The West Bengal Appropriation ( Vote On Account ) Act, 2000

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act VII of 2000 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 2000. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 2000.] 
[31st March, 2000.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of a part of the year ending on the thirty first day of 
March, 2001. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of a part of the year ending on the thirty-first 
day of March, 2001; 
It is hereby enacted in the Fifty-first Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on 
Account) Act, 2000. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees nine 
thousand five hundred eighty-six crore ninety lakh fifty-eight thousand 
towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first day of 
March, 2001, in respect of the services and purposes specified in 
column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 2001. 
Short title. 
Issue of 
Rs. 9586,90, 
58,000 out 
of the 
Consolidated 
Fund of West 
Bengal for 
the year 
2000-01. 
Appropria-
tion: 
77 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 4,69,30,000 7,39,000 4,76,69,000 
Serial 	 2 2012—Governor 94,11,000 94,11,000 
3 2013—Council of Ministers 1,32,66,000 1,32,66,000 
4 2014—Administration of Justice 41,37,74,000 10,07,35,000 51,45,09,000 
5 2015—Elections 25,16,75,000 25,16,75,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020 	 Collection of Taxes on Income 
and Expenditure. 2,54,12,000 2,54,12,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
— 2029—Land Revenue 91,10,89,000 91,10,89,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475 	 Capital Outlay on Other General 
Economic Services. 16,63,000 16,63,000 
Total 91,27,52,000 91,27,52,000 
78 
The West Bengal Appropriation (Vote on Account) Aa, 2000. 
VII of 2000.] 
(Sched Ile.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registration 13,72,79,000 13,72,79,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. .. 15,64,000 15,64,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 	 .. 14,13,06,000 14,13,06,000 
11 2040—Taxes on Sales, Trade, etc. 24,03,18,000 24,03,18,000 
12 2041—Taxes on Vehicles 3,01,72,000 3,01,72,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 2,59,08,000 2,59,08,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 5,77,05,000 5,77,05,000 
(c) Interest Payment and 
Servicing of Debt 
15 2048—Appropriation for Reduction or 
Avoidance of Debt 16,61,22,000 16,61,22,000 
16 2049—Interest Payments 19,47,000 1742,90,05,000 1743,09,52,000 
(d) Administrative Services 
ierial 17 2051—Public Service Commission 	 . . 2,04,73,000 2,04,73,000 
18 2052—Secretariat—General Services .. 24,12,76,000 24,12,76,000 
19 2053—District Administration 21,21,64,000 21,21,64,000 
20 and 2054—Treasury 	 Accounts 
Administration. 17,76,18,000 17,76,18,000 
21 2055—Police 301,43,66,000 301,43,66,000 
22 2056—Jails 21,29,42,000 21,29,42,000 
24 and 6,21,63,000 6,21,63,000 2058—Stationery 	 Printing 
79 
The West Bengal Appropriation (Vote on'Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(d) Administrative Services 
— 2059—Public Works 89,50,05,000 1,11,63,000 90,61,68,000 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2205—Art and Culture (Buildings) 	 .. 6,27,000 6,27,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216--Housing (Buildings) 3,69,72,000 3,69,72,000 
(h) Others 
C—Economic Services 
25 (f) Industry and Minerals 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 1,65,000 1,65,000 
(j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works .. 23,73,05,000 2,77,000 23,75,82,000 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and 
Culture 
4202—Capital Outlay on Education, 
Sports,'Art and Culture (Buildings)... 3,58,05,000 3,58,05,000 
80 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Sums not exceeding 
Voted -by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 60,48,80,000 60,48,80,000 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan) 
(Buildings). 23,10,000 23,10,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 6,60,000 6,60,000 
4211—Capital Outlay on Family - 
Welfare (Buildings). 	 .. 1,32,000 1,32,00C 
25 
(c) water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 	 .. 8,33,41,000 8,33,41,00C 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 	 .. 24,75,000 24,75,000 
. 	 (h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 	 .. 8,25,000 8,25,00( 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 	 .. 23,10,000 23,10,00( 
4404 	 Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings) (Buildings). 9,90,000 9,90,00( 
81 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 .. 28,71,000 28,71,000 
4425—Capital Outlay on Co-operation 
(Buildings). 	 .. 3,46,000 3,46,000 
25 (f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 	 .. 1,98,000 1,98,000 
485I—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan) (Buildings). 	 .. 
Total 190,72,17,000 1,14,40,000 191,86,57,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 23,67,27,000 23,67,27,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and 
Control). 59,48,13,000 59,48,13,000 
(e) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 415,79,62,000 38,000 415,80,00,000 
29 2075—Miscellaneous General Services. . 5,60,26,000 5,60,26,000 
82 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 20001 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education 1161,45,43,000 1161,45,43,000 
2203—Technical Education 26,09,80,000 26,09,80,000 
2205—Art 	 Culture and 4,21,00,000 4,21,00,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6202—Loans for Education, Sports, Art 
and Culture. 1,65,000 1,65,000 
Total 1191,77,88,000 1191,77,88,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
31 2204—Sports 	 Youth Services and 20,00,89,000 '20,00,89,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 350,47,90,000 350,47,90,000 
32 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 1,65,000 1,65,000 
Total 350,49,55,000 350,49,55,000 
83 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial - 	 Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health 
(Public Health). 51,41,11,000 51,41,11,000 
34 2211—Family Welfare 	 .. 51,65,70,000 51,65,70,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 .. 173,31,52,000 173,31,52,000 
35 F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). .. 
Total 173,31,52,000 173,31,52,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 12,61,10,000 34,000 12,61,44,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216 	 Capital Outlay on Housing 	 . . 12,88,32,000 12,88,32,000 
F—Loans and Advances 
6216—Loans for Housing 34,65,000 34,65,000 
Total 25,84,07,000 34,000 25,84,41,000 
84 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 375,28,93,000 375,28,93,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 69,63,000 69,63,000 
F—Loans and Advances 
6217—Loans for Urban Development.. 9,35,88,000 9,35,88,000 
Total 	 .. 385,34,44,000 385,34,44,000 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 	 .. 13,30,11,000 13,30,11,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 12,61,000 12,61,000 
F—Loans and Advances 
6220—Loans for Information and 
Publicity. 13,86,000 13,86,000 
Total 13,56,58,000 13,56,58,000 
85 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
' REVENUE ACCOUNT 
BServices --Social 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 28,24,55,000 28,24,55,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 	 .. 15,37,61,000 3,96,00,000 19,33,61,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
40 (g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security 
and Welfare (Rehabilitation). 	 .. 99,00,000 99,00,000 
F—Loans 	 Advances and 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 	 .. 1,65,000 1,65,000 
Total 16,38,26,000 3,96,00,000 20,34,26,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 6,90,75,000 6,90,75,000 
41 
2204 	 Sports & Youth Services 
(Tribal Areas Sub-Plan). 17,16,000 17,16,00C 
86 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 1,88,03,000 1,88,03,000 
2210—Medical and Public Health 
(Public Health) (Tribal Areas 
Sub-Plan). 9,22,000 9,22,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 	 . 4,39,23,000 4,39,23,000 
41 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 59,37,15,000 59,37,15,000 
(f) Labour and Welfare 
2230—Labour and Employment 
(Tribal Areas Sub-Plan). 	 .. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 11,22,000 11,22,000 
2236—Nutrition (Tribal Areas Sub-Plan) .. .. 
2250—Other Social Services (Tribal 
Areas Sub-Plan). 1,000 1,000 
87 
0 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
41 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Excluding 
Horticulture and Vegetable Crops) 
(Tribal Areas Sub-Plan). 
2401—Crop Husbandry (Horticulture 
and Vegetable Crops) (Tribal Areas 
Sub-Plan). 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 .. 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 
2401 	 Dairy Development (Tribal Areas 
Sub-Plan). 
2405—Fisheries (Tribal Areas Sub-Plan) 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 . . 
2408—Food, Storage and Warehousing 
Rs. 
93,39,000 
10,71,000 
19,80,000 
89,00,000 
33,000 
3,75,74,000 
49,000 
9,15,000 
49,000 
8,25,000 
95,13,000 
14,71,000 
5,94,000 
2,80,000 
Rs. Rs. 
93,39,00C 
10,71,00 ( 
19,80,00( 
89,00,00 ( 
33,00 ( 
. 
3,75,74,001 
49,00 
9,15,00 
49,00 
8,25,0C 
95,13,0C 
14,71,0( 
5,94,0( 
2,80,0i 
(Tribal Areas Sub-Plan). 
2425—Co-operation (Tribal Areas 
Sub-Plan). 	 .. 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 
(b) Rural Development. 
2501—Special Programmes for Rural 
Development (Tribal Areas 
Sub-Plan). 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(1) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 	 . 
2852—Industries (Food and Beverages) 
(Tribal Areas Sub-Plan). 
0 
0 
0 
0 
0 
88 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 2,49,31,000 2,49,31,000 
4250—Capital Outlay on Other Social 
Services (Tribal Areas Sub-Plan). 	 . . 2,000 2,000 
(h) Others 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
41 and Allied Activities 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 	 .. 2,47,000 2,47,000 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal 
Areas Sub-Plan). 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation (Tribal Areas Sub-Plan). . . 38,61,000 38,61,000 
4705—Capital Outlay on Command 
Area Development (Tribal Areas 
Sub-Plan). 10,75,000 10,75,000 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 
89 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Its. 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 6,60,00,000 6,60,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
41 Backward Classes. 	 . . 16,50,000 16,50,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 1,000 1,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 98,000 98,000 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). . 	. 
Total 89,97,35,000 89,97,35,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare). 112,06,26,000 112,06,26,000 
Capital Expenditure Outside the 
Revenue Account 
42 B—Capital Account of Social Services 
(g) Capital Account of Social Welfare 
and Nutrition 
4235—Capital Outlay on Social Security 
and Welfare (Social Welfare). 1,05,60,000 1,05,60,000 
Total 113,11,86,000 113,11,86,000 
90 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(g) Capital Account of Social Welfare 
and Nutrition—conc/d. 
43 2236—Nutrition 14,77,46,000 14,77,46,000 
44 2245—Relief 	 Natural on account of 
Calamities. 	 .. 72,16,80,000 72,16,80,000 
(h) Others 
45 2251—Secretariat—Social Services .. 8,64,86,000 8,64,86,000 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
— 2250—Other Social Services 8,55,71,000 8,55,71,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
46 4250—Capital Outlay on Other Social 
Services. 	 .. 1,44,19,000 1,44,19,000 
F—Loans and Advances 
6250—Loans for Other Social 
_ Services. 1,81,000 1,81,000 
Total 10,01,71,000 10,01,71,000 
91 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
47 
48 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Excluding 
Horticulture and Vegetable Crops)... 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public Under-
takings and Horticulture and 
Vegetable Crops). 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings and 
Horticulture and Vegetable Crops). . . 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and 
Water Conservation. 
Total 
Rs. 
62,06,52,000 
61,38,000 
Rs. Rs. 
62,06,52,000 
61,38,000 
62,67,90,000 62,67,90,000 
9,81,48,000 
1,98,000 
9,81,48,000 
1,98,000 
9,83,46,000 9,83,46,000 
92 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 
Rs. 
49,08,35,000 
78,21,000 
Rs. Rs. 
49,08,35,000 
78,21,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
. 	. 
49,86,56,000 49,86,56,000 
49,80,86,000 
1,34,20,000 
49,80,86,000 
1,34,20,000 
- 	 2404—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
on 4404 	 Capital Outlay 	 Dairy 
Development (Excluding Public 
Undertakings). 
Total 51,15,06,000 51,15,06,000 
93 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 .. 23,76,04,000 23,76,04,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
51 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 1,59,39,000 1,59,39,000 
F—Loans 	 Advances and 
6405—Loans for Fisheries 3,79,17,000 3,79,17,000 
Total 29,14,60,000 . 29,14,60,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 55,02,17,000 14,03,000 55,16,20,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(a) Capital Account of Agriculture 
and Allied Activities . 
4406—Capital Outlay on Forestry and 
Wild Life. 33,000 33,000 
Total 55,02,50,000 14,03,000 55,16,53,000 
94 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
- 	 4407—Capital Outlay on Plantations .. 59,40,000 59,40,000 
53 F—Loans 	 Advances and 
_ 	 6407—Loans for Plantations 66,00,000 66,00,000 
Total 1,25,40,000 1,25,40,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 33,79,06,000 33,79,06,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
54 (a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings). 	 . . 36,70,75,000 36,70,75,000 
F—Loans 	 Advances and 
6408—Loans for Food, Storage and 
Warehousing. 	 .. 1,65,00,000 1,65,00,000 
Total 72,14,81,000 72,14,81,000 
95 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2415—Agricultural Research and 
Education. 18,31,46,000 18,31,46,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
55 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 6,60,000 6,60,000 
Total 18,38,06,000 18,38,06,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2401—Crop Husbandry (Horticulture 
and Vegetable Crops). 	 . . 2,87,67,000 2,87,67,000 
2852—Industries (Foods and Beverages) 4,37,53,000 4,37,53,000 
Capital Expenditure Outside the 
Revenue Account 
56 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Horticulture and 
Vegetable Crops). 1,81,000 1,81,000 
F—Loans 	 Advances and 
6860—Loans for Consumer Industries 
(Foods and Beverages). 10,89,000 10,89,000 
Total 7,37,90,000 7,37,90,000 
96 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Ks. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425--Co-operation 	 . . 15,57,46,000 15,57,46,00 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
57 (a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation. . 5,76,01,000 5,76,01,00 
F—Loans 	 Advances and 
6425—Loans for Co-operation 3,21,58,000 3,21,58,001 
Total 24,55,05,000 24,55,05,001 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 4,52,46,000 4,52,46,001 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 66,000 66,001 
Total 4,53,12,000 4,53,12,001 
97 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 	 sad 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 . . 9,19,40,000 9,19,40,000 
60 87,66,32,000 87,66,32,000 2505—Rural Employment 
2506—Land Reforms 61 9,56,77,000 9,56,77,000 
2515—Other Rural Development 
Programmes (Panchayati Raj). 	 . . 130,90,11,000 130,90,11,000 
D —Grants-in-Aid and Contributions  
3604—Compensation and Assignments 
to Local Bodies and Panchayati 
62 Raj Institutions (Panchayati Raj). 	 . . 7,06,03,000 1,000 7,06,04,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6515—Loans for Other Rural 
Development Programmes 
(Panchayati Raj). 33,000 33,000 
Total 137,96,47,000 1,000 137,96,48,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Development). 	 .. 32,96,47,000 32,96,47,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
63 (b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
(Community Development). 	 . . 11,55,000 11,55,000 
F—Loans 	 Advances and 
6515—Loans for Other Rural Develop-
ment Programmes (Community 
Development). 	 . . 6,27,000 6,27,000 
Total 33,14,29,000 33,14,29,000 
98 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 58,15,89,000 58,15,89,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
64 (c) Capital Account of Special 
Areas Programmes 
4551—Capital Outlay on Hill Areas 39,60,000 39,60,000 
F—Loans 	 Advances and 
6551—Loans for Hill Areas 1,10,22,000 1,10,22,000 
Total 59,65,71,000 59,65,71,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 26,23,72,000 26,23,72,000 
Capital Expenditure Outside the 
Revenue Account 
65 C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 	 .. 9,24,00,000 9,24,00,000 
Total 35,47,72,000 35,47,72,000 
99 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation . . 66,64,04,000 66,64,04,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
66 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 30,44,25,000 30,44,25,000 
Total 97,08,29,000 . 97,08,29,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 162,86,23,000 162,86,23,000 
2705—Command Area Development 1,48,34,000 1,48,34,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 6,58,93,000 6,58,93,000 
4705—Capital Outlay on Command 
Area Development. 	 . . 2,31,05,000 2,31,05,000 
Total 173,24,55,000 173,24,55,000 
100 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 79,55,81,000 1,65,000 79,57,46,001 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 15,42,75,000 15,42,75,001 
Total 94,98,56,000 1,65,000 95,00,21,001 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 90,17,25,000 90,17,25,00 
F—Loans and Advances 
69 6801—Loans for Power Projects 367,11,39,000 . 367,11,39,00 
6860—Loans for Consumer Industries.. 75,90,000 75,90,001  
Total 458,04,54,000 458,04,54,00 
101 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 99,00,000 99,00,000 
(0 Industry and Minerals 
- 	 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 .. 41,04,52,000 41,04,52,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
73 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . . 4,16,47,000 4,16,47,000 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 	 .. 2,85,80,000 2,85,80,000 
6860—Loans for Consumer Industries 
(Village and Small Industries). 	 . . 5,98,95,000 5,98,95,000 
Total 54,05,74,000 54,05,74,000 
102 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 	 .. 34,28,000 34,28,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(0 Capital Account of Industry 
and Minerals 
4858—Capital Outlay 	 Engineering on 
Industries (Closed and Sick 
Industries). 	 .. 16,50,000 16,50,000 
74 4860—Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 	 .. 13,20,000 13,20,000 
4875—Capital Outlay on Other 
Industries (Closed and Sick 
Industries). 	 .. 19,80,000 19,80,000 
4885—Capital Outlay on Industries 
and Minerals (Closed and Sick 
Industries). 	 .. 33,00,000 33,00,000 
F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). . 	. 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 .. 1,15,50,000 . 1,15,50,000 
Total 	 .. 2,32,28,000 2,32,28,000 
103 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries and Foods and Beverages). 65,05,38,000 65,05,38,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 1,12,38,000 1,12,38,000 
(g) Transport 
77 3051—Ports and Lighthouses 72,57,000 72,57,000 
78 3053—Civil Aviation 19,96,000 19,96,000 
3054—Roads 	 Bridges and 108,86,53,000 108,86,53,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay 	 Roads on 	 and 
- 	 Bridges. 194,78,91,000 194,78,91,000 
Total 303,65,44,000 303,65,44,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
- 	 3055—Road Transport 64,33,28,000 64,33,28,000 
3056—Inland Water Transport 	 . 6,80,000 6,80,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 	 . . 52,71,42,000 52,71,42,000 
5056 	 Capital Outlay on Inland Water 
Transport. 16,50,000 16,50,000 
5075—Capital Outlay on Other 
Transport Services. 3,30,00,000 3,30,00,000 
F—Loans and Advances 
- 	 7055—Loans for Road Transport 10,06,50,000 10,06,50,000 
Total 130,64,50,000 130,64,50,000 
104 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 4,74,21,000 4,74,21,000 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 56,88,000 56,88,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services.. 13,52,97,000 13,52,97,000 
- 	 3452—Tourism 	 . 4,83,04,000 4,83,04,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
• Economic Services 
5452—Capital Outlay on Tourism 	 .. 33,00,000 33,00,000 
Total 	 .. 5,16,04,000 5,16,04,000 
REVENUE ACCOUNT 
C—Economic Services 
0) General Economic Services 
85 19,78,20,000 19,78,20,000 3454—Census, Surveys and Statistics .. 
86 3456 	 Civil Supplies 3,20,54,000 3,20,54,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 	 .. 3,46,50,000 3,46,50,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
- 	 Trading Institutions. 1,08,90,000 1,08,90,000 
Total 4,55,40,000 4,55,40,000 
105 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
- Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 2,44,35,000 . 2,44,35,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 	 .. 13,78,44,000 13,78,44,000 
D—Grants-in-Aid and Contributions 
90 and 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 81,50,69,000 2,79,000 81,53,48,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
— 	 4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under- 
takings). 	 .. .. 
4858—Capital Outlay 	 Engineering on 
Industries (Public Undertakings). 	 .. 1,65,000 1,65,000 
5075—Capital Outlay on Other 
Transport Services (Public 
92 Undertakings). 33,00,000 33,00,000 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 	 . . 4,78,50,000 4,78,50,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 . . 14,51,83,000 10,06,000 14,61,89,000 
6860—Loans for Consumer Industries 
(Public Undertakings). 	 . . 9,93,28,000 9,93,28,000 
Total 	 .. 29,58,26,000 10,06,000 29,68,32,000 
106 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
93 
94 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(I) Capital Account of Industry 
and Minerals 
4856 	 Capital Outlay on Petrochemical 
Industries (Excluding Public Under- 
takings). 	 .. 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings). 	 . . 
4885—Other Capital Outlay on 
Industries and Minerals 
(Excluding Public Undertakings). 	 . . 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public Under- 
- 	 takings). 	 .. 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4859—Capital Outlay on Telecommuni- 
cation and Electronic Industries. 	 .. 
F—Loans and Advances 
6859—Loans for Telecommunication 
and Electronic Industries. 
Total 
Rs. 
33,00,000 
17,16,00,000 
3,30,000 
Rs. Rs. 
33,00,000 
17,16,00,000 
3,30,000 
17,52,30,000 17,52,30,000 
3,96,00,000 
1,32,00,000 
3,96,00,000 
1,32,00,000 
5,28,00,000 5,28,00,000 
107 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(t) Capital Account of Industry 
and Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 	 .. 92,40,000 92,40,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries and Foods and 
Beverages). 82,50,000 82,50,000 
95 F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 9,90,000 9,90,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries and 
Foods and Beverages). 7,55,04,000 7,55,04,000 
Total 	 .. 9,39,84,000 9,39,84,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 
(Excluding Public Undertakings 
and Closed and Sick Industries). 	 . 1,37,28,000 1,37,28,000 
96 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
Sick Industries). 2,72,25,000 2,72,25,000 
Total 4,09,53,000 4,09,53,000 
108 
The West Bengal Appropriation (Vote on Account) Act, 2000. 
VII of 2000.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
C—Capital Account of Economic 
Services 
(j) Capital Account of Industry 
and Minerals 
4885—Other Capital Outlay on 
Industry and Minerals (Excluding 
Public Undertakings and Closed 
Rs. Rs. 
and Sick Industries). 29,70,000 29,70,000 
E—Public Debt 
6003—Internal Debt of the State 
Government. 1252,78,48,000 1252,78,48,000 Serial 98 
6004—Loans and Advances from 
Central Government. 236,10,54,000 236,10,54,000 
Total 1488,89,02,000 1488,89,02,000 
F—Loans and Advances 
7610—Loans to Government 
99 Servants etc. 26,40,00,000 26,40,00,000 
7615—Miscellaneous Loans 3,30,00,000 3,30,00,000 
Total 29,70,00,000 29,70,00,000 
Grand Total 6319,97,05,000 326493,53,000 9586,90,58,000 
109 

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