The West Bengal Appropriation ( No. 2 ) Act, 1994

GOVERNMENT OF WEST BENGAL 
LAW 4EPAIUVIENT 
islative 
West Bengal Act XXVIII of 1994 
THE WEST BENGAL APPROPRIATION (No. 2 ) 
ACT, 1994. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th June, 1994.] 
[29th June, 1994.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 1995. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West'Bengal for 
the services and purposes of the year ending on the thirty-first day of March, 1995; 
It is hereby enacted in the Forty-fifth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 1994. 
2. From and out of the Consolidated Fund of West Bengal there Issue of Rs. 
,38,80, may be paid and applied sums not exceeding those specified in column 1,C9 	 75,CCO
ot of the 3 of the Schedule amounting in the aggregate [inclusive of the sums Consolidated 
specified in column 3 of the Schedule to the West Bengal Appropriation Fund of West 
e B ngal (Vote-on-Account) Act, 1994] to the sum of rupees (ten thousand nine the year or 
or 
 hundred thirty-eight crores eighty lakhs and seventy-five thousand) 1994-95.  
towards defraying the several charges which will come in course of 
payment during the year ending on the thirty-first day of March, 1995, 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1995. 
Appropria-
tion. 
251 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
SCHEDULE. 
(See sections 2 and 3.) 
(Schedule.) 
2 3 
Sums not exceeding 
Demand 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. Number/ 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
Rs. 	 Rs. 	 Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 	 2011—State Legislature 	 5,01,22,000 	 3,42,000 	 5,04,64,000 
Serial 2 	 2012--Governor 	 1,21,91,000 	 1,21,91,000 
2013—Council of Ministers 	 1,46,75,000 	 1,46,75,000 
4 	 2014--Administration of Justice 	 35,68,23,000 	 8,87,13,000 	 44,55,36,000 
5 	 2015—Elections 	 22,99,00,000 	 4 000 	 22,99,04,000 ,  
6 
7 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
2020—Collection of Taxes on Income 
and Expenditure. 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(i) Capital Account of General 
Economic Services 
2,82,88,000 
1,02,85,17,000 
2,000 
1,00,000 
2,82,90,000 
1,02,86,17,000 
5475—Capital Outlay on Other 
General Economic Services. 
Total 
72,30,000 
1,03,57,47,000 	 1,00,000 
72,30,00 
1,03,58,47,00 
252 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2030—Stamps and Registrations 
2035—Collection of Other Taxes on 
Property and Capital Transactions. . 
8 
9 
Rs. 
18,01,00,000 
20,72,000 
18,01,00,000 
20,72,000 
13 
16 
(iii) Collection of Taxes on 
Commodities and Services 
2039—State Excise 
2040—Sales Tax 
2041.—Taxes on Vehicles 
2045—Other Taxes and Duties on 
Commodities and Services. 
(iv) Other Fiscal Services 
14 	
2047—Other Fiscal Services 
(c) Interest Payment and Servicing 
of Debt 
2049—Interest Payments 
(d) Administrative Services 
2051—Public Service Commission 
2052—Secretariat—General Services 
Serial 17 
18 
31,00,000 
24,95,00,000 
16,05,16,000 
25,00,00,000 
4,10,50,000 
9,87,27,000 
4,24,70,000 
13,42,35,02,000 
2,32,55,000 
13,42,66,02,000 
2,32,55,000 
24,95,00,000 
9,87,27,000 
4,24,70,000 
10 16,05,16,000 
Rs. Rs. 
11 25,00,00,000 
12 4,10,50,000 
253 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. 
2053—District Administration 
2054—Treasury and Accounts 
Administration. 
2055—Police 
2056—Jails 
2058—Stationery and Printing 
2059—Public Works 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Buildings) . . 
2205—Art and Culture (Buildings) . . 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 
(1) Labour and Labour Welfare 
2230—Labour and Employment 
(Buildings). 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 
25,01,38,000 
17,44,15,000 
4,40,14,00,000 
28,13,38,000 
12,26,45,000 
1,28,54,07,000 
70,000 
66,90,000 
50,000 
5,25,00,000 
35,000 
1,20,000 
19 
20 
21 
22 
24 
25 
Rs. 
25,01,38,000 
17,44,15,000 
4,40,14,00,000 
28,13,38,000 
12,26,45,000 
1,30,75,43,000 
70,000 
66,90,000 
50,000 
5,25,00,000 
35,000 
1,20,000 
2,21,36,000 
Rs. 
254 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. (h) Others 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 . . 20,000 . 	. 20,000 
2403—Animal Husbandry (Buildings) 25,000 . 	, 25,000 
2404—Dairy Development 15,000 . 	. 15,000 (Buildings) 
2406—Forestry and Wild Life 
(Buildings). 	 . . 15,000 . 	. 15,000 
2408—Food, Storage and Warehousing 
(Buildings). 1,15,000 1,15,000 
(f) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings) 	 . . 15,000 . 	. 15,000 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings) 33,00,000 . 	. 33,00,000 
25 (j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 11,56,87,000 8,00,040 11,64,87,000 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Accounts of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). . 13,32,15,000 . 	, 13,32,15,000 
255 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 11,51,25,000 . 	. 11.51,25,000 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health)(Tribal Areas Sub-Plan) 
(Buildings). .. 1,39,00,000 . 	. 1,39,00,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 	 . . 10,00,000 .. 10,00,000 
4211—Capital Outlay on Family 
Welfare (Buildings). .. 16,00,000 . 	. 16,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
25 4216—Capital Outlay on Housing 
(Buildings). 	 . . 5,03,65,000 .. 5,03,65,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). .. 3,60,000 . 	. 3,60,000 
(h) Others • 
4250—Capital Outlay on Other Social 
Services (Buildings). . . 10,00,000 10,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). .. 1.47,00,000 1,47,00,000 
256 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
4404 	 Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings) (Buildings). 	 . . 24,00,000 . 	. 24,00,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 . . 60,59,000 . 	. 60,59,000 
(0 Capital Account of Industry and 
Minerals 
25 485I—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 	 . . 22,50,000 22,50,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan) (Buildings). 	 . . 5,000 5,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
— Industries) (Buildings). 	 . . 70,000 . 	. 70,000 
Total 	 . . 1,80,61,13,000 2,29,36,000 1,82,90,49,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services • 
(Fire Protection and Control), 	 . . 32,29,15,000 . 	. 32,29,15,00C 
27 2070—Other Administrative Services 
(Excluding Fire Protection and 
Control). 	 . . 60,32,42,000 . 	. 60,32,42,00( 
257 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 	 . . 3,26,48,13,000 1,15,000 3,26,49,28,000 
29 2075—Miscellaneous General Services 6,05,45,000 . 	. 6,05,45,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education 	 . . 20,66,54,50,000 . 	. 20,66,54,50,000 
2203—Technical Education 	 . . 37,12,00,000 . 	. 37,12,00,000 
2205—Art and Culture 	 . . 8,06,77,000 . 	. 8,06,77,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
_ and Culture. : 	 5,10,000 . 	. 5,10,000 
Total 21,11,78,37,000 . 	. 21,11,78,37,000 
258 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
31 2204—Sports and Youth Services 	 . . 22,08,47,000 . 	. 22,08,47,000 
(b) Health and Family Welfare 
— 	 2210—Medical and Public Health 
(Excluding Public Health). 	 . . 4,01,62,15,000 . 	. 4,01,62,15,000 
Capital Expenditure Outside the 
Revenue Account 
32 B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). .. _ 54,00,000 . 	. 54,00,000 
Total 	 . . 4,02,16,15,000 . 	. 4,02,16,15,000 
REVENUE ACCOUNT 	 • 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health 
(Public Health). 	 . . 67,15,35,000 . 	. 67,15,35,000 
34 2211—Family Welfare 	 . . 69,10,91,000 . 	. 69,10,91,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 . . 1,00,27,61,000 . 	. 1,00,27,61,000 
35 F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
_ 	 Air and Water Pollution). 	 . . 67,53,000 . 	. 67,53;000 
Total 	 . . 1,00,95,14,000 . 	. 1,00,95,14,000 
259 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 2216—Housing 	 . . 23.40,22,000 52,000 23,40.74,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 	 . . 29,15,56,000 . 	. 29,15,56,000 
F—Loans and Advances 
— 6216—Loans for Housing 	 . . 30,00,000 . 	. 30,00,000 
Total 	 ... 52,85,78,000 52,000 52,86,30,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 2217—Urban Development 	 . . 2,20,08,88,000 . 	. 2,20,08,88,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 	 . . 53,50,000 . 	. 53,50,000 
F—Loans and Advances 
_ 6217—Loans for Urban Development 38,03,00,000 . 	. 38,03,00,000 
.Total 	 . . 2,58,65,38,000 . 	. 2,58,65,38,000 
260 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 3 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
Sums not exceeding 
2 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 
F—Loans and Advances 
6220—Loans for Information and 
Publicity. 
Total 
38 
Rs. 
15,94,74,000 
34,93,000 
15,94,74,000 
17,19,67,000 
34,93,000 
90,00,000 90,00,000 
17,19,67,000 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 
CapitatEipenditure Outside the 
Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 	 . . 
Total 
39 
40 
41,09,80,000 
25,35,39,000 
5,00,000 
25,40,39,000 
2,00,00,000 
2,00,00,000 
41,09,80,000 
27,35,39,000 
5,00,000 
27,40,39,000 
Rs. Rs. 
261 
1 3 2 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
6,03,10;000 6,03,10,000 
8,00,000 8,00,000 
1,28,48,000 1,28,48,000 
59,00,000 59,00,000 
2,48,80,000 2,48,80,000 
1,17,72,86,000 1,17,72,86,000 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
41 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 
2204—Sports and Youth Services 
(Tribal Areas Sub-Plan). 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 
2210—Medical and Public Health 
(Public Health) (Tribal Areas 
Sub-Plan). 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 
(e) Walfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backivard. Classes. 
The West Bengal Appropriation (No. 2) Act, 1994, 
[West Ben. Act 
(Schedule.) 
262 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Number/ 
Demand - Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 	 .. 8,59,000 . • 8,59,000. 
2236—Nutrition .. 23,80,000 . 	. 23,80,000 
2250—Other Social Services (Tribal 
Areas Sub-Plan). 1,000 1,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 	 . . 1,74,75,000 . 1,74,75,000 
2402—Soil and Water Conservation 
41 (Tribal Areas Sub-Plan). . . 54,00,000 54,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 82,13,000 .. 82,13,000 
2405—Fisheries (Tribal Areas Sub-Plan) 54,50,000 .. 54,50,000 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 . . 9,19,50,000 9,19,50,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 2,50,000 .. 2,50,000 
2425—Co-operation (Tribal Areas 
. 	. Sub-Plan). . 15,08,000 .  15,08,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plarb. 	 . . 5,50,000 . 	. 5,50,000 
263 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. (b) Rural Development 
2501—Rural Development (Tribal Areas 
Sub-Plan). 
2515—Other Rural Development Pro-
grammes (Community Development) 
(Tribal Areas Sub-Plan). 
(C) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . .  
Rs. 
6,88,65,000 
58,000 
32,00,000 
1,49,50,000 
80,25,000 
7,00,00,000 
Rs. 
6,88,65,000 
58,000 
32,00,000 
1,49,50,000 
80,25,000 
7,00,00,000 
41 
(h) Others 
4250—Capital Outlay of Other Social 
Services (Tribal Areas Sub-Plan). . . 	 3,000 3,000 
264 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public , 
Undertakings) (Tribal Areas Sub-Plan).. 2,00,000 . 	. 2,00,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 	 . . 23,47,000 . 	. 23,47,000 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal 
Areas Sub-Plan). 	 - 	 . . 7,00,000 . 	. 7,00,000 
(d) Capital Account of Irrigation 
and Flood Control . 
4702—Capital Outlay on Minor 
41 Irrigation (Tribal Areas Sub-Plan). .. 2,17,00,000 . 	. 2,17,00,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,30,000 . 	. 1,30,000 
(g) Capital Account of Transport 
5054—Capital Outlay 	 Roads on 	 and 
Bridges (Tribal Areas Sub-Plan). 	 . . 2,50,00,000 . 	. 2,50,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 . . 55,00,000 . 	. 55,00,000 
265 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 	 . . 1,000 .. 1,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 	 . . 3,26,000 3,26,000 . 	. 
41 6575—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 2,00,000 2,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 	 . . 2,25,000 . 	. 2,25,000 
Total 	 . . 1,63,74,90,000 . 	. 1,63,74,90,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 	 . . 1,09,75,60,000 . 	. 1,09,75,60,000 
43 2236—Nutrition 	 . . 9,16,37,000 9,16,37,000 
44 2245—Relief on account of Natural 
Calamities. 	 . . 80,00,00,000 . 	. 80,00,00,00C 
(h) Others 
45 2251—Secretariate Social Services 	 . . 10,40,25,000 . 	. 10,40,25,00C 
266 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
2250—Other Social Services 	 . . 15,49,00,000 . 	. 15,49,00,000 
Capital Expenditure Outside the 
Revenue Account 
46 B—Capital Account of Social Services • 
4250—Capital Outlay on Other Social 
Services. 	 . . 3,69,48,000 . 	. 3,69,48,000 
F—Loans and Advances • 
_ 	 6250—Loans for Social Services 30,11,000 . 	. 30,11,000 
Total 	 . . 19,48,59,000 . 	. 19,48,59,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2401—Crop Husbandry 	 . . 79,82,03,000 . 	. 79,82,03,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
47 (a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings). 	 . . 36,00,000 . 	. 36,00,000 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 	 . . — 7,50,00,000 . 	. 7,50,00,000 
Total 	 . . 87,68,03,000 . 	. 87,68,03,000 
267 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
48 
49 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation. 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 	 . . 
Total 	 . . 
Rs. 
14,82,89,000 
5,50,000 
Rs. 
. 	. 
. 	. 
Rs. 
14,82,89,000 
5,50,000 
14,88,39,000 . 	. 14,88,39,000 
50,33,22,000 
79,30,000 
. 	. 
. 	. 
50,33,22,000 
79,30,000 
51,12,52,000 . 	. 51,12,52,000 
268 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.1 
(Schell 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development . 	. 82,60,92,000 2,45,000 82,63,37,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
50 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4404 	 Capital Outlay on Dairy Develop- 
- 	 ment (Excluding Public Undertakings). 1,01,00,000 . 	. 1,01,00,000 
Total 	 . . 83,61,92,000 2,45,000 83,64,37,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 . . 26,25,87,000 26,25,87,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
51 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 	 . . 1,05,50,000 . 	. 1,05,50,000 
F—Loans and Advances 
6405—Loans for Fisheries 	 . . 2,54,50,000 . 	. 2,54,50,000 
Total 	 . . 29,85,87,000 . 	. 29,85,87,000 
269 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
52 
53 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
_ 	 Wild Life. 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
_ 
4407—Capital Outlay on Plantations . . 
F—Loans and Advances 
_ 	 6407--Loans for Plantations 
Total 	 . . 
Rs. 
79,85,70,000 
20,00,000 20,00.000 
Rs. 
40,00,000 
. 	. 
Rs. 
80,25,70,000 
80,05,70,000 40,00,000 80,45,70,000 
65,00,000 
1,35,00,000 
65,00,000 
1,35,00,000 
2,00,00,000 2,00,00,000 
270 
The West Bengal Appropriation (No. Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
_ 	 Undertakings). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). _ 	 . 	. 
Total 	 . . 
Rs. 
37,35,33,000 
70,00,00,000 
Rs. 
50,000 
Rs. 
37,35,33,000 
70,00,50,000 
1,07,35,33,000 50,000 1,07,35,83,000 
27,38,79,000 
5,70,000 
. 	. 27,38,79,000 
5,70,000 
27,44,49,000 . 	. 27,44,49,000 
271 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
• Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 2425—Co-operation 	 . . 17,68,96,000 . 	. 17,68,96,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 7,85,42,000 7,85,42,000 
F—Loans and Advances 
- 	 6425—Loans for Co-operation 3,69,06,000 3,69,06,000 
Total 	 . . 29,23,44,000 . 	. 29,23,44,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 2435—Other Agricultural Programmes 16,17,60,000 . 	. 16,17,60,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
_ 	 Agricultural Programmes. 35,00,000 . 	. 35,00,000 
Total 	 . 16,52,60,000 . 	. 16,52,60,000 
272 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 . . 46,75,75,000 . 	. 46,75,75,000 
60 2505—Rural Employment 	 . . 6,39,50,47,000 . 	. 6,39,50,47,000 
61 2506—Land Reforms 	 . . 16,57,60,000 . 	. 16,57,60,000 
_ 
2515—Other Rural Development 
Programmes (Panchayati Raj). 	 . . 89,81,50,000 . 	. 89,81,50,000 
D—Grants-in-Aid and Contributions 
and 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 	 . . 10,50,00,000 2,000 10,50,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Develop- 
_ 	 ment Programmes (Panchayati Raj). 1,00,000 . 	. 1,00,000 
Total 	 . . 1,00,32,50,000 2,000 1,00,32,52,000 
273 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
- 	 2515—Other Rural Development Pro- 
grammes (Community Development). 45,19,71,000 . 	. 45,19,71,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
63 (b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
(Community Development). .. 65,00,000 65,00,000 
F—Loans and Advances 
6515—Loans for Other Rural 
Development Programmes 
(Community Development). 20,00,000 20,00,000 
Total 	 . . 46,04,71,000 . 	. 46,04,71,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
- 	 2551—Hill Areas 55,80,23,000 55,80,23,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
64 (c) Capital Account of Special 
Areas Programmes 
4551—Capital Outlay on Hill Areas 	 . . 55,00,000 55,00,000 
F—Loans and Advances 
_ 	 6551—Loans for Hill Areas . . 1,96,00,000 . 1,96,00,000 
Total 	 . . 58,31,23,000 . 	. 58,31,23,000 
274 
The West Bengal Appropriation (No. 2) Act, 1994, 
XXVIII of 1994.] 
(Sched tie.) 
I 2 - 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Progranune 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
_ 2701—Major and Medium Irrigation . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
_ 	 Medium Irrigation. 	 . . 
Total 	 . . 
Rs. 
33,87,66,000 
16,65,00,000 
Rs. 
. 	. 
. 	. 
Rs. 
33,87,66,000 
16,65,00,000 
50,52,66,000 . 	1 50,52,66,000 
64,75,06,000 
2,25,57,75,000 
. 	. 64,75,06,000 
2,25,57,75,000 
2,90,32,81,000 . 	. 2,90,32,81,000 
275 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control _ 
2702—Minor Irrigation 	 . . 1,05,43,53,000 1,05,43,53,000 
2705—Command Area Development . . 1,29,00,000 . 	. 1,29,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 	 . . 33,51,25,000 . 	. 33,51,25,000 
4705—Capital Outlay on Command 
- 	 Area Development. 	 . . 96,00,000 . 	. 96,00,000 
Total 	 . . 1,41,19,78,000 . 	. 1,41,19,78,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 . . 42,02,68,000 1,00,000 42,03,68,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 	 . . 36,40,00,000 . 	. 36,40,00,000 
Total 	 . . 78,42,68,000 1,00,000 78,43,68,000 
276 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
50,00,00,000 50,00,00,000 
30,00,00,000 30,00,00,000 
1,18,01,00,000 1,18,01,00,000 
1,70,00,000 1,70,00,000 
1,99,71,00,000 1,99,71,00,000 
99,00,000 99,00,000 
64,40,90,000 64,40,90,000 
3,52,37,000 3.52,37,000 
12,98,00,000 12,98,00,000 
80,91,27,000 80,91,27,000 
72 
73 
69 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 
F—Loans and Advances 
6801—Loans for Power Projects 	 . . 
6860—Loans for Consumer Industries 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2810—Non-Conventional Sources 
of Energy. 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 
277 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 42,92,000 42,92,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 2,40,00,000 . 2,40,00,000 
74 4860 	 Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 40,00,000 . 	. 40,00,000 
4875—Capital Outlay on Industries 
(Closed and Sick Industribs). 25,00,000  . 	. 25,00,000 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed and 
Sick Industries). 	 . . 2,05,00,000 2,05,00,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 . . 14,05,00,000 14,05,00,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 . . 18,44,00,000 . 	. 18,44,00,000 
Total 	 . . 38,01,92,000 38,01,92,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 	 . 
75 2852—Industries (Excluding Public  
Undertakings and Closed and Sick 
Industries). 	 . . 27,36,15,000 . 27,36,15,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 	 . . 1,50,44,000 . 	. 1,50,44,000 
(g) Transport 
77 3051—Ports and Lighthouses 	 . . 1,08,52,000 . 	. 1,08,52,000 
78 3053—Civil Aviation 	 . 43,30,000 . 	. 43,30,000 
278 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 . . 87,05,63,000 . 	. 87,05,63,000 
Capital Expenditure Outside the 
Revenue Account 
79 . 	 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay 	 Roads on 	 and 
_ 	 Bridges. 	 . . 99,04,10,000 . 	. 99,04,10,000 
Total 	 . . 1,86,09,73,000 . 	. 1,86,09,73,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (g) Transport 
3055—Road Transport 	 . . 74,48,00,000 . 	. 74,48,00,000 
3056—Inland Water Transport 	 . . 17,06,000 . 	. 17,06,000 
Capital Expenditure Outside the . Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 4,64,75,000 . 	. 4,64,75,000 
5056 	 Capital Outlay on Inland Water 
Transport. 	 . . 3,68,04,000 . 	. 3,68,04,000 
F—Loans and Advances 
_ 	 7055—Loans for Road Transport 	 . . 25,34,33,000 . 	. 25,34,33,000 
Total 	 . . 1,08,32,18,000 . 	. 1,08,32,18,000 
279 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schell tle.) 
1 2 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 	 . . 27,90,42,000 27,90,42,000 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 . . 3,25,000 . 	. 3,25,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 17,07,60,000 . 17,07,60,000 
- 	 3452—Tourism 	 . . 3,76,00,000 . 	. 3,76,00,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 	 . . 22,00,000 . 	. 22,00,000 
Total 	 . . 3,98,00,000 . 	. 3,98,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454—Census, Surveys and Statistics . . 4,57,00,000 . 	. 4,57,00,000 
86 3456 	 Civil Supplies 	 . . 2,98,00,000 . 	. 2,98,00,000 
280 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investment in General Financial 
and Trading Institutions. 57,50,000 . 	. 57,50,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
Trading Institutions. 2,20,00,000 . 	. 2,20,00,000 
Total 2,77,50,000 . 2,77,50,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 3,22,79,000 3,22,79,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 	 . . . 	8,67,00,000 . 	. 8,67,00,000 
D—Grants-in-Aid and Contributions 
90 and . 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj) 2,02,51,70,000 8,44,000 2,02,60,14,000 
281 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
I 2 • • 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
. 
4408—Capital Outlay on Food, Storage 
and Warehousing (Public 
Undertakings). 	 . . 20,00,000 . 	. 20,00,000 
(f) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 	 . . 1,00,000 . 	. 1,00,000 
F—Loans and Advances 
92 
6401—Loans for Crop Husbandry 
(Public Undertakings). 	 . . 7,00,00,000 . 	. 7,00,00,000 
6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 	 . . 9,76,00,000 . 	. 9,76,00,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 . . 9,53,00,000 . 	. 9,53,00,000 
6860—Loans for Consumer Industries 
(Public Undertakings). 	 . . 2,62,50,000 . 	. 2,62,50,000 
Total 	 . . 29,12,50,000 . 	. 29,12,50,000 
282 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 	 . . 30,00,00,000 . 30,00,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 	 . . 70,00,000 . 	. 70,00,000 
93 4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
Undertakings). 	 . . 13,85,00,000 . 	. 13,85,00,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
_ 	 Undertakings). 	 . . 10,00,000 . 	. 10,00,000 
Total 	 . . 44,65,00,000 . 	. 44,65,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
- 4859—Capital Outlay on Telecommuni- 
cation and Electronic Industries. 	 . . 4,00,00,000 . 	. 4,00,00,000 
94 F—Loans and Advances 
6859—Loans for Telecommunication and  
_ 	 Electronic Industries. 	 . . 3,50,00,000 . 	. 3,50,00,000 
Total 	 . . 7,50,00,000 . 	. 7,50,00,000 
283 
The West Bengal Appropriation (No. 2) Act, 1994. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under-
takings and Closed and Sick 
Industries). 3,75,00,000 3,50,000 3,78,50,000 
F—Loans and Advances 
95 6857—Loans for Chemical and Pharma- 
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 15,00,000 . 	. 15,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 	 . . 14,38,00,000 . 	. 14,38,00,000 
Total 18,28,00,000 3,50,000 18,31,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loan and Advances 
6875—Loans for Other Industries 1,80,00,000 . 	. 1,80,00,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
Sick Industries). 9,30,00,000 . 	. 9,30,00,000 
Total 11,10,00,000 . 11,10,00,000 
284 
The West Bengal Appropriation (No. 2) Act, 1994. 
XXVIII of 1994.] 
(Sched tie.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
. 	 Consolidated 
Fund. 
Total. 
97 
Serial 98 
99 
C—Capital Account of Economic 
Services 
(0 Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and 
Sick Industries). 	 . . 
E—Public Debt 
6003—Internal Debt of the State 
Government. 
6004—Loans and Advances from 
_ 	 Central Government. 
	
Total 	 . 
F—Loans and Advances 
7610—Loans to Government Servants etc. 
7615—Miscellaneous Loans 	 . . 
	
Total 	 . . 
	
Grand Total 	 .. 
Rs. 
82,00,000 
Rs. 
. 	. 
Rs. 
82,00,000 
	
. 	. 
	
. 	. 
12,25,58,47,000 
3,08,74,41,000 
12,25,58,47,000 
3,08,74,41,000 
. 	. 15,34,32,88,000 15,34,32,88,000 
50,00,00,000 
3,29,43,000 . 	. 
50,00,00,000 
3,29,43,000 
53,29,43,000 53,29,43,000 
80,44,79,84,000 28,94,00,91,000 1,09,38,80,75,000 
285 

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