The West Bengal Appropriation ( No. 2 ) Act, 1978

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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XVI of 1978 
THE WEST BENGAL APPROPRIATION (NO. 2) 
ACT, 1978. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 30th March, 1978.] 
[30th March, 1978.] 
An Act to authorise payment and appropriation of certain further 
sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first 
day of March, 1978. 
WHEREAS it is expedient to authorise payment and appropriation 
of certain sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the 
thirty-first day of March, 1978; 
It is hereby enacted in the Twenty-ninth Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. Slim le. 
2) Act, 1978. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in 
column 3 of the Schedule amounting in the aggregate to the sum of 
rupees three hundred thirty-one crores sixty-nine lakhs seventy-
three thousand eight hundred and fifty towards defraying the several 
charges which will come in course of payment during the year 
ending on the thirty-first day of March, 1978, in respect of the 
services and purposes specified in column 2 of the Schedule. 
Issue of 
Rs. 3,31,69,73,850 
out of the Con-
solidated Fund 
of West Bengal 
for the year 
1977-78. 
3. The sums authorised to be paid and applied from and out of Appropriation. 
the Consolidated Fund of West Bengal by this Act shall be 
appropriated for the services and purposes expressed in the Schedule 
in relation to the year ending on the thirty-first day of March, 1978. 
85 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule.) 
	 [West Ben. Act 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ Services and purposes. 
Sums not exceeding 
Serial Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT  
A—General Services 
(a) Organs of State 
1 211—State Legislatures 	 . . . 15,000 15,000 
Serial 2 212—Governor . 	. 19,000 19,000 
3 213—Council of Ministers 	 . . 1,00,000 . 	. 1,00,000 
4 214—Administration of Justice 	 . . . 	. 13,35,200 13,35,200 
5 215—Elections 1,75,27,000 1,75,27,000 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 	 . . 23,81,000 . 	. 23,81,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 239—State Excise 5,99,000 6,000 6,05,000 
13 245—Other Taxes and Duties on 
Commodities and Services. 	 . . 11,00,000 . 	. 11,00,000 
(iv) Other Fiscal Services 
14 247—Other Fiscal Services 	 . . 5,000 . 	. 5,000 
(c) Interest Payment and 
Servicing of Debt 
16 . 	. 	 . 	. 	 . 	. 5,49,20,000 5,49,20,000 249—Interest Payments 
(d) Administrative Services 
21 255—Police 	 . . 61,41,000 1,84,744 63,25,744 
24 258—Stationery and Printing 	 . . 16,06,000 . 	. 16,06,000 
86 
The West Bengal Appropriation (No. 2) Act, 1978. 
XVI of 1978.] 	
(Schedule.) 
1 2 3 
Demand 
Number/ Services and purposes. 
Sums not exceed ng 
Serial Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
_ 
259—Public Works 	 . . . 	. 79,000 79,000 
(Public Works under Functional 
Heads) 
B—Social and Community Services 
277—Education (Sports) (Buildings). . 3,000 3,000 
Capital Expenditure Outside 
the Revenue Account 
A—Capital Account of 
General Services 
25 459—Capital Outlay on Public Works . 	. 20,000 20,000 
(Capital Outlay on Public Works 
under Functional Heads) 
B—Capital Account of Social and 
Community Services 
477—Capital Outlay on Education, Art 
and Culture (Excluding 
Sports and Youth Welfare) 
(Buildings). . 2,12,456 2,12,456 
483—Capital Outlay on Housing 
(Buildings). 	 . . . 	. 7,61,884 7,61,884 
— 	 Total .. 	. 	. .10,76,340 10,76,340 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
27 265—Other Administrative Services . . 1,23,30,000 73,942 1,24,03,942 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. . 	. 90,000 90,000 
87 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule. 	 [West Ben. Act 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
B—Social and Community 
Services 
276—Secretariat—Social and 
Rs. Rs. Rs. 
Community Services. 	 . . 	 . . 3,26,000 2,837 3,28,837 
33 277—Education (Youth Welfare) 	 . 7,000 7,000 
277—Education (Excluding Sports and 
Youth Welfare). 1,97,98,000 74;092 1,98,72,092 
278—Art and Culture 7,96,000 7,96,000 
34 Capital Expenditure Outside 
the Revenue Account 
F—Loans and Advances 
677—Loans for Education, Art and 
Culture (Excluding Sports and 
Youth Welfare). 	 . . 	 . . 	 . 14,80,000 14,80,000 
Total 2,20,74,000 74,092 2,21,48,092 
REVENUE ACCOUNT 
B—Social and Community 
Services 
36 280—Medical 	 . . 1,64,08,000 8,257 1,64,16,257 
38 282—Public Health, Sanitation and 
Water Supply. 	 . . 	 . . 3,50,09,000 557 3,50,09,557 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
483—Capital Outlay on Housing 3,000 3,000 
39 F—Loans and Advances 
683—Loans for Housing 19,31,000 19,31,000 
Total 19,31,000 3,000 19,34,000 
88 
The West Bengal Appropriation (No. 2) Act, 1978. 
VI of 1978.] 	 (Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
40 284—Urban Development . 	. 	 . 	. 2,38,50,000 . 	. 2,38,50,000 
46 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief 
and Rehabilitation of Displaced 
persons and Welfare of 
Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes). 26,34,000 26,34,000 
47 289—Relief on Account of Natural 
Calamities. 	 . 2,34,78,000 2,34,78,000 
48 295—Other Social and Community 
Services. 18,000 18,000 
C—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services 1,200 1,200 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation 16,91,000 .. 16,91,000 
50 
F—Loans and Advances 
698—Loans for Co-operation.. 1 . 1 
Total 16,91,001 16,91,000 
89 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule.) 	 [West Ben. AI 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
51 
52 
53 
55 
— 
___ 
— 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
304—Other General Economic 
Rs. 
11,08,000 
Rs. Rs. 
11,08,000 Services 
(b) Agriculture and Allied Services 
305—Agriculture 	 . . 	 . . 
Capital Expenditure Outside 
the Revenue Account 
F—Loans and Advances 
705—Loans for Agriculture (Excluding 
Public Undertakings). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
306—Minor Irrigation 
1,51,51,000 
1,67,59,000 
24,229 1,51,75,229 
1,67,59,000 
3,19,10,000 24,229 3,19,34,229 
65,72,000 
1,21,57,000 
10,359 65,82,359 
1,21,57,000 
. 	. 	 . 	. 	 . 	. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
506—Capital Outlay on Minor 
Irrigation, Soil Conservation and 
Area Development. 	 . . 
Total 1,87,29,000 10,359 1,87,39,359 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
310—Animal Husbandry 	 . . . 	. 7,026 7,026 
90 
The West Bengal Appropriation (No. 2) Act, 1978. 
XVI of 1978.] 	
(Schedule.) 
1 2 3 
Demand 
Number/ Services and purposes. 
Sums not exceeding 
Serial Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
56 311—Dairy Development 	 . . 	 . . . 	. 3,531 3,531 
58 313—Forest.. 	 . . 	 . . 	 . . 12,28,500 5,000 12,33,500 
59 314—Community Development 
(Panchayat). 	 . . 	 . . 1,41,04,000 1,41,04,000 
60 314—Community Development 
(Excluding Panchayat). 	 . . 	 . . 1,06,05,000 1,06,05,000 
(c) Industry and Minerals 
_ 320—Industries (Closed and Sick 
Industries). 	 . 	. 	 . . 	 . 	. 1 
61 Capital Expenditure Outside 
the Revenue Account 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 	 . . 11 . 	. 
Total 	 . . 22 . 	. 
62 720—Loans for Industrial Research and 
Development (Excluding Closed 
and Sick Industries)... 30,90,000 . 	. 30,90,000 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
63 521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . . 40,52,000 . 	. 40,52,000 
91 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule.) 	 [West Ben. Act 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
63 
65 
66 
F—Loans and Advances 
721—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
331—Water and Power Development 
Services. 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of 
Economic Services 
(d) Capital Account of Water 
and Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 	 . . 
533—Capital Outlay on Irrigation , 
Navigation, Drainage and Flood 
Control Projects. 
Total 
Rs. 
1 
Rs. 
. 	. 
Rs. 
1 
40,52,001 40,52,001 
26,000 26,000 
. 
1,95,37,000 
15,557 
2,86,615 
15,557 
1,98,23,615 
1,95,37,000 3,02,172 1,98,39,172 
92 
The West Bengal Appropriation (No. 2) Act, 1978. 
XVI of 1978.] 	 (Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
70 
71 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
— 337—Roads and Bridges . 	. 	 . 	. 	 . 
Rs. 
2,01,19,000 
Rs. 
23,905 
1,46,355 
Rs. 
23,905 
2,02,65,355 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of 
Economic Services 
(e) Capital Account of Transport 
and Communication 
537—Capital Outlay on Roads 
and Bridges. 	 . . 	 . . 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
— 338—Road and Water Transport 
Services. 
Capital Expenditure Outside 
the Revenue Account 
F—Loans and Advances 
738—Loans for Road and Water 
Transport Services. 	 . . 	 . . 
_ 
Total 
2,01,19,000 1,70,260 2,02,89,260 
49,00,600 
2,29,00,000 . 	. 
49,00,600 
2,29,00,000 
2,78,00,600 2,78,00,600 
93 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule.) 	 [West Ben. Act 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
74 
76 
82 
REVENUE ACCOUNT 
D—Grants-in-aid and 
Contributions 
363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat) 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of 
Economic Services 
(b) Capital Account of 
Agriculture and Allied Services 
505—Capital Outlay on Agriculture 
(Public Undertakings).... 
F—Loans and Advances 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Public 
Undertakings). 	 . . 	 . . 	 . . 
726—Loans for Consumer Industries 
(Public Undertakings). . 	 . . 
Total 	 . . 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
530—Investments in Industrial Finan-
cial Institutions (Excluding 
Public Undertakings). 	 . . 	 . . 
Rs. 
3,40,93,000 
Rs. 
... 
Rs. 
3,40,93,000 
... 
22,96,000 
65,00,000 
13,33,000 13,33,000 
22,96,000 
65,00,000 
87,96,000 13,33,000 1,01,29,000 
25,00,000 25,00,000 
94 
The West Bengal Appropriation (No. 2) Act, 1978. 
(Schedule.) 
2 
Services and purposes.. 
XVI of 1978.] 
1 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
3 
Charged on the 
Consolidated 
Fund. 
Total. 
Sums not exceed ng 
E—Public Debt 
603—Internal Debt of the State 
Government. 
604—Loans and Advances from the 
Central Government. 
Serial 
83 
Rs. 
2,49,98,93,000 
38,98,02,000 
2,49,98,93,000 
38,98,02,000 
Rs. Rs. 
Total 2,88,96,95,000 2,88,96,95,000 
F—Loans and Advances 
84 766—Loans to Government 
Servants, etc. 7,00,000 7,00,000 
Grand Total 36,76,06,104  2,94,93,67,746 3,31,69,73,850 
95
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