The West Bengal Appropriation Act, 1984

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act VI of 1984 
THE WEST BENGAL APPROPRIATION 
ACT, 1984. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 30th March, 1984.] 
[30th March, 1984.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 1984. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West Bengal 
for the services and purposes of the year ending on the thirty-first day of 
March, 1984; 
It is hereby enacted in the Thirty-fifth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 
1984. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate to the sum of rupees six hundredand 
ninety-three crores fifty-five lakhs ninety-three thousand four hundred 
and thirty-six towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first day of March, 
1984, in respect of the services and purposes specified in column 2 of the 
Schedule. 
Short title. 
Issue of Rs. 
6,93,55,93,436 
out of the 
Consoli-
dated Fund 
of West 
Bengal for 
the year 
1983-84. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for the tion. 
services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1984. 
61 
The West Bengal Appropriation Act, 1984. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
1 
Serial 	 2 
3 
4 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
211—State Legislatures 
212—Governor 
213—Council of Ministers 
214—Administration of Justice 
Rs. 
3,44,000 
12,50,000 
Rs. 
8,000 
1,53,000 
28,48,000 
Rs. 
3,52,000 
1,53,000 
12,50,000 
28,48,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220—Collection of Taxes on Income 
and Expenditure. 60,000 60,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
7 229—Land Revenue 1,43,000 1,43,000 
(iii) Collection Taxes on Commodities 
and Services 
10 239—State Excise 3,60,000 3,60,000 
12 241—Taxes on Vehicles 16,57,000 15,000 16,72,000 
(c) Interest Payment and Servicing 
of Debt 
Serial 15 reduction or 248—Appropriation for 
avoidance of debt. 20,00,000 20,00,000 
16 249—Interest Payments 13,82,50,000 13,82,50,000 
62 
7The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(d) Administrative Services 
Serial 17 251—Public Service Commission 	 . . 2,05,000 2,05,000 
18 252—Secretariat—General Services 	 . . 12,95,000 3,88,421 16,83,421 
20 254—Treasury 	 Accounts and 
Administration. 46,40,000 . 	. 46,40,000 
21 255—Police 	 . 2,54,25,000 37,390 2,54,62,390 
24 258—Stationery and Printing 14,94,000 . 	. 14,94,000 
259—Public Works 1,34,03,000 8,04,000 1,42,07,000 
(Public Works under Functional 
heads) 
B--Social and Community Services 
277—Education (Excluding Sports and 
Youth Welfare) (Buildings). 3,000 3,000 
283—Housing (Buildings) 	 . . 63,41,000 . 	. 63,41,000 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
25 Rehabilitation of Displaced Persons and 
Repatriates and Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes (Buildings). 4,90,000 4,90,000 
Capital Expenditure Outside the 
Revenue Account 
(Capital Outlay on Public Works 
under Functional heads) 
B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 
(Buildings). 70,000 70,000 
Total 2,02,37,000 8,74,000 2,11,11,000 
63 
The West Bengal Appropriation Act, 1984. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. R. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 24,86,000 1,18,385 26,04,385 
27 265—Other Administrative Services 	 . . 57,34,000 . 	. 57,34,000 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. 52,80,000 4,04,000 56,84,000 
B—Social and Community Services 
31 276—Secretariat—Social and Community 
Services. 13,10,000 13,10,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
32 677—Loans for Education, Art and 
Culture (Sports). 	 . . 1,00,00,000 1,00,00,000 
REVENUE ACCOUNT 
B—Social and Community Services 
33 277—Education (Youth Welfare) 	 . . 14,16,000 12,000 14,28,000 
34 277—Education (Excluding Sports and 
Youth Welfare). 11,36,50,000 . 	. 11,36,50,000 
280—Medical 	 . 3,88,83,000 86,332 3,89,69,332 
Capital Expenditure Outside the 
Revenue Account 
36 B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 30,00,000 30,00,000 
Total 4,18,83,000 86,332 4,19,69,332 
64 
The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
37 281—Family Welfare 	 . . 66,40,000 . 	. 66,40,000 
282—Public Health, Sanitation and Water 
Supply (Excluding Prevention of Air 
and Water Pollution). 	 . . 17,16,56,000 17,16,56,000 
38 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
682—Loans for Public Health, Sanitation 
and Water Supply. 1,00,00,000 . 	. 1,00,00,000 
Total 18,16,56,000 18,16,56,000 
REVENUE ACCOUNT 
B—Social and Community Services 
39 283—Housing 	 . 45,65,000 22,631 45,87,631 
40 18,28,10,000 . 	. 18,28,10,000 284—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
41 685—Loans for Information and Publicity 5,87,000 . 5,87,000 
65 
The West Bengal Appropriation Act, 1984. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
42 287—Labour and Employment 61,88,000 61,88,000 
43 288—Social Security and Welfare (Civil 
Supplies). 26,000 26,000 
288—Social Security and Welfare (Relief 
and Rehabilitation of Displaced Presons 
and Repatriates). 30,75,781 30,75,781 
Capital Expenditure Outside the 
44 Revenue Account 
F—Loans and Advances 
688—Loans for Social Security and 
Welfare (Relief and Rehabilitation of 
Displaced Persons). 35,00,000 35,00,000 
Total 35,00,000 30,75,781 65,75,781 
REVENUE ACCOUNT 
B—Social and Community Services 
277—Education (Excluding Sports and 
Youth Welfare) (Tribal Areas Sub-Plan). 15,00,000 . 	. 15,00,000 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes). 2,83,40,000 32,000 2,83,72,000 
45 C—Economic Services 
(b) Agriculture and Allied Services 
313—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling) (Tribal Areas 
Sub-Plan). 2,81,000 2,81,000 
66 
The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
45 
46 
48 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 
Total 
REVENUE ACCOUNT 
B—Social and Community Services 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 
295—Other Social and Community 
Services (Excluding Zoological and 
Public Gardens). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
695—Loans for Social and Community 
Services. 	 . . 
Total 
Rs. Rs. 
1,55,500 
Rs. 
1,55,500 
3,01,21,000 1,87,500 3,03,08,500 
12,70,98,000 26,074 12,71,24,074 
22,05,000 
35,00,000 
22,05,000 
35,00,000 
57,05,000 57,05,000 
67 
The West Bengal Appropriation Act, 1984. 
[West Ben. Ad 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
51 
52 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
296—Secretariat—Economic Services 
- 	 298—Co-operation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation 
F—Loans and Advances 
698—Loans for Co-operation 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
304—Other General Economic Services 
Rs. 
. 	. 
Rs. 
618 
Rs. 
61: 
2,63,18,000 
38,90,000 
20,34,000 
2,63,18,00 
38,90,00 
20,34,00 
3,22,42,000 3,22,42,00 
5,83,000 . 	. 5,83,00 
(b) Agriculture and Allied Services 
— 	 305—Agriculture 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 	 . . 
Total 
12,35,65,000 2,73,358 
1,29,829 
12,38,38,35 
1,29,82 
12,35,65,000 4,03,187 12,39,68,1E 
68 
The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
54 
55 
56 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
309—Food 
310—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
510 	 Capital Outlay on Animal 
Husbandry (Excluding PUblic Under-
takings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
311—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
511—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings). 
Rs. 
3,53,09,000 
Rs. Rs. 
3,53,09,000 
24,14,000 
1,00,000 
3,778 24,17,778 
1,00,000 
25,14,000 3,778 25,17,778 
1,24,33,000 
6,00,000 
1,24,33,000 
6,00,000 
Total 1,30,33,000 1,30,33,000 
69 
The West Bengal Appropriation Act, 1984. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
58 
59 
61 
62 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
313—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling). 
314 Development --Community 
Rs. 
1,01,51,000 
Rs. 
29,000 
Rs. 
1,01,80,00( 
1,03,89,000 
10,40,000 
51 1,03,89,051 
10,40,00( 
(Panchayat). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
714—Loans for Community Development 
(Panchayat). 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
— 	 522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 
Total 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 
1,14,29,000 51 1,14,29,05: 
1 
80,00,000 
1,63,777 
80,00,001 
1,63,77: 
81,63,777 81,63,771 
2,58,06,000 
. 
2,58,06,00 
70 
The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 1 9,70,323 9,70,324 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
63 and Minerals 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 10,00,000 10,00,000 
F—Loans and Advances 
721—Loans for Village and Small 
Industries (Excluding Public Under- 
takings). 13,18,000 13,18,000 
Total 23,18,001 9,70,323 32,88,324 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
332—Multipurpose River Projects 2,94,000 2,94,000 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 	 . 3,99,24,000 3,99,24,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
66 Services 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Pwjects. 90,65,000 3,30,904 93,95,904 
533—Capital Outlay on Irrigation, 
Navigation, Drainage and Flood 
Control Projects. 4,70,000 4,70,000 
Total 4,92,83,000 8,00,904 5,00,83,904 
71 
The West Bengal Appropriation Act, 1984. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
67 334—Power Projects 2,00,000 . 	. 2,00,000 
(e) Transport and Communications 
337—Roads and Bridges . 92,057 92,057 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
70 Services 
(e) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
Bridges. 	 4  2,20,47,000 6,89,225 2,27,36,225 
Total 	 . . 2,20,47,000 7,81,282 2,28,28,282 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
71 338—Road and Water Transport 
Services. 14,47,88,000 14,47,88,00C 
72 339—Tourism 	 . . 2,73,000 . 2,73,00C 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
75 700—Loans to General Financial and 
Trading Institutions. 5,00,000 5,00,00( 
72 
Sums not exceeding Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
2 3 
Rs. Rs. 
Total 	 . 
E—Public Debt 
603—Internal Debt of the State 
Government. 
604—Loans and Advances from the 
Central Government. 
8,48,82,000 8,48,82,000 
5,02,33,23,000 
36,94,23,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Public Undertakings). 
526—Capital Outlay on Consumer 
Industries (Public Undertakings). 	 . . 
Serial 84 
Total 
F—Loans and Advances 
766—Loans to Government Servants, 
etc. 3,65,00,000 
5,39,27,46,000 
3,65,00,000 
85 
Grand Total 1,38,29,83,002 5,55,26,10,434 6,93,55,93,436 
76 
5,02,33,23,000 
36,94,23,000 
4,74,82,000 
3,74,00,000 
Rs. 
4,74,82,000 
3,74,00,000 
5,39,27,46,000 
The West Bengal Appropriation Act, 1984. 
VI of 1984.] 
(Schedule.) 
73 

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