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The West Bengal Appropriation ( No. 2 ) Act, 1954

West Bengal · state statute
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West Bengal Act XI of 1954 
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 
1954. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in 'the Calcutta Gazette, Extraordinary, of the 31st March, 1954.] 
An Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund 6/ 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1954. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the service of the 
year ending on the thirty-first day of March, 1954; 
It is hereby enacted as follows :- 
1. This Act may be called the West Bengal Appropria- Short title. 
tion (No. 2) Act, 1954. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in 
the aggregate to the sum of rupees seven erores, eighty-four 
lakhs, ninety-three thousand, seven hundred and two 
towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-
first day of 'March, 1954, in respect of the services specified 
in column 2 Jf the Schedule. 
3. The sums authorised to be paid and applied from 
and out of the Consolidated Fund of 'West Bengal by this 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1954. 
Issue of 
Rs. 
7,84,93,702 
out of the 
Consolida-
ted Fund 
of West 
Bengal for 
the year 
1953-54. 
Appro-
priation. 
Price—Indian, anna 1 ; English, 2d. 
2 	 The West Bengal Appropriation (No. 2) Act, 1954. 
[West Ben. Act XI of 1954.1 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 
	 2 	 3 
Sums not exceeding. 
Grant 
No. 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total. 
Rs. 
15,27,001 
74,98,000 
3 8—State Excise Duties .. 
4 9—Stamps .. 
5 10—Forest .. 
6 11—Registration 
S 13—Other Taxes and Duties 
11 22—Interest on Debt and other obli-
gations. 
13 25—General Administration—General 
Administration. 
19 37—Education. 
20 38—Medical .. 
22 40—Agriculture—Agriculture 
26 XLI—Receipts from Electricity 
Schemes—Working expenses. 
30 47—Miscellaneous Departments 
35 55—Superannuation allowances and 
pensions. 
36 56—Stationery and Printing 
I57—Miscellaneous—Miscellaneous . 
37 	 82—Capital Account of other State 
works outside the Revenue Account. 
Total Grant No. 37 .. 
40 63—Extraordinary Charges in India 
45 85A—Capital Outlay on Schemes of 
State Trading. 
46 Public Debt—Floating Debt 
Rs. 
2,74,000 
75,000 
5,61,000 
63,000 
1,200 
6,11,000 
11,93,000 
41,64,000 
11,73,000 
1 
86,000 
1,000 
10,49,000 
4,01,000 
15,27,000 
1 
15,27,001 
76,09,000 
1,500 
5,97,04,000 
Rs. 
2,74,000 
75,000 
5,61,000 
63,000 
11,70,000 
41,64,000 
11,73,000 
1 
10,49,000 
4,01,000 
1,200 
6,11,000 
23,000 
86,000 
1,000 
15,27,000 
1 
1,11,000 
1,500 
5,97,04,000 
Grand total 	 1,79,55,002 6,05,38,700 7,84,93,702 
WBGP-54/5-844A-5M 

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