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The West Bengal Appropriation ( No. 2 ) Act, 1958

West Bengal · state statute
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West Bengal Act V of 1958 
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1958. 
'_Passed by the West Bengal Legislature.] 
Assail of the Governor tees first published in the Calcutta Gazette, 
Extraordinary, of the 17th July, 1958.] 
[17th July, 1958.] 
An Act to authorise payment and appropriation of certain 
further slims from and out of the Consolidated Fund of 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1959. 
WHEREAS it is expedient to authorise payment and appro-
priation of certain further sums from and out of the Con-
solidated Fund of West Bengal for the service of the year 
ending on the -thirty-first day of March, 1959; 
It is hereby enacted in the Ninth Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1, This Act may be called the West Bengal Appropriation Short title. 
(No. 2) Act, 1958, 
est Ben. A I of 58. 
2. In addition to the sum of fifty-three crores, nine lakhs Issue of 
and twenty-eight thousand rupees authorised to be withdrawn Be.  73•97, 
and appropriated under the West Bengal Appropriation ,,11 0,1Cout. 
(Vote on Account) Act, 1958, there may be paid and applied solideted 
from and out of the Consolidated Fund of West Bengal, sums Fund of 
not exceeding those specified in column 3 of the Schedule Wr ibrEtenhe-
amounting in the aggregate to the sum of rupees seventy-three ygaaar 1958, 
crores, ninety-seven laklas, twenty-six thousand and one 59, in add-
towards defraying the several charges which will come in tion to the 
course of payment during the year ending on the thirty-first sum 
day 	March, 1959, in respect of the services specified in authorised column 2 of the Schedule. 	 to be with- 
. 	 drawn for that year. 
3. The sums authorised to be paid and applied from and Appropria-
out of the Consolidated Fund of West Bengal by this Act tion. 
shall be appropriated for the services and purposes expressed 
in the Schedule in relation to the year ending on the thirty-
first day of March, 1959. 
The West Bengal Appropriation (No. 2) Act, 1958. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
2 3 
Grant 
No. Se 	 cm and purposes. 
Sums not exceeding 
Voted by 
the Legis- 
lative 
Assembly. 
Charged 
on the 
Consoli- 
dated Fund. 
Total. 
1 
A-Direct Demand on the Revenue. 
4—Taxes on Income other than Corpora-
tion Tax and Estate Duty. 
7—Land Revenue 
Rs. 
3,85,000 
Rs. Rs. 
3,85,000 
2,86,07,000 2,86,97,000 
AA—Principal 	 Revenue 	 Heads—Forest 
2 and other Capital Accounts outside the 
Revenue Account. 
65—Payment of Compensation to land- 
holders, etc., 	 on the abolition of the 
1,00,00,000 1,00,00,000 
Zernindary System. 
Total—Grant No. 2 3,86,97,000 3,86,97,000 
A-Direct Demand on the Revenue. 
3 8—State Excise Duties 28,07,000 28,07,000 
4 9—Stamps 6,80,000 5,80,000 
5 10—Forest 60,21,000 60,21,000 
6 
11—Registration 14,69,000 14,69,000 
12—Taxes on Vehicles 2,25,000 2,25,000 
12A—Sales Tax 16,21,000 16,21,000 
9 13—Other Taxes and Duties 7,10,000 7,10,000 
C—Revenue Account of Irrigation, Navi- 
gation, 	 Embankment 	 and 	 Drainage 
Works. 
10 17—Interest on Irrigation Works (com-
mercial). 
21,97,000 21,97,000 
2 3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by 
the Legia. 
lative 
Mem:4db1y. 
Charged  on the 
°mason- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
XVII—Irrigation—Working Expenses . 16,59,000 16,59,000 18—Other Revenue expenditure financed 
from Ordinary Revenues. 72)07,000 72,07,000 
H—Civil Works and Miscellaneous Public 
Improvements. 
51A—Interest on Capital Outlay on Multi- 
purpose River Schemes. .. 65,79,000 65,79,000 
51B—Other Revenue expenditure connect- 
ed with Multipurpose River Schemes. 17,07,000 17,07,000 
11 
CC—Capital Account of Irrigation, Naviga- 
tion 	 Embankment and Drainage Works 
outside 	 the 	 Revenue 	 Account. 
68—Construction 	 of Irrigation, 	 Naviga- 
tion, Embankment and Drainage Works 26,78,000 26,78,000 
(commercial). 
68A—Construction of Irrigation, Naviga- tion, 	 Embankment 	 and 	 Drainage 33,33,000 33,33,000 
Works (non-commercial). 
FM—Capital 	 Account of Civil Works and 
Miscellaneous 	 Public 	 Improvements 
outside the Revenue Account. 
BOA—Capital 	 Outlay 	 on 	 Multipurpose 34,58,000 34,58,000 River Schemes outside the Revenue 
Account. 
Total—Grant No. 11 2,00,42,000 85,79,000 2,66,21000 
E—Debt Services. 
12 22—Interest on Debt and other oblige- 
tions. .. 1,78,52,000 1,78,52,000 
13 23—Appropriation for Reduction or Avoid- 
alms of Debt. 1,54,47,000 1,54,47,000 
F—Civil Administration. 
14 25-General Administration 	 .. 2,12,81,000 7,72,000 2,20,53,000 
15 27—Administration ofJustice 58,61,000 20,38,000 78,99,000 
16 28-Jails and Convict Settlements 62,50,000 .. 62,50,000 
17 29—Police 	 .. 5,21,88,000 5,21,88,083 
The West Bengal Appropriation (No. 2) Ad, 1958. 
(Schedule.) 
• West Ben. Act 
2 3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by 
the Legisla- 
- 	 tit° 
Assembly. 
Charged 
on the 
Conseil-
dated Fund. 
Total. 
Rs. . Rs. Rs. 
18 30—Ports and Pilotage 8,07,000 8,07,000 
19 36—Scientific Departments 49,000 49,000 
20 37—Education 8,25,66,000 8,25,66,000 
21 38—Medical 3,17,71,000 3,17,71,000 
22 Health 39—Pidolic 1,54,39,000 1,54,39,000 
40—Agriculture—Agriculture 2,02,68,000 E92,68,000 
FF—Civil Administration—Capital Account 
23 outside 	 the 	 Revenue 	 Account. 
7I-Capital Outlay on Schemes of Agricul- 
turd Improvement and Research out-
side the Revenue Account. 
28,48,000 
• 
28,48,000 
Total—Grant No. 23 3,21,16,000 3,21,16,000 
F-Civil Administration. 
24 40—Agriculture—Fisheries 13,71,000 13,71,000 
25 41—Veterinary 25,62,000 , 	 25,62.000 
26 42—Co-operation 23,79,000 . 23,79,000 
43—Industries—Industries 49,52,000 49,62,000 
.H—Civil Works and Miscellaneous Public 
Improvements. 
52—Interest on Capital Outlay on Electri-
city Schemes. 
27  52A—Other Revenue Expenditure con -
nected with Electricity Schemes. 
1 
ELI—Receipts from Electricity Schemes— 
Working expenses. 
NH—Capital Account of Civil Works and 
i .:.,Miscellaneous : 	 Public 	 Improvements 
within the Revenue Account. 
53—Capital Outlay on Electricity Schemes 
met out of Revenue. 
.. , ...( Schedule.) 
2 3 
Grant 
No. 
Sums not exceeding 
Services and purposes. Voted by 
the Legis- 
Riles 
Assembly. 
Charged 
on the 
Conseil- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
,FF—Civil utsiildme  itniiisetrracgoentruetzi ctoaulteount 
S 
I 
72—Capital Outlay on Industrial Develop- 
ment outside the Revenue Account. 
74,37,000 74,37,000 
27 
[
KH—Capital Account of Civil Works and 
i 	 Miscellaneous 	 Public 	 P Improvements 
v:outside the Revenue Account. 
81A—Capital Outlay on Electricity Schemes 
outside the Revenue Account. 
Total—Grant No. 27 ,23,89,000 1,23,89,000 
F—Civil Administration. 
Industries 71,57,000 71,57,000 —Industries—Cottage 
28j 
FE—Civil Administration—Capital Account 
outside the Revenue Account. 
72—Capital Outlay on Industrial Develop- 4,24,000 4,24,000 
. ment outside the Revenue Account— 
{. 
Cottage Industries. 
Total—Grant No. 28 75,81,000 75,81,000 
F—Civil. Ad ministration. 
-29 43—Indhstries—Cinchona 21,35,000 21,35,000 
30 47—Miscellaneous 	 Departments—Fire 23,32,000 - 	 23,32,000 - 
Services. - 
31 47—Miscellaneous 	 Departments--Exclud- 
ing Fire Services. 
73,05,000 . 	 73,65,000 
11—Civil Works And Miscellaneous Public 
Improvements. 
32 60—Civil Works 	 .. 	 .. 2,45,04,000 8,29,000 2,63,33,000 
6 	 The West Bengal Appropriation (No. 2) Act, 7958. 
[West Ben. Act 
(Schedule.) 
2 3 
Groo t  
Sums not exceeding 
No. Services and purposes. Voted by Charged 
the Legis- on the 
lative Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. 
J-Miscellaneous. 
33 54—Famine 1,42,95,000 1,42,95,000 
34 54B—Privy purses and allowances of Indi an 1,14,000 1,14,000 
Rulers. 
C55 - Superannuation allowances and 
alone. 
93,43,000 1,49,000 94,92,000 
J.1—Miscellaneous Capital Account within 
the Revenue Account. 
55A—Commutation 	 of pensions financed 
from Ordinary Revenues. 
.. 
JJ —Miscellaneous 	 Capital 	 Account out- 
side the Revenue Account. 
83— Payments 	 of commuted 	 value of 
L 	 pensions. 
4,00,000 3,000 4,03,000 
Total— Grant No. 35 97,43,000 1,52,000 98,95,000 
J-Miscellaneous. 
36 56--Stationery and Printing 43,69,000 .. 45,69,000 
37 57—Miscellaneous—Contributions 96,21,000 12,19,000 1,07,40,000 
- 57—Miscellaneous—Other 	 Miscellaneous 1,01,84,000 1,01,84,000. 
38 
Expenditure. 
ad—Miscellaneous Capital Account outside 
the Revenue Account. 
82—Capital Account of other State Works 
outside the Revenue Account. 
3,70,76,000 3,70,76,000 
Total—Grant No. 38 4,72,60,000 4,72,60,000 
The West Bengal Appropriation (No. 2) Act , 1958. 
V of 1958.] 
(Schedule.) 
2 3 
Sums not exceeding 
'po t  Services and purposes. Voted by 
the Legis- 
Charged 
on the 
lative 
Assembly. 
Consoli- 
dated Fund. 
Total. 
Rs .  
E-Debt Services. 
22—Interest on Debt and other oblige- 
tions—Expenditure on 	 displaced per- sone. 
67,000 67,000 
J- Miscellaneous. 
57—Miscellaneous—Expenditure 	 on dis- 
placed persons. — 2,06,32,000 —2,05,32,000 
JJ—Miscellaneous Capital Account outside 
the Revenue Account. 39 
82—Capital Account of other State Works 
outside the Revenue Account—Expendi-
ture on displaced persons. 
1,23,63,000 1,23,63,000 
Public Debt. 
Loans for displaced persons 10,35,000 10,36,000 
Loans anti Advances by State Governmert. 
Loans and Advances to displaced persons 2,17,89,000 2,17,89,000 
Total—Grant No. 39 	 .. 1,36,20,000 11,02,000 1,47,22,000 
, 	 E—Debt Services. 
22—Interest on Debt and other oblige- 
tions - -Comenunity 	 Development 	 Pio- jects. 
6,50,000 6,50,000 
II-Extraordinary Items. 	 ' 
63B— Community Development Projects, 
National Extension Service and Local 
1,22,38,000 1,22,38,000 
40 - Development Works. 
JJ—Miscellaneous Capital Account outside 
the Revenue Account. 
82—Capital Account of other State Works 
outside the Revenue Account-0=u-
rdty Development Projects. 
9,54,000 9,54,000 
8 
	 The Wee! Bengal- Appr, attou (No. 2) Act, 1958. 
[West Ben. Act • • 
(Schedule:) 
3 
Sums not exceeding 
Grant 
No. Services and purposes. Voted by 
the Legisla- 
Charged 
on the Total. tive Coneoli- 
Assembly. dated Fund. 
Rs. Rs. Rs. 
Public Debt. 	 I 
Loans for Community Development Pro- 
jeots. 
8,40,000 8,40,000 
40 
Loans and Advances by State Government. 
Loans and Advances under Community 19,91,000 19,91,000 
Development Projects. 
Total—Grant No. 40 251,83,000 14,90,000 1,66,73,000 
M-Extraordinary Items. 
41 63—Extraordinary charges in India 2,91,68,000 2,91,68,000 
42 64C—Pre-Partition Payments 13,08,000 13,08,000 
HD—Gapital Account of Civil Works and 
Miscellaneous 	 Public 	 i Improvements 
outside the Revenue Account. 
43 80A—Capital 	 Outlay 	 on 	 Multipurpose 5,70,86,000 5,70,86,000 
River Schemes outside the Revenue 
Account—Damodar Valley Project. 
44 81—Capital Account of Civil Works outside 
the Revenue Account. 
4,04,89,000 4,04,89,000 
J-Miscellaneous. 
XLVIA—Receipts from Road and Water 1,93,00,000 16,52,000 2,09,52,000 
Transport Schemes—Working Expenses. 
JJ—Miscellaneous Capital Account outside 
, 
45-• the Revenue Account. 
I 	
I 32,37,000 82B—CapitalTraportsOhutlays 
oonut Rosidade theanciR 
W ater
v n 32'37,000  
( 	 Account. 
Total—Grant No. 45 2,25,37,000 16,52,000 2,41,89,000 
46 85A—Capital Outlay on State Schemes of 
Government Trading. 
West Sawa 	 (No, 2) ifet, 058...- 
1 2 3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by 
the Legisla- 
tive 
Assembly. 
Charged 
on the 
Consoli-
dated Fund 
Total. 
Public Debt. 
Floating Debt 
Loans from Reserve Bank of India 
Rs. 
47 Loans from Union Government 2,35,62;000 2,95,62,000 
Other loans—Loans from the National 
Agricultural Credit (Long Term Opera-
tion) Fund of the Reserve Bank of 
Total—Grant No: 47 2,85,62,000 2,35,62,000 
Loans and Advances by State government. 
48 Loans and Advamies by State Government 1,64,39,000 1,64,39,000 
Grand Total 66,46,10,001 7,61,16,000 73,97,26,001 
WBGP.58/04350A4N 

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