The West Bengal Appropriation ( Excess Expenditure, 1963.64, 1964-65, 1965-66, 1966-67 And 1967-68 ) Act, 1975

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XVIII of 1975 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1963.64, 1964-65, 1965-66, 1966-67 
AND 1967-68) ACT, 1975. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 26th May, 1975.] 
[26th May, 1975.] 
An Act to regularise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1964, the year ending on the thitty-first day of March, 1965, the year 
ending on the thirty-first day of March, 1966, the year ending on the 
thirty-first day of March, 1967 and the year ending on the thirty-first 
day of March, 1968. 
It is hereby enacted in the Twenty-sixth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Excess Short title. 
Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 and 1967-68) 
Act, 1975. 
2. From and out of the Consolidated Fund of West Bengal,— 	 Issue of 
(1) sums not exceeding those specified in column 3 of Schedule I nsRs.154.45138A7544 amounting in the aggregate to the sum of rupees five crores, Rs.4A0,89,160, forty-one lakhs, eighty thousand, seven hundred and fifty-four, Rs,2,60,43,983 (2) sums not exceeding those specified in column 3 of Schedule II and 
amounting in the aggregate to the sum of rupees fourteen crores, Rs.1.63,05,281 
fifty-three laths, sixty-three thousand, four hundred and seventy- c ot s o 
nsolid four, 	 ated  Fund of West (3) sums not exceeding those specified in column 3 of Schedule III Bengal 
amounting in the aggregate to the sum of rupees four crores, respectively  
forty lakhs, eighty-nine thousand, one hundred and six[ y, 	 forme 
services and (4) sums not exceeding those specified in column 3 of Schedule IV purposes of 
amounting in the aggregate to the sum of rupees two crores, the year 
sixty lakhs, forty-three thousand, seven hundred and eighty- 1963-64, the 
three, and 	 year 1964-65, 
the ar (5) sums not exceeding those specified in column 3 of Schedule V 1965-
ye
66, the 
amounting in the aggregate to the sum of rupees one crore, sixty- year 1966-67 
three lakhs, five thousand, two hundred and eighty-one, 	 and the year 
1967-68. 
105 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 
1965-66, 1966-67 and 1967-68) Act, 1975. 
[West Ben. Act 
(Section 3.) 
are authorised for payment and application towards defraying the several 
charges which were incurred during— 
(i) the year ending on the thirty-first day of March, 1964, 
(ii) the year ending on the thirty-first day of March, 1965, 
(iii) the year ending on the thirty-first day of March, 1966, 
(iv) the year ending on the thirty-first day of March, 1967, and 
(v) the year ending on the thirty-first day of March, 1968, 
respectively, in respect of the services and purposes specified in 
column 2 of each such Schedule and which were in excess of the amounts 
granted for the services and purposes of the respective year. 
Apprpp a 	 3. The sums authorised for payment and application from and out 
tion. 	 of the Consolidated Fund of West Bengal by this Act shall be deemed to 
have been respectively appropriated for the services and purposes 
expressed in Schedules I, II, III, IV and V in relation to the year ending 
on the thirty-first day of March, 1964, the year ending on the thirty-first 
day of March, 1965, the year ending on the thirty-first day of March, 
1966, the year ending on the thirty-first day of March, 1967 and the year 
ending on the thirty-first day of March, 1968. 
106 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 
1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. 
XVIII of 1975.] 
(Schedule 1.) 
SCHEDULE I. 
(See sections 2 and 3.) 
1 2 3 
Grant Services and purposes. 
Sums not exceedin g  
No. Voted by the Charged on the 
Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
7 14—Stamps 92,751 92,751 
8 15—Registration Fees 87,472 87,472 
11 I8—Parliament 92,915 92,915 and State Legislatures 
13 21—Administration of Justice 61,067 6,574 67,641 
17 26—Miscellaneous Departments—Exclud- 
ing Fire Services. 
2,68,040 2,68,040 
19 28—Education 1,41,86,695 1,41,86,695 
21 30—Public Health 20,85,894 20,85,894 
29 Public Debt—Loans for Community Deve- 17,38,096 17,38,096 
'opulent Projects, National Extension 
Service and Local Development Works. 
30 38—Labour and Employment 2,73,980 2,73,980 
31 39—Miscellaneous Social and Develop- 
mental 	 Organisations—Welfare of 
55,381 55,381 
Scheduled Tribes and Castes and Other 
Backward Classes. 
33 98—Capital Outlay on Multipurpose River 42,65,344 42,65,344 
Schemes. 
34 50—Public Works 2,62,75,352 2,62,75,352 
36 64—Famine Relief 46,89,343 46,89,343 
50 124—Capital 	 Outlay 	 on 	 Schemes 	 of 1,850 1,850 
Government Trading. 
Grand Total 	 .. 5,24,34,234 17,46,520 5,41,80,754 
107 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 
1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. 
[West Ben. Act 
(Schedule II.) 
SCHEDULE II.  
(See sections 2 and 3.) 
2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
7 14—Stamps 1,23,482 1,23,482 
13 21—Administration of Justice 41,551 41,551 
19 28—Education 1,20,64,158 1,20,64,158 
34 50—Public Works 4,37,31,337 34,602 4,37,65,939 
36 57—Road and Water Transport Schemes 1,200 1,200 
41 70—Forests 154 154 
51 Public Debt 8,93,66,990 8,93,66,990 
Grand Total 	 .. 5,59,18,977 8,94,44,497 14,53,63,474 
108 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 
1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. 
XVIII of 1975.] 
(Schedule III.) 
SCHEDULE III. 
(See sections 2 and 3.) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Ks. Rs. 
7 14—Stamps 1,71,932 1,71,932 
8 15—Registration Fees 1,29,452 1,29,452 
II 18—Parliament, State and Union Territory 2,94,392 . 2,94,392 
Legislatures. 
14 22—Jails 8,38,218 8,38,218 
16 26—Miscellaneous 	 Departments—Fire 2,69,692 2,69,692 
Services. 
19 28—Education 1,62,07,606 1,62,07,606 
20 29—Medical 28,91,321 28,91,321 
21 30—Public Health 1,53,07,132 1,53,07,132 
22 95—Capital Outlay on Schemes of Agricul- 
tural Improvement and Research. 
49,17,219 49,17,219 
26 35—Industries—Industries 97,145 97,145 
28 35—Industries—Cinchona 10,664 10,664 
29 Public Debt—Loans from Central Govern- 
ment—Loans for Community Develop- 
ment 	 Projects, 	 National 	 Extension 
37,362 37,362 
Service and Local Development Works. 
32 39—Miscellaneous 	 Social 	 and 	 Develop- 
mental 	 Organisations—Excluding 
10,98,742 10,98,742 
Welfare of Scheduled Tribes and Castes 
and Other Backward Classes. 
34 50—Public Works 18,18,283 18,18,283 
Grand Total 	 .. 4,39,54,653 1,34,507 4,40,89,160 
109 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 
1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. 
[West Ben. Act 
(Schedule IV.) 
SCHEDULE IV. 
(See sections 2 and 3.) 
l 2 3 
Grant 
Sums not exceeding 
Services and purposes. 
No. Voted by the 
Legislative 
Charged on the 
Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
4 11—Taxes on Vehicles 78,671 78,671 
8 15—Registration Fees 74,011 74,011 
9 16—Interest on Debt and Other Obligations 43,114 43,114 
11 18—Parliament, 	 State/Union 	 Territory 4,37,936 4,37,936 
Legislatures. 
20 29—Medical 21,32,268 21,32,268 
21 30—Public Health 17,56,815 17,56,815 
24 33—Animal Husbandry 3,39,398 3,39,398 
28 35—Industries—Cinchona 29,442 29,442 
32 39—Miscellaneous 	 Social and 	 Develop- 
mental 	 Organisations—Excluding 
2,03,26,335 2,03,26,335 
Welfare of Scheduled Tribes and Castes 
and Other Backward Classes. 
33 44—Irrigation, 	 Navigation, 	 Embankment 
and Drainage Works—Non-Commercial. 
436 436 
39 120—Payments 	 of Commuted Value of 1,417 1,417 
Pensions. 
45 Public Debt—Loans from Central Govern- 
ment—Loans 	 for 	 Expenditure 	 on 
8,22,328 8,22,328 
Displaced Persons. 
46 78—Pre-Partition Payments 1,612 1,612 
Grand Total 	 .. 2,52,19,602 8,24,181 2,60,43,783 
110 
The West Bengal Appropriation (Excess Expenditure, 1963-64, 
1964-65, 1965-66, 1966-67 and 1967-68) Act, 1975. 
XVIII of 1975.] 
(Schedule V) 
SCHEDULE V. 
(See sections 2 and 3.) 
1 2 3 
Grant Services and purposes. 
Sums not exceeding 
No. Voted by the Charged on the 
Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
4 11—Taxes on Vehicles 19,169 19,169 
7 3,32,577 3,32,577 14—Stamps 
8 15—Registration Fees 7,45,446 7,45,446 
11 18—Parliament, 	 State/Union 	 Territory 1,64,246 1,64,246 
Legislatures. 
14 22—Jails 3,85,096 3,85,096 
15 23—Police •37,54,134 37,54,134 
17 26—Miscellaneous Departments—Exclud- 
ing Fire Services. 
20,36,661 20,36,661 
20 29—Medical 3,78,239 3,78,239 
28 35—Industries—Cinchona 74,938 74,938 
32 39—Miscellaneous 	 Social 	 and 	 Develop- 
mental 	 Organisations—Excluding 
3,44,660 3,44,660 
Welfare of Scheduled Tribes and Castes 
and Other Backward Classes. 
39 65—Pensions and Other Retirement Benefits 49,33,726 - 	 40,229 49,73,955 
48 98—Capital Outlay on Multipurpose River 30,96,160 30,96,160 
- 	 Schemes—Damodar Valley Project. 
Grand Total 	 .. 1,62,65,052 40,229 1,63,05,281. 
III 

‹ Prev All West Bengal acts Next ›