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The West Bengal Appropriation ( No. 2 ) Act, 1974

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XIII of 1974 
THE WEST BENGAL APPROPRIATION (NO. 2) 
ACT, 1974. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 30th March, 1974.] 
[30th March, 1974.] 
An Act to authorise payment and appropriation of certain further 
sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of the year ending on the thirty-first day of 
March, 1974. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1974; 
It is hereby enacted in the Twenty-fifth Year of the Republic of 
India, by the Legislature of West Bengal, as follows :— 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1974. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 
3 of the Schedule amounting in the aggregate to the sum of rupees two 
hundred thirty-three crores eighty lakhs thirty-seven thousand nine 
hundred and eleven towards defraying the several charges which will 
come in course of payment during the year ending on the thirty-first 
day of March, 1974, in respect of the services and purposes specified 
in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated 
for the services and purposes expressed in the Schedule in relation to 
the year ending on the thirty-first day of March, 1974. 
Issue of Rs. 
2,33,80;37,911 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 1973-
1974. 
Appropriation. 
71 
The West Bengal Appropriation (No. 2) Act, 1974. 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
[West Ben. Act 
I 2 3 
No. of Sums not exceeding 
Dem- 
and 
for Voted by Charged on 
Grant/ Services and purposes. the the 
Appro- Legislative Consolidated Total. 
pria- 
lion. 
Assembly. Fund. 
Rs. Rs. Rs. 
3 10—State Excise Duties 17,59,000 17,59,000 
5 12—Sales Tax 43,000 43.000 
8 15—Registration Fees 4,41,000 4,41,000 
9 I6—Interest on Debt and 
other Obligations 
2,39,91,000 2,39,91,000 
I I 18—Parliament, State/Union 45,000 18,000 63,000 
Tenitory Legislature. 
12 19—General Administration 46.21,000 46,21,000 
14 22—Jails 24,26,000 3,170 24,29,170 
16 	, 26—Miscellaneous Depart- 
meats Fire Services. 
14,651 14,651 
17 26—Miscellaneous Depart- 
meats Excluding Fire 
22,34,000 22,34,000 
Services 
19 28—Education 1,75.513 1,75,513 
20 29—Medical 1,53,70,000 4,569 1,53,74,569 
21 30—Public Health 17,324 17,324 
3I—Agriculture—Agriculture 
95—Capital Outlay on Sche- 
mes of Agricultural Impro-
vement and Research. 
22 2,74,69,000 8,57,539 2,83,26,539 
23 
- 
31—Agricultme-Fisheries 47,395 47,395 
35—Industries—Industries 
26 
96—Capital Outlay on Industrial 51,88,000 51,88.000 
_ 	 and Economic Development 
35—Industries—Cottage 
Industries 
27 96—Capital Outlay on Industrial 
and Economic Development 
53,74,000 .40,856 ' 	 54,14,856 
Cottage Industries 
28 35—Industries—Cinchona 	 . . 1,15.211 1,15,211 
31 39—Miscellanous Social and 19,19,000 19,19,000 
Developmental Organisa- 
tions Welfare of Scheduled 
Tribes and Castes and Other 
Backward Classes. 
44—Irrigation, Navigation, 
Embankment and Drainage 
Works (Non-Commercial). 
33 98—Capital Outlay on Multipur- 
pose River Schemes. 
4,47,69,000 1,22,000 4,48.91.000 
72 
The West Bengal Appropriation (No. 2) Act, 1974 
XIII of 1974.] 
(Schedule.) 
1 2 3 
No. of Sums not exceeding Dem- 
and 
for Voted by Charged on 
Grant/ Services and purposes. the the 
Appro- Legislative Consolidated Total. 
pria- 
tion. 
Assembly. Fund. 
Rs. Rs. Rs. 
99—Capital Outlay on Irrigation, 
Navigation, Embankment 
and Drainage Works 
— (Commercial). 
34 50—Public Works 2,09,75,000 1,98,000 2,11,73,000 
35 106A—Capital Outlay on 59,78,000 59,78,000 
Greater Calcutta Develop-
ment Scheme. 
36 53—Ports and Pilotage 1,80,000 1,80,000 
38 64—Famine Relief 5,37,11,000 5,37,11,000 
65—Pensions and Other Retire- 
39 ment Benefits. 93,13,000 93,13,000 
120—Payments of Commuted 
Value of Pensions. 
41 68—Stationery and Printing 	 .. 1,46,000 1,46,000 
42 70—Forest 30,000 30,000 
43 71—Miscellaneous—Contribu- 1,53,50,000 1,53,50,000 
Lions. 
44 71—Miscellaneous—Panchayats 20,100 20,100 
46 71—Miscellaneous—Youth Ser- 
vices. 
2,39,000 2,39,000 
47 71—Miscellaneous—Civil Defence 91,583 91,583 
71—Miscellaneous--Other Mis- 
cellaneous expenditure, 
109—Capital Outlay on other 
1,46,81,000 5,17,000 1,51,98,000 
Works. 
50 78—Pre-Partition Payments 	 . . 1,04,000 1,04,000 
52 98—Capital Outlay on Multipur- 
purpose River Schemes— 
30.26,000 30,26,000 
Damodar Valley Projects. 
53 103—Capital Outlay on Public 6,80,000 6,80,000 
Works. 
54 124—Capital Outlay on Schemes 
of Government Trading. 
24,76,000 54,000 25,30,000 
— Permanent Debt 
Floating Debt 
55 Loans from Central Government 1,87,40,21,000 1,87,40,21,000 
— 
(excluding loans for Comm- 
unity Development Projects, 
etc., and displaced persons). 
56 Loans and Advances by State/ 19,91,82,000 19,91,82,000 
Union Territory Government 
Total.. 43,69,15,000 1,90,11,22,911 2,33,80,37,911 
73 

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