The West Bengal Appropriation ( No. 2 ) Act, 2003
West Bengal · state statute
Open in Lexace · Ask the AI about this actRegistered No. WB/SC-247 No. WB(Part-III)/2003/SAR-7 Vie Rotkata wile Extraordinary Published Published by Authority SRAVANA 8] WEDNESDAY, JULY 30, 2003 [SAKA 1925 PART RI—Acts of the West Bengal Legislature. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative NOTIFICATION No. 1252-L.-30th July, 2003.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:— West Bengal Act IX of 2003 TITE WEST BENGAL APPROPRIATION (No. 2) ACT, 2003. Short title. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinaty, of the 30th July, 2003.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year - ending on the thirty-first day of March, 2004. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2004; It is hereby enacted in the Fifty-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Act, 2003. THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 The West Bengal Appropriation (No. 2) Act, 2003. (Sections 2, 3.) 2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote-on-Account) Act, 2003] to the sum of rupees thirty- nine thousand two hundred three crore forty-four lakh fifty-nine thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2004, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2004. Issue of Rs. 39203,44,59,000 out of the Consolidated Fund of \Vest Bengal for the year 2003-2004. Appropriation. PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 3 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- . dated Fund. Total. 1 Serial 2 3 4 5 REVENUE ACCOUNT A—General Services (a) Organs of State 2011—State Legislature 2012—Governor 2013—Council of Ministers ' B—Social Services (g) Social Welfare and Nutrition 2245—Relief Account of Natural Calamities on Its. 20,68,52,000 4,20,51,000 Rs. 22,38,000 2,71,32,000 Rs. 20,90,90,000 2,71,32,000 4,20,51,000 30,00,000 1,74,14,000 7,05,56,000 2,56,29,000 30,00,000 1,74,14,000 7,05,56,000 2,56,29,000 C—Economic Services (a) Agriculture and Allied Services 2408—Food, Storage and Warehousing 2435—Other Agricultural Programmes Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Apiculture Programmes Total REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments (e) Pensions and Miscellaneous General Services 11,65,99,000 11,65,99,000 2,26,80,000 2,26,80,000 2071—Pensions and Other Retirement Benefits 4 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 17,76,14,000 17,76,14,000 2236—Nutrition 17,30,000 17,30,000 2245—Relief on account of Natural Calamities 3,50,00,000 3,50,00,000 C—Economic Services (a) Agriculture and Allied Services 2401—Crop Husbandry 178,21,66,000 178,21,66,000 2402—Soil and Water -Conservation 2415—Agricultural 7,41,20,000 7,41,20,000 Research and Education 49,08,33,000 49,08,33,000 (b) Rural Development 2501—Special Programmes for Rural Development .. (c) Special Areas Programmes 5 2551—Hill Areas 2575—Other Special Areas Programmes 12,50,00,000 12,50,00,000 (j) General Economic Services 34 51—Secretariat—Economic Services 1,78,98,000 1,78,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry 8,05,83,000 8,05,83,000 4415—Capital Outlay on Agricultural Reserch and Education. (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programme. E—Public Debt 6004—Loans and Advances from the Central Government. 98,37-,000 98,37,000 Total 272,49,44,000 3,25,17,000 275,74,61,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 5 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2245—Relief on account of Natural Calamities Rs. 34,00,000 Rs. Rs. 34,00,000 C—Economic Services (a) Agriculture and Ailed Services 2403—Animal Husbandry 132,89,2Q000 132,89,20,000 2404—Dairy Development 130,81,00,000 130,81,00,000 2415—Agricultural Research and Education 6,33,34.000 6,33,34,000 (b) Rural Development 2515—Other Rural Development Programmes 9,55,85,000 9,55,85,000 (c) Special Areas Programmes 6 2551—Hill Areas 6,00,000 6,00,000 (j) General Economic Services 3451—Secretariat-Economic Services 91,05,000 91,05,000 Capital Expenditure Outside the Revenue Account C-Capital Account of Econmic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry 5,42,04,000 5,42,04,000 4404—Capital Outlay on Dairy Development 2,22,84,000 2,22,84,000 Total 288,55,32,000 288,55,32,000 6 THE KOLKATA GAZEI 1E, EXTRAORDINARY, JULY 30, 2003 [PAR-; III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 9 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 2,20,000 2,20,000 B—Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 190,03,15,000 190,03,15,000 (la) Others 2251—Secretariat—Social Services 1,59,35,000 1,59,35,000 Capital Expenditure Outside the Revenue Account 7 B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward classes 4225—Capital Outlay on Welfare of Scheduled Castes, Schedules Tribes and Other Backward Classes. 7,41,52,000 7,41,52,000 E—Public Debt 6004—Loans Advances from Central and the Government. 5,99,000 5,99,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. Total 199,04,02,000 8,19,000 199,12,21,000 +1 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 7 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Number. Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 4,64,000 4,64,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing 3,95,000 3,95,000- (h) Others 2250—Other Social Services 12,000 12,000 C—Economic Services (a) Agriculture and Allied Services 8 2401.—Crop Husbandry 2,40,000 2,40,000 2404—Dairy Development 5,35,000 5,35,000 2425—Co-operation 38,06,37,000 38,06,37,000 (b) Rural Development 2515—Other Rural Development Programmes 1,03,20,000 1,03,20,000 (j) General Economic Services Services 3451—Secretariat—Economic 1,40,90,000 1,40,90,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 98,000 98,000 8 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 12. 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. (h) Others 4250—Capital Outlay on Other Social Services 24,000 24,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 8 4425—Capital Outlay on Co-operation 3,47,73,000 3,47,73,000 E—Public Debt 6004—Loans and Advances from the Central Government. 12,18,000 12,18,000 F—Loans sand Advances 6250—Loans for Other Social Services 12,000 12,000 6425—Loans for Co-operation 2,48,50,000 2,48,50,000 Total 46,59,86,000 16,82,000 46,76,68,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt — 2049—Interest Payments (d) Administrative Services 2058—Stationery and Printing 19,46,42,000 19,46,42,000 C—Economic Services (c) Special Areas Programmes 9 2551—Hill Areas 26,02,28,000 26,02,28,000 (f) Industry and Minerals 2852—Industries 23,67,50,000 23,67,50,000 2853—Non-Ferrous Mining and Metallurgical Industries. 3,07,09,000 3,07,09,000 (j) General Economic Services 3451—Secretariat—Economic Services 2,85,69,000 2,55,69,000 3475—Other General Economic Services 30,92,000 30,92,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 9 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. • Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of EConomic Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations 1,20,00,000 1,20,00,000 (c) Capital Account of Special Areas Programme 4551—Capital Outlay on Hill Areas 80,00,000 80,00,000 (f) Capital Account of Industry and Minerals 4856 Capital Outlay on Petro-Chemical Industries .. 1,00,000 1,00,000 4857—Capital Outlay on Chemical and Pharmaceutical Industries. 80,00,000 80,00,000 on and 4859—Capital Outlay Tele-communication Electronics Industries. 3,00,00,000 3,00,00,000 4860—Capital Outlay on Consumer Industries 4,76,00,000 4,76,00,000 9 4885—Other Capital Outlay on Industries and Minerals. 3,02,20,000 3,02,20,000 (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges 80,000 80,000 (j) Capital Account of General Economic Services 5465—Investments in General Financial and Trading Institutions. F—Loans and Advances 6407—Loans for Plantations 1,50,00,000 1,50,00,000 6551—Loans for Hill Areas 2,70,00,000 2,70,00,000 6857—Loans for Chemical and Pharmaceutical Industries. 35,00,000 35,00,000 6859—Loans for Tele-communication and Electronics Industries. . . 85,00,000 85,00,000 6860—Loans for Consumer Industries 13,52,00,000 13,52,00,000 6885—Loans for Other Industries and Minerals 2,35,00,000 2,35,00,000 7465—Loans for General Financial and Trading Institutions. 2,00,00,000 2,00,00,000 Total 112,26,90,000 112,26,90,000 10 THE KOLKATA GAZE] lE, EXTRAORDINARY. JULY 30, 2003 [PART Ill The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 87,30,000 87,30,000 C—Economic Services 10 (j) General Economic Services 3456 Civil Supplies 12,22,50,000 12,22,50,000 3475—Other General Economic Services 4,30,82,000 4,30,82,000 Total 17,40,62,000 17,40,62,000 A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 19,88,000 19,88,000 C—Economic Services (a) Agriculture and Allied Services 2401—Crop Husbandry 1,05,62,000 1,05,62,000 (f) Industry and Minerals 2851—Village and Small Industries 84,36,04,000 84,36,04,000 (j) General Economic Services 3451—Secretariat—Economic Services 1,32,10,000 1,32,10,000 11 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries 2,35,58,000 2,35,58,000 E—Public Debt 6004—Loans and Advances from the Central Govemmmt. 22,84,000 22,84,000 F—Loans and Advances 6851—Loans for Village and Small Industries 3,58,18,000 3,58,18,000 6860—Loans for Consumer Industries 20,55,00,000 20,55,00,000 Total . 113,22,52,000 42,72,000 113,65,24,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 11 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A--General Services (c) Interest Payment and Servicing of Debt - 2049—Interest Payments 3,90,000 3,90,000 B—Social Services (0 Labour and Labour Welfare 2230—Labour and Employment (g) Social Welfare and Nutrition 2235—Social Security and Welfare C—Economic Services (a) Agriculture and Allied Services 2402—Soil and Water Conservation 2,05,000 2,05,000 (13)_Rural Development 2505—Rural Employment 8,72,93,000 8,72,93,000 (c) Special Areas Programmes 12 2575—Other Special Areas Programmes 116,55,15,000- 116,55,15,000 (j) General Economic Services 3451—Secretariat—Economic Services 7,27,12,000 7,27,12,000 3452—Tourism 83,45,000 83,45,000 3454—Census, Surveys and Statistics 10,49,25,000 10,49,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Econnomic Services (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programme. 1,23,000 1,23,000 E—Public Debt 6004—Loans and Advances from the Central Government. 2,65,000 2,65,000 F—Loans and Advances 6250—Loans for Other Social Services Total 143,91,18,000 6,55,000 143,97,73,000 12 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 619,13,43,000 619,13,43,000 2203—Technical Education 29,22,51,000 29,22,51,000 2204—Sports Youth Services and 13,51,62,000 13,51,62,000 2205—Art and Culture 2,88,88,000 2,88,88,000 (h) Others 13 2251—Secretariat—Social Services 3,48,05,000 3,48,05,000 C—Economic Services Q) General Economic Services and 57,50,000 57,50,000 3454—Census, Surveys Statistics F—Loans Advances and 6202—Loans for Education, Sports, Art and Culture.. 5,00,000 5,00,000 Total .. 668,86,99,000 . 668,86,99,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 63,46,18,000 63,46,18,000 2205—Art Culture and 3,41,40,000 3,41,40,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare 3,32,17,000 3,32,17,000 (h) Others 2251—Secretariat—Social Services 71,40,000 71,40,000 C—Economic Services (b) Rural Development 14 2515—Other Rural Development Programmes 1,56,10,000 1,56,10,000 (c) Special Areas Programmes 2551—Hill Areas 2,40,000 2,40,000 (j) General Economic Services 3454—Census, Surveys and Statistics 1,67,000 1,67,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. 6,44,31,000 6,44,31,000 Total 78,95,63,000 78,95,63,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 13 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 3960,17,15,000 3960,17,15,000 2204—Sports and Youth Services 4,08,52,000 4,08,52,000 (g) Social Welfare and Nutrition 2245—Relief Natural Calamities on account of 1,50,00,000 1,50,00,000 (h) Others 2251—Secretariat—Social Services 1,44,75,000 1,44,75,000 C—Economic Services 15 (c) Special Areas Programmes 2551—Hill Areas 45,39,000 45,39,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. 10,74,04,000 10,74,04,000 Total 3978,39,85,000 3978,39,85,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation 3,63,33,000 3,63,33,000 (h) Others 2251—Secretariat--Social Services 67,25,000 67,25,000 16 C—Economic Services (i) Science, Technology and Environment 3425—Other Scientific Research 6,10,000 6,10,000 3435—Ecology & Environment 50,99,000 50,99,000 Total 4,87,67,000 4,87,67,000 14 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART I The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. A—General Services (b) Fiscal Services (iii) Collection of Taxes on Commodities and Services 2039—State Excise 43,22,75,000 43,22,75,000 17 (d) Administrative Services 2052—Secretariat—General Services 48;05,000 48,05,000 Total 43,70,80,000 43,70,80,000 (a) Organs of State 2014—Administration of Justice 1,34,32,000 1,34,32,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 2020—Collection of Taxes on Income and Expenditure. 8,54,00,000 8,54,00,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 28,14,000 28,14,000 2030--Stamps and Registration 41,59,86,000 41,59,86,000 2035—Collection of Other Taxes on Property and Capital Transactions. 44,46,000 44,46,000 18 (iii) Collection of Taxes-on Commodities and Services 2040—Taxes on Sales, Trades etc. 81,74,00,000 81,74,00,000 2045—Other Taxes and Duties on Commodities and Services. 3,22,93,000 77,000 3,23,70,000 (iv) Other Fiscal Services 2047—Other Fiscal Services 23,99,60,000 23,99,60,000 (c) Interest Payment and Servicing of Debt 2048—Appropriation for Reduction or Avoidance of Debt. 144,00,00,000 144,00,00,000 2049—Interest Payments . 9385,63,19,000 9385,63,19,000 (d) Administrative Services 2051—Public Service Commission 7,01,12,000 7,01,12,000 2052—Secretariat—General Services 22,38,70,000 .. 22,38,70,000 2054—Treasury and Accounts Administration 52,48,89,000 52,48,89,000 2070—Other Administrative Services 8,11,77,000 8,11,77,000 PART III] THE KOLKATA GAZETTE. EXTRAORDINARY, JULY 30, 2003 15 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (e) Pensions and Miscellaneous General Services 2071—Pensions and Other Retirement Benefits 2855,00,16,000 20,000 2855,00,36,000 2075—Miscellaneous General Services 27,68,17,000 27,68,17,000 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 2,15,02,000 2,15,02,000 (h) Others 2250—Other Social Services 2,29,08,000 - 2,29,08,000 C—Economic Services (j) General Economic Services 3475—Other General Economic Services 9,29,000 9,29,000 D—Grants-in-aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions. 10,00,000 10,00,000 18 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industries and Minerals. 3,38,75,000 3,38,75,000 (j) Capital Account of General Economic Services 5465—Investments in General Financial and Trading Institutions. 1,20,35,000 1,20,35,000 E—Public Debt 6003—Internal Debt of the State Government 4255,49,32,000 4255,49,32,000 6004—Loans and Advances from the Central Government. 3799,89,69,000 3799,89,69,000 F—Loans Advances and 6885—Loans for Other Industries and Minerals 7610—Loans to Government Servants etc. 16,50,00,000 16,50,00,000 7615—Miscellaneous Loans 1,00,00,000 1,00,00,000 Total 3153,57,49,000 17592,04,29,000 20745,61,78,000 16 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 64,70,000 64,70,000 2070—Other Administrative Services 83,66,30,000 83,66,30,000 Capital Expenditure Outside the 19 Revenue Account A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services. 5,00,00,000 5,00,00,000 Total 89,31,00,000 89,31,00,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 90,00,000 90,00,000 2245—Relief Natural Calamities on account of 15,00,000 15,00,000 C—Economic Services (a) Agriculture and Allied Services 2405—Fisheries 28,62,64,000 28,62,64,000 2415—Agricultural Research and Education 1,20,01,000 1,20,01,000 (b) Rural Development 2515—Other Rural Development Programmes 4,65,86,000 4,65,86,000 (c) Special Areas Programmes 20 2551—Hill Areas 15,00,000 15,00,000 (I) General Economic Services 3451—Secretariat—Economic Services 1,14,09,000 1,14,09,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries " 7,37,45,000 7,37,45,000 F—Loans and Advances . 6405—Loans for Fisheries 11,00,00,000 11,00,00,000 Total 55,20,05,000 55,20,05,000 PART III) THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 17 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 5,03,15,000 5,03,15,000 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 244,93,75,000 244,93,75,000 C—Economic Services (a) Agriculture and Allied Services 2408—Food, Storage and Warehousing 92,28,77,000 92,28,77,000 21 (j) General Economic Services 3456—Civil Supplies 5,37,11,000 5,37,11,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408j-Capital Outlay on Food, Storage and Warehousing. 230,28,00,000 230,28,00,000 Total 577,90,78,000 577,90,78,000 REVENUE ACCOT)NT C—Economic Services (a) Agriculture and Allied Services 2401—Crop Husbandry 9,59,62,000 9,59,62,000 (f) Industry and Minerals 2852—Industries 2,48,70,000 2,48,70,000 (j) General Economic Services 3451—Secretariat—Economic Services 54,95,000 54,95,000 Capital Expenditure Outside the Revenue Account 22 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry 50,000 50,000 (f) Capital Account of Industry and Minerals 4860—Capital Outlay on Consumer Industries 3,76,09,000 3,76,09,000 F—Loans and Advances 6860—Loans for Consumer Industries 25,00,000 25,00,000 Total 16,64,86,000 16,64,86,000 18 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 48,57,000 48,57,000 B—Social Services (g) Social Welfare and Nutrition 2245—Relief account of Natural Calamities on 10,00,000 10,00,000 C—Economic Services (a) Agriculture and Allied Services 2402—Soil and Water Conservation 4,30,05,000 4,30,05,000 2406—Forestry and Wild Life 156,27,50,000 156,27,50,000 2415—Agricultural Research and Education 34,86,000 34,86,000 (c) Special Areas Programmes 23 2551—Hill Areas 40,15,000 40,15,000 (j) General Economic Services Services 3451—Secretariat—Economic 87,35,000 87,35,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life 13,43,05,000 13,43,05,000 E—Public Debt 6004—Loans and Advances from the Central Government. 45,98,000 45,98,000 Total 175,72,96,000 94,55,000 176,67,51,000 REVENUE ACCOUNT B----Social Services (b) Health and Family Welfare 2210—Medical and Public Health 1226,36,27,000 1226,36,27,000 2211—Family Welfare 110,76,42,000 110,76,42,000 24 (g) Social Welfare and Nutrition 2236—Nutrition 11,00,000 11,00,000 2245—Relief on account of Natural Calamities 3,20,00,000 3,20,00,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 19 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (h) Others 2250—Other Social Services 28,08,000 28,08,000 2251—Secretariat—Social Services 2,42,70,000 2,42,70,000 C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes 70,28,000 70,28,000 (c) Special Areas Programmes 24 2551—Hill Areas 61,00,000 61,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health.. 8,05,83,000 8,05,83,000 F—Loans and Advances 6211—Loans for Family Welfare Total 1352,51,58,060 1352,51,58,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 22,63,000 22,63,000 (d) Administrative Services 2052—Secretariat—General Services 2,35,90,000 2,35,90,000 2059—Public Works 410,81,30,000 5,16,46,000 415,97,76,000 B—Social Services (a) Education, Sports, Art and Culture 2205—Art and Culture 28,37,000 28,37,000 25 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing 11,27,27,000 11,27,27,000 (g) Social Welfare and Nutrition 2245—Relief Natural Calamities on account of 4,00,00,000 4,00,00,000 (h) Others 2250—Other Social Services 1,34,50,000 1,34,50,000 C—Economic Services (c) Special Areas Programmes 2551—Hill Areas 10,00,000 10,00,000 20 THE KOLKATA GAZE1 1E, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. (f) Industry and Minerals 2853—Non-Ferrdus Mining and Metallurgical Industries. 4,50,000 4,50,000 (g) Transport 3054—Roads Bridges and 343,16,68,000 343,16,68,000 (j) General Economic Services 3451—Secretariat—Economic Services 1,98,35,000 1,98,35,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 24,87,22,000 9,00,000 24,96,22,000 4070—Capital Outlay on Other Administrative Services. 30,00,000 30,00,000 25 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital ,Outlay on Education, Sports, Art and Culture. 3,84,50,000 3,84,50,000 (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health. 68,47,10,000 68,47,10,000 4211—Capital Outlay on Family Welfare (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 4,70,52,000 4,70,52,000 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity 6,00,000 6,00,000 (h) Others 4250—Capital Outlay on Other Social Services 3,50,000 3,50,000 PART III7 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 21 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 Demand Number/ Serial Number. 25 2 2 3 Sums not exceeding Services and purposes. Voted by the Legislative Charged on the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry 13,00,000 13,00,000 4404—Capital Outlay on Dairy Development 5,00,000 5,00,000 Outlay on Food, Storage and 4408—Capital 95,10,000 . , 95,10,000 Warehousing. 4425—Capital Outlay on Co-operation Capital Account of Industry and Minerals 1,70,000 1,70,000 (f) 4851—Capital Outlay on Village and Small Industries (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges 379,3736,000 379,37,36,000 E—Public Debt 6004—Loans and Advances from the Central 29,80,000 29,80,000 Government. _ Total 1258,17,87,000 5,77,89,000 1263,95,76,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas (j) General Economic Services 156,31,55,000 156,31,55,000 3451—Secretariat—Economic Services 28¢5,000- 28,45;000 Total 156,60,00,000- 156,60,00,000 22 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART II The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 2015—Elections 40,20,00,000 . 40,20,00,000 (c) Interest Payment and Servicing of Debt 2049—Interest Payments 7,81,02,000 7,81,02,000 (d) Administrative Services 2052—Secretariat--General Services 13,34,50,000 13,34,50,000 2055—Police .. 1204,48,66,000 .. 1204,48,66,000 2070—Other Administrative Services .. 125,51,04,000 125,51,04,000 (e) Pensions and Miscellaneous General Services 2075—Miscellaneous General Services 1,02,28,000 1,02,28,000 27 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 2245—Relief 55,62,000 55,62,000 on account of Natural Calamities 20,00,000 ' 20,00,000 (h) Others 2250—Other Social Services 65,90,000 65,90,000 C—Economic Services (c) Special Areas Programmes 2575—Other Special Areas Programmes 13,08,50,000 13,08,50,000 (j) General Economic Services 3451—Secretariat—Economic Services 18,10,000 18,10,000 3454—Census, Surveys and Statistics 2,26,43,000 2,26,43,000 PART Ill] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 23 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 Demand Sums not exceeding Number/ Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services 1,00,00,000 1,00,00,000 C—Capital Account-Of Economic Services 27 (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programme. 26,47,50,000 26,47,50,000 E—Public Debt 6004—Loans and Advances from the Central _ Government. 3,49,62,000 3,49,62,000 Total 1428,98,53,000 11,30,64,000 1440,29,17,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 69,000 69,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 28 2216—Housing 42,47,65,000 1,000 42,47,66,000 (h) Others 2251—Secretariat—Social Services 1,62,55,000 L62,55,000 - C—Economic Services (I) Industry and Minerals 2852—Industries 14,91,11,000 14,91,11,000 24 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART Ill The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Sums not exceedirg Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 28 4216—Capital Outlay on Housing 4,57,53,000 4,57,53,000 E—Public Debt 6004—Loans and Advances from the Central Government. 1,26,000 1,26,000 F—Loans and Advances 6216—Loans for Housing 11,12,70,000 11,12,70,000 - Total 74,71,54,000 1,96,000 74,73,50,000 REVENUE ACCOUNT C—Economic Services (1) Industry and Minerals 2852—Industries 85,50,000 85,50,000 (j) General Economic Services 3451—Secretariat—Economic Services . 56,99,000 56,99,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (1) Capital Account of Industry and Minerals 29 4858—Capital Outlay on Engineering Industries 4860—Capital Outlay on Consumer Industries 3,00,000 3,00,000 4875—Capital Outlay on Other Industries 7,00,000 7,00,000 4885—Other Capital Outlay on Industries and Minerals. F—Loans and Advances 6858—Loans for Engineering Industries 6,00,00,000 6,00,00,000 6860—Loans for Consumer Industries 8,52,00,000 8,52,00,000 Total 16,04,49,000 16,04,49,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 25 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. REVENUE ACCOUNT BSocial Services (a) Education, Sports, Art and Culture 2205—Art Culture and . • 6,27,50,000 6,27,50,000 (d) Information and Broadcasting 2220—Information and Publicity 37,64,63,000 37,64,63,000 (h) Others 2250—Other Social Services 45,26,000 45,26,000 2251—Secretariat—Social Services 2,15,05,000 2,15,05,000 C—Economic Services (c) Special Areas Programmes 30 2551—Hill Areas 1,22,000 1,22,000 Capital Expenditure Outside the Revenue Account B—Capital Account Social Services of (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity .. 11,03,000 11,03,000 F—Loans Advances and 6220—Loans for Information and Publicity 36,22,000 36,22,000 6875—Loans for Other Industries -4.02,93,000 4,02,93,000 Total 51,03,84,000 51,03,84,000 26 THE KOLKATA GAZETTE, EXTRAORDINARY, IDLY 30, 2003 [PART The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2. 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (h) Others 2251—Secretariat—Social Services 3,17,15,000 3,17,15,00 Capital Expenditure Outside the. 31 Revenue Account A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services. 13,42,85,000 13,42,85,00 Total 16,60,00,000 16,60,00,00 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 1,51,54,000 1,51,54,00 B—Social Services (g) Social Welfare and Nutrition 2245—Relief on account of Natural Calamities 5,00,00,000 5,00,00,00 32 (h) Others 2250—Other Social Services 84,43,000 84,43,00 C—Economic Services (c) Special Areas Programmes 2551—Hill Areas 12,20,000 12,20,00 PART III] THE KOLKATA GAZEI1E, EXTRAORDINARY, JULY 30, 2003 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (d) Irrigation and Flood Control 2701—Major and Medium Irrigation 163,98,20,000 163,98,20,000 2711—Flood Control 89,63,94,000 5,00,000 89,68,94,000 (j) General Economic Services Services 3451—Secretariat—Economic 1,68,40,000 1,68,40,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 32 (d) Capital Account of Irrigation and FloOct Control 4701—Capital Outlay on Major and Medium Irrigation. 80,89,10,000 80,89,10,000 4711—Capital Outlay on Flood Control Projects 67,21,03,000 67,21,03,000 E--Public Debt 6004—Loans and Advances from the Central _ Government. 71,36,000 71,36,000 Total 409,37,30,000 2,27,90,000 411,65,20,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 77,65,000 77,65,000 33 2056—Jails 73,41,33,000 73,41,33,000 Total 74,18,98,000 74,18,98,000 (a) Organs of State 2014—Administration of Justice 117,05,95,000 33,15,77,000 150,21,72,000 (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 34 2029—Land Revenue 55,43,000 55,43,000 (d) Administrative Services 2052—Secretariat—General Services 1,57,35,000 1,57,35,000 2070—Other Administrative Services 1,87,000 1,87,000 27 28 THE ROLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART III The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 2 3 Demand Number/ Sums not exceeds g Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. B---Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 3,10,00,000 3,10,00,000 34 C—Economic Services (j) General Economic Services 3454—Census, Surveys and Statistics 26,53,000 26,53,000 Total 122,57,13,000 33)5,77,000 155,72,90,000 REVENUE ACCOUNT A—General Services (a) Organs of State 2014—Administration of Justice 72,94,000 72,94,000 B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health 75,17,90,000 75,17,90,000 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing 30,000 30,000 35 (f) Labour and Labour Welfare 2230—Labour and Employment 41,48,46,000 41,48,46,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare 37,81,62,000 37,81,62,000 (h) Others 2251—Secretariat--Social Services 2,37,30,000 2,37,30,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (h) Others 4250—Capital Outlay on Other Social Services 6,00,000 6,00.000 Total 157,64,52,000 157,64,52.000 r PART Ill] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 29 The West Bengal Appropriation (No. 2) Aci, 2003. (Schedule.) 1 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 274,07,48,000 274,07,48,000 (c) Interest Payment and Servicing of Debt 2049—Interest Payments 65,00,000 2,65,00,000 3,30,00,000 (d) Administrative Services 2052—Secretariat--General Services 6,43,50,000 6,43,50,000 2053—District Administration 66,42,50,000 - 66,42,50,000 2070—Other Administrative Services 2,66,11,000 2,66,11,000 B—Social Services Water Supply, Sanitation, Housing and (c) Urban Development 36 2216—Housing 13,32,000 1,12,000 14,44,000 (h) Others 2250—Other Social Services 28,00,000 28,00,000 C—Economic Services (b) Rural Development 2506—Land Reforms 15,06,37,000 15,06,37,000 D—Grants-in-aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions. 19,98,000 19,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services 46,85,000 46,85,000 Total 366,39,11,000 2,66,12,000 369.05,23,000 1 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 [PART I 30 The West Bengal Appropriation (No. 2) Act, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. -Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 37 2052—Secretariat—General Services 2,45,35,000 2,45,35,000 2052—Secretariat--General Services 31,90,000 31,90,000 B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 35,54,000 35,54,000 (g) -Social Welfare and Nutrition 2235—Social Security and Welfare 30,18,000 30,18,000 38 (h) Others 2250—Other Social Services 69,95,000 69,95,000 2251—Secretariat—Social Services 47,00,000 47,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (g) Social Welfare and Nutrition _ 4235—Capital Outlay on Social Security and Welfare 4,89,15,000 4,89,15,000 Total 7,03,72,000 7,03,72,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 1,47,18,000 1,47,18,000 (d) Administrative Services 2052—Secretariat—General Services 2,26,10,000 2,26,10,000 B—Social Services - (b) Health and Family Welfare 2211—Family Welfare 1,60,30,000 1,60,30,000 39 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation 5,29,50,000 5,29,50,000 2217—Urban Development 689,08,56,000 689,08,56,000 (g) Social Welfare and Nutrition 2245—Relief Natural on account of Calamities 10,00,00,000 10,00,00,000 D—Grants-in-aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions. 161,86,02,000 161,86,02,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 30, 2003 31 The West Bengal Appropriation (No. 2) Ad, 2003. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 39 4217—Capital Outlay on Urban Development 39,40,00,000 39,40,00,000 E—Public Debt 6004—Loans and Advances from the Central Government. 79,68,000 79,68,000 F—Loans and Advances — 6217—Loans for Urban Development 10,00,000 10,00,000 Total 909,60,48,000 2,26,86,000 911,87,34,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development _ 2217—Urban Development 50,90,000 50,90,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare 36,06,00,000 36,06,00,000 2245—Relief on accout of Natural Calamities 25,00,00,000 25,00,00,000 C—Economic Services (b) Rural Development 4,90,50,000 2501—Special Programmes for Rural Development 4,90,50,000 35,55,70,000 2505—Rural Employment 35,55,70,000 527,39,70,000 2515—Other Rural Development Programmes 527,39,70,000 (j) General Economic Services 3,73,95,000 40 3451—Secretariat—Economic Services 3,73,95,000 D—Grants-in-aid and Contributions and Assignments to 3604—Compensation
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