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The West Bengal Non- Trading Corporations ( Amendment) Act, 2024

West Bengal · state statute
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RegisteredNo. WB/SC-247
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No. WB(Part-III)/2024/SAR-10
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Extraordinary
Publishedby Authority
MONDAY, APRIL 22, 2024 [SAKA 1946
PARTIII- Acts ofthe West BengalLegislature.
GOVERNMENTOFWESTBENGAL
LAW DEPARTMENT
Legislative
NOTIFICATION
No. 448-L.- 22nd April, 2024.- The following Act of the West Bengal Legislature, having been assented to by
the Governor, is hereby published for general information:­
Short title and
commencement.
West Bengal Act VI of 2024
THE WEST BENGAL NON-TRADING CORPORATIONS
(AMENDMENT) ACT, 2024.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Kolkata Gazette,
Extraordina ry, of the 22nd April, 2024.]
An Act to amend the West Bengal Non-trading Corporations Act, 1965.
WHEREASit is expedient to amend the West Bengal Non-trading Corporations Act,
1965, for the purpose and in the manner hereinafter appearing;
It is hereby enacted in the Seventy-fifth Year of the Republic of India, by the
Legislature of West Bengal, as follows:­
1. (1) This Act may be called the West Bengal Non-trading Corporations
(Amendment) Act, 2024.
West Ben. Act XI
of 1965.
I_ j

2
Amendment of
section 3 of
West Ben. Act XI
of 1965.
THE KOLKATA GAZETTE, EXTRAORDINARY, APRIL 22, 2024
The West Bengal Non-trading Corporations
(Amendment)Act, 2024.
(Section 2.)
(2) It shall come into force on such date as the State Government may, by
notification in the Official Gazette, appoint.
2. In section 3 of the West Bengal Non-trading Corporations Act, 1965,-
(1) in the marginal note for the words and figures "Application of Act 1of 1956.",
the words and figures "Application of Act 18 of 2013." shall be substituted;
(2) inthecontents,forthewordsandfigures"the CompaniesAct, 1956",thewords
and figures "the Companies Act, 2013" shall be substituted.
[PART III
18 of 2013.
By order of the Governor,
PRADIP KUMAR PANJA,
Pr. Secy. to the Govt. of West Bengal,
Law Department.
Published by Law Department, Government of West Bengal and
Printed at Saraswaty Press Ltd.(Government ofWest Bengal Enterprise), Kolkata 700 056.

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