The West Bengal Appropriation Act, 1985

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act II of 1985 
THE WEST BENGAL APPROPRIATION 
ACT, 1985. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 1985.] 
[31st March, 1985.] 
An Act to authorise payment and appropriation of cretain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1985. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1985; 
It is hereby enacted in the Thirty-sixth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 
1985. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees one 
thousand and fifty-nine crores forty-two lakhs ninety-nine thousand five 
hundred and forty-six towards defraying the several charges which will 
come in course of payment during the year ending on the thirty-first day 
of March, 1985, in respect of the services and purposes specified in column 
2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1985. 
Short title. 
Issue of 
Rs. 
1059,42,99,546 
out of the 
Consolidated 
Fund of West 
Bengal the 
year 1984. 
Appro-
priation. 
3 
The West Bengal Appropriation Act,1985. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 211—State Legislatures 1,98,000 . 	. 1,98,000 
Serial 2 212—Governor 	 . . 1,75,000 1,75,000 
3 213—Council of Ministers 8,40,000 8,40,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220—Collection of Taxes on Income and 
Expenditure. 2,39,000 . 	. 2,39,000 
(iii) Collection of Commodities and 
Services 
10 239—State Excise 20,91,000 . 	. 20,91,000 
13 245—Other Taxes and Duties on 
Commodities and Services 	 . 54,71,000 . 54,71,000 
(c) Interest Payment and Servicing. 
of Debt 
16 249—Interest Payments 	 . . . 	. 7,67,03,000 7,67,03,000 
(d) Administrative Services 
Serial 17 251—Public Service Commission 	 . . . 	. 8,000 8,000 
18 252—Secretariat-General Services 1,27,392 1,27,392 
20 254 Accounts --Treasury and 
Administration 	 . . 20,26,000 . 	. 20,26,000 
21 255—Police 2,34,96,000 38,260 2,35,34,260 
24 258—Stationery and Printing 41,51,000 41,51,000 
4 
The West Bengal Appropriation Act, 1985. 
II of 1985.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
259—Public Works . 	. 15,55,000 15,55,000 
(Public Works under Functional heads) 
B—Social and Community Services 
283—Housing (Buildings) 21,15,000 21,15,000 
Capital Expenditure Outside the 
25 Revenue Account 
(Capital Outlay on Public Works under 
Functional heads) 
B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 
- 	 (Buildings). 	 . . 20,72,084 20,72,084 
Total 21,15,000 36,27,084 57,42,084 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 20,82,000 41,970 21,23,970 
27 265—Other Administrative Services 	 . . 4,64,55,000 . 	. 4,64,55,000 
(e) Pension and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
benefits. 1,34,60,000 27,65,000 1,62,25,000 
30 268—Miscellaneous General Services 99,51,000 .. 99,51,000 
B—Social and Community Services 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
32 677—Loans for Education, Art and 
Culture (Sports). 3,05,56,000 . 	. 3,05,56,000 
5 
The West Bengal Appropriation Act,1985. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
33 277—Education (Youth Welfare) 36,376 36,376 
34 277—Education (Excluding Sports and 
Youth Welfare). 1,16,54,000 488 1,16,54,488 
36 280—Medical 37,366 37,366 
37 28I—Family Welfare 9,38,000 9,38,000 
283—Housing 34,21,000 1,000 34,22,000 
Capital Expenditure Outside the 
39 Revenue Account 
B—Capital Account of Social and 
Community Services 
483—Capital Outlay on Housing 3,26,020 3,26,020 
Total 34,21,000 3,27,020 37,48,020 
REVENUE ACCOUNT 
B—Social and Community Services 
40 1,79,05,20,000 1,79,05,20,000 284—Urban Development 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes). 1,46,854 1,46,854 
C—Capital Account of Economic 
Services 
45 (b) Capital Account of Agriculture and 
Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings) , 
_ 	 (Tribal Areas Sub-Plan). 1,29,829 1,29,829 
Total 2,76,683 2,76,683 
6 
The West Bengal Appropriation Act,1985. 
II of 1985.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 	 . . 26,074 26,074 
Capital Expenditure Outside the 
46 Revenue Account 
F—Loans and Advances 
688—Loans for Social Security and 
Welfare (Excluding Civil Supplies, 
Relief and Rehabilitation of Displaced 
Persons and Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 11,60,000 11,60,000 
Total 	 . . 11,60,000 26,074 11,86,074 
REVENUE ACCOUNT 
B—Social and Community Services 
47 289—Relief on account of Natural 
Calamities. 	 .. 38,40,33,000 .. 38,40,33,000 
C—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services 53,65,000 .. 53,65,000 
51 304 	 Other General Economic Services 6,32,000 .. 6,32,000 
7 
The West Bengal Appropriation Act,1985. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
52 
53 
54 
_ 
Capital Expenditure Outside the 
Revenue account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture and 
Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 	 . . . 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
306—Minor Irrigiation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
506—Capital Outlay on Minor Irrigation, 
Soil Conservation and Area 
Development. 
Rs. Rs. 
41,947 
Rs. 
41,947 
1,17,387 
92,271 
1,17,387 
92,271 
Total 2,09,658 2,09,658 
509—Capital Outlay on Food 12,985 12,985 
8 
The West Bengal Appropriation Act,1985. 
II of 1985.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
55 
56 
58 
59 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
310—Animal Husbandry 
311—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture and 
Allied Services 
51I—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
313—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
Rs. Rs. 
24,088 
Rs. 
24,088 
32,81,000 
2,25,000 
32,81,000 
2,25,000 
32,81,000 2,25,000 35,06,000 
. 	. 
13,00,000 
36,000 36,000 
13,00,000 
714—Loans for Community Development 
(Panchayat). 
9 
The West Bengal Appropriation Act,1985. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
60 
61 
62 
66 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
Rs. 
13,93,71,000 
Rs. Rs. 
13,93,71,000 
314—Community Development 
(Excluding Panchayat). 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 
526—Capital Outlay on Consumer 
_ 	 Industries (Closed and Sick Industries). 
Total 
520—Capital Outlay on Industrial 
Research and Development 
(Excluding Public Undertakings 
and Closed and Sick Industries). 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 
533—Capital Outlay on Irigation, 
Navigation, Drainage and Flood 
Control Projects. — 
Total 
52,00,000 
53,94,000 
52,00,000 
53,94,000 
1,05,94,000 1,05,94,000 
1,19,61,000 1,19,61,000 
97,500 
18,17,623 
97,500 
18,17,623 
19,15,123 19,15,123 
10 
The West Bengal Appropriation Act,I985. 
II of 1985.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
70 
71 
74 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
— 	 337—Roads and Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
and 
Rs. 
67,32,000 
Rs. 
25,250 
12,03,391 
Rs. 
67,57,250 
12,03,391 
67,32,000 12,28,641 79,60,641 
89,02,14,000 
56,98,000 
89,02,14,000 
56,98,000 
338—Road 	 Water Transport Services 
D—Grants-in-aid and Contributions 
363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). 
The West Bengal Appropriation Act,1985. 
[West Ben. Act II of 1985.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
76 526 	 Capital Outlay on Consumer 
Industries (Public Undertakings). 	 . 2,59,41,000 .. 2,59,41,000 
REVENUE ACCOUNT 
B—Social and Community Services 
77 295—Other Social and Community 
Services (Zoological and Public 
Gardens). 1,32,000 1,32,000 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
82 526—Capital Outlay on Consumer 
Industries (Excluding Public Underta- 
kings and Closed and Sick Industries). 93,35,391 93,35,391 
E—Public Debt 
603—Internal Debt of the State 
Government. 6,02,53,97,000 6,02,53,97,000 
Serial 85 
604—Loans and Advances from the 
Central Government. 1,03,56,06,000 1,03,56,06,000 
Total 7,06,10,03,000 7,06,10,03,000 
Grand Total 	 .. 3,43,60,78,000 7,15,82,21,546 10,59,42,99,546 
12 

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