LexThe West Bengal Appropriation ( No. 2 ) Act, 1997
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act XI of 1997 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1997. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 15th July, 1997.] [15th July, 1997.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1997. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1998; It is hereby enacted in the Forty-eighth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 1997. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote on Account) Act, 1997] to the sum of rupees sixteen thousand seven hundred ninety-eight crores ninety-six lakhs and twenty-eight thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1998, in respect of the services and purposes specified in column 2 of the Schedule. Issue of Rs. 16,798.96,28,000 out of the Consolidated Fund of West Bengal for the year 1997-98. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for tion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1998. 105 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3). 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 2011—State Legislature 9,08,55,000 11,10,000 9,19,65,000 Serial 2 2012—Governor 1,53,02,000 1,53,02,000 3 2013—Council of Ministers 2,07,50,000 2,07,50,000 4 2014—Administration of Justice 58,60,70,000 18,42,65,000 77,03,35,000 5 2015—Elections 16,64,00,000 16,64,00,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 2020 Collection of Taxes on Income and Expenditure. 3,99,25,000 5,000 3,99,30,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 1,75,48,15,000 1,00,000 1,75,49,15,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. 69,30,000 1,00,000 70,30,000 Total . 1,76,17,45,000 2,00,000 1,76,19,45,000 106 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registrations . . 28,01,50,000 . . 28,01,50,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 28,40,000 . 28,40,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise . . 25,80,00,000 . . 25,80,00,000 11 2040—Taxes on Sales, Trade etc. . . 43,07,50,000 . 43,07,50,000 12 2041—Taxes on Vehicles . . 5,59,45,000 . . 5,59,45,000 13 2045—Other Taxes and Duties on Commodities and Services. . . 4,44,35,000 . . 4,44,35,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services . . 8,08,00,000 . . 8,08,00,000 (c) Interest Payment and Servicing of Debt 16 2049—Interest Payments . . 40,00,000 23,95,89,50,000 23,96,29,50,000 (d) Administrative Services Seria117 2051—Public Service Commission . . . . 3,41,45,000 3,41,45,000 18 2052—Secretariat—General Services . . 38,65,00,000 . . 38,65,00,000 19 2053—District Administration . . 38,08,60,000 . . 38,08,60,000 20 2054—Treasury and Accounts Administration. . . 28,74,79,000 . . 28,74,79,000 21 2055—Police . . 6,62,35,00,000 . . 6,62,35,00,000 22 2056—Jails . . 43,57,00,000 . . 43,57,00,000 107 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 2 3 Demand Number/ Sums not exceeding Voted by the Legislative Charged on the Consolidated Total, Serial Number. Services and purposes. Assembly. Fund. Rs. Rs. Rs. 24 2058—Stationery and Printing . . 12,07,98,000 . . 12,07,98,000 - 2059—Public Works . . 1,84,43,00,000 2,35,00,000 1,86,78,00,000 Public Works under Functional Heads B—Social Services (a) Education, Sports, Art and Culture 2205—Art and Culture (Buildings) . . 79,50,000 . 79,50,000 (c) Water Supply, Sanitation, Housing and Urban Development . 2216—Housing (Buildings) 7,30,00,000 7,30,00,000 (h) Others C—Economic Services (f) Industry and Minerals 25 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 9,50,000 . . 9,50,000 (j) General Economic Services Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 69,46,15,000 8,00,000 69,54,15,000 Capital Outlay on Public Works under Functional Heads B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). . 23,38,00,000 . . 23,38,00,00C 108 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 74,25,00,000 . . 74,25,00,000 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). . . 60,00,000 60,00,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). . . 20,00,000 . . 20,00,000 4211—Capital Outlay on Family Welfare (Buildings). 6,00,000 . . 6,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 4216 Capital Outlay on Housing (Buildings). . 21,90,00,000 . . 21,90,00,000 25 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity (Buildings). . . 12,35,000 . . 12,35,000 (g) Social Welfare and Nutrition (h) Others 4250—Capital Outlay on Other Social Services (Buildings). 15,00,000 . 15,00,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 25,00,000 25.00,000 109 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 4401 Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). . . 13,00,000 . . 13,00,000 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). 1,31,00,000 1,31,00,000 25 (t) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). . . 16,00,000 . . 16,00,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan) (Buildings). . . 5,000 . . 5,000 Total . . 3,84,59,55,000 2,43,00,000 3,87,02,55,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). . . 46,42,20,000 . . 46,42,20,000 27 2070 Other Administrative Services (Excluding Fire Protection and Control). . . 1,07,97,90,000 . . 1,07,97,90,000 (e) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. . . 6,55,59,50,000 1,15,000 6,55,60,65,000 29 2075—Miscellaneous General Services. . 12,02,00,000 12,02,00,000 110 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 30 31 32 - REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education . . 2203—Technical Education . . 2205—Art and Culture . . Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art and Culture. . . Total . . REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture and . . Rs. 26,53,76,60,000 64,70,00,000 11,29,80,000 5,00,000 Rs. . . . . . . . . Rs. 26,53,76,60,000 64,70,00,000 11,29,80,000 5,00,000 27,29,81,40,000 . . 27,29,81,40,000 32,18,28,000 . . 32,18,28,000 2204—Sports Youth Services (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health). . . 7,02,63,00,000 . . . . . . 7,02,63,00,000 . . Total . . 7,02,63,00,000 . . 7,02,63,00,000 111 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). . . 97,61,58,000 97,61,58,000 34 2211—Family Welfare 85,02,37,000 85,02,37,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 2,61,48,50,000 . . 2,61,48,50,000 35 F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution). . . 40,00,000 . . 40,00,000 Total . . 2,61,88,50,000 . . 2,61,88,50,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing . . 29,11,71,000 1,02,000 29,12,73,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing . . 37,09,25,000 . . 37,09,25,000 F—Loans and Advances _ 6216—Loans for Housing . . 3,25,00,000 .. 3,25,00,000 Total . . 69,45,96,000 1,20,000 69,46,98,000 112 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 2217—Urban Development . . 4,55,37,00,000 . . 4,55,37,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Special Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. . . 1,69,00,000 . . 1,69,00,000 F.—Loans and Advances - 6217—Loans for Urban Development. . 22,74,00,000 , . 22,74,00,000 Total . . 4,79,80,00,000 . . 4,79,80,00,000 REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting - 2220—Information and Publicity . . 25,45,00,000 25,45,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Publicity 4220—Capital Outlay on Information and Publicity. . . 58,93,000 . . 58,93,000 F—Loans and Advances 6220—Loans for Information and - Publicity. . . 55,00,000 . . 55,00,000 Total . . 26,58,93,000 . . 26,58,93,000 113 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 39 40 41 REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 2230—Labour and Employment . . (g) Social Welfare and Nutrition — 2235—Social Security and Welfare (Rehabilitation). . . Capital Expenditure Outside the Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). . . Total . . REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan). . . and Rs. 48,12,25,000 Rs. . Rs. 48,12,25,000 37,54,30,000 5,00,000 2,00,00,000 . . 39,54,30,000 5,00,000 37,59,30,000 2,00,00,000 39,59,30,000 12,04,40,000 35,00,000 . . . 12,04,40,000 35,00,000 2204 Sports Youth Services (Tribal Areas Sub-Plan). . . 114 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). . . 3,99,00,000 . . 3,99,00,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). . . 61,00,000 . . 61,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). . . 9,50,00,000 . . 9,50,00,000 41 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Back- ward Classes. . 1,46,66,75,000 1,46,66,75,000 (f) Labour and Welfare 2230—Labour and Employment (Tribal Areas Sub-Plan). . . 18,00,000 . . 18,00,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). . . 24,00,000 . . 24,00,000 2236—Nutrition (Tribal Areas Sub-Plan) 30,00,000 . . 30,00,000 2250—Other Social Services (Tribal Areas Sub-Plan). . . 2,000 2,000 115 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Services and purposes. Voted by the Charged on the Total. Serial Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 1,45,00,000 .. 1,45,00,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). .. 28,00,000 . . 28,00,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 66,80,000 . . 66,80,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). . . 1,13,65,000 . . 1,13,65,000 2404—Dairy Development (Tribal Areas Sub-Plan). . . 5,00,000 . . 5,00,000 2405—Fisheries (Tribal Areas Sub-Plan) 59,20,000 . . 59,20,000 41 2406—Forestry and Wild Life (Tribal Areas Sub-Plan). . . 7,83,30,000 . . 7,83,30,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). . . 3,30,000 . . 3,30,000 2425—Co-operation (Tribal Areas Sub-Plan). . . 37,62,000 . . 37,62,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). 24,55,000 . . 24,55,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). . . 7,24,75,000 . . 7,24,75,000 (c) Special Areas Programmes 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). . . 1,57,00,000 . . - 1,57,00,000 (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). . . 5,11,30,000 .. 5,11,30,000 116 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 68,20,000 . . 68,20,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes . and Other Backward Classes. . . 6,89,70,000 . . 6,89,70,000 (h) Others 4250—Capital Outlay on Other Social Services (Tribal Areas Sub-Plan). . . 6,000 . . 6,000 41 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . . . 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . . 13,99,000 . . 13,99,000 4435—Capital Outlay on Other Agricultural Programmes (Tribal Areas Sub-Plan). 10,00,000 10,00,000 117 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 73,59,000 . . 73,59,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). . . 9,60,000 . . 9,60,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 1,00,000 . . 1,00,000 (g) Capital Account of Transport 41 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 6,50,00,000 . . 6,50,00,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other- Backward Classes. . . 1,00,00,000 . . 1,00,00,000 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). . . 4,000 . . 4,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). . . 9,35,000 . . 9,35,000 6575—Loans for Other Special Areas Programmes (Excluding Public Undertakings (Tribal Areas Sub-Plan). . . . . . . . 6851—Loans for Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 2,00,000 . . 2,00,000 Total . . 2,16,75,17,000 2,16,75,17,000 118 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 3 2 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1,60,12,94,000 1,60,12,94,000 2,50,00,000 2,50,00,000 1,62,62,94,000 1,62,62,94,000 14,87,75,000 14,87,75,000 1,23,44,00,000 1,23,44,00,000 15,00,30,000. . 15,00,30,000 19,08,04,000 19,08,04,000 5,12,34,000 5,12,34,000 20,46,000 20,46,000 24,40,84,000 24,40,84,000 46 43 44 45 42 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (g) Capital Account of Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Social Welfare). . . Total . . 2236—Nutrition 2245—Relief on account of Natural Calamities. (h) Others 2251—Secretariat Social Services REVENUE ACCOUNT B—Social Services (h) Others 2250—Other Social Services Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. F—Loans and Advances 6250—Loans for Other Social Services Total . 119 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops). . . 1,08,91,64,000 . 1,08,91,64,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Agriculture and Allied 47 Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Under- takings and Horticulture and Vegetable Crops). . . 76,00,000 . . 76,00,000 F—Loans and Advances 6401—Loans for Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable _ Crops). . . 50,00,000 . . 50,00,000 Total . . 1,10,17,64,000 . . 1,10,17,64,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2402—Soil and Water Conservation . . 19,37,00,000 19,37,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 48 Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. 6,00,000 . . 6,00,000 Total . . 19,43,00,000 . . 19,43,00,000 120 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 49 50 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2403—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public _ Undertakings). . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404—Dairy Development . . • Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities on Rs. 83,02,16,000 6,27,00,000 Rs. . . . , Rs. 83,02,16,000 6,27,00,000 89,29,16,000 . . 89,29,16,000 1,12,81,38,000 6,95,44,000 . . . . 1,12,81,38,000 6,95,44,000 4401 Capital Outlay Dairy Development (Excluding Public _ Undertakings). . . Total . . 1,19,76,82,000 . . 1,19,76,82,000 121 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries 59,32,20,000 . . 59,32,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic • Services 51 (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries . . 2,63,60,000 . . 2,63,60,000 F—Loans and Advances 6405—Loans for Fisheries 7,08,00,000 7,08,00,000 Total . . 69,03,80,000: . . 69,03,80,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life . . 91,61,75,000 40,00,000 92,01,75,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 52 Services (a) Capital Account of Agriculture and Allied Activities 4406 Capital Outlay on Forestry and - Wild Life. . . 24,00,000 . . 24,00,000 Total . . 91,85,75,000 40,00,000 92,25,75,000 122 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 53 54 REVENUE ACCOUNT Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations . . F—Loans and Advances 6407—Loans for Plantations . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . Rs. 90,00,000 1,45,00,000 Rs. . . . . Rs. 90,00,000 1,45,00,000 2,35,00,000 . . 2,35,00,000 56,95,50,000 11,70,50,000 . . . . . 56,95,50,000 11,70,50,000 Total . . 68,66,00,000 . . 68,66,00,000 123 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2415—Agricultural Research and Education. . . 38,96,90,000 38,96,90,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 55 Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). . . 12,00,000 . . 12,00,000 Total . . 39,08,90,000 . . 39,08,90,000 R,EVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2401—Crop Husbandry (Horticulture and Vegetable Crop). . . 13,37,35,000 . . 13,37,35,000 2852—Industries (Foods and Beverages) 4,10,20,000 . . 4,10,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 56 (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Horticulture and Vegetable Crops). . . 2,00,000 . . 2,00,000 4860—Capital Outlay on Consumer Industries (Foods and Beverages). . . . . F—Loans and Advances 6860—Loans for Consumer Industries (Foods and Beverages). 40,00,000 . . 40,00,000 Total . 17,89,55,000 . . 17,89,55,000 124 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2425—Co-operation . . 36,56,88,000 . . 36,56,88,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 57 (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation. . 7,61,26,000 . . 7,61,26,000 F—Loans and Advances _ 6425—Loans for Co-operation . . 4,21,90,000 . . 4,21,90,000 Total . . 48,40,04,000 . . 48,40,04,000 REVENUE ACCOUNT C—Economic Services _ (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 13,27,90,000 . . 13,27,90,000 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes. . 87,95,000 . . 87,95,000 Total . . 14,15,85,000 . . 14,15,85,000 125 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services . (b) Rural Development 59 2501—Special Programmes for Rural Development. . . 47,22,25,000 . . 47,22,25,000 60 2505—Rural Employment . . 2,90,64,80,000 . . 2,90,64,80,000 61 2506—Land Reforms . . 20,68,60,000 . . 20,68,60,000 - 2515—Other Rural Development Programmes (Panchayati Raj). . . 1,99,06,92,000 . . 1,99,06,92,000 (b) Grants-in-Aid and Contributions 360'l Compensation and Assignments to Local Bodies and Panchayati 62 Raj Institutions (Panchayati Raj). . . 13,25,00,000 2,000 13,25,02,000 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6515—Loans for Other Rural Development Programmes (Panchayati Raj). . . 1,00,000 . . 1,00,000 Total . . 2,12,32,92,000 2,000 2,12,32,94,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). . . 60,99,95,000 . . 60,99,95,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). . . 73,00,000 . . 73,00,000 F—Loans and Advances 6515—Loans for Other Rural Develop- ment Programmes (Community Development). . . 19,00,000 19,00,000 Total . . 61,91,95,000 . . 61,91,95,000 126 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas . . 1,42,57,65,000 . . 1,42,57,65,000 ' Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 64 (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas . . 90,00,000 . 90,00,000 F—Loans and Advances - 6551—Loans for Hill Areas . . 2,55,00,000 . . 2,55,00,000 Total . . 1,46,02,65,000 . . 1,46,02,65,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2575—Other Special Areas Programmes 56,55,75,000 56,55,75,000 Capital Expenditure Outside the Revenue Account 65 C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas Programmes. . . 34,43,00,000 . . 34,43,00,000 Total . . 90,98,75,000 . . 90,98,75,000 127 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. • Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. • Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation . . 94,96,03,000 . . 94,96,03,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and - Medium Irrigation. . . 3,05,07,75,000 . . 3,05,07,75,000 Total . . 4,00,03,78,000 . . 4,00,03,78,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation 1,86,97,90,000 . . 1,86,97,90,000 2705—Command Area Development . . 2,05,60,000 . . 2,05,60,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 67 Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation. . . 21,21,41,000 . . 21,21,41,000 4705—Capital Outlay on Command - Area Development. . . 3,10,40,000 . . 3,10,40,000 Total . . 2,13,35,31,000 . . 2,13,35,31,000 128 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.1 (Schedule.) 1 2 3 Demand Number/ Sums not -exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control - 2711—Flood Control . . 51,44,26,000 1,00,000 51,45,26,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 68 Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. 76,43,00,000 . . 76,43,00,000 Total . . 1,27,87,26,000 1,00,000 1,27,88,26,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power . . 57,00,00,000 . . 57,00,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 69 Services (e) Capital Account of Energy 4801—Capital Outlay on Power Projects . . . . . . F—Loans and Advances 6801—Loans for Power Projects . . 12,17,41,00,000 . . 12,17,41,00,000 _ 6860—Loans for Consumer Industries 4,00,00,000 . . 4,00,00,000 Total .. 12,78,41,00,000 . 12,78,41,00,000 129 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. 1,22,00,000 . . 1,22,00,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 82,83,47,000 82,83,47,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and 73 Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). . . 5,47,01,000 . . 5,47,01,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). . . 4,58,52,000 . . 4,58,52,000 6860—Loans for Consumer Industries _ (Village and Small Industries). . . 12,71,25,000 . . 12,71,25,000 Total . . 1,05,60,25,000 . . 1,05,60,25,000 130 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (1) Industry and Minerals 2852—Industries (Closed and Sick Industries). . . 81,80,000 . . 81,80,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering 74 Industries (Closed and Sick Industries). 50,00,000 50,00,000 4860—Capital Outlay on Consumer Industries (Closed and Sick Industries). 70,00,000 . 70,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). 30,00,000 . . 30,00,000 F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). . . 19,51,51,000 30,50,000 19,82,01,000 6860—Loans for Consumer Industries — (Closed and Sick Industries). . . 22,80,99,000 . . 22,80,99,000 Total . . 44,64,30,000 30,50,000 44,94,80,000 131 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Food and Beverages). . 57,03,00,000 . . 57,03,00,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. . . 2,03,10,000 . . 2,03,10,000 (g) Transport 77 3051—Ports and Lighthouses . . 1,55,00,000 . . 1,55,00,000 78 3053—Civil Aviation . . 42,70,000 . . 42,70,000 REVENUE ACCOUNT C—Economic Services (g) Transport 3054—Roads and Bridges . . 1,11,72,52,000 . . 1,11,72,52,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges. . . 1,85,51,00,000 . . 1,85,51,00,000 Total . . 2,97,23,52,000 . . 2,97,23,52,000 132 The West Bengal. Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services _ (g) Transport 3055—Road Transport . . 1,10,79,00,000 . . 1,10,79,00,000 3056—Inland Water Transport . . 27,69,000 . . 27,69,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 80 (g) Capital Account of Transport 5055—Capital Outlay on Road Transport. . . 30,77,00,000 . . 30,77,00,000 5056—Capital Outlay on Inland Water Transport. 5,20,00,000 . . 5,20,00,000 F—Loans and Advances 7055—Loans for Road Transport 34,50,00,000 . . 34,50,00,000 Total . . 1,81,53,69,000 . . 1,81,53,69,000 Capital Expenditure Outside the Revenue Account C—Economic Services (g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. . . 24,47,00,000 . 24,47,00,000 133 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425 Other Scientific Research . . 5,27,000 .. 5,27,000 (j) General Economic Services 83 3451—Secretariat—Economic Services 24,70,65,000 . . 24,70,65,000 - 3452—Tourism .. 7,76,85,000 . 7,76,85,000 Capital Expenditure Outside the Revenue Account 84 C—Capital Account of Economic Services (j) Capital Account of General Economic Services - 5452—Capital Outlay on Tourism . . 40,00,000 40,00,000 . . Total . . 8,16,85,000 . . 8,16,85,000 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 85 3454—Census, Surveys and Statistics . . 6,63,20,000 . . 6,63,20,000 86 3456—Civil Supplies . . 4,94,40,000 .. 4,94,40,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services - 5465—Investments in General Financial and Trading Institutions. . . 7,50,000 .. 7,50,000 87 F—Loans and Advances 7465—Loans for General Financial and Trading Institutions. . . 2,80,00,000 . . 2,80,00,000 Total . . 2,87,50,000 . . 2,87,50,000 134 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services 4,75,65,000 . . 4,75,65,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . 26,54,00,000 . . 26,54,00,000 D—Grants-in-Aid and Contributions 90 and 3604 Compensation Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . 2,16,25,33,000 8,44,000 2.16,33,77,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Public Under- takings). . . 50,00,000 . . 50,0.0,000 F—Loans and Advances 6857—Loans for Chemical and 92 Pharmaceutical Industries (Public Undertakings). . . 11,66,00,000 . . 11,66,00,000 6858—Loans for Engineering Industries (Public Undertakings). . . 15,25,00,000 . . 15,25,00,000 6860 Loans for Consumer Industries (Public Undertakings). . . 3,25,00,000 . . 3,25,00,000 Total . . 30,66,00,000 . . 30,66,00,000 135 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue' Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals - 4856—Capital Outlay' on Petro- chemical Industries (E2(cluding Public Undertakings). ' . . 75,00,00,000 . . 75,00,00,000 4860—Capital Outlay on Consumer Industries (Excludibg Public Undertakings). . . 1,50,00,000 . . 1,50,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). . . 23,75,00,000 . . 23,75,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). . 4,70,00,000 . . 4,70,00,000 Total . . 1,04,95,00,000 . 1,04,95,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals - 4859—Capital Outlay on Tele- communication and Electronic Industries. . . 11,00,00,000 . . 11,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication - and Electronic Industries. . . 5,00,00,000 . . 5,00,00,000 Total . . 16,00,00,000 . . 16,00,00,000 136 The West Bengal Appropriation (No. 2) Act, 1997. XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals - 4860 Capital Outlay on Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries and Food and Beverages). 2,75,00,000 3,50,000 2,78,50,000 F—Loans and Advances 6857—Loans for Chemical and 95 Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). .. 40,00,000 . . 40,00,000 6860—Loans for Consumer Industries • (Excluding Public Undertakings and Closed and Sick Industries and _ Food and Beverages). . . 17,70,00,000 . . 17,70,00,000 Total . . 20,85,00,000 3,50,090 20,88,50,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans and Advances - 6875—Loans for Other Industries (Excluding Closed and Sick Industries). . . 2,70,00,000 2,70,00,000 96 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick Industries). . . 12,50,00,000 . . 12,50,00,000 Total . . 15,20,00,000 15,20,00,000 137 The West Bengal Appropriation (No. 2) Act, 1997. [West Ben. Act XI of 1997.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 97 C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Rs. Rs. Rs. Industries). 1,33,00,000 1,33,00,000 E—Public Debt 6003—Internal Debt of the State Serial 98 Government. 15,50,57,50,000 15,50,57,50,000 6004—Loans and Advances from Central Government. 4,42,04,45,000 4,42,04,45,000 Total 19,92,61,95,000 19,92,61,95,000 F—Loans and Advances 7610—Loans for Government Servants 99 etc. [ 60,00,00,000 60,00,00,000 7615—Miscellaneous Loans 2,20,00,000 2,20,00,000 Total 62,20,00,000 62,20,00,000 Grand Total 1,23,81,65,93,000 44,17,30,35,000 1,67,98,96,28,000 138