The West Bengal Appropriation ( Excess Expenditure, 1982-83, 1983-84 And 1984-85 ) Act, 1993

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act XI of 1993 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1982-83, 1983-84 AND 1984-85) 
ACT, 1993. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 27th August, 1993.] 
[27th August, 1993.] 
An Act to regularise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the 
services and purposes of the year ending on the thirty-first day of 
March, 1983, the year ending on the thirty-first day of March, 1984 
and the year ending on the thirty-first day of March, 1985. 
It is hereby enacted in the Forty-fourth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Excess Short title. 
Expenditure, 1982-83, 1983-84 and 1984-85) Act, 1993. 
2. From and out of the Consolidated Fund of West Bengal,— 
(1) sums not exceeding those specified in column 3 of 
Schedule I amounting in the aggregate to the sum of rupees 
one hundred nineteen crores forty-seven lakhs thirty-six 
thousand six hundred and twenty-two, 
(2) sums not exceeding those specified in column 3 of 
Schedule II amounting in the aggregate to the sum of rupees 
sixty-five crores eighty-nine lakhs eighty-six thousand eight 
hundred and seventeen, 
(3) sums not exceeding those specified in column 3 of Schedule 
III amounting in the aggregate to the sum of rupees thirty-
five crores twenty lakhs thirty-two thousand six hundred 
and ninety-eight, 
are authorised for payment and application towards defraying the several 
charges which are incurred during— 
(i) the year ending on the thirty-first day of March, 1983, 
(ii) the year ending on the thirty-first day of March, 1984, and 
(iii) the year ending on the thirty-first day of March, 1985, 
Issue of Rs. 
1,19,47,36,622, 
Rs. 
65,89,86,817 
and Rs. 
35,20,32,698 
out of the 
Consoli-
dated Fund 
of West 
Bengal 
respectively 
for the 
services and 
purposes of 
the year 
1982-83, 
the year 
1983-84 and 
the year 
1984-85. 
157 
The West Bengal Appropriation (Excess Expenditure, 
1982-83, 1983-84 and 1984-85) Act, 1993. 
[West Ben. Act 
Appropria-
tion. 
(Section 3.) 
respectively, in respect of the services and purposes specified in column 
2 of each such Schedule and which were in excess of the amounts granted 
for the services and purposes of the respective year. 
3. The sums authorised for payment and application from and out 
of the Consolidated Fund of West Bengal by this Act shall be deemed 
to have been respectively appropriated for the services and purposes 
expressed in Schedules I, II and III in relation to the year ending on the 
thirty-first day of March, 1983, the year ending on the thirty-first day 
of March, 1984 and the year ending on the thirty-first day of March, 
1985. 
158 
The West Bengal Appropriation (Excess Expenditure, 
1982-83, 1983-84 and 1984-85) Act, 1993. 
XI of 1993.] 
(Schedule I.) 
SCHEDULE I. 
(See sections 2 and 3.) 
2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
I 211—State Legislature 
Rs. Rs. 
9,09,412 
Rs. 
9,09,412 
3 213—Council of Ministers 43,066 43,066 
4 214—Administration of Justice 20,99,910 20,99,910 
20 254—Treasury and Accounts Adminis- 
tration. 24,23,169 24,23,169 
24 258—Stationery 	 Printing and 21,95,916 21,95,916 
259—Public Works 22,99,30,475 3,44,461 23,02,74,936 
25 477—Capital Outlay on Education, Art 
and Culture (Excluding Sports and 
Youth Welfare). 2,47,339 2,47,339 
Total Grant No. 25 23,01,77,814 3,44,461 23,05,22,275 
27 265—Other Administrative Services 	 . . 69,16,494 69,16,494 
34 277—Education (Excluding Sports and 
Youth Welfare). 17,08,41,430 17,08,41,430 
36 280—Medical 2,70,51,821 2,70,51,821 
38 282—Public Health, Sanitation and 
Water Supply. 3,12,54,509 3,12,54,509 
47 289—Relief on Account of Natural 
Calamities. 78,26,452 78,26,452 
70 337—Roads and Bridges 2,82,27,675 2,82,27,675 
Serial No. 
83 603—Internal Debt of the State Govern- 
ment. 68,20,81,451 68,20,81,451 
84 766—Loans to Government Servants, etc. 23,43,042 23,43,042 
Grand Total 	 . . 50,93,01,388 68,54,35,234 1,19,47,36,622 
159 
The West Bengal Appropriation (Excess' Expenditure, 
1982-83, 1983-84 and 1984-85) Act, 1993, 
[West Ben. Ac 
(Schedule IL) 
SCHEDULE II. 
(See sections 2 and 3.) 
2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
1 211—State Legislature 32,40,036 32,40,031 
3 213—Council of Ministers 1,62,019 1,62,0P 
6 220—Collection of Taxes on Income 
and Expenditure. 53,955 53,95:  
16 249—Interest Payments 99,39,88;1 99,39.83- 
17 251—Public Service Commission 503 50 
25 259—Public Works 24,79,24.623 80,989 24,80,05,61. 
27 265—Other Administrative Services 	 .. 34,99,183 34,99,18. 
28 266—Pensions and Other Retirement 
Benefits. 44,647 44,641  
32 277—Education (Sports) 2,44,373 2,44,37. 
37 281—Family Welfare 1,70,10,377 1,70,10,37' 
38 282—Public Health, Sanitation and 
Water Supply. 54,87,013 54,87,01. 
52 305—Agriculture 6,16,198 6,16,19: 
308—Area Development (306—Minor 53 
Irrigation, 307—Soil Conservation 
and Area Development). 49,05,652 49,05,65: 
56 311—Dairy Development (Excluding 
Public Undertakings). 1,30,68.282 1,30,68,28. 
58 313—Forest 54.14.518 54,14.51: 
59 714—Loans for Community Develop- 
ment (Panchayat). 13,50.000 13,50,001 
60 314 	 Community Development 
(Excluding Panchayat). 1,04,91,292 1,04,91,29: 
61 320—Industries (Closed and Sick 
Industries). 	 . 	. 88,76,257 88,76,25' 
66 332—Multipurpose River Projects. and 
333—Irrigation, Navigations, Drainage 
and Flood Control Projects. 
9,88,12,531 9,88.12,53 
70 337—Roads and Bridges 3,94,08,705 3,94,08,70i 
72 339—Tourism 39,271 39,27 
76 321—Village and Small Industries 
(Public Undertakings). 9.927 9,92' 
84 603—Public Debt 18,80,75,573 18,80,75,57: 
85 766—Loans to Government Servants 	 . 2,31,059 2,31,05c 
Grand Total 	 . . 46,02,29,073 19,87,57,744 65,89,86,81' 
160 
The West Bengal Appropriation (Excess Expenditure, 
1982-83, 1983-84 and 1984-85) Act, 1993. 
XI of 1993.] 
(Schedule III.) 
SCHEDULE III. 
(See sections 2 and 3.) 
2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs 
4 214—Administration of Justice 1,75,838 1,75,838 
25 259—Public Works 18,44,47,703 18,44,47,703 
28 266—Pensions and Other Retirement 
Benefits. 95,66,416 75,157 96,41,573 
37 28I—Family Welfare 29,39,975 29,39,975 
38 282—Public Health, Sanitation and 
Water Supply. 44,07;101 44,07,101 
39 283—Housing 30,91,824 30,91,824 
66 332—Multipurpose River Project 2,20,22,384 2,20,22,384 
76 320—Industries (Public Undertakings) 2,04,855 2,04,855 
78 282—Public Health, Sanitation and. 
Water Supply (Sewerage and Water 
Supply). 12,47,93,891 12,47,93,891 
766—Loans to Government Servants, 
etc. 
86 3,07,554 3,07,554 
767—Miscellaneous Loans 
Grand Total 	 .. 35,17,81,703 2,50,995 35,20,32,698 
161 

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