The West Bengal Appropriation Act, 2006

Registered No. WB/SC-247 	 No. WB(Part-III)/2006/SAR-1 
Qrbe 
otkata agtte 
Extraordinary 
Published by Authority 
CAITRA 6] 	 MONDAY, MARCH 27, 2006 	 [SAKA 1928 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 377-L.-27th March, 2006.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act IV of 2006 
THE WEST BENGAL APPROPRIATION ACT, 2006. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 27':h March, 2006.] 
An Act to authorise payment and appropriation of certain sums from and out of 
the Consolidated Fund of West Bengal for the services and purposes of the year ending 
on the thirty-first day of March, 2006. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2006; 
It is hereby enacted in the Fifty-seventh Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation Act, 2006. 
2 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Sections 2, 3.) 
Issue of Rs. 
2731,39,71,003 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2005-2006. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees two thousand seven hundred thirty-one crore 
thirty-nine lakh seventy-one thousand and three towards defraying the several charges 
which will dome in course of payment during the year ending on the thirty-first day 
of March, 2006, in respect of the services and purposes specified in column 2 of the 
Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2006. 
• 
PART 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 3 
The West Bengal Appropriation Act, 2006. 
SCHEDULE. 
[See sections 2 and 3.] 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services . 
(a) Organs of State 
1 2011—State Legislatures 	 . . 1,43,34,000 . 	. 1,43,34,000 
Serial 	 2 2012—Governor 	 . . . 	. 10,29,000 10,29,000 
3 2013—Council of Ministers 	 . . 48,68,000 . 	. 48,68,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2408—Food, Storage and Warehousing 	 . . 4,34,000 . 	. 4,34,000 
4 2435—Other Agricultural Programmes 	 . . 28,12,000 . 	. 28,12,000 
Total 	 . . 32,46,000 . 	. 32,46,000 
B—Social Services 
(g) Social Welfare and Nutrition 
_ 2235—Social Security and Welfare 	 . . 4,05,00,000 . 	. 4,05,00,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 	 . . 10,34,83,000 . 	. 10,34,83,000 
2402—Soil and Water Conservation 	 . . 8,84,000 . 	. 8,84,000 
5 2415—Agricultural Research and Education 	 . . 8,88,84,000 . 	. 8,88,84,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 9,20,000 . 	. 9,20,000 
E—Public Debt 
6004—Loans and Advances from the Central 
_ 	 Government. 	 . . . 	. 2,35,000 2,35,000 
Total 	 . . 23,46,71,000 2,35,000 23,49,06,000 
• 4 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
6 2404—Dairy Development 	 . . . 	. 44,37,000 44,37,000 
B—Social Services 
(e) Welfare of SC, ST and OBC Classes 
2225—Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes. 	 . . 39,60,18,000 . 	. 39,60,18,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
7 (e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 
4225—Capital Outlay on Welfare of Scheduled 
Castes, Scheduled Tribes and Other Backward 
Classes. 	 . . 1,73,00,000 . 	. 1,73,00,000 
E—Public Debt 
_ 	 6003—Internal Debt of the State Government 	 . . . 	. 7,99,000 7,99,000 
Total 	 . . 41,33,18,000 7,99,000 41,41,17,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
- 2425—Co-operation 	 . . 1,11,15,000 1 1,11,15,001 
(b) Rural Development 
2515—Other Rural Development Programmes 	 . . 40,66,000 . 	. 40,66,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 3,13,000 . 	. 3,13,000 
Capital Expenditure Outside the 
8 Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation 	 . . 6,23,00,000 . 	. 6,23,00,000 
F—Loans and Advances 
6425—Loans for Co-operation 	 . . 63,00,000 . 	. 63,00,000 
Total 	 . . 8,40,94,000 1 8,40,94,001 
PART III] 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 5 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
- 	 2049—Interest Payments 	 . . . 	. 1,14,00,000 1,14,00,000 
C—Economic Services 
9 (f) Industries and Minerals 
2852—Industries 	 . . 164,88,51,000 . 	. 164,88,51,000 
E—Public Debt 
6003—Internal Debt of the State Government 	 . . . 	. 5,13,00,000 5,13,00,000 
Total 	 . . 164,88,51,000 6,27,00,000 171,15,51,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 	 . . 4,47,000 . 	. 4,47,000 
(1) Industries and Minerals 
2851—Village and Small Industries 	 . . 57,68,03,000 1 57,68,03,001 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 7,06,000 . 	. 7,06,000 
Capital Expenditure Outside the 
11 Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industries and 
Minerals 
4851—Capital Outlay on Village and Small 
Industries. 	 . . 17,95,72,000 . 	. 17,95,72,000 
F—Loans and Advances 
6860—Loans for Consumer Industries 	 . . 26,58,000 . 	. 26,58,000 
Total 	 . . 76,01,86,000 1 76,01,86,001 
6 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . . 54,62,80,000 . 	. 54,62,80,000 
12 (j) General Economic Services 
3454—Census, Surveys and Statistics 	 . . 2,32,99,000 . 	. 2,32,99,000 
Total 56,95,79,000 . 	. 56,95,79,000 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . 1,75,23,000 . 	. 1,75,23,000 
14 C—Economic Services 
(b) Rural Development 
_ 	 2515—Other Rural Development Programmes 	 . 78,54,000 . 	. 78,54,000 
Total 	 . . 2,53,77,000 . 	. 2,53,77,000 
B—Social Services 
(a) Education, Sports, Art and Culture 
15 2202—General Education 	 . . 207,44,29,000 . 	. 207,44,29,000 
C—Economic Services 
(i) Science, Technology and Environment 
16 3435—Ecology and Environment 	 . . 39,74,000 . 	. 39,74,000 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2030—Stamps and Registration 	 . . 5,47,19,000 . 	. 5,47,19,000 
(iii) Collection of Taxes on Commodities 
and Services 
2040—Taxes on Sales, Trades etc. 	 . . 2,21,44,000 . 	. 2,21,44,000 
(d) Administrative Services 
2054—Treasury and Accounts Administration 	 . . 3,62,23,000 . 	. 3,62,23,000 
(e) Pensions and Miscellaneous 
18 General Services 
2071—Pensions and Other Retirement Benefits 	 . . 226,04,29,000 . 	. 226,04,29,000 
2075—Miscellaneous General Services 	 . . 67,59,30,000 . 	. 67,59,30,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 6,34,50,000 . 	. 6,34,50,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 	 . . . 	. 71,03,17,000 71,03,17,000 
Total 	 . . 311,28,95,000 71,03,17,000 382,32,12,000 
PART 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 7 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2405—Fisheries 	 . . 13,63,31,000 . 	. 13,63,31,000 
20 (b) Rural Development 
_ 	 2515—Other Rural Development Programmes 	 . . 12,83,000 . 	. 12,83,000 
Total 	 . . 13,76,14,000 . 	. 13,76,14,000 
(a) Agriculture and Allied Services 
- 	 2401—Crop Husbandry 	 . . 35,20,000 . 	. 35,20,000 
(f) Industries and Minerals 
2852—Industries 	 . . 45,00,000 . 	. 45,00,000 
(j) General Economic Services 
22 3451—Secretariat—Economic Services 	 . . 8,62,000 . 	. 8,62,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industries and 
Minerals 
4860 	 Capital Outlay on Consumer Industries 	 . . _. 2,00,00,000 . 2,00,00,000 
Total 	 . . 2,88,82,000 . 	. 2,88,82,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2402—Soil and Water Conservation 	 . . 1,03,85,000 . 	. 1,03,85,000 
23 2406—Forestry and Wild Life 	 . . 6,86,83,000 . 	. 6,86,83,000 
Total 	 . . 7,90,68,000 . 	. 7,90,68,000 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health .. . 	.  20,93,000 20,93,000 24 
2211—Family Welfare 	 . . 37,37,000 50,000 37,87,000 
Total 	 . . 37,37,000 21,43,000 58,80,000 
8 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
A—General Services 
_ (d) Administrative Services 
2059—Public Works 	 . . . 	. 20,77,000 20,77,000 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges .. . 	. 14,000 14,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
25 (a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, Art 
and Culture. 	 . . . 	. 1,81,000 1,81,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing. 	 . . . 	. 45,56,000 45,56,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and Bridges 	 . . . 	. 2,06,27,000 2,06,27,000 
Total 	 . . . 	. 2,74,55,000 2,74,55,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 	 . . 5,77,74,000 . 	. 5,77,74,000 
26 (j) General Economic Services 
3451—Secretariat—Economic Services .. 1,30,000 . 	. 1,30,000 
Total 	 . . 5,79,04,000 . 	. 5,79,04,000 
A—General Services 
(d) Administrative Services 
2055—Police 	 . . 33,33,10,000 . 	. 33,33,10,000 
Capital Expenditure Outside the 
Revenue Account 
27 C—Capital Account of Economic Services 
(c) Capital Account of Special Areas 
Programme 
4575—Capital Outlay on Other Special Areas 
_ Programme. 	 . . 11,69,36,000 . 	. 11,69,36,000 
Total 	 . . 45,02,46,000 . 	. 45,02,46,000 
PART 
	 THE KOLKATA GAZETTE, EX1RAORDINARY, MARCH 27, 2006 	 9 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 	 . . 2,09,44,000 . 	. 2,09,44,000 
2217—Urban Development 	 . . 4,95,000 . 	. 4,95,000 
Capital Expenditure Outside the 
Revenue Account 
28 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 	 . . . 	. 38,01,000 38,01,000 
Total 	 . . 2,14,39,000 38,01,000 2,52,40,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture 	 . . 2,96,75,000 . 	. 2,96,75,000 
(d) Information and Broadcasting 
2220—Information and Publicity 	 . . 8,27,61,000 . 	. 8,27,61,000 
30 
Capital Expenditure' Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220 	 Capital Outlay on Information and Publicity 	 . . 3,24,85,000 . 	. 3,24,85,000 
Total 	 . . 14,49,21,000 . 	. 14,49,21,000 
REVENUE ACCOUNT 
B--Social Services 
(h) Others 
31 2251—Secretariat—Social Services 	 . . 12,50,13,000 . 	. 12,50,13,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 . . . 	. 7,69,000 7,69,000 
Capital Expenditure Outside the 
Revenue Account 
32 C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Medium Irrigation 	 . . . 	. 5,55,000 5,55,000 
4711—Capital Outlay on Flood Control Projects 	 . . . 	. 2,07,80,000 2,07,80,000 
Total 	 . . . 	. 2,21,04,000 2,21,04,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
- 	 2052—Secretariat—General Services 	 . . 11,44,000 . 	. 11,44,000 
33 2056—Jails 	 . . 3,79,56,000 . 	. 3,79,56,000 
2058—Stationery and Printing 	 . . 12,25,000 . 	. 12,25,000 
Total 	 . . 4,03,25,000 . 	. 4,03,25,000 
(a) Organs of State 
34 2014—Administration 	 Justice of 	 . . 2,90,91,000 . 	. 2,90,91,000 
Capital Expenditure Outside the • 
Revenue Account.  
B—Capital Account of Social Services 
(h) Others 
35 4250—Capital Outlay on Other Social Services 	 . . 36,41,000 . 	. 36,41,000 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 	 . . 4,38,58,000 8,02,000 4,46,60,000 
(c) Interest Payment and Servicing of Debt 
36 2049—Interest Payments 	 . . . 	. 99,00,000 99,00,000 
(d) Administrative Services 
2053—District Administration 	 . . 1,97,72,000 1,50,000 1,99,22,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 11 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
B--Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2216—Housing 	 . . 29,57,000 . 	. 29,57,000 
C—Economic Services 
(b) Rural Development 
36 2506—Land Reforms 	 . . 5,35,32,000 . 	. 5,35,32,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(j) Capital Account of General Economic 
Services 
5475—Capital Outlay on Other General Economic 
_ 	 Services. 	 . . 10,07,66,000 . 	. 10,07,66,000 
Total 	 . . 22,08,85,000 1,08,52,000 23,17,37,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
_ 2052—Secretariat—General Services 	 . . 2,91,000 . 	. 2,91,000 
B—Social Services 
(h) Others 
2250—Other Social Services 	 . . 22,000 . 	. 22,000 
38 2251—Secretariat—Social Services 	 . . 1,80,000 . 	. 1,80,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security and 
Welfare. 	 . . 6,08,06,000 . 	. 6,08,06,000 
Total 	 . . 6,12,99,000 . 	. 6,12,99,000 
12 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2501—Special Programmes for Rural Development . . 12,00,40,000 . 	. 12,00,40,000 
2505—Rural Employment 	 . . 97,26,02,000 . 	. 97,26,02,000 
40 2515—Other Rural Development Programmes 	 . . 82,65,37,000 1 82,65,37,001 
D—Grants-in-aid and Contribution 
3604—Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions. 	 . 13,54,67,000 . 	. 13,54,67,000 
Total 	 . . 205,46,46,000 1 205,46,46,001 
A—General Services 
(d) Administrative Services 
41 2052—Secretariat—General Services 	 . . 6,88,000 . 	. 6,88,000 
- 	 2052—Secretariat—General Services 	 . . 20,13,000 . 	. 20,13,000 
2070—Other Administrative Services 	 . . 78,47,000 . 	. 78,47,000 
Capital Expenditure Outside the 
42 Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
_ 	 4216 	 Capital Outlay on Housing 	 . . 5,40,000 . 	. 5,40,000 
Total 	 . . 1,04,00,000 . 	. 1,04,00,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 2,00,00,000 2,00,00,000 
C—Economic Services 
43 (e) Energy 
2801—Power 	 . . 630,22,00,000 . 	. 630,22,00,000 
2810—Non-conventional Sources of Energy 	 . . 2,87,74,000 . 	. 2,87,74,000 
Total 	 . . 633,09,74,000 2,00,00,000 635,09,74,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 13 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(f) Industries and Minerals 
44 2852—Industries 	 . . 47,91,15,000 . 	. 47,91,15,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
45 4215—Capital Outlay on Water Supply and Sanitation 36,61,18,000 . 	. 36,61,18,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 97,31,000 2,12,02,000 3,09,33,000 
46 (h) Others 
_ 	 2251—Secretariat—Social Services 	 . . 2,71,000 . 	. 2,71,000 
Total 	 . . 1,00,02,000 2,12,02,000 3,12,04,000 
A—General Services 
(c) Interest Payment and Servicing of Debt 
_ 2049—Interest Payments 	 . . . 	. 39,20,14,000 39,20,14,000 
B—Social Services 47 
(g) Social Welfare and Nutrition 
_ 	 2245—Relief on account of Natural Calamities 	 . . 209,63,56,000 . 	. 209,63,56,000 
Total 	 . . 209,63,56,000 39,20,14,000 248,83,70,000 
C—Economic Services 
(i) Science, Technology and Environment 
48 3425—Other Scientific Research 	 . . 12,35,000 . 	. 12,35,000 
B—Social Services 
(a) Education, Sports, Art and Culture _ 
2204—Sports 	 Youth Services and 	 . . 4,02,74,000 . 	. 4,02,74,000 
49 (h) Others 
2251—Secretariat—Social Services 	 . . 4,43,000 . 	. 4,43,000 
Total 	 . . 4,07,17,000 . 	. 4,07,17,000 
14 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
50 
51 
52 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(c) Capital Account of Special 
Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 . . 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
- 	 2203—Technical Education 	 . . 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(h) Others 
4250—Capital Outlay on Other Social Services 	 . . 
Rs. 
8,00,00,000 
Rs. 
. 	. 
Rs. 
8,00,00,000 
18,18,68,000 
2,54,50,000 
. 	. 
. 	. 
18,18,68,000 
2,54,50,000 
Total 	 . . 20,73,18,000 . 	. 20,73,18,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
- 	 3451—Secretariat—Economic Services 	 . . 
3452—Tourism 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 	 . . 
4,29,000 
2,74,74,000 
2,03,00,000 
. 	. 
. 	. 
. 	. 
4,29,000 
2,74,74,000 
2,03,00,000 
Total 	 . . 4,82,03,000 . 	. 4,82,03,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 15 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(iii) Collection of Taxes on Commodities 
and Services 
- 	 2041—Taxes on Vehicles 	 . . 6,62,000 . 	. 6,62,000 
(d) Administrative Services 
2070—Other Administrative Services 	 . . 60,16,000 . 	. 60,16,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . . . 49,000 49,000 
C—Economic Services 
(g) Transport 
53 3053—Civil Aviation 	 . . . 	. 16,09,000 16,09,000 
3055—Road Transport 	 . . 126,89,66,000 . 	. 126,89,66,000 
3075—Other Transport Services 	 . . 1,98,36,000 . 	. 1,98,36,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services  • 
(g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 	 . . 17,98,64,000 . 	. 17,98,64,000 
5056 	 Capital Outlay on Inland Water Transport 	 . . 6,50,73,000 . 	. 6,50,73,000 
Total 	 . . 154,04,17,000 16,58,000 154,20,75,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
- 	 2217—Urban Development 	 . . 48,62,83,000 . 	. 48,62,83,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
54 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216 	 Capital Outlay on Housing 	 . . 2,67,00,000 . 	. 2,67,00,000 
4217—Capital Outlay on Urban Development 	 . . 66,00,000 . 	. 66,00,000 
F—Loans and Advances 
6217—Loans for Urban Development 	 . . 2,54,45,000 . 	. 2,54,45,000 
Total 	 . . 54,50,28,000 . 	. 54,50,28,000 
16 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation Act, 2006. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
- 	 2702—Minor Irrigation 	 . . . 	. 18,000 18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
55 (d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 	 . . 2,16,00,000 . 	. 2,16,00,000 
4705—Capital Outlay on Command Area 
Development. 	 . . 25,00,000 . 	. 25,00,000 
Total 	 . . 2,41,00,000 18,000 2,41,18,000 
REVENUE ACCOUNT 
B—Social Services 
_ (g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 81,63,57,000 . 	. 81,63,57,000 
2236—Nutrition 	 . . 102,74,46,000 . 	. 102,74,46,000 
Capital Expenditure Outside the 
56 Revenue Account 
B—Capital Account of Social Services 
(g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security and 
- 	 Welfare. 	 . . 2,00,000 . 	. 2,00,000 
Total 	 . . 184,40,03,000 . 	. 184,40,03,000 
Grand Total 	 . . 2603,32,07,000 128,07,64,003 2731,39,71,003 
By order of the Governor, 
MD. HES AMUDDIN, 
Secy. to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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