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The West Bengal Appropriation Act, 1992

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act IV of 1992 
THE WEST BENGAL APPROPRIATION ACT, 1992. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 31st March, 1992.] 
[31st March, 1992.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of 
March, 1992. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-first 
day of March, 1992; 
It is hereby enacted in the Forty-third Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 1992. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and appplied sums not exceeding those specified in column 
3 of the Schedule amounting in the aggregate to the sum of rupees five 
hundred and twenty-three crores twenty-six lakhs six thousand two 
hundred and ten towards defraying the several charges which will come 
in course of payment during the year ending on the thirty-first day of 
March, 1992, in respect of the services and purposes specified in column 
2 of the Schedule. 
Short title. 
Issue of 
Rs. 
5,23,26,06,210 
out of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1991-92. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for tion. 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1992. 
57 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 96,000 2,000 98,000 
3 2013—Council of Ministers 1,95,000 1,95,000 
4 2014--Administration of Justice 3,43,92,000 1,06,67,000 4,50,59,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020 	 Collection of Taxes on Income 
and Expenditure. 3,53,000 3,53,000 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
8 2030—Stamps and Registrations 1,55,88,000 1,55,88,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 1,42,000 1,42,000 
58 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(iii) Collection of Taxes on Commo- 
dities and Services 
10 2039—State Excise 63,93,000 63,93,000 
11 2040 	Sales Tax 28,29,000 28,29,000 
(iv) Other Fiscal Services 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 14,05,77,000 14,05,77,000 
(d) Administrative Services 
Serial 
17 2051—Public Service COmmission 12,89,000 12,89,000 
18 2052—Secretariat—General Services 1,43,60,000 1,700 1,43,61,700 
19 2053—District Administration 1,50,000 1,50,000 
21 2055—Police 2,05,000 2,05,000 
24 and 46,62,000 46,62,000 2058—Stationery 	 Printing 
25 2059—Public Works 32,45,000 32,45,000 
59 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 50,24,000 50,24,000 
Capital Outlay on Public Works under 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 1,63,320 1,63,320 
(b) Health and Family Welfare 
25 4210 	 Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). . 	. 18,48,670 18,48,670 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Buildings). 4,04,500 4,04,500 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
_ 	 Undertakings) (Buildings). "20,608 20,608 
Total 1,07,06,098 1,07,06,098 
60 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 8,29,78,000 8,29,78,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 75,000 75,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
30 2202—General Education 10,72,063 10,72,063 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
32 2210—Medical and Public Health. 
(Excluding Public Health). 2,52,17,000 15,86,595 2,68,03,595 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
34. 2211—Family Welfare 74,49,000 74,49,000 
61 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
36 
37 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 
Capitpl Expenditure Outside the 
- 	 Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
Total 
REVENUE ACCOUNT 
B—Social Services 
Rs. 
77,08,000 
Rs. 
3,04,388 
47,105 
Rs. 
80,12,388 
47,105 
77,08,000 3,51,493 80,59,493 
2 2 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 
62 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
41 4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 32,53,000 32,53,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
44 2245—Relief 	 Account of Natural on 
Calamities. 9,31,09,000 9,31,09,000 
(h) Others 
45 2251-t-Secretariat—Social Services 31,66,000 31,66,000 
46 2250—Other Social Services 68,50,000 68,50,00C 
REVENUE ACCOUNT 
C—Economic Services 
F—Loans and Advances 
47 6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 1,12,50,000 1,12,50,00( 
63 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
51 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 
Rs. Rs. 
34,961 
11,900 
Rs. 
34,961 
11,900 
46,861 46,861 
5,17,94,000 1,49,038 
5,27,000 
5,19,43,038 
5,27,000 
64 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
52 
53 
54 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
24116—Forestry and Wild Life (Excluding 
Zoological Park and Lloyd Botanic 
Garden, Darjeeling). 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay 	 Food, Storage on 
Rs. 
10,08,000 
6,46,00,000 
Rs. 
39,61,500 
12,000 
Rs. 
39,61,500 
10,08,000 
6,46,12,00C 
and Warehousing (Excluding Public 
Undertakings). 
65 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
.55 2415—Agricultural Research and 
Education. 2,08,000 2,08,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
58 2435—Other Agricultural Programmes.. 77,054 77,054 
REVENUE ACCOUNT 
C—Economic Services 
(6) Rural Development 
F—Loans 	 Advances and 
63 6515—Loans for Other Rural Develop-
ment Programmes (Community 
Development). 10,00,000 10,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
64 2551—Hill Areas 1,30,55,000 1,30,55,000 
66 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
2 3 
Demand Sums not exceeding 
Number/ 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
66 4701—Capital Outlay on Major and 
Medium Irrigation. 10,12,707 10,12,707 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 . 9,60,248 9,60,248 
Capital Expenditure Outside the 
Revenue Account 
68 C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 9,91,986 9,91,986 
Total 19,52,234 19,52,234 
67 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
73 2851—Village and Small Industries 
(Excluding Public Undertakings). 12,871 12,871 
REVENUE ACCOUNT 
C—Economic Services 
(0 Industry and Minerals 
74 2852—Industries (Closed and Sick 
Industries). 2,21,000 2,21,000 
REVENUE ACCOUNT 
C—Economic Services 
(0 Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 45,000 45,000 
REVENUE ACCOUNT 
C—Economic Services 
(1) Industry and Minerals 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 1,000 1,000 
68 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
79 
80 
81 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads 	 Bridges and 
Rs. Rs. 
1,15,443 
3,19,550 
1,15,443 
3,19,550 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
on 	 and 5054—Capital Outlay 	 Roads 
Bridges. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
7075—Loans for Other Transport Services 
4,34,993 4,34,993 
9,33,23,000 
15,94,00,000 
9,33,23,000 
15,94,00,000 
69 
The West Bengal Appropriation Act, 1992. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand Sums not exceeding 
Number/ 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 15,000 15,000 
REVENUE ACCOUNT 
C—Economic Services 
F—Loans and Advances 
87 7465—Loans for General Financial and 
Trading Institutions. 25,50,000 25,50,000 
REVENUE ACCOUNT 
D—Grants-in-Aid and Contributions 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 2,79,50,000 2,79,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
92 on 4858—Capital Outlay 	 Engineering 
Industries (Public Undertakings). I 
70 
The West Bengal Appropriation Act, 1992. 
IV of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Serial 
98 
99 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
E—Public Debt 
_ 
6003—Internal Debt of the State 
Government. 
6004—Loans and Advances from the 
Central Government. 
Total 
F—Loans and Advances 
7610—Loans to Government Servants 
etc. 
Grand Total 	 .. 
Rs. Rs. 
3,99,19,75,000 
29,81,02,000 
Rs. 
3,99,19,75,000 
29,81,02,000 
4,29,00,77,000 4,29,00,77,000 
3,25,00,000 3,25,00,000 
76,74,07,003 4,46,51,99,207 5,23,26,06,210 
71 

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