The West Bengal Appropriation Act, 1969

GOVERNMENT OF WEST BENGAL 
Legislative Department 
West Bengal Act I of 1969 
THE WEST BENGAL APPROPRIATION ACT, 1969 
[Passed by the West Bengal Legislature.] 
assent of the Governor *as first published in the CIE* cita Gazette, 
Extraordinary, of the 24th March, 19691 
[24th March, 1969.1 
4n Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1969. 
WHEREAS it is expedient to authorise payment and appro-
priation of certain further sums from and out of the Consoli-
dated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 1969 ; 
It is hereby enacted in the Twentieth Year of the Republic 
of India, by the Legislature of West Bengal, .as follows:— 
This Act may be called the West Bengal Appropriation Short title. 
.t, 1969. 
I?  -1. From and out of the Consolidated Fund of West .  
Bengal there may be paid and applied sums not exceeding 
those spec:fie:l in column 3 of the Schedule amounting in the 
I , aggregate to the sum of rupees one hundred and . eighteen 
crores, eighty-three lakhs, fort-7-seven thousand and three 
hundred and seven towards defraying the s'fveral .  charges -
which will come in course of payment during the year ending 
on the thirty-first day of March; 1969, in respect of the 
services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from 
and out of the Consolidated Fund of West Bengal by this 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1969. 
Price—Indicin; 151n 
issue of Rupees: 
1,18,83,47,307 
out of the Con-
solidated Fund of 
West Bengal for-
the year 1968-89. 
Appropriaticn. 
2 	 The West Bengal Appropriation Act, 1969. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 	 2 3 
Sums not eXceedirf. 
'Grant 
No. 
- Services and purposes, 
Voted by the ;, 
Legislative 
As: enably.., 
Charged on the 
Consolidated 
Fund. 
Total, 
Rs, 
36,000 
11,33,000 
1,37,000 
2,92,000 
10,000 
10,01,000 
14,90,000 
8,72,54,000 
58,04,000 
44,03,0o -
18,516 
19,16,06 
3,23,58,000 '-
78,95,000 
3,52,23,000 
81,23,244 
1,933 
1,094 
25,120 
Rs. R9. 
	
1 	 1—Taxes on Income—other than 
Corporaticn Tax. 
	
3 	 10—State Excise Duties . • 
	
4 	 11—Taxes on vehicles 
	
5 	 12 —Sales Tax 
	
0 	 13—Other Taxes and Duties 
	
7 	 14—Stamps .. 
	
8 	 15—Registration Fees 	 *4 
	
9 	 16—Interest on debt and other 
obligations, 
	
11 	 18—Parliament, State /Union Territory 
L'egiislature, 
.-•....• 
	
12 	 19—Geheral Administration 
	
13 	 21—Administration of Justice 
	
14 	 22--Jails 
	
15 	 23—Police 	 • • 
	
17 	 26—yirce11aneoas Departments—ex. 
eluding Fire Services. 
	
19 	 28—Education 
	
20 	 29—Medical 	 • . 
	
21 	 30—Put lie Health 	 • . 
	
22 	 31—Agriculture—Agriculture 
31—Agriculture—Fisheries 
23 
33—Animal Husbandry .. 
	
' 24 	 121 Capital Outlay o2 R eheirk,s  
Government Trading—Greater Cal-
cutta Milk Supply Scheme. J 
36,000 
14,33,000 
1,37,000 
2,92,000 
16,000 
10,01,000 
14,90,000 
• • 
58,04,000 
40,93,000 
11,15,000 
19,16,000 
3,23,21,000 
78,95,000 
3,52,23,000 
81,22,000 
73,71,000 
8,72,54,000 
3,10,000 
7,36,000 
37,000 
99,000 
1,244 
1,933 
1,694 
25,120 
74,70,000 
The West Bengal Appropriation Act, 1969. 	 5 
1 of 1969.] 
(Schedule.) 
1 3 
Sums not exceeding 
Grant 
No. 
3ervices and purposes, 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund, 
Total. 
ebt— 
nt Debt 	 .. 	 .. 
Debt 	 .. 	 . , 
from 	 Central 	 Government 
ling loans for 	 Community 
pment 	 Projects, 	 etc., 	 and 
ed persons). 
.ns 	 .. 	 .. 	 .. 
[d. Advances by State/Union 
ry Governments. 	 , 
Total 	 , . 
Rs. 
, 	. 
Rs. 
58,55,77,000 
Rs. 
58,55,77,000 
—..... 
7,20,20,000 • • 7,20,20,000 
47,73,77,000 71,09,70,307 
..1111/ 
1,18,83,47,307 
.51 
52 
Public D 
Permane 
Floating 
Loans 
(eclu 
Devel 
displac 
Other lo 
Loans a 
Territo 
WBGP-73/4-2639A-1,200 

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