The west bengal premises rent control ( temporary provisions ) act, 1948

West Bengal · state statute

Open in Lexace · Ask the AI about this act

  
    
  
    Government of West Bengal 
Judicial and Legislative (Legislative) Department 
West Bengal Act XXXVIII of 1948 
The West Bengal Premises Rent 
Control (Temporary Provisions) 
Act, 1948 
Superintendent, Government Printing 
West Bengal Government Press, Alipore, West Bengal 
1948 
Price—Indian, annas 8; English, 10d.

‹ Prev All West Bengal acts Next ›