The West Bengal Appropriation Act, 1951

West Bengal Act X of 1951 
THE WEST BENGAL APPROPRIATION ACT, 1951. 
(Passed by the West Bengal Legislature.) 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 1951.] 
An Act to authorise payment and appropriation of certain 
sums from and out of the Consolidated Fund of West 
Bengal to the service of the year ending on the thirty-
first day of March, 1952. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain sums from and out of the Consolidated 
Fund of West Bengal to the service of the year ending on 
the thirty-first day of March, 1952; 
It is hereby enacted as follows :- 
1. This Act may be called the West Bengal Appropria- Short title. 
tion Act, 1951. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in 
the aggregate to the sum of Rupees sixty-four crores sixty-
nine lakhs and ninety-one thousand towards defraying the 
several charges which will come in course of payment 
during the year ending on the thirty-first day of March, 
1952, in respect of the services specified in column 2 of the 
Schedule. 
Issue of 
Rs. 64,69, 
91,000 
out of the 
Consoli-
dated 
Fund of 
West 
Bengal 
for the 
year 1951-
52. 
3. The sums authorised to be paid and applied from and 
out of the Consolidated Fund of West Bengal by this Act 
shall be appropriated for the services and purposes expressed 
in the Schedule in relation to the year ending on the thirty-
first day of March, 1952. 
Appro-
priation. 
Services and purposes. Grant 
No. 
Accounts are kept. 
I XVII—Irrigation—Working expenses -1 
18—Other Revenue expenditure financ-
edfrom Ordinary Revenues. 
I 18(1 )--0 ther Revenue expenditure I 	 financed from Famine Insurance Fund. 
1 	 CC—Capital Account of Irrigation, , 
Navigation, Embankment and Drainage I 	 Works not charged to Revenue. 
I 68— Construction of Irrigation, Navi- I 10 	 gatien, Embankment and Drain- i- 10,04,30,000 
I 	 age Works. 
H—Civil Works and Miscellaneous 	 1 
1 
I 	 Public Improvements. 
I 
Rs. 	 Rs. 	 Rs. 4--Taxes on Income other than Cor- porationTax. 	 3,53,000 
2 7—Land Revenue 
49,42,000 49,42,000 3 	 8—State Excise Duties .. 
38,08,000 38,08,000 4 9—Stamps .. 
6,88,000 0,88,000 5 10—Forast 
	
55,63,000 	 55,63,000 6 11—Registration 
16,29,000 16,20,000 7 1.2—Charges on account of Motor 
Vehicles Acts. 	 4,50,000 	 4,50,000 
	
8 13—Other Taxes and Duties 	 14,88,000 14,88,000 C—Revenue Account of Irrigation, 
Navigation, Embankment and Drainage 
Works. 
9 17—Interest on works for which Capital 
	
11,86,000 	 11,86,000 
51A—Interest on Capital Outlay on 
Multipurpose River Schemes. 
16,11,000 1 10,20,47,000 
2 
The West Bengal Appropriation Act, 1951. 
(Schedule.) 
SCHEDULE. [West Ben. Act 
1 2 
3 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
fund. 
Total. 
Sums not exceeding 
HH—Capital Account of Civil Works 
and Miscellaneous Public Improve- 	 1 I 	 ments outside the Revenue Account. 
80.4 Capital Outlay on Multipurpose 
River Schemes outside the I Revenue Account. 
The West Bengal Appropriation Act, 1951. 	 3 
X of 1951.] 
	 (Schedule.) 
1 9 
3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total. 
11 
12 
13 
14 
15 
16 
17 
18 
19 
20 
21 
C 
23 
24 
E —Debt Services. 
22—Interest on Debt and other obliga-tions. 
F—Civil Administration. 
25—General Administration.—General 
Rs. 
1,000 
2,62,86,000 
72,90,000 
1,03,81,000 
5,46,34,000 
8,89,000 
97,000 
3,47,25,000 
3,38,85,000 
1,09,19,000 
2,42,62,000 
17,92,000 
19,74,000 
Rs. 
9,11,000 
8,07,000 
27,40,000 
60,000 
Rs. 
9,12,000 
2,70,93,000 
1,00,30,000 
1,03,81,000 
5,46,34,000 
8,59,000 
97,000 
3,47,25,000 
3,39,45,000 
1,09,19,000 
2,42,62,000 
17,92,000 
19,74,000 
kdministration. 
25—General 	 Administration—Debt Conciliation. 
27—Administration of Justice 
28—Jails and Convict Settlements .. 
29—Police 
30—Ports and Pilotage .. 
36—Scientific Departments 
37—Education 
38—Medical .. 
39—Public Health 
40—Agriculture 
71—Capital Outlay on Schemes of 1 Agricultural 	 Improvement and 
Research outside the Revenue 
Account. J 
41—Veterinary 
42—Co-operation 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Sums not exceeding 
Total. 
Services and purposes. Grant 
No. 
4 The West Bengal Appropriation Act, 1951. 
(Schedule.) 
[West Ben. Act 
3 
1 
1 
Rs. 
43— Industries—Industries 
II—Civil Works and Miscellaneous 
Public Improvements, 
52A—Other Revenue Expenditure connected 	 with 	 Electricity Schemes. 
XLI—Receipts from Electricity 
Schemes—Working expenses. 
FIN—Capita! Aces_-r,t of Civil Works v:d Miscellaneous r Alio Improvements 
charged to Revenue. 25-{ 
53—Capital Outlay on Electricity 
Schemes met out of Revenue. 
AdminisZration—Capital 
Account not charged to Revenue. 
72—Capital Outlay on Industrial 
Development outside the Revenue Account. 
81A—Capital Outlay on Electricity 
Schemes outside the Revenue Account,  
26 43—tIndustries—Fisheries 	 19,37,000 
27 43—Industries—Cinchona 	 35,55,000 
28 47—Miscellaneous Departments 	 24,66,000 
E{—Civil Works and Miscellaneous 
Public Improvements. 
50—Civil Works 
r Rs. 	 I 	 Rs. 
19,37,000 
35,55,000 
24,66,000 
1,09,12,000 I 	 10,000 I 1,09,22,000 
	
29 -{ 	 NH—Civil Works and Miscellaneous 
	
I 	 Public Improvesnents not charged to 
Revenue. 
81—Capital Account of Civil Works 
outside the Revenue Account. 
d— Miscellaneous. 
30 54—Famine .. 
31 54A—Territorial and Political Pensions 
	
7,07,47,000 I 	 10,31,000 I 7,17,78,000 
	
29,61,000 	 29,61,000 
2,00,000 I 	 I 	 2,00,000 
The West Bengal Appropriation Act, 1951. 	 5 
(Schedule.) 
X of 1951.] 
1 2 3 
Grant 
Sums not exceeding 
Services and purposes. Charged on No. voted by the 
Legislative 
Assembly. 
the cense _ 
li date d 
Fund. 
Total. 
Rs. Rs. Rs. 1 55—Superannuation 	 allowances and 
pensions. 
&I—Miscellaneous—Capital 	 Account 
• charged to Revenue. 
32-{ 55A—Commutation 	 of 	 pensions 
financed from Ordinary Revenues. 
1,18,19,000 2,11,000 1,20,30,000 
JJ—Miscellaneous—Capital 	 Account 
not charged to Revenue. 
83—Payments of commuted 	 value 
of pensions. J 
[ 	
J—Miscellaneous. 	
-I 56—Stationery and Printing 
33 40,53,000 40,53,000 Deposits and Advances. 
Depreciation Reserve Fund—Govern- 
ment Presses. 
J 
J—Miscellaneous. 
I 	 57—Miscellaneous—Miscellaneous 	 .. 
34 82—Capital Account of other State 2,77,47,000 26,83,000 3,04,30,000 Works 	 outside 	 the 	 Revenue 
Account. 	 J 
E—Debt Services. 
1 22—Interest on Debt and other obliga- 
tions—Expenditure 	 on 	 displaced 
persons. 
J—Miscellaneous. 
57—Miscellaneous----Expenditure 	 on 
displaced persons. 
ail—Miscellaneous—Capital 	 Account 
35 not charged to Revenue. 10,01,13,000 1,00,000 10,02,13,000 
82—Capital Account - of other State 
Works 	 outside 	 the 	 Revenue 
Account—Expenditure on displaced 
persons. 
Deposits and Advances. 
Loans and Advances bearing interest— 
Loans and Advances to 	 displaced 
persons. 
2 
Services and purposes. 
[West Ben. Act X of 1951.1 
3 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
1 
Grant 
No. 
Charged on 
the Conso- 
lidated 	 Total. 
Fund. 
6 The West Bengal Appropriation Act, 1951. 
(Schedule.) 
Pfi— Extraordinary items. 
	 Rs. 	 Rs. 	 Rs. 
36 63— Extraordinary charges in India .. 
37 640—Pre-partition Payments 
JJ—Miscellaneous—Capital Account 
not charged to Revenue. 
r XLVIA—Receipts from Road Trans-
381 port Scheme—Working expenses. 
82B—Capital Outlay on Road Trans-
port Scheme outside the Revenue Account. 
39 85A—Capital Outlay on Schemes of State Trading. 
3,99,65,000 I 	 3,99,65,000 
27,09,000 I 	 I 	 27,09,000 
1,28,56,000 I 	 6,75,000 I 1,35,31,000 
9,58,000 I 	 I 	 9,58,000 
40 
41 
Deposits and Advances. 
Interest-free Advances 	 .. 
Loans and Advances bearing interest 
Grand Total 
48,69,000 
1,06,07,000 
63,45,16,000 1,24,75,000 
48,69,000 
1,06,07,000 
64,69,91,000 
WBG13-51/2-766A-4,500 

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