West Bengal — state statutes

801 acts.

• The 24-parganas district board dissolution ( temporary provisions ) act, 1948
• The Adamas University Act, 2014
• The albert victor leper hospital ( abolition) act, 1956
• The aliah university act, 2007
• The Alipurduar University Act, 2018
• The Alok Udyog Vanaspati And Plywood Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Amity University Act, 2014
• The Apollo Zipper Company ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
• The Asansol Municipal Corporation Act, 1990
• The Bangabasi Group Of Colleges ( Taking Over Of Management ) Act, 1978
• The Bankura University Act, 2013
• The Barakar Electric Supply Installations Acquisition Act, 1981
• The Basumati Private Limited ( Acquisition Of Undertaking ) Act, 1974
• The Bengal Alluvial Lands (Repealing) Act, 2023
• The Bengal Districts ( Repealing) Act, 2022
• The Bengal Engineering And Science University, Shibpur Act, 2004
• The Bengal Juvenile Smoking (Repealing) Act, 2022
• The Bengal Legislative Assembly (Members' Emoluments) (Amendment) Act, 2023
• The Bengal Natural History Society ( Acquisition Of The Natural History Museum ) Act, 1993
• The bengal non agricultural tenancy (temporary provisions) extending act, 1947
• The bengal ordinance temporary enactment act, 1947
• The Bengal Orphanages And Windows' Homes (Repealing) Act, 2023
• The Bengal Public Demands Recovery ( Validation Of Certificates And Notices ) Act, 1961
• The Bengal Rhinoceros Preservation ( Repealing) Act, 2022
• The Berhampore Electric Supply Company Limited ( Undertaking ) Acquisition Act, 1981
• The Bidhan Chandra Krishi Viswa Vidyalaya ( Temporary Supersession ) Act, 1978
• The Bidhan Chandra Krishi Viswa Vidyalaya ( Temporary Supersession ) Act, 2012
• The Bidhan Chandra Krishi Viswa Vidyalaya Act, 1974
• The Birla College Of Science And Education ( Taking Over Of Management ) Act, 1979
• The Biswa Bangla Biswabidyalay Act, 2017
• The Brainware University Act, 2015
• The Britannia Engineering Company Limited ( Titagarh Unit ) ( Acquisition And Transfer Of Undertakings ) Act, 1984
• The Burdwan University ( Temporary Supersession ) Act, 1978
• The Burdwan University Act, 1959
• The Burdwan University Act, 1981
• The Calcutta Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1983
• The Calcutta Metropolitan And Sanitation Authority Act, 1966
• The Calcutta Metropolitan Development Authority Act, 1970
• The Calcutta Metropolitan Development Authority Act, 1972
• The Calcutta Metropolitan Planning Area ( Use And Development Of Land ) Control Act, 1965
• The calcutta municipal corporation act, 1980
• The Calcutta National Medical College And Hospital Act, 1967
• The calcutta sheriff's act, 1948
• The Calcutta Slum Clearance And Rehabilitation Of Slum-dwellers Act, 1958
• The Calcutta Special Tribunal ( Change Of Composition ) Act, 1950
• The Calcutta Sports Act, 1955
• The Calcutta Thika Tenancy ( Acquisition And Regulation ) Act, 1981
• The Calcutta Thika Tenancy Act, 1949
• The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1968
• The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1969
• The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1978
• The Calcutta Tramways Act, 1951
• The Calcutta Tramways Company ( Acquisition Of Undertaking ) Act, 1976
• The Calcutta Tramways Company ( Taking Over Of Management ) Act, 1967
• The calcutta university ( extension of term of office of first vice-chancellor ) act, 1953
• The Calcutta University ( Temporary Supersession ) Act, 1978
• The Calcutta University Act, 1951
• The Calcutta University Act, 1966
• The Calcutta University Act, 1979
• The Calcutta University Institute ( Taking Over Of Management Of Auditorium ) Act, 1985
• The Calcutta University Institute ( Taking Over Of Management Of Auditorium ) Re-enacting Act, 2002
• The Chanchal College ( Taking Over Of Management ) Act, 1976
• The Chandernacore ( Assimilation Of Laws ) Act, 1955
• The Chandernagore Municipal Act, 1955
• The Chandernagore Municipal Corporation Act, 1990
• The city civil court act, 1953
• The City Sessions Court Act (Bengali Version), 1953
• The city sessions court act, 1953
• The Contingency Fund of West Bengal Act (Bengali Version), 1950
• The Contingency Fund Of West Bengal Act, 1950
• The cooch behar ( assimilation of state laws) act, 1950
• The Cooch Behar Disturbances Enquiry Act, 1951
• The Cooch Behar Panchanan Barna University Act, 2012
• The corporation of calcutta ( investigation commission ) act, 1948
• The corporation of calcutta ( temporary supersession ) act, 1948
• The D. N. De Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1983
• The Dakshin Dinajpur University Act, 2018
• The Darjeeling Gorkha Hill Council Act, 1988
• The Darjeeling Hill Areas Development Council Act, 1976
• The Darjeeling Ropeway Company Limited ( Acquisition Of Undertaking ) Act, 1976
• The Departmental Proceedings ( Enforcement Of Attendance Of Witnesses And Production Of Documents ) Act, 1973
• The Dhirubhai Ambani Institute Of Information And Communication Technology Act, 2008
• The Diamond Harbour Women's University Act, 2012
• The Dr. B. C. Roy Post-graduate Institute Of Basic Medical Sciences ( Taking Over Of Management And Subsequent Acquisition ) Act, 2002
• The Dr. Paul Lohmann ( India ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Durgapur ( Development And Control Of Building Operations ) Act, 1958
• The Durgapur Municipal Corporation Act, 1994
• The East Kolkata Wetlands ( Conservation And Management ) Act, 2006
• The Eastern Distilleries ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1983
• The Elvoc Private Limited ( Acquisition And Transfer Of Undertakings ) Act, 1985
• The Engel India Machines And Tools Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Gangasagar Mela Act, 1953
• The Gangasagar Mela Act, 1976
• The Ganges Printing Ink Factory Limited ( Acquisition And Transfer Of Assets ) Act, 1993
• The Gluconate Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Gorkhaland Territorial Administration Act, 2011
• The Gour Banga University Act, 2007
• The Great Eastern Hotel ( Acquisition Of Undertaking ) Act, 1980
• The Great Eastern Hotel ( Taking Over Of Management ) Act, 1975
• The Greenfield University Act, 2018
• The Harichand Guruchand University Act, 2018
• The Hindi University, West Bengal Act, 2019
• The Hooghly River Bridge Act, 1969
• The Hooghly River Bridges Act, 1968
• The howrah improvement act, 1956
• The Howrah Municipal Act, 1965
• The Howrah Municipal Corporation ( Amendment) Act, 2021
• The Howrah Municipal Corporation (Amendment) Act, 2024
• The Howrah Municipal Corporation Act, 1980
• The Howrah-amta Light Railway Company ( Acquisition Of Land ) Act, 1976
• The India Belting And Cotton Mills Limited ( Acquisition And Transfer Of Undertakings ) Act, 1992
• The Indian Civil Service ( Bengal) Loans Prohibition Regulation ( Repealing) Act, 2022
• The Indian College Of Arts And Draftsmanship ( Taking Over Of Management ) Act, 1977
• The Indian Health Institute And Laboratory Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Indian Red Cross Society ( Bengal Branch ) ( Validation ) Act, 1964
• The Industrial Disputes ( West Bengal Amendment ) Act, 1971
• The Infusions ( India ) Limited ( Acquisition Of Shares ) Act, 1985
• The Jadavpur University ( Temporary Supersession ) Act, 1980
• The Jadavpur University Act, 1955
• The Jadavpur University Act, 1981
• The Jhargram University Act, 2017
• The Jis University Act, 2014
• The K. S. Ray Tuberculosis Hospital Acquisition Act, 1979
• The Kalyani University ( Temporary Supersession ) Act, 1978
• The Kalyani University Act, 1960
• The Kalyani University Act, 1981
• The Kanyashree University Act, 2018
• The Kazi Nazrul University Act, 2012
• The Kolkata Land-revenue Act, 2003
• The Kolkata Municipal Corporation (Amendment) Act, 2022
• The Kolkata Municipal Corporation (Amendment) Act, 2023
• The Krishna Silicate And Glass Works Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
• The Lady Dufferin Victoria Zenana Hospital Act, 1955
• The Lepers ( West Bengal Repealing ) Act, 1985
• The Lily Barley Mills ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
• The Lily Biscuit Company ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
• The Lowis Jubilee Sanitarium ( Acquisition ) Act, 1986
• The Lowis Jubilee Sanitarium ( Taking Over Of Management ) Act, 1976
• The lumbini park mental hospital acquisition act, 1984
• The Mackintosh Burn ( Taking Over Of Management ) Act, 1976
• The Mahajati Sadan Act, 1949
• The Mahesh Bhattacharyya Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1985
• The Mayo Hospital Acquisition Act, 1982
• The Midnapore Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1984
• The Midnapore Medical College ( Taking Over Of Management And Subsequent Acquisition ) Act, 2002
• The Murshidabad Estate ( Management Of Properties ) And Miscellaneous Provisions Act, 1980
• The Murshidabad Estate ( Trust ) Act, 1963
• The Murshidabad University Act, 2018
• The National Defence Fund ( West Bengal Collection ) Act, 1962
• The National Iron And Steel Company Limited ( Acquisition And Transfer Of Undertakings ) Act, 1984
• The Neotia University Act, 2014
• The Netaji Nagar College ( Taking Over Of Management ) Act, 1978
• The Netaji Subhas Open University Act, 1997
• The New Town, Kolkata Development Authority Act, 2007
• The Niramoy Group Of Institutions Acquisition Act, 1982
• The North Bengal University ( Temporary Supersession ) Act, 1978
• The North Bengal University Act, 1961
• The North Bengal University Act, 1981
• The North Suburban Hospital Acquisition Act, 1980
• The Oriental Gas Company Act, 1960
• The Paschim Banga Ayurvedic System Of Medicine Act, 1961
• The Payment Of Wages ( West Bengal Amendment ) Act, 1975
• The Presidency University Act, 2010
• The Prevention of Insults To National Honour Act, 1971 (Bengali Version)(Central Act)
• The Private Fisheries Protection ( Repealing) Act, 2022
• The Private Security Agencies (Regulation) Act, 2005 (Bengali Version)
• The prohibition of smoking in passenger vehicles act, 1953
• The Protection of Women from Domestic Violence Act, 2005 (Bengali Version)
• The Purba Medinipur University Act, 2017
• The R. G. Kar. Medical College And Hospital Act, 1958
• The Rabindra Bharati ( Temporary Supersession ) Act, 1975
• The Rabindra Bharati Act, 1961
• The Rabindra Bharati Act, 1981
• The Rabindra Cultural Institutions ( Taking Over Of Management ) Act, 1980
• The Rabindra Mukta Vidyalaya Act, 2001
• The Raiganj University Act, 2014
• The Rajghat Samadhi Act, 1951 (Bengali Version)(Central Act)
• The Rampurhat And Bolpur Municipal Commissioners ( Extension Of Terms ) Act, 1952
• The Ramrikdas Haralalka Hospital Acquisition Act, 1982
• The Raw Jute ( Central Jute Board And Miscellaneous Provisions ) Act, 1951
• The Rehabilitation Of Displaced Persons And Eviction Of Persons In Unauthorised Occupation Of Land ( Continuance Of Provisions ) Act, 1964
• The rehabilitation of displaced persons and eviction of persons in unauthorised occupation of land act, 1951
• The S. B. Dey Sanatorium Acquisition Act, 1979
• The Sadar And Subdivisional Hospitals Act, 1955
• The Sagore Dutt Hospital Act, 1958
• The Sanskrit College And University, West Bengal Act, 2015
• The Seacom Skills University Act, 2014
• The Sidho-kanho-birsha University Act, 2010
• The Siliguri Municipal Commissioners ( Extension Of Term ) Act, 1951
• The Siliguri Municipal Corporation Act, 1990
• The Singur Land Rehabilitation And Development Act, 2011
• The Sister Nivedita University Act, 2017
• The Sree Balaram Seva Mandir Acquisition Act, 1978
• The Sree Saraswaty Press Limited ( Acquisition And Transfer Of Undertakings ) Act, 1984
• The Sri Aurabindo Memorial Act, 1972
• The Sri Ramkrishna Sarada Vidya Mahapitha Act, 1973
• The Sri Sri Lokenath Cotton Mills Limited ( Acquisition And Transfer Of Undertakings ) Act, 1987
• The St. Xavier's University, Kolkata Act, 2016
• The Swami Vivekananda University Act, 2019
• The Taxes On Entry Of Goods Into Calcutta Metropolitan Area Act, 1970
• The Taxes On Entry Of Goods Into Calcutta Metropolitan Area Act, 1972
• The Technicians' Studio Private Limited Act, 1980
• The Techno India University, West Bengal, Act, 2012
• The Tee West Bengal Appropriation ( No. 2 ) Act, 1962
• The transferred territories ( application of west bengal tax laws) act, 1957
• The tribunals of criminal jurisdiction act, 1952
• The Tulsiram Lakshmi Devi Jaiswal Hospital Act, 1962
• The University Of Calcutta ( Matriculation Examination ) Act, 1951
• The University Of Engineering And Management, Kolkata, Act, 2014
• The Upendra Nath Mukherjee Memorial Hospital Acquisition Act, 1982
• The Uttar Banga Krishi Viswavidyalaya Act, 2000
• The Vidyasagar University Act, 1981
• The waste lands ( requisitioning and utilization ) act, 1952
• The West Bengal ( Compulsory Censorship Of Film Publicity Materials ) Act, 1974
• The West Bengal ( Prevention Of Violent Activities ) Act, 1970
• The West Bengal ( Rural ) Primary Education ( Temporary Provisions ) Act, 1969
• The West Bengal Acquisition And Settlement Of Homestead Land Act, 1969
• The West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975
• The West Bengal Acupuncture System Of Therapy Act, 1996
• The West Bengal Additional Tax And One- Time Tax On Motor Vehicles ( Amendment) Act, 2024
• The West Bengal Additional Tax And One-time Tax On Motor Vehicles Act, 1989
• The West Bengal Administrative ( Adjudication Of School Disputes ) Commission Act, 2008
• The West Bengal Advertisement Tax Act, 1976
• The West Bengal Advocates Welfare Corporation Act, 2012
• The West Bengal Advocates Welfare Fund Act, 1991
• The West Bengal Agricultural Credit Operations Act, 1973
• The West Bengal Agricultural Income-tax ( Notices ) Act, 1952
• The West Bengal Agricultural Income-tax ( Notices) ( Repealing) Act, 2023
• The West Bengal Agricultural Lands And Fisheries ( Acquisition And Resettlement ) Act, 1958
• The West Bengal Agricultural Pests And Diseases Act, 1968
• The West Bengal Agricultural Produce Marketing ( Regulation ) Act, 1972
• The West Bengal Alienation Of Land ( Regulation ) Act, 1960
• The west bengal alienation of land (temporary provisions) act, 1954
• The West Bengal Allied-medical And Para-medical Council Act, 2015
• The West Bengal Animal Slaughter Control Act, 1950
• The West Bengal Anti-profiteering Act, 1958
• The West Bengal Apartment ( Regulation Of Construction And Transfer ) Act, 1972
• The West Bengal Apartment Ownership Act, 1972
• The West Bengal Appropriation ( Excess Expenditure 1968-69, 1969-70, 1970-71, 1971-72, 1972-73 And 1973-74 ) Act, 1983
• The West Bengal Appropriation ( Excess Expenditure, 1950-51 ) Act, 1955
• The west bengal appropriation ( excess expenditure, 1951-52) act, 1957
• The West Bengal Appropriation ( Excess Expenditure, 1952-53, 1953-54 And 1954.55 ) Act, 1960
• The West Bengal Appropriation ( Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59 ) Act, 1963
• The West Bengal Appropriation ( Excess Expenditure, 1959-60 And 1960-81 ) Act, 1964
• The West Bengal Appropriation ( Excess Expenditure, 1961-62 And 1962-63 ) Act, 1969
• The West Bengal Appropriation ( Excess Expenditure, 1963.64, 1964-65, 1965-66, 1966-67 And 1967-68 ) Act, 1975
• The West Bengal Appropriation ( Excess Expenditure, 1974-75, 1975-76, 1976-77 And 1977-78 ) Act, 1985
• The West Bengal Appropriation ( Excess Expenditure, 1978-79, 1979-80, 1980-81 And 1981-82 ) Act, 1989
• The West Bengal Appropriation ( Excess Expenditure, 1982-83, 1983-84 And 1984-85 ) Act, 1993
• The West Bengal Appropriation ( Excess Expenditure, 1995-96, 1996-97, 1997-98 And 1998-99 ) Act, 2006
• The West Bengal Appropriation ( Excess Expenditure, 1999-2000, 2000-01, 2001-02 And 2002-03 ) Act, 2009
• The West Bengal Appropriation ( Excess Expenditure, 2003-04, 2004-05 And 2005-06 ) Act, 2012
• The West Bengal Appropriation ( No 2 ) Act, 1966
• The West Bengal Appropriation ( No 2 ) Act, 2019
• The West Bengal Appropriation ( No. 1 ) Act, 2020
• The West Bengal Appropriation ( No. 1 ) Act, 2021
• The West Bengal Appropriation ( No. 1) Act, 2023
• The West Bengal Appropriation ( No. 2 ) Act, 1950
• The West Bengal Appropriation ( No. 2 ) Act, 1951
• The West Bengal Appropriation ( No. 2 ) Act, 1952
• The West Bengal Appropriation ( No. 2 ) Act, 1954
• The West Bengal Appropriation ( No. 2 ) Act, 1955
• The West Bengal Appropriation ( No. 2 ) Act, 1956
• The West Bengal Appropriation ( No. 2 ) Act, 1958
• The West Bengal Appropriation ( No. 2 ) Act, 1959
• The West Bengal Appropriation ( No. 2 ) Act, 1960
• The West Bengal Appropriation ( No. 2 ) Act, 1961
• The West Bengal Appropriation ( No. 2 ) Act, 1963
• The West Bengal Appropriation ( No. 2 ) Act, 1964
• The West Bengal Appropriation ( No. 2 ) Act, 1965
• The West Bengal Appropriation ( No. 2 ) Act, 1967
• The West Bengal Appropriation ( No. 2 ) Act, 1969
• The West Bengal Appropriation ( No. 2 ) Act, 1974
• The West Bengal Appropriation ( No. 2 ) Act, 1976
• The West Bengal Appropriation ( No. 2 ) Act, 1977
• The West Bengal Appropriation ( No. 2 ) Act, 1978
• The West Bengal Appropriation ( No. 2 ) Act, 1979
• The West Bengal Appropriation ( No. 2 ) Act, 1980
• The West Bengal Appropriation ( No. 2 ) Act, 1981
• The West Bengal Appropriation ( No. 2 ) Act, 1982
• The West Bengal Appropriation ( No. 2 ) Act, 1983
• The West Bengal Appropriation ( No. 2 ) Act, 1984
• The West Bengal Appropriation ( No. 2 ) Act, 1985
• The West Bengal Appropriation ( No. 2 ) Act, 1986
• The West Bengal Appropriation ( No. 2 ) Act, 1987
• The West Bengal Appropriation ( No. 2 ) Act, 1988
• The West Bengal Appropriation ( No. 2 ) Act, 1989
• The West Bengal Appropriation ( No. 2 ) Act, 1990
• The West Bengal Appropriation ( No. 2 ) Act, 1991
• The West Bengal Appropriation ( No. 2 ) Act, 1992
• The West Bengal Appropriation ( No. 2 ) Act, 1993
• The West Bengal Appropriation ( No. 2 ) Act, 1994
• The West Bengal Appropriation ( No. 2 ) Act, 1995
• The West Bengal Appropriation ( No. 2 ) Act, 1996
• The West Bengal Appropriation ( No. 2 ) Act, 1997
• The West Bengal Appropriation ( No. 2 ) Act, 1998
• The West Bengal Appropriation ( No. 2 ) Act, 1999
• The West Bengal Appropriation ( No. 2 ) Act, 2000
• The West Bengal Appropriation ( No. 2 ) Act, 2001
• The West Bengal Appropriation ( No. 2 ) Act, 2002
• The West Bengal Appropriation ( No. 2 ) Act, 2003
• The West Bengal Appropriation ( No. 2 ) Act, 2004
• The West Bengal Appropriation ( No. 2 ) Act, 2005
• The West Bengal Appropriation ( No. 2 ) Act, 2006
• The West Bengal Appropriation ( No. 2 ) Act, 2007
• The West Bengal Appropriation ( No. 2 ) Act, 2008
• The West Bengal Appropriation ( No. 2 ) Act, 2010
• The West Bengal Appropriation ( No. 2 ) Act, 2011
• The West Bengal Appropriation ( No. 2 ) Act, 2012
• The West Bengal Appropriation ( No. 2 ) Act, 2013
• The West Bengal Appropriation ( No. 2 ) Act, 2014
• The West Bengal Appropriation ( No. 2 ) Act, 2015
• The West Bengal Appropriation ( No. 2 ) Act, 2016
• The West Bengal Appropriation ( No. 2 ) Act, 2017
• The West Bengal Appropriation ( No. 2 ) Act, 2018
• The West Bengal Appropriation ( No. 2 ) Act, 2020
• The West Bengal Appropriation ( No. 2 ) Act, 2021
• The west bengal appropriation ( no. 2) act, 2009
• The West Bengal Appropriation ( No. 2) Act, 2023
• The West Bengal Appropriation ( No. 2) Act, 2024
• The West Bengal Appropriation ( No. 3 ) Act, 1951
• The West Bengal Appropriation ( No.1) Act, 2024
• The West Bengal Appropriation ( No.2 ) Act, 1975
• The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1977
• The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1982
• The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1991
• The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 2011
• The West Bengal Appropriation ( Vote On Account ) Act, 1952
• The West Bengal Appropriation ( Vote On Account ) Act, 1958
• The West Bengal Appropriation ( Vote On Account ) Act, 1962
• The West Bengal Appropriation ( Vote On Account ) Act, 1967
• The West Bengal Appropriation ( Vote On Account ) Act, 1969
• The West Bengal Appropriation ( Vote On Account ) Act, 1977
• The West Bengal Appropriation ( Vote On Account ) Act, 1982
• The West Bengal Appropriation ( Vote On Account ) Act, 1983
• The West Bengal Appropriation ( Vote On Account ) Act, 1984
• The West Bengal Appropriation ( Vote On Account ) Act, 1985
• The West Bengal Appropriation ( Vote On Account ) Act, 1986
• The West Bengal Appropriation ( Vote On Account ) Act, 1987
• The West Bengal Appropriation ( Vote On Account ) Act, 1988
• The West Bengal Appropriation ( Vote On Account ) Act, 1989
• The West Bengal Appropriation ( Vote On Account ) Act, 1990
• The West Bengal Appropriation ( Vote On Account ) Act, 1991
• The West Bengal Appropriation ( Vote On Account ) Act, 1992
• The West Bengal Appropriation ( Vote On Account ) Act, 1993
• The West Bengal Appropriation ( Vote On Account ) Act, 1994
• The West Bengal Appropriation ( Vote On Account ) Act, 1995
• The West Bengal Appropriation ( Vote On Account ) Act, 1996
• The West Bengal Appropriation ( Vote On Account ) Act, 1997
• The West Bengal Appropriation ( Vote On Account ) Act, 1998
• The West Bengal Appropriation ( Vote On Account ) Act, 1999
• The West Bengal Appropriation ( Vote On Account ) Act, 2000
• The West Bengal Appropriation ( Vote On Account ) Act, 2001
• The West Bengal Appropriation ( Vote On Account ) Act, 2001
• The West Bengal Appropriation ( Vote On Account ) Act, 2002
• The West Bengal Appropriation ( Vote On Account ) Act, 2003
• The West Bengal Appropriation ( Vote On Account ) Act, 2004
• The West Bengal Appropriation ( Vote On Account ) Act, 2005
• The West Bengal Appropriation ( Vote On Account ) Act, 2006
• The West Bengal Appropriation ( Vote On Account ) Act, 2007
• The West Bengal Appropriation ( Vote On Account ) Act, 2008
• The West Bengal Appropriation ( Vote On Account ) Act, 2009
• The West Bengal Appropriation ( Vote On Account ) Act, 2010
• The West Bengal Appropriation ( Vote On Account ) Act, 2011
• The West Bengal Appropriation ( Vote On Account ) Act, 2012
• The West Bengal Appropriation ( Vote On Account ) Act, 2013
• The West Bengal Appropriation ( Vote On Account ) Act, 2014
• The West Bengal Appropriation ( Vote On Account ) Act, 2015
• The West Bengal Appropriation ( Vote On Account ) Act, 2016
• The West Bengal Appropriation ( Vote On Account ) Act, 2019
• The West Bengal Appropriation ( Vote On Account ) Act, 2021
• The west bengal appropriation ( vote on account) act, 1957
• The West Bengal Appropriation (No. 1) Act, 2022
• The west bengal appropriation (no. 2) act, 1957
• The West Bengal Appropriation (No. 2) Act, 2022
• The west bengal appropriation (no. 3) act, 1953
• The West Bengal Appropriation Act, 1950
• The West Bengal Appropriation Act, 1951
• The West Bengal Appropriation Act, 1952
• The West Bengal Appropriation Act, 1953
• The West Bengal Appropriation Act, 1954
• The West Bengal Appropriation Act, 1955
• The West Bengal Appropriation Act, 1956
• The west bengal appropriation act, 1957
• The west bengal appropriation act, 1958
• The West Bengal Appropriation Act, 1959
• The West Bengal Appropriation Act, 1960
• The West Bengal Appropriation Act, 1961
• The West Bengal Appropriation Act, 1962
• The West Bengal Appropriation Act, 1963
• The West Bengal Appropriation Act, 1964
• The West Bengal Appropriation Act, 1965
• The West Bengal Appropriation Act, 1966
• The West Bengal Appropriation Act, 1967
• The West Bengal Appropriation Act, 1969
• The West Bengal Appropriation Act, 1974
• The West Bengal Appropriation Act, 1975
• The West Bengal Appropriation Act, 1976
• The West Bengal Appropriation Act, 1977
• The West Bengal Appropriation Act, 1978
• The West Bengal Appropriation Act, 1979
• The West Bengal Appropriation Act, 1980
• The West Bengal Appropriation Act, 1981
• The West Bengal Appropriation Act, 1982
• The West Bengal Appropriation Act, 1983
• The West Bengal Appropriation Act, 1984
• The West Bengal Appropriation Act, 1985
• The West Bengal Appropriation Act, 1986
• The West Bengal Appropriation Act, 1987
• The West Bengal Appropriation Act, 1988
• The West Bengal Appropriation Act, 1989
• The West Bengal Appropriation Act, 1990
• The West Bengal Appropriation Act, 1991
• The West Bengal Appropriation Act, 1992
• The West Bengal Appropriation Act, 1993
• The West Bengal Appropriation Act, 1994
• The West Bengal Appropriation Act, 1995
• The West Bengal Appropriation Act, 1996
• The West Bengal Appropriation Act, 1997
• The West Bengal Appropriation Act, 1998
• The West Bengal Appropriation Act, 1999
• The West Bengal Appropriation Act, 2000
• The West Bengal Appropriation Act, 2001
• The West Bengal Appropriation Act, 2002
• The West Bengal Appropriation Act, 2003
• The West Bengal Appropriation Act, 2004
• The West Bengal Appropriation Act, 2005
• The West Bengal Appropriation Act, 2006
• The West Bengal Appropriation Act, 2007
• The West Bengal Appropriation Act, 2008
• The West Bengal Appropriation Act, 2009
• The West Bengal Appropriation Act, 2010
• The West Bengal Appropriation Act, 2011
• The West Bengal Appropriation Act, 2012
• The West Bengal Appropriation Act, 2013
• The West Bengal Appropriation Act, 2014
• The West Bengal Appropriation Act, 2015
• The West Bengal Appropriation Act, 2016
• The West Bengal Appropriation Act, 2017
• The West Bengal Appropriation Act, 2018
• The West Bengal Appropriation Act, 2019
• The West Bengal Backward Classes ( Other Than Scheduled Castes And Scheduled Tribes ) ( Reservation Of Vacancies In Services And Posts ) Act, 2012
• The West Bengal Backward Classes Development And Finance Corporation Act, 1995
• The West Bengal Bargadars Act, 1950
• The West Bengal Bargadars Act, 1956
• The West Bengal Bhudan Yagna Act, 1962
• The west bengal black marketing act, 1948
• The West Bengal Board Of Madrasah Education Act, 1994
• The West Bengal Board Of Secondary Education Act, 1963
• The West Bengal Building ( Regulation Of Promotion Of Construction And Transfer By Promoters ) Act, 1993
• The West Bengal Building Tax Act, 1996
• The West Bengal Capital City ( Change Of Name ) Act, 2001
• The West Bengal Cattle Licensing Act, 1959
• The West Bengal Ceiling On Government Guarantees Act, 2001
• The west bengal cement control act, 1948
• The West Bengal Central Valuation Board Act, 1978
• The West Bengal Children Act, 1959
• The west bengal cinemas (regulation) act, 1954
• The West Bengal Civil Service ( Judicial ) And The West Bengal Higher Judicial Service ( Revision Of Pay And Allowance ) Act, 2003
• The West Bengal Clinical Establishments ( Registration And Regulation ) Act, 2010
• The West Bengal Clinical Establishments ( Registration And Regulation ) Act, 2010
• The West Bengal Clinical Establishments ( Registration, Regulation And Transparency ) Act, 2017
• The West Bengal Clinical Establishments ( Registration, Regulation And Transparency) ( Amendment) Act, 2022
• The west bengal clinical establishments act, 1950
• The West Bengal Closing Of Canals Act, 1959
• The West Bengal Co-operative Societies ( Validation Of Things Done And Actions Taken ) Act, 2001
• The West Bengal Co-operative Societies Act, 1973
• The West Bengal Co-operative Societies Act, 1983
• The West Bengal Co-operative Societies Act, 2006
• The West Bengal Cold Storage ( Licensing And Regulation ) Act, 1966
• The West Bengal Collective Fines Act, 1950
• The West Bengal College Service Commission Act, 1978
• The West Bengal College Service Commission Act, 2012
• The West Bengal College Teachers ( Security Of Service ) Act, 1975
• The West Bengal Colleges ( Payment Of Salaries ) Act, 1978
• The West Bengal Commission For Backward Classes (Amendment) Act, 2018
• The West Bengal Commission For Backward Classes Act, 1993
• The West Bengal Commission For Women Act, 1992
• The West Bengal Comprehensive Area Development Act, 1974
• The West Bengal Consolidated Fund ( Charged Expenditure ) Act, 1951
• The West Bengal Corneal Grafting Act, 1965
• The West Bengal Correctional Services Act, 1992
• The West Bengal Council Of Higher Secondary Education Act, 1975
• The West Bengal Council of Higher Secondary Education Act, 1975 (Bengali Version)
• The west bengal council of medical registration ( extension of term of office of members ) act, 1953
• The west bengal court-fees act, 1970
• The West Bengal Dental Board Act, 1950
• The West Bengal Development Corporation Act, 1954
• The west bengal district board act, 1947
• The West Bengal District Planning Committee Act, 1994
• The west bengal district school boards act, 1947
• The West Bengal Districts ( Change Of Name Of Deputy Commissioners ) Act, 1984
• The West Bengal Disturbances Commission Of Enquiry Act, 1950
• The west bengal disturbed areas act, 1947
• The West Bengal Disturbed Areas Act, 1947 (Bengali Version)
• The West Bengal Drugs ( Control ) Act, 1950
• The West Bengal Duty On Inter-state River Valley Authority Electricity ( Reenacting ) Act, 1972
• The West Bengal Duty On Inter-state River Valley Authority Electricity Act, 1971
• The West Bengal Duty On Inter-state River Valley Authority Electricity Act, 1973
• The West Bengal Electrical Undertakings ( Recovery Of Dues ) Act, 2000
• The west bengal electricity ( emergency powers ) act, 1948
• The West Bengal Employees' Payment Of Compulsory Gratuity Act, 1971
• The West Bengal Employment Scheme Loans ( Recovery ) Act, 1976
• The West Bengal Employment Scheme Loans ( Recovery ) Act, 1992
• The West Bengal Entertainment-cumamusement Tax Act, 1982
• The West Bengal Entertainments And Luxuries ( Hotels And Restaurants ) Tax Act, 1972
• The West Bengal Entertainments And Luxuries (Hotels And Restaurants) Tax (Settlement Of Dispute) Act, 2024
• The West Bengal Escheats And Forfeitures Act, 2012
• The west bengal estates acquisition act, 1953
• The West Bengal Evacuee Property Act, 1951
• The West Bengal Evacuees ( Administration Of Property ) Act, 1949
• The west bengal expiring laws act, 1948
• The west bengal factories and mines ( control of dismantling ) act, 1948
• The West Bengal Finance ( No. 2 ) Act, 1991
• The West Bengal finance Act, 1949
• The West Bengal Finance Act, 1991
• The West Bengal Finance Act, 1992
• The West Bengal Finance Act, 1993
• The West Bengal Finance Act, 1994
• The West Bengal Finance Act, 1995
• The West Bengal Finance Act, 1996
• The West Bengal Finance Act, 1997
• The West Bengal Finance Act, 1998
• The West Bengal Finance Act, 1999
• The West Bengal Finance Act, 2000
• The West Bengal Finance Act, 2001
• The West Bengal Finance Act, 2002
• The West Bengal Finance Act, 2003
• The West Bengal Finance Act, 2005
• The West Bengal Finance Act, 2006
• The West Bengal Finance Act, 2007
• The West Bengal Finance Act, 2008
• The West Bengal Finance Act, 2010
• The West Bengal Finance Act, 2011
• The West Bengal Finance Act, 2012
• The West Bengal Finance Act, 2013
• The West Bengal Finance Act, 2014
• The West Bengal Finance Act, 2015
• The West Bengal Finance Act, 2016
• The West Bengal Finance Act, 2017
• The West Bengal Finance Act, 2020
• The West Bengal Finance Act, 2021
• The West Bengal Finance Act, 2022
• The West Bengal Finance Act, 2023
• The West Bengal Finance Act, 2024
• The West Bengal Finance Commission ( Miscellaneous Provisions ) Act, 2011
• The West Bengal Fire Services ( Amendment) Act, 2022
• The West Bengal Fire Services ( Maintenance Of Discipline ) Act, 1974
• The West Bengal Fire Services Act, 1950
• The West Bengal Fiscal Responsibility And Budget Management ( Second Amendment) Act, 2022
• The West Bengal Fiscal Responsibility And Budget Management (Amendment) Act, 2024
• The West Bengal Fiscal Responsibility And Budget Management Act, 2010
• The West Bengal Fisheries ( Requisition And Acquisition ) Act, 1965
• The west bengal gambling and prize competitions act, 1957
• The West Bengal Goods And Services Tax ( Amendment) Act, 2023
• The West Bengal Goods And Services Tax (Amendment) Act, 2024
• The West Bengal Goods And Services Tax (Second Amendment) Act, 2023
• The West Bengal Goods And Services Tax Act, 2017
• The West Bengal Government Land ( Regulation Of Transfer ) Act, 1993
• The West Bengal Government Premises ( Regulation Of Occupancy ) Act, 1984
• The west bengal government premises ( tenancy regulation) act, 1976
• The West Bengal Government Townships ( Extension Of Civic Amenities ) Act, 1975
• The West Bengal Gramdan Act, 1964
• The West Bengal Green University Act, 2017
• The West Bengal Ground Water Resources ( Management, Control And Regulation ) Act, 2005
• The West Bengal Heritage Commission Act, 2001
• The West Bengal Higher Educational Institutions (Reservation in Admission) Act, 2013 (Bengali Version)
• The West Bengal Highways Act. 1964
• The west bengal hindu social disabilities removal act, 1948
• The West Bengal Home Guards Act, 1962
• The West Bengal Homeopathic System Of Medicine Act, 1963
• The West Bengal Horticultural Nurseries ( Regulation ) Act, 2001
• The West Bengal Housing Board Act, 1972
• The West Bengal Housing Industry Regulation Act, 2017
• The West Bengal Industrial Infra-structure Development Corporation Act, 1974
• The West Bengal Inland Fisheries Act, 1984
• The West Bengal Irrigation ( Imposition Of Water Rate ) Act, 1974
• The West Bengal Irrigation ( Imposition Of Water Rate For Damodar Valley Corporation Water ) Act, 1958
• The West Bengal Joint Entrance Examinations Board Act, 2014
• The West Bengal Jute ( Control Of Prices ) Act, 1950
• The West Bengal Jute Goods ( Control ) Act, 1950
• The West Bengal Jute Goods Act, 1950
• The West Bengal Khadi And Village Industries Board Act, 1959
• The West Bengal Krishi Viswavidyalaya Laws ( Amendment) Act, 2022
• The West Bengal Labour Welfare Fund (Amendment) Act, 2023
• The West Bengal Labour Welfare Fund Act, 1974
• The West Bengal Land ( Requisition And Acquisition ) ( Validation Of Orders ) Act, 1965
• The west bengal land ( requisition and acquisition ) act, 1948
• The West Bengal Land ( Requisition And Acquisition ) Re-enacting Act, 1977
• The west bengal land development and planning act, 1948
• The West Bengal Land Holding Revenue Act, 1979
• The West Bengal Land Laws ( Repealing) Act, 2023
• The West Bengal Land Laws ( Second Repealing) Act, 2023
• The West Bengal Land Reforms ( Amendment) Act, 2023
• The west bengal land reforms act, 1955
• The West Bengal Land Reforms and Tenancy Tribunal (Amendment) Act, 2022.
• The West Bengal Land Reforms And Tenancy Tribunal Act, 1997
• The West Bengal Land Reforms Tribunal Act, 1991
• The west bengal land-revenue, rent and cess ( apportionment ) act, 1948
• The West Bengal Law Clerks Act, 1997
• The West Bengal Legislative Assembly Proceedings ( Protection Of Publication ) Act, 1978
• The West Bengal Legislature ( Members' Pension ) Act, 1986
• The West Bengal Legislature ( Prohibition Of Simultaneous Membership ) Act, 1952
• The west bengal legislature ( removal of disqualifications ) act, 1952
• The West Bengal Legislature ( Removal Of Disqualifications ) Act, 2007
• The West Bengal Lifts And Escalators Act, 1955
• The West Bengal Lifts, Escalators And Travelators Act, 2019
• The West Bengal Livestock Improvement Act, 1954
• The West Bengal Local Authorities ( Postponement Of Elections ) Act, 1963
• The west bengal local bodies (electoral offences and miscellaneous provisions) act, 1952
• The West Bengal Lokayukta ( Amendment) Act, 2023
• The West Bengal Lokayukta Act, 2003
• The West Bengal Lokayukta Act, 2003 (Bengali Version)
• The West Bengal Lotteries ( Tax ) Act, 1971
• The West Bengal Luxury Tax Act, 1994
• The West Bengal Madrasah Service Commission Act, 2008
• The West Bengal Maintenance Of Public Order ( Amendment) Act, 2023
• The West Bengal Maintenance Of Public Order Act, 1970
• The West Bengal Maintenance Of Public Order Act, 1972
• The West Bengal Marine Fishing Regulation Act, 1993
• The West Bengal Maritime Board Act, 2000
• The West Bengal Markets Regulation Act, 1968
• The west bengal markets regulation act, 1970
• The west bengal maternity benefit ( tea estates) act, 1948
• The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers ( Regulation Of Employment And Welfare ) Act, 1981
• The West Bengal Medical And Dental Colleges ( Regulation Of Admission ) Act, 1973
• The West Bengal Medical Council ( Temporary Supersession ) Act, 1985
• The West Bengal Medicare Service Persons And Medicare Service Institutions ( Prevention Of Violence And Damage To Property ) Act, 2009
• The West Bengal Metropolitan Planning Committee Act, 1994
• The West Bengal Mining Settlements ( Health And Welfare ) Act, 1964
• The west bengal minister's emoluments act, 1948
• The West Bengal Minorities Development And Finance Corporation Act, 1995
• The West Bengal Minorities' Commission Act, 1996
• The West Bengal Molasses Control ( Re-enacting ) Act, 1971
• The West Bengal Molasses Control Act, 1949
• The West Bengal Molasses Control Act, 1973
• The West Bengal Motor Spirit Sales Tax Act, 1974
• The west bengal motor transport workers' welfare cess act, 2010
• The West Bengal Motor Vehicles ( Taxation On Goods And Passengers ) Act, 1985
• The West Bengal Motor Vehicles Tax (Amendment) Act, 2024
• The West Bengal Motor Vehicles Tax Act, 1979
• The West Bengal Multi-storeyed Building Tax Act, 1975
• The West Bengal Multi-storied Building Tax Act, 1979
• The West Bengal Municipal ( Amendment) Act, 2022
• The West Bengal Municipal (Amendment) Act, 2024
• The West Bengal Municipal Act, 1993
• The West Bengal Municipal Corporation ( Amendment) Act, 2022
• The West Bengal Municipal Corporation (Amendment) Act, 2024
• The West Bengal Municipal Corporation Act, 2006
• The West Bengal Municipal Elections Act, 1994
• The West Bengal Municipal Employees ( Compulsory Retirement ) Act, 1976
• The West Bengal Municipal Service Commission Act, 2018
• The West Bengal Municipal Service Commission Act, 2018 (Bengali Version)
• The West Bengal National University Of Juridical Sciences Act, 1999
• The West Bengal National Volunteer Force Act, 1949
• The West Bengal Nationalised Text-books Act, 1977
• The west bengal non agricultural tenancy act, 1949
• The West Bengal Non- Trading Corporations ( Amendment) Act, 2024
• The West Bengal Non-government Educational Institutions And Local Authorities ( Control Of Provident Fund Of Employees ) Act, 1983
• The West Bengal Non-trading Corporations Act, 1965
• The west bengal offenders ( release on admonition and probation ) act, 1954
• The West Bengal Official Language Act, 1961
• The west bengal paddy purchase tax act, 1970
• The West Bengal Panchayat ( Amendment) Act, 2022
• The West Bengal Panchayat Act (Bengali Version), 1973
• The west bengal panchayat act, 1956
• The West Bengal Panchayat Act, 1973
• The West Bengal Panchayat Act, 1973 (Bengali Version)
• The West Bengal Panchayat Elections ( Amendment) Act, 2022
• The West Bengal Parliamentary Secretaries ( Appointment, Salaries, Allowances And Miscellaneous Provisions ) Act, 2012
• The West Bengal Payment Of Subsistence Allowance Act, 1969
• The West Bengal Police Act, 1952
• The West Bengal Pre-university, University Entrance And Three-year Degree Course ( Discontinuance Of Admission For Prosecution Of Study ) Act, 1978
• The West Bengal Premises Rent Control ( Temporary Provisions ) ( Barrackpore And Tollygunce ) ( Validation ) Act, 1955
• The west bengal premises rent control ( temporary provisions ) act, 1948
• The West Bengal Premises Rent Control ( Temporary Provisions ) Act, 1950
• The west bengal premises requisition and control (temporary provisions) act, 1947
• The west bengal premises tenancy act, 1956
• The West Bengal Premises Tenancy Act, 1997
• The west bengal preservation of historical monuments and objects and excavation of archaeological sites act, 1957
• The West Bengal Prevention Of Defacement Of Property Act, 1976
• The West Bengal Primary Education Act, 1973
• The west bengal private forests act, 1948
• The West Bengal Prohibition Of Audio-video Piracy Act (Bengali Version), 2013
• The West Bengal Prohibition Of Audio-video Piracy Act, 2013
• The West Bengal Prohibition Of Ragging In Educational Institutions Act, 2000
• The West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-smokers And Minors Act, 2001
• The west bengal prohibition of smoking in show houses and public halls act, 1950
• The West Bengal Prohibition Of Unlawful Possession Of Gift Goods Act, 1990
• The West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994
• The West Bengal Protection Of Interest Of Depositors In Financial Establishments Act, 2013
• The West Bengal Public Gambling ( Penalties Enhancement ) Act, 1950
• The West Bengal Public Land ( Eviction Of Unauthorised Occupants ) Act, 1962
• The West Bengal Public Libraries Act, 1979
• The West Bengal Public Works Contractors ( Regulation And Control ) Act, 2006
• The west bengal raw jute futures act, 1948
• The West Bengal Relief Of Rural Indebtedness Act, 1975
• The West Bengal Relief Undertakings ( Special Provisions ) Act, 1971
• The West Bengal Relief Undertakings ( Special Provisions ) Act, 1972
• The West Bengal Religious Buildings And Places Act, 1985
• The west bengal requisitioned land ( continuance of powers ) act, 1951
• The West Bengal Requisitioning Of Vehicles Act, 1979
• The West Bengal Restoration Of Alienated Land Act, 1973
• The West Bengal Restriction On Construction In Unsafe Areas Act, 1979
• The West Bengal Revenue Intelligence ( Collection And Monitoring Of Information ) Act, 1996
• The West Bengal Right To Public Services Act, 2013
• The West Bengal Right to Public Services Act, 2013 (Bengali Version)
• The West Bengal Rural Employment And Production Act, 1976
• The West Bengal Rural Health Regulatory Authority Act, 2009
• The West Bengal Rural Indebtedness Relief Act, 1975
• The West Bengal Salaries And Allowances (Amendment) Act, 2023
• The West Bengal Salaries And Allowances Act, 1952
• The West Bengal Sales Tax ( Settlement Of Dispute ) Act, 1999
• The west bengal sales tax act, 1954
• The West Bengal Sales Tax Act, 1994
• The West Bengal Scheduled Castes Advisory Council Act, 2017
• The West Bengal Scheduled Castes And Scheduled Tribes ( Identification ) Act, 1994
• The West Bengal Scheduled Castes And Scheduled Tribes ( Identification) ( Amendment) Act, 2022
• The West Bengal Scheduled Castes And Scheduled Tribes ( Reservation Of Vacancies In Services And Posts ) Act, 1976
• The West Bengal Scheduled Castes Development And Finance Corporation Act, 1976
• The West Bengal Scheduled Castes, Scheduled Tribes And Other Backward Classes Development And Finance Corporation (Amendment) Act, 2024
• The West Bengal Scheduled Castes, Scheduled Tribes And Other Backward Classes Development And Finance Corporation Act, 2017
• The West Bengal School Service Commission Act, 1997
• The West Bengal School Service Commission Act, 1997 (Bengali Version)
• The West Bengal Schools ( Control Of Expenditure ) Act, 2005
• The West Bengal Secondary Education ( Temporary Provisions ) Act, 1954
• The West Bengal Secondary Education Act, 1950
• The west bengal security act, 1948
• The West Bengal Security Act, 1950
• The West Bengal Separation Of Judicial And Executive Functions Act, 1968
• The west bengal separation of judicial and executive functions act, 1970
• The West Bengal Shops And Establishments Act, 1963
• The West Bengal Silkworm Seed, Cocoon And Silk Yarn ( Regulation Of Production, Supply, Distribution And Sale ) Act, 1988
• The West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017
• The West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017 (Bengali Version)
• The West Bengal Slum Areas ( Improvement And Clearance ) Act, 1971
• The West Bengal Slum Areas ( Improvement And Clearance ) Act, 1972
• The West Bengal Societies Registration Act, 1961
• The west bengal special benches ( continuance ) act, 1948
• The West Bengal Special Courts Act, 1950
• The West Bengal Special Economic Zone Act, 2003
• The West Bengal Staff Selection Commission ( Amendment) Act, 2022
• The West Bengal Staff Selection Commission Act, 2011
• The West Bengal Standards Of Weights And Measures ( Enforcement ) Act, 1958
• The West Bengal State Ayurvedic Health Service Act, 2002
• The West Bengal State Council Of Higher Education Act, 1994
• The West Bengal State Council Of Higher Education Act, 2015
• The West Bengal State Council Of Technical And Vocational Education And Skill Development Act, 2013
• The West Bengal State Council of Technical Education Act, 1995
• The West Bengal State Council Of Vocational Education And Training Act, 2005
• The West Bengal State Dental Service Act, 2009
• The West Bengal State Election Commission Act, 1994
• The West Bengal State Health Service Act, 1990
• The West Bengal State Higher Educational Institutions ( Reservation In Admission ) Act, 2013
• The West Bengal State Homoeopathic Health Service Act, 2002
• The West Bengal State Laws ( Extension To Cooch Behar ) Act, 1950
• The West Bengal State Tax On Consumption Or Use Of Goods Act, 2001
• The West Bengal State Tax On Professions, Trades, Callings And Employments Act, 1979
• The West Bengal State Tubewell And Lift Irrigation Act, 1974
• The West Bengal State University ( Barasat, North 24 Parganas ) Act, 2007
• The West Bengal Tanks ( Acquisition Of Irrigation Rights ) Act, 1974
• The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012
• The West Bengal Taxation Laws (Amendment) Act, 2022
• The West Bengal Taxation Tribunal (Amendment) Act, 2022
• The West Bengal Taxation Tribunal Act, 1987
• The West Bengal Taxes On Entry Of Goods In Local Areas Act, 1955
• The West Bengal Taxes On Entry Of Goods In Local Areas Act, 1962
• The West Bengal Tea Plantation Employees' Welfare Fund Act (Bengali Version), 2015
• The West Bengal Tea Plantation Employees' Welfare Fund Act, 2015
• The West Bengal Thika Tenancy ( Acquisition And Regulation ) Act, 2001
• The West Bengal Thika Tenancy (Acquisition And Regulation) (Amendment) Act, 2024
• The West Bengal Town And Country ( Planning And Development ) Act, 1979
• The West Bengal Town And Country (Planning And Development) (Amendment) Act, 2023
• The West Bengal Traffic Regulation Act, 1965
• The West Bengal Transferred Territories ( Assimilation Of Laws ) Act, 1958
• The West Bengal Transport Infrastructure Development Fund Act, 2002
• The West Bengal Transport Undertakings ( Prevention Of Ticketless Travel ) Act, 1975
• The West Bengal Trees ( Protection And Conservation In Non-forest Areas ) Act, 2006
• The west bengal undesirable advertisements ( control ) act, 1948
• The West Bengal Universities ( Control Of Expenditure ) ( Cessation Of Application ) Act, 1979
• The West Bengal Universities ( Control Of Expenditure ) Act, 1976
• The West Bengal Universities And Colleges ( Administration And Regulation ) Act, 2017
• The West Bengal University Of Animal And Fishery Sciences Act, 1995
• The West Bengal University Of Health Sciences Act, 2002
• The West Bengal University Of Teachers' Training, Education Planning And Administration ( Amendment) Act, 2022
• The West Bengal University Of Teachers' Training, Education Planning And Administration Act, 2014
• The West Bengal University Of Technology Act, 2000
• The West Bengal Unorganised Sector Workers Welfare Act, 2007
• The West Bengal Urban Land Taxation Act, 1976
• The West Bengal Urban Primary Education Act, 1963
• The West Bengal Utilisation of Land for Production of Food Crops Act, 1969
• The West Bengal Vaccination Act, 1973
• The West Bengal Value Added Tax Act, 2003
• The West Bengal Veterinary Practitioners Act, 1960
• The West Bengal Warehouses Act, 1963
• The West Bengal Wild Life Preservation Act, 1959
• The West Bengal Workmen's House-rent Allowance Act, 1974
• The West Bengal Yoga And Naturopathic System Of Medicine Act, 2010
• The West Bengal Zilla Parishads Act, 1963
• The West Bengal. Appropriation ( No. 2 ) Act, 1953
• The West Dinajpur Union Boards Act, 1950