LexThe West Bengal Appropriation Act, 1965
West Bengal · state statute
Open in Lexace · Ask the AI about this actWest Bengal Act V of 1965
THE WEST BENGAL APPROPRIATION ACT, 1965.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Calcutta
Gazette, Extraordinary, of the 29th March, 1965.]
[29th March, 1965.]
An Act to authorise payment and appropriation of ceritcrin,
sums from and out of the Consolidated Fund of West
Bengal for the services and purposes of the year ending
on the thirty-first day of March, 1966.
WHEREAS it is expedient to authorise payment and
appropriation of certain sums from and out of the
Consolidated Fund of West Bengal for the services and
purposes of the year ending on the thirty-first day of March,
1966;
It is hereby enacted in the Sixteenth Year of the
Republic of India, by the Legislature of West Bengal, as
follows :---
1. This Act may be called the West Bengal Short
Appropriation Act, 1965. title.
Issue of
Rs, 3,58,
09,65,000
out of the
Consoli-
dated
Fnnd of
West
Bengal
for the
year
1965-66.
Appropria-
tion.
2. From and out of the Consolidated Fund of West
[Bengal, there may be paid and applied sums not exceeding
those specified in column 3 of the Schedule amounting in
the aggregate to the sum of rupees three hundred and
fifty-eight crores, nine laks and sixty-five thousand towards
defraying the several charges which will come in course of
payment during the year ending on the thirty-first day of
March, 1966, in respect of the services and purposes specified
in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and
out, of the Consolidated Fund of West Bengal by this Act
shall be appropriated for the services and purposes
expressed in the Schedule in relation to the year ending on
the thirty-first day of March, 196fifr,
.1 #e West Bengal Appropriation, Act, 1965.
[West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
3
Sums not exceeding
Grant
No. Services and purposes. Voted by
the
Legislative
Assembly.
Total.
Charged on
the
Consolidated
Fund.
Rs.
1 7,53,000
A—Collection of Taxes, Duties and Other
Principal Revenues.
4—Taxes on Income other than Corpo-
ration Tax.
9—Land Revenue
7,54,000 1,000
21
9,06,71,000
4—Contributions and Miscellaneous Ad-
justments.
76—Other Miscellaneous Compensations
and Assignments. 9,11,66,000 4,95,000
AA—Capital Account of Compensation
on the abolition of Zamindari System
outside the Revenue Account.
92—Payment of compensation to Land-
holders, etc., on the abolition of the
Zamindari System.
Total—Grant No. 2 9,06,71,000 4,95,000 9,11,66,000
3 1,000 71,59,000
4
5 1,000
6
7
8
A—Collection of Taxes, Duties and Other
Principal Revenues.
10—State Excise Duties
11—Taxes on Vehicles
12—Sales Tax ..
13—Other Taxes and Duties
14—Stamps
15—Registration Fees
42,61,000
20,19,000
18,33,000
39,16,000
71,60,000
42,62,000
20,19,000
18,33,000
39,16,000
9
10
11
12
13
14
15
16
17
18
19
20
21
The West Bengal Avvrovriation Act 1965.
V of 1965.)
(Schedule.)
3
Sums not exceeding
1 2
Grant
No.
Services and purposes.
B—Debt Services.
16—Interest on Debt and other obliga-
tions,
17—Appropriation for Reduction or
Avoidance of Debt.
C—Administrative Services.
18 —Parliament, State and Union
Territory Legislatures.
19—General Administration
21—Administration of Justice
22—Jails
23—Police
26—Miscellaneous Departments—Fire
Services.
26—Miscellaneous Departments—Ex-
cluding Fire Services.
D—Social and Developmental Services.
27—Scientific Departments
28—Education . .
29—Medical ..
30—Public Health
31—Agriculture—Agriculture
OD—Capital Account of Social and Deve-
lopmental Services outside the Revenue
Account.
95—Capital Outlay on Schemes of Agri,
cultural Improvement and Research
Total—Grant No. 22
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
60,00,000 17,17,65,000 17,77,65,000
. . 4,19,12,000 4,19,12,000
42,91,000 85,000 43,76,000
4,31,47,000 13,53,000 4,45,00,000
1,39,12,000 41,89,000 1,81,01,000
1,44,95,000 1,44,95,000
14,85,99,000 11,000 14,86,10,000
57,86,000 57,86,000
3,72,07,000 2,000 3,72,09,000
77,000 .. 77,000
30,47,69,000 .. 30,47,69,000
12,67,71,000 .. 12,67,71,000
4,41,81,000 .. 4,41,81,000
13,91,92,000 1,000 13,91,93,000
J ,
13,91,92,000 1,000 13,91,93,000
The West Bengal Approvriation Act. 1965.
[West Ben. Act
(Schedule.)
2 3
Grant
No.
Services and purposes.
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
D—Social and Developmental Services.
Rs. Rs. Rs.
23 31—Agriculture—Fisheries 1,08,40,000 1,08,40,000
33—Animal Husbandry
II—Miscellaneous Capital Account outside
24 the Revenue Account. 6,34,68,000 6,34,68,000
124—Capital Outlay on Schemes of Go-
vernment Trading—Greater Calcutta
Milk Supply Scheme.
Total—Grant No. 24 .. 6,34,68,000 6,34,68,000
D—Social and Developmental Services.
34—Co-operation
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue
5 Account. 97,03,000 97,03,000
95A—Capital Outlay on Consumer Co-
operatives.
Total—Grant No. 25 .. 97,03,000 97,03,000
D—Social and Developmental Services.
35—Industries—Industries
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue
26 Account. 3,72,08,000 31,000 3,72,39,000
96—Capital Outlay on Industrial and
Economic Development.
Total—Grant No. 26 3,72,08,000 31,000 3,72,39,009
me West Bengal Appropriat
V Of 1965.
(Sehechtle.)
1 2 3
Sums not exceeding
Grant
No. Services and purposes.
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Rs. Rs.
27
D—Social and Developmental Services.
I 35—Industries—Cottage Industries
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue
Account.
96—Capital Outlay on It •-f'4,,,1 and
Economic Develop~~
Industries.
Total—Grant No. 27
0—Social and Developmental Services.
28 35—Industries—Cinchona ..
B—Debt Services.
16—Interest on Debt and other obliga-
tions—Community Development
Projects, National Extension Service
and Local Development Works.
0—Social and Developmental Services.
37—Community Development Projects,
National Extension Service and Local
14evelopment W()rks.
FF—Capital Account or —Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvement
outside the Revenue Account.
29
109—Capital Outlay on Other Work.s—
Community Development Projects,
National Extension Savice and Local
Development Works.
Public Debt.
Loans for Community Development
Projects, National Extension Service
and Local Development Works.
Loans and Advances by State and Union
Territory Governments.
Loans and Advances under Community
Development Projects, National Ex-
tension Service and. Local Develop-
ment Works.
Total—Grant No. 29 ..
1
2,49,40,000
J
2,49,40,000
32,87,000
5,50,14,000 62,52,000 6,12,66,000
5,50,14,000 62,52,000 6,12,66,000
2 3
Sums not exceeding
Services and purposes. Voted by
the
Charged on
the
Legislative Consolidated Total.
Assembly. Fund.
ocial and Developmental Services.
tabour and Employment ..
Rs.
3,30,04,000
Rs. Rs.
• •
Rs.
3,30,04,001
discellaneous Social and Develop-
LAO Organisations—Welfare of ieduled Tribt elastes and ler Backward —
1,88,77,000
1,60;18 000
• •
• .
1,{k8,77,000
—
1,60,38,00
— ----, r-----
diszellaneoTs — Social and Develop-
ntal Organisations—Excluding
Ifare of Scheduled Tribes and
;tee, and Other Backward Classes.
iltipurpose River Schemes, Irriga- -)
1 and Electricity Schemes.
Multipurpose River --S-chemes
Irrigation, Navigation, Embank-
nt and Drainage W. ' Commer-
1). ____ ,_
..___
Irrigation, Navigation, Embank-
nt and Drainage Works (Non-
nmercial).
;apital Account of Multipurpose - 111, 73,99,Q00 .. _ 11,73,99,000
'fir Schemes, Irrigation and Electri-
r Schemes outside the Revenue
count.
:',apita1 Outlay on MOT -purpose
ver Schemes. - -----„,_
iapital Outlay on Irrigation, Navi-
ton, Embankment and Drainage
wigs (Commercial).
-iapital Outlay on Irrigation, Navi-
ton, Embankment and Drainage
)rks (Non-commercial).
Total—Grant No. 33 ..
blic Works (including Roads) and
11,73,99,000.. 11,73,99,000
'ernes of Miscellaneous Public
provements.
Public Works ... .. 18,86,14,000 11,67,000 18,97,81,000
Grant
No.
F—Pu
Sc
I nt
1
30
31
32,
33-(
38—
me
SC
1]
39—I
me
WE
Ca
E—PA
tio
42-
43—
me
cia
44—
me
CO
E E—
Ri
cit
Ac
98—I
99—
ga
W
100—
ga
1,gal Appropriation Act, 1965,
[West Ben. Act
(Schod4418.)
The West Bengal Appropriation Act, 1965.
V of 1965.)
(Schedule.)
2 1 3
Sums not exceeding
Grant
No. Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs.
51A—Greater Calcutta Development
Scheme.
outside the Revenue Account.
FF-- Capital Account of Public Works
(including Roads) and Schemes of
35 Miscellaneous Public Improvements
106A—Capital Outlay on Greater Calcutta
Development Scheme.
Total—Grant No. 35 .
I -4,19,86,000
i
4,19,86,000
4,19,86,000
4,19,86,000
G--Transport and Communications (Other
than Roads).
36 53—Ports and Pilotage 17,73,000 17,73,000
57—Road and Water Transport Schemes
GG—Capital Account of Transport and
Communications (Other than Roads)
37 outside the Revenue Account.
114—Capital Outlay on Road and Water
Transport Schemes.
1,21,52,000 2,51,000 1,24,03,000
Total—Grant No. 37 .. 1,21,52,000 2,51,000 1,24,03,000
I—Miscellaneous.
38 64—Famine Relief
65—Pensions and Other Retirement
Benefits.
39 II—Miscellaneous Capital Account
outside the Revenue Account.
120—Payments of Commuted Value of
Pensions.
5,23,75,000
1
2,64,84,000 4,27,000
5,23,75,000
2,69,11,000
Total—Grant No. .39 2,64,84,000 4,27,000 2,69,11,000
Sums not exceeding
Voted by
the
Legislative
Assembly.
Rs.
1,52,000
1,06,35,000
2,30,12,000
2,10,81,000
Charged on
the
Consolidated
Fund.
Total.
1,52,00
1,06,35,00
2,30,12,00
2,18,68,000 7,87,000
5,89,000 12,88,94,000
36,73,000 5,82,07,000
5,89,000 12,88,94,000
The West Bengal Appropriation, Act 1965.
[West Ben. Act.
1
Grant
No.
(Schedule.)
2
Services and purposes.
I—Miscellaneous.
67--Privy Purses and Allowances of
Indian Rulers.
68—Stationery and Printing
70—Forest ..
71—Miscellaneous—Contributions
71—Miscellaneous--Other Miscellaneous
Expenditure.
FF--Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
Outside the Revenue Account.
109—Capital Outlay on Other Works
Total—Grant No. 44 ..
B—Debt Services.
16—Interest on Debt and other obliga-
tions—Expenditure on displaced
persons.
I—Miscellaneous.
71—Miscellaneous—Expenditure on
displaced persons.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other Works—
Expenditure on displaced persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State and Union
Territory Governments.
Loans and Advances to displaced persons
Total—Grant No. 45 .. 36,73,000
5,82,07,000
40
41
42
43
44
45
12,83,05,000
12,83,05,000
5,45,34,000
5,45,34,000
The West Bengal Appropriation Act, 191. Ctv
V of 1965.]
(Schedule.)
..,..0.11.11111.1•131301•05.." , [1.
3 2
Sums not exceeding
Voted by
the
Charged on
the Total.
1
Grant
No.
K—Extraordinary Items.
77-1Latraordinary Charges
78—Pre-partition Payments
78A—Expenditure connected with the
National Emergency, 1962.
EE—Capital Account of Multipurpose
River Schemes, Irrigation and Elec-
tricity Schemes outside the kevenue
Accou nt.
98--Capital Outlay on Multipurpose
River Schemes—Damodar Valley
Project.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account_
103—Capital Outlay on Public Works ..
II—Miscellaneous Capital Account out-
side the Revenue Account.
124—Capital Outlay on Schemes of
Government Trading.
Public Debt.
Permanent Debt
Floating Debt
Loans from Central Government
(excluding loans for Community
Development Projects, eto., and dis-
placed persons).
Ether Loans
Total—Grant No. 52 ..
Loans and Advances by State and Union
Territory Governments.
Loans and Advances by State and
Union Territory Governments.
Grand Total
i.egiszaictv t)
Assembly.
‘Anisunizaceu
Fund.
Es. Rs. Rs.
.. ..
60,000.. 60,000
3,25,41,000.. 3,25,41,000
12,89,92,000 .. 12,89,92,000 .
12,02,44,000 1,000 12,02,45,0 00
62,88,44,000 20,000 62,88,64,000
-1 . 28,07,57,000 28,07,57,000
J
28,07,57,000 28,07,57,000
20,65,93,000 . - 20,65,93,000
3,6'5,71,94,000 51,37,71,000 8,58,09,65.000
Services and purposes.
46
47
48
49
50
61
2
53
WARAI-6317-145A-5M