The West Bengal Town And Country (Planning And Development) (Amendment) Act, 2023

Registered No. WB/SC-247 No. WB(Part-IIT)/2025/SAR-9
Kolkata
Extraordinary
Published by Authority
VAISAKHA 10] WEDNESDAY, APRIL 30, 2025 [SAKA 1947
PART III—Acts of the West Bengal Legislature.
GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
NOTIFICATION
No. 488-L.—30th April, 2025.—The following Act of the West Bengal Legislature, having been assented to bythe Governor, is hereby published for general information:—
West Bengal Act XVIII of 2023
THE WEST BENGAL TOWN AND COUNTRY (PLANNING AND
DEVELOPMENT) (AMENDMENT) ACT, 2023.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Kolkata Gazette,
Extraordinary, of the 30th April, 2025.]
An Act to amend the West Bengal Town and Country ( Planning and Development)
Act, 1979,
WuEREAS it is expedient to amend the West Bengal Town and Country (Planning West Ben.
Act XIIIand Development) Act, 1979, for the purposes and in the manner hereinafter appearing; of 1979.
It is hereby enacted in the Seventy-fourth Year of the Republic of India, by the
Legislature of West Bengal, as follows:—
Short title and
commencement. 1. (1) This Act may be called the West Bengal Town and Country (Planning and
Development) (Amendment) Act, 2023.

THE KOLKATA GAZETTE, EXTRAORDINARY, APRIL 30, 2025 [Parr III
Amendment of
section 2 of West
Ben. Act XIII of
1979.
Omission of
section 106B.
The West Bengal Town and Country (Planning and
Development) (Amendment) Act, 2023.
(Sections 2, 3.)
(2) It shall come into force on such date as the State Government may, by
notification in the Official Gazette, appoint.
2. Insection 2 of the West Bengal Town and Country (Planning and Development)
Act, 1979 (hereinafter referred to as the principal Act),—
(1) clause (2a) shall be omitted;
(2) clause (9) shall be omitted.
3. Section 106B of the principal Act shall be omitted.
By order of the Governor,
PRADIP KUMAR PANIJA,
Pr. Secy. to the Govt. of West Bengal,
Law Department.
Published by Law Department, Government of West Bengal and
Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.

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