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The West Bengal Appropriation Act, 2000

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
-West Bengal Act VI of 2000 
THE WEST BENGAL APPROPRIATION 
ACT, 2000. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 2000.] 
[3Ist March, 2000.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 2000. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first day of 
March, 2000; 
It is hereby enacted in the Fifty-first Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 2000. Short title. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate to the sum of rupees two thousand 
two hundred crore twenty-five latch twelve thousand and two towards 
defraying the several charges which will come in course of payment during 
the year ending on the thirty-first day of March, 2000, in respect of the 
services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 2000. 
Issue of Rs. 
22E025.12,002 
out of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1999-2000. 
Appropria-
tion. 
59 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3). 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 63,35,000 3,35,000 66,70,000 
Serial 2 2012—Governor . 	. 17,17,000 17,17,000 
3 2013—Council of Ministers 50,00,000 .. 50,00,00C 
4 2014—Administration of Justice 13,90,13,000 2,44,89,000 16,35,02,001 
5 2015—Election 62,11,23,000 . 	. 62,11,23,001 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 51,24,000 51,24,001 
(ii) Collection of Taxes on Property 
and Capital Transactions 
7 2029—Land Revenue 8,54,24,000 . 8,54,24,001 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030 	 Stamps and Registration 1,62,08,000 1,62,08,00 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. . 1,74,000 1,74,00 
0 
0 
60 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
• 
Rs. Rs. Rs. 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 2,23,60,000 2,23,60,000 
11 2040—Taxes on Sales, Trade, etc. 2,58,22,000 2,58,22,000 
12 2041—Taxes on Vehicles -4129,000 41,29,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 33,49,000 33,49,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 .. 1,22,00,000 1,22,00,000 
(c) Interest Payment and Servicing 
of Debt 
Serial 15 2048—Appropriation for reduction or 
avoidance of Debt. 43,68,00,000 43,68,00,000 
16 5,41,36,000 . 5,41,36,000 2049—Interest Payments 
(d) Administrathre Services 
serial 17 2051—Public Service Commission . 	. 65,82,000 65,82,000 
18 2052—Secretariat—General Services .. 4,39,55,000 4,39,55,000 
19 2053—District Administration 2,84,26,000 2,84,26,000 
20 and 2054—Treasury 	 Accounts 
Administration. 9,65,90,000 . 	. 9,65,90,000 
21 2055—Police . 	. 36,000 36,000 
22 2056—Jails 1,60,000 50,000 2,10,000, 
24 2058—Stationery 	 Printing and 45,23,000 45,23,000 
61 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2059—Public Works 11,31,000 11,31,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 2,35,000 2,35,000 
25 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 1,25,000 1,25,000 
Total 14,91,000 14,91,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 7,01,11,000 1,67,03,000 8,68,14,000 
27 2070—Other Administrative Services 
(Excluding Fire ProteCtion and 
Control). 14,000 14,000 
(e) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 198,69,65,000 198,69,65,000 
29 2075—Miscellaneous General Services 2,44,95,000 2,44,95,001 
62 
The West Bengal Appropriation Act, 2000. 
VI of 2000.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
32 
33 
34 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2204—Sports 	 Youth Services and 	 .. 
Rs. 
9,40,54,000 
Rs. Rs. 
9,40,54,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210 	 Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 
Total 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Public Health). 
2211—Family Welfare 
F—Loans and Advances 
20,24,77,000 9,99,000 
50,000 
20,34,76,000 
50,000 
20,24,77,000 10,49,000 20,35,26,000 
4,05,71,000 4,05,71,000 
24,75,87,000 
2,34,00,000 
24,75,87,000 
2,34,00,000 6211—Loans for Family Welfare 
Total 27,09,87,000 27,09,87,000 
63 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
• Total. 
35 
36 
37 
38 
REVENUE ACCOUNT 
B—Social Services 
Rs. 
60,67,000 
Rs. 
13,14,000 
Rs. 
73,81,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 .. 
2216—Housing 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216 	 Capital Outlay, on Housing 
Total 
REVENUE ACCOUNT 
B—Social -Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 	 .. 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 
8,61,14,000 
1,60,000 
8,61,14,000 
1,60,000 
8,61,14,000 1,60,000 8,62,74,000 
74,65,73,000 
• 
1,80,50,000 3,17,000 
74,65,73,000 
1,83,67,000 
64 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund, 
Rs. Rs. Rs. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 6,08,58,000 6,08,58,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
40 (g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security 
and Welfare (Rehabilitation). 	 . . 3,80,00,000 3,80,00,000 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 5,00,000 5,00,000 
Total 9,93,58,000 9,93,58,000 
REVENUE ACCOUNT 
B—Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
41 2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes. 1,74,000 1,74,000 
REVENUE ACCOUNT 
B--Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 74,06,00,000 74,06,00,000 
43 2236—Nutrition 4,91,07,000 4,91,07,000 
44 2245—Relief on account of Natural 
Calamities. 111,79,93,000 111,79,93,000 
65 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(h) Others 
45 2251—Secretariat—Social Services .. 2,13,75,000 2,13,75,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
46 2250—Other Social Services 12,29,56,000 12,29,56,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities  
49 2403—Animal Husbandry .. 3,09,16,000 3,09,16,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
50 2401 	 Dairy Development 4,35,14,000 75,000 4,35,89,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 	 . 53,50,000 53,50,000 
51 F—Loans 	 Advances and 
6405—Loans for Fisheries 26,50,000 26,50,000 
Total 80,00,000 80,00,000 
66 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
52 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 	 _ 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing.. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
Rs. 
1,40,52,000 
Rs. Rs. 
1,40,52,000 
1,64,00,000 
92,70,29,000 
25,00,00,000 
1,64,00,000 
92,70,29,000 
25,00,00,000 
4408—Capital Outlay 	 Food, on 	 Storage 
and Warehousing (Excluding Public 
Undertakings). 	 .. 
F—Loans and Advances 
6408—Loans for Food, Storage and 
Warehousing. 	 .. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
and 
119,34,29,000 119,34,29,000 
3,53,86,000 3,53,86,000 
2415—Agricultural Research 
Education. 
67 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
57 
61 
62 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 
F—Loans and Advances 
6425—Loans for Co-operation 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2506—Land Reforms 
2515—Other Rural Development 
Programmes (Panchayati Rap.. 
D—Grants-in-aid and Contributions 
3604 	 Compensation and Assignments 
Rs. 
5,05,07,000 
3,43,97,000 
Rs. Rs. 
5,05,07,000 
3,43,97,000 
8,49,04,000 8,49,04,000 
56,28,000 56,28,000 
75,93,18,000 
10,16,78,000 
41,000 75,93,59,000 
10,16,78,000 to Local Bodies and Panchayati Raj 
Institutions (Panchayati Raj). 
Total 86,09,96,000 41,000 86,10,37,000 
68 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
63 
64 
65 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Development). 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
- (Community Development). 	 .. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2551—Hill Areas 
2575—Other Special Areas Programme 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special Areas 
Programme 
4575—Capital Outlay on Other Special 
Areas Programme. 	 .. 
Total 
Rs. 
3,89,06,000 
15,70,000 
Rs. Rs. 
3,89,06,000 
15,70,000 
4,04,76,000 4,04,76,000 
34,49,11,000 1,000 34,49,12,000 
5,00,35,000 
12,81,30,000 
5,00,35,000 
12,81,30,000 
17,81,65,000 17,81,65,000 
69 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
66 
67 
69 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 . . 
2705—Command Area Development .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
4801—Capital Outlay on Power Projects 
Total 	 .. 
Rs. Rs. 
1,42,000 
Rs. 
.1,42,000 
11,62,99,000 
4,00,000 
11,62,99,000 
4,00,000 
11,66,99,000 11,66,99,000 
16,80,000 16,80,000 
1 
16,80,001 16,80,001 
70 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 2,16,000 2,16,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
73 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 72,14,000 72,14,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 	 .. 2,00,82,000 2,00,82,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
74 and Minerals 
4875—Capital Outlay on Other 
Industries (Closed and Sick 
Industries). 1,74,000 1,74,000 
F—Loans and Advances 
6858—Loans for Engineering Industires 
(Closed and Sick Industries). 58,94,000 58,94,000 
Total 	 .. 2,59,76,000 1,74,000 2,61,50,000 
71 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
77 
79 
80 
81 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3051—Ports and Lighthouses 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054 	 Capital Outlay on Roads and 
Bridges. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 
Rs. 
7,72,000 
Rs. 
32,68,000 
Rs. 
7,72,000 
32,68,000 
12,76,30,000 
65,000 
12,76,30,000 
65,000 3056—Inland Water Transport 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
F—Loan and Advances 
12,76,95,000 12,76,95,000 
7,75,00,000 7,75,00,00( 7075—Loans for Other Transport 
Services. 
72 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment  
82 3425—Other Scientific Research 36,000 36,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 and 	 .. 4,86,40,000 4,86,40,000 3454—Census, Surveys 	 Statistics 
86 3456—Civil Supplies 	 .. 18,30,000 18,30,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
87 5465—Investments in General Financial 
and Trading Institutions. 	 . . 9,55,93,000 9,55,93,000 
REVENUE ACCOUNT 
C—Economic Services 
co General Economic Services 
88 3475—Other General Economic Services 13,21,000 . 13,21,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 1,50,00,000 1,50,00,000 
D—Grants-in-aid and Contributions 
90 3604 	 Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 103,94,45,000 103,94,45,000 
73 
The West Bengal Appropriation Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
92 
93 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
F—Loans and Advances 
Rs. Rs. 
2,05,000 
Rs. 
2,05,000 
6857—Loans for Chemical and 
Pharmaceutical Industries 
(Public Undertakings). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
- 	 4856 	 Capital Outlay on Petro-Chemical 
Industries (Excluding Public 
Undertakings). 	 .. 
4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
Undertakings). 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 
Total 
44,85,00,000 
12,61,50,000 
105,40,36,000 
44,85,00,000 
12,61,50,000 
105,40,36,000 
162,86,86,000 162,86,86,000 
74 
The West Bengal Appropriation Act, 2000. 
VI of 2000.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
95 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Rs. Rs. Rs. 
Sick Industries). 1 1 
E—Public Debt 
Serial 98 6003—Internal Debt of the State 
Government. 814,67,91,000 814,67,91,000 
F—Loans and Advances 
99 7610—Loans to Government 
Servants etc. 46,00,00,000 46,00,00,000 
Grand Total 	 .. 1330,64,48,002 869,60,64,000 2200,25,12,002 
75 

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