The West Bengal Appropriation ( No.1) Act, 2024
West Bengal · state statute
Open in Lexace · Ask the AI about this actRegistered No. WB/SC-247 No. WB(Part-III)/2024/SAR-4 Ebe /totheda eoette Extraordinary Published by Authority PHALGUNA 30] WEDNESDAY, MARCH 20, 2024 [SAKA 1945 PART III—Acts of the West Bengal Legislature. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative NOTIFICATION No. 335-L.-20th March, 2024.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:— West Bengal Act I of 2024 THE WEST BENGAL APPROPRIATION (No. 1) ACT, 2024. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 20th March, 2024.] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2024. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2024; It is hereby enacted in the Seventy-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:— Short title. 1. This Act may be called the West Bengal Appropriation (No. 1) Act, 2024. 2 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024. [PART III The West Bengal Appropriation (No. 1) Act, 2024. (Sections 2, 3.) Issue of Rs. 15261,87,70,000 out of the Consolidated Fund of West Bengal for the year 2023-2024. Appropriation. 2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees fifteen thousand two hundred sixty-one crore eighty-seven lakh and seventy thousand only towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2024 in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2024. PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 3 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) SCHEDULE. [See sections 2 and 3.] 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 1 3 4 5 6 REVENUE ACCOUNT A—General Services (a) Organs of State 2011—State Legislatures REVENUE ACCOUNT 2013—Council of Ministers REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (f) Industry and Minerals 2851—Village and Small Industries Total REVENUE ACCOUNT (a) Agriculture and Allied Activities 2403—Animal Husbandry C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities Rs. Rs. 92,000 Rs. 92,000 10,49,90,000 10,49,90,000 6,000 6,000 6,000 6,000 12,000 12,000 38,000 12,000 38,000 12,000 50,000 50,000 10,000 2,000 10,000 2,000 4404—Capital Outlay on Dairy Development Total 12,000 12,000 4 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 [PART III The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 7 8 10 11 REVENUE ACCOUNT B—Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare Of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities. Rs. 2,000 Rs. Rs 2,000 REVENUE ACCOUNT C—Economic Services 4,26,34,000 20,04,86,000 10,42,98,000 80,000 1,46,00,000 4,26 20,05,66,000 10,42,98,000 1,46,00,000 34,000 (a) Agriculture and Allied Activities — 2401—Crop Husbandry 2425— Co-operation C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation 6003—Internal Debt of the State Government Total REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services C—Economic Services (j) General Economic Services 3456—Civil Supplies 3475—Other General Economic Services Total REVENUE ACCOUNT _ (f) Industry and Minerals 2851—Village and Small Industries 2852—Industries C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries Total 34,74,18,000 1,46,80,000 36,2C,98,000 43,75,000 1,57,000 38,15,000 4: 3 ,75,000 ,57,000 ,15,000 83,47,000 8_1,47,000 6,000 1,000 44,96,000 44,96,000 6,000 1,000 7,0W 44,96,000 45,03,000 PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 5 The West Bengal Appropriation (No. I) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total Rs. Rs. Rs. REVENUE ACCOUNT B—Capital Account of Social Services (a) Education, Sports, Art and Culture 14 4202—Capital Outlay on Education, Sports, Art and Culture. 1,000 1,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 2,000 2,000 B—Capital Account of Social Services 15 (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. 3,000 3,000 Total .. 5,000 5,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt _ 2049—Interest Payments 1,50,000 1,50,000 (d) Administrative Services 2052—Secretariat—General Services 3,000 3,000 2070—Other Administrative Services 1,000 1,000 18 (e) Pensions and Miscellaneous General Services 2075—Miscellaneous General Services 1,000 1,000 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 4,000 4,000 6 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 [PART III The West Bengal Appropriation (No. I) Act, 2024. (Schedule.) 1 2 3 Demand Sums not exceeding Number/ Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Total Assembly dated Fund Rs. Rs. Rs. CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4059—Capital Outlay on Public Works 1,76,70,000 1,76,70,000 4070 Capital Outlay on Other Administrative Services .. 12,00,00,000 12,00,00,000 B—Capital Account of Social Services 18 (g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare .. 5,00,000 5 00,000 C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5465—Investments in General Financial and Trading Institutions. 4,00,00,000 .. 4,00 00,000 6001 Loans and Advances from the Central Government . . 88,99,16,000 88,99 16,000 _ Total 17,81,78,000 89,00,67,000 106,82 45,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 3,51,000 .. 3,51,000 2070—Other Administrative Services 1,58,93,000 39,05,000 1,97,98,000 CAPITAL EXPENDITURE OUTSIDE 19 THE REVENUE ACCOUNT A—Capital Account of General Services - 4059—Capital Outlay on Public Works 3,53,000 x,53,000 Total . 1,62,44,000 42,58,000 2,09,02,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 20[ 2405—Fisheries 6003—Internal Debt of the State Government 1,000 . . 61,00,000 1,000 61,00,000 Total 1,000 61,00,000 61,01,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 7 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services 1,68,86,000 1,68,86,000 C—Economic Services (a) Agriculture and Allied Activities 21 2408—Food, Storage and Warehousing 2310,69,01,000 2310,69,01,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing . . 41,86,000 41,86,000 Total 2312,37,87,000 41,86,000 2312,79,73,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 22 2401—Crop Husbandry 6,000 6,000 REVENUE ACCOUNT 23 2406—Forestry and Wild Life 9,000 9,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments 5,00,00,000 5,00,00,000 (d) Administrative Services 2051—Public Service Commission 37,10,000 37,10,000 24 B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health 469,36,74,000 469,36,74,000 8 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 ART III The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Sums not exceecIng Number/ Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Total Assembly dated Fund Rs. Rs. Rs. 2211—Earthly Welfare 61,89,63,000 61,89,63,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare 94,48,000 94,48,000 (h) Others 2251—Secretariat—Social Services .. 1,23,55,000 1,23,55,000 C—Economic Services (b) Rural Development 24 2515—Other Rural Development Programmes 1,63,35,000 1,63 35,000 (c) Special Areas Programmes 2551—Hill Areas 21,70,000 21 70,000 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services .. 1,000 1,000 B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health .. — 1,000 1,000 Total 535,66,57,000 5,00,00,000 540,6657,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 2059—Public Works 2,000 48,11,000 45,13,000 C—Economic Services (g) Transport 3054—Roads and Bridges 3,56,000 5,56,000 25 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4059—Capital Outlay on Public Works 1,000 16,88,04,000 16,88,05,00C PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 25 28 30 31 C—Capital Account of Economic Services (g) Capital Account of Transport Rs. 964,21,56,000 Rs. 11,73,37,000 Rs. 975,94,93,000 5054—Capital Outlay Roads _ on and Bridges Total REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing B—Capital Account of Social Services 4216—Capital Outlay on Housing Total REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting 2220—Information and Publicity (g) Social Welfare and Nutrition 2250—Other Social Services CAPITAL EXPENDITURE OUTSIDE 964,21,59,000 29,13,08,000 993,34,67,000 1,000 60,18,10,000 1,000 60,18,10,000 60,18,11,000 60,18,11,000 1,000 1,000 1,000 1,000 1,000 1,000 THE REVENUE ACCOUNT A—Capital Account of General Services 4059—Capital Outlay on Public Works Total 3,000 3,000 REVENUE ACCOUNT C—Capital Account of Economic Services (I) Capital Account of Industry and Minerals 4859—Capital Outlay on Telecommunication and Electronics Industries. 65,00,00,000 65,00,00,000 10 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Sums not exceeding Number/ Serial Services and purposes Voted by the Charged on Number Legislative the Consoli- Tata! Assembly dated Fund Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition _ 2250—Other Social Services 42,00,000 42,00,000 C—Economic Services (d) Irrigation and Flood Control 2700—Major Irrigation 277,55,26,000 277,55,26,000 2711—Flood Control and Drainage 1,19,87,000 1,19,37,000 32 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4700—Capital Outlay on Major Irrigation 6,000 5,24,000 5,30,000 4701—Capital Outlay on Major and Medium Irrigation. 25,04,000 3,54,86,000 3,79,90,000 4711—Capital Outlay on Hood Control Projects 28,49,000 28,49,000 Total 278,22,36,000 5,08,46,000 283,30 82,000 REVENUE ACCOUNT A—General Services (d) Administrative Services _ 2056—Jails 4,94,15,000 4,94 15,000 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare 50,06,000 5C,06,000 33 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services _ 4059—Capital Outlay on Public Works 1,58,50,000 1,58,50,000 Total 7,02,71,000 7,02,71,000 [P RT III PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 11 The West Bengal Appropriation (No. I) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 34 35 37 REVENUE ACCOUNT A—General Services (a) Organs of State 2014—Administration of Justice CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services Total REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 2230—Labour and Employment REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services C—Economic Services (3) General Economic Services 3454—Census, Surveys and Statistics C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5475—Capital Ouday on Other General Economic Services.. Rs. 153,95,11,000 1,000 Rs. Rs. 153,95,11,000 1,000 153,95,12,000 153,95,12,000 3,000 3,000 78,00,000 86,20,000 50,00,000 . . 78,00,000 86,20,000 50,00,000 Total 2,14,20,000 2,14,20,000 12 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 The West Bengal Appropriation (No. I) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 38 40 42 43 REVENUE ACCOUNT B—Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities. REVENUE ACCOUNT C—Economic Services Rs. 1,000 Rs. Rs. 1,000 6,000 3320,85,10,000 3320,85,10,000 6,000 (b) Rural Development 2515—Other Rural Development Programmes C—Capital Account of Economic Services (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes. Total REVENUE ACCOUNT A—General Services - (c) Interest Payment and Servicing of Debt 2049—Interest Payments 6004—Loans and Advances from the Central - Government. Total REVENUE ACCOUNT A—General Services (b) Fiscal Services 2045—Other Taxes and Duties on Commodities and Services. C—Economic Services (e) Energy 2801—Power (j) General Economic Services Services 3451—Secretariat—Economic 3320,85,16,000 3320,85,16,000 11,35,000 50,000 11 35,000 50,000 11,85,000 11 85,000 15,49,000 231,48,05,000 14,41,11,000 290,00,00,000 231,0 15,49,000 14,4",11,000 290,00,00,000 ,05,000 6801—Loans for Power Projects Total 536,04,65,000 536,04,65,000 [P RT III PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 13 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation 260,15,52,000 9,45,000 260,24,97,000 (g) Social Welfare and Nutrition 2250—Other Social Services 32,17,42,000 32,17,42,000 (h) Others 45 2251—Secretariat—Social Services 36,51,000 36,51,000 B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4215—Capital Outlay on Water Supply and Sanitation. 1693,77,61,000 15,16,000 1693,92,77,000 Total 1986,47,06,000 24,61,000 1986,71,67,000 REVENUE ACCOUNT C—Capital Account of Economic Services (c) Capital Account of Special Areas Programme 50 4575—Capital Outlay on Other Special Areas Programme. 3,75,000 3,75,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2250—Other Social Services 1,000 1,000 C—Economic Services (j) General Economic Services 52 3452—Tourism 3,62,23,000 3,62,23,000 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services .. 1,000 1,000 Total 2,000 3,62,23,000 3,62,25,000 14 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative Assembly Charged on the Consoli- dated Fund Toth 53 55 58 61 65 — REVENUE ACCOUNT C—Economic Services (g) Transport 3055—Road Transport Rs. 2,000 1,000 Rs. Rs. 2,000 1,000 C—Capital Account of Economic Services (g) Capital Account of Transport 5055—Capital Outlay on Road Transport Total REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation Total REVENUE ACCOUNT C—Economic Services 3,000 3,000 58,23,90,000 3,000 58,23 90,000 3,000 58,23,93,000 58,23 93,000 1,000 1,000 (c) Special Areas Programmes 2575—Other Special Areas Programmes REVENUE ACCOUNT A—General Services (d) Administrative Services 2052—Secretariat—General Services REVENUE ACCOUNT B—Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes, Other Backward Classes and Minorities. 56,98,000 5f,98,000 1,000 1,000 [P RT I II PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 15 The West Bengal Appropriation (No. I) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Sums not exceeding Services and purposes Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 2015—Elections 6,28,000 6,28,000 (d) Administrative Services 2055—Police 3,31,52,000 3,31,52,000 2070—Other Administrative Services 1,000 1,000 B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare . . 6,89,000 6,89,000 68 2250—Other Social Services 1,000 1,000 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services . . 1,000 1,000 6004—Loans and Advances from the Central Government. 45,00,000 45,00,000 Total 3,000 3,89,69,000 3,89,72,000 REVENUE ACCOUNT B—Capital Account of Social Services (g) Social Welfare and Nutrition 69 4235—Capital Outlay on Social Security and Welfare . . 1,56,39,000 1,56,39,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 70 2202—General Education 862,24,67,000 862,24,67,000 16 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 PART III The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 71 72 73 _ _ REVENUE ACCOUNT (c) Water Supply, Sanitation, Housing and Urban Development 2217—Urban Development C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes Total REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2217—Urban Development (g) Social Welfare and Nutrition 2250—Other Social Services Rs. 34,41,99,000 1,97,49,000 Rs. 34,4 Rs. 1,97,49,000 ,99,000 36,39,48,000 36,3 S,48,000 1196,27,80,000 4,00,00,000 1196,27 4,00 80,000 00,000 Total 1200,27,80,000 1200,27 80,000 REVENUE ACCOUNT A—General Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments B—Social Services (g) Social Welfare and Nutrition 2245—Relief Natural on account of Calamities 4,000 23,72,62,000 23,72,62,000 4,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 17 The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceedin g Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 73 74 75 CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services .. B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing Total REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4059—Capital Outlay on Public Works B—Capital Account of Social Services (g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare . Rs. 2,000 Rs. 25,58,000 Rs. 2,000 25,58,000 6,000 23,98,20,000 23,98,26,000 2534,62,80,000 50,00,000 63,30,58,000 2534,62,80,000 50,00,000 63,30,58,000 Total 2598,43,38,000 2598,43,38,000 REVENUE ACCOUNT CAPITAL EXPENDITURE OUTSIDE THE REVENUE ACCOUNT A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services .. 1,000 1,000 18 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 20, 2024 [PANT III The West Bengal Appropriation (No. 1) Act, 2024. (Schedule.) 1 2 3 Demand Number/ Serial Number Services and purposes Sums not exceeding Voted by the Legislative Assembly Charged on the Consoli- dated Fund Total 78 79 REVENUE ACCOUNT 4070 Capital Outlay on Other Administrative Services .. C—Capital Account of Economic Services (e) Capital Account of Energy 4810—Capital Outlay on Non-conventional Sources of _ Energy. Total REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2852—Industries Grand Total .. Rs. 50,000 39,01,42,000 Rs. Rs. 39,01,42,000 50,000 39,01,92,000 39,01,92,000 13,94,03,000 13,94,0- ,000 15096,80,65,000 165,07,05,000 15261,87,70,000 By order of the Governor, DR. MD . SALIM ANSARI, Pr. Secy.-in-charge to the Govt. of West Bengal, Law Department. Published by Law Department, Government Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.
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