The West Bengal Appropriation Act, 2003

Registered No. WB/SC-247 	 No. WB(Part-III)/2003/SAR-4 
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Published by Authority 
CAITRA 10] 	 MONDAY, MARCH 31, 2003 	 [SAKA 1925 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 570-L.-31st March, 2003.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act I of 2003 
THE WEST BENGAL APPROPRIATION 
ACT, 2003. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 31st March, 2003.] 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 2003. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2003; 
It is hereby enacted in the Fifty-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
Short title. 	
1. This Act may be called the West Bengal Appropriation Act, 2003. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation Act, 2003. 
(Sections 2, 3.) 
lssu 
Rs. 4627,21,46,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2002-2003. 
Appropriation. 
2.`From an 	 the Copsolidated Fund of West. Bengal, there may be paid. 
and applied sum of exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees four thousand six hundred twenty-seven crores 
twenty-one lakh and forty-six thousand towards defraying the several charges which 
will come in course of payment during the year ending on the thirty-first day of March, 
2003, in respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2003. 
PART M1 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 3 
The West Bengal Appropriation Act, 2003. 
(Schedule.) 
SCHEDULE 
(See sections .2 and 3.) 
1 2 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(4) Organs of State 
4 2014—Administration 	 Justice of 1,70,93,000 . 	. 1,70,93,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and • 
Expenditure 
6 2020 	 Collection of Taxes on Income and Expenditure . . 26,82,000 . 	. 26,82,000 
(iii) Collection of Taxes on Commodities 
and Services 
13 2045—Other Taxes and Duties on Commodities and 
Services. 	 . . . 	. 78,000 78,000 
(c) Interest Payment and Servicing of Debt 
Serial 15 2048—Appropriation for Reduction or Avoidance 
of Debt. 	 . . . 	. 24,00,00,000 24,00,00,000 
16 2049—Interest Payments 	 . . . 	 . 	. 420,93,37,000 420,93,37,000 
(d) Administrative Services 
18 2052—Secretariat—General Services . 	• 1,20,000' 1,20,000 
21 2055—Police 	 . . 131,21,16,000 5,32,000 131,26,48,000 
24 2058—Stationery and Printing 	 . . . 	. 62,65,000 62,65,000 
2059—Public Works 	 . . 16,89,13,000 1,40,16,000 18,29,29,000 
Capital Expenditure Outside the Revenue Account 
25 B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public Health 
(Excluding Public Health). (Buildings). . 	. 3,60,000 3,60,000 
Total 	 . . 16,89,13,000 1,43,76,000 18,32,89,000 
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
- Sums not exceeding 
Serial Services and purposes.. Voted by the Charged on 
Number Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services AMP*011101 
26 2070—Other Administrative Services (Fire Protection 
and Control). 	 . . 6,06,55,000 . 	. 6,06,55,000 
(e) Pensions and Miscellaneous General Services 
28 2071Pensions and Other Retirement Benefits 	 . . 500,22,63,000 . 	. 500,22,63,000 
B—Social Services  
(b) Health and Family Welfare 
32 2210—Medical and Public Health (Excluding Public 
Health). 	 . . . . 32,000  32,000 
- 
10,93,39,000 . 	. 10,93,39,000 2211—Family Welfare 	 . . 
34  F—Loans and Advances 
6211—Loans for Family Welfare 	 . .  1,98,00,000 . 	. 1,98,00,000 
Total 	 . . 12,91,39,000 ' 	 . 	. 12,91,39,000 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
35 4215—Capital Outlay on Water Supply and Sanitation 
(Excluding Prevention of Air and Water 
Pollution). 	 . . 3,70,00,000 . 	. 3,70,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
36 2216—Housing 	 . 	 . . 1,80,30,000 . 	. 1,80,30,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 
The West Bengal Appropriation Act, 2003. 
(Schedule.) 
1 2 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
37 4217—Capital Outlay on Urban Development 	 . . 20,50,85,000 . 20,50,85,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare (Social Welfare). . 131,40,64,000 99,000 131,41,63,000 
43 2236—Nutrition 	 . . 15,74,46,000 . 	. 15,74,46,000 
(h) Others 
46 2250—Other Social Services 	 . . 20,34,000 . . 	. 20,34,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture 
and Allied Activities • 
54 4408—Capital Outlay on Food, Storage and Ware- 
housing (Excluding Public Undertakings) 	 . . 32,78,00,000 . 	. 32,78,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
60 2505—Rural Employment 	 . . 42,43,50,000 . 	. 42,43,50,000 
61 2506—Land Reforms 	 . . 1,37,05,000 . 	. 1,37,05,000 
62 2515—Other Rural Development Programmes 
(Panchayati Raj) 	 . . . 	. 5,56,000 5,56,000 
(c) Special Areas Programmes 
65 2575—Other Special Areas Programmes 	 . . 26,21,81,000 . 	. 26,21,81,000 
6 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 	 . . . 1,87,000 1,87,000 
Capital Expenditure Outside the Revenue Account 
66 C—Capital Account of Economic Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and Medium Irrigation 	 . . _ . 	. 13,94,000 13,94,000 
Total 	 . . . 	. 15,81,000 15,81,000 
68 4711—Capital Outlay on Flood Control Projects 	 . . . 	. 5,48,000 5,48,000 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 	 . . 141,84,00,000 . 	. 141,84,00,000 
69 F—Loans and Advances 
6801—Loans for Power Projects 	 . . _ 99,82,93,000 . 	. 99,82,93,000 
Total 	 . . 241,66,93,000 . 	. 241,66,93,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 . . 32,76,92,000 44,000 32,77,36,000 
Capital Expenditure Outside the Revenue Account 
79 C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and Bridges 	 . . . 	. 59,93,000 59,93,000 - 
Total 	 . . 32,76,92,000 60,37,000 33,37,29,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 
	 7 
The West Bengal Appropriation Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
80 3055—Road Transport 	 . 60,93,86,000 . 	. 60,93,86,000 
(j) General Economic Services 
86 3456—Civil Supplies 	 . . 21,63,000 21,63,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
DevelopMent 
89 2215—Water Supply and Sanitation (Prevention of 
Air and Water Pollution). 	 . . 14,37,36,000 . 	. 14,37,36,000 
F—Loans and Advances 
95 6860—Loans for Consumer Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries and Foods and Beverages). 	 . . 80,21,000 . 	. 80,21,000 
96 6885—Loans for Other Industries and Minerals 
(Excluding Closed and Sick Industries). 	 . . 17,57,60,000 . 	. 17,57,60,000 
E—Public Debt 
6003—Internal Debt of the State Government 	 . . . 	. 2220,05,88,000 2220,05,88,000 
Serial 98 6004—Loans and Advances from the Central 
_ 	 Government. 	 . . . 	. 645,39,90,000 645,39,90,000 
Total 	 . . . 	. 2865,45,78,000 2865,45,78,000 
Grand Total 	 . . 1313,80,07,000 3313,41,39,000 4627,21,46,000 
By order of the Governor, 
A. K. BHATTACHARYA, 
Principal Secy, to the Govt. of West Bengal & 
Secy., Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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