The Contingency Fund of West Bengal Act (Bengali Version), 1950

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No.8 KOLKATA, FRIDAY, AUGUST 30, 2024 [BHADRA 8, 1946 (SAKA) 
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THE KOLKATA GAZETTE, EXTRAORDINARY, AUGUST 30, 2024 [ParT 1T 
LAW DEPARTMENT 
Kolkata, 30th Auvgust, 2024/Bhadra 8, 1946 (Saka) 
‘The transtation in Bengali of The Contingency Fund of West Bengal Act, 1950 is hereby published under 
the authority of the Governor of West Bengal. 
Pradip Kumar Panja 
Principal Secretary 
Law Department 
Government of West Bengal.
Part 0] THE KOLKATA GAZETTE, EXTRAORDINARY, AUGUST 30, 2024 
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SPL-2024-20-LAW/994-L(3)

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