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The West Bengal Appropriation Act, 1983

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act IX of 1983 
THE WEST BENGAL APPROPRIATION ACT, 1983. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 1983.] 
[31st March, 1983.] 
An Act to authorise payment and appropriation of cretain further 
sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of the year ending on the thirty-first day of 
March, 1983. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1983; 
It is hereby enacted in the Thirty-fourth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 1983. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees five 
hundred and twenty-seven crores sixty-six lakhs and forty-four thousand 
two hundred and eighty-eight towards defraying the several charges which 
will come in course of payment during the year ending on the thirty-first 
day of March, 1983, in respect of the services and purposes specified in 
column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1983. 
Short title. 
Issue of 
Rs. 
5,27,66,44,288 
out of the 
Consolidated 
Fund of West 
Bengal for 
the year 
1982-83. 
Appro-
priation. 
63 
The West Bengal Appropriation Act, 1983. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Serial 2 212—Governor 	 .. . 	. 1,38,000 1,38,000 
3 213—Council of Ministers 2,33,000 .. 2,33,000 
4 214—Administration of Justice 	 . 4,52,000 6,09,000 10,61,000 
5 215—Elections 	 .. 2,02,56,000 .. 2,02,56,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220 	 Collection of Taxes on Income and 
Expenditure. 4,25,000 .. 4,25,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 61,000 61,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 239—State Excise 	 . 10,33,000 43,000 10,76,000 
11 240—Sales Tax 	 .. 4,97,000 .. 4,97,000 
12 241—Taxes on Vehicles 	 .. 5,15,000 15,000 5,30,000 
(d) Administrative Services 
Serial 17 251—Public Service Commission 	 . . 2,61,000 2,61,000 
18 252—Secretariat—General Services 	 .. 8,89,000 .. 8,89,000 
20 254—Treasury 	 Accounts and 
Administration. 	 .. 3,37,000 3,37,000 
21 255—Police 10,71,56,000 1,47,000 10,73,03,000 
22 258—Stationery and Printing .. 17,11,000 .. 17,11,000 
64 
The West Bengal Appropriation Act, 1983. 
IX of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
(Capital Outlay on Public Works 
under Functional Heads) 
B—Capital Account of Social and 
Community Services 
25 480—Capital Outlay on Medical 
(Buildings). 	 .. . 	. 6,80,000 6,80,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
27 265—Other Administrative Services 	 .. 1,30,57,600 1,30,57,600 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. 	 .. 14,40,40,000 .. 14,40,40,000 
B—Social and Community Services 
31 276—Secretariat—Social and 
Community Services. 	 .. . 	. 2,639 2,639 
33 277—Education (Youth Welfare) 	 .. 33,98,000 .. 33,98,000 
277—Education (Excluding Sports and 
Youth Welfare). 7,44,87,000 1,11,638 7,45,98,638 
34 
278—Art and Culture 1,80,000 .. 1,80,000 
Total 	 .. 7,46,67,000 1,11,638 7,47,78,638 
65 
The West Bengal Appropriation Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
36 280—Medical 2,63,28,000 89,679 2,64,17,679 
37 281—Family Welfare 4,20,25,000 .. 4,20,25,000 
38 282—Public Health, Sanitation and 
Water Supply. 8,20,72,000 . 	. 8,20,72,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
39 483—Capital Outlay on Housing 2,00,000 2,00,000 
41 485—Capital Outlay on Information and 
Publicity. 55,15,000 55,15,000 
REVENUE ACCOUNT 
B--Social and Community Services 
42 287—Labour and Employment 47,18,32,000 47,18,32,000 
45 288—Social Security and Welfare 
(Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes). 	 .. 2,22,62,000 1,511 2,22,63,511 
46 288 	 Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 14,08,78,000 4,131 14,08,92,131 
47 289—Relief on account of Natural 
Calamities. 3,42,28,000 3,42,28,000 
66 
The West Bengal Appropriation Act, 1983. 
IX of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
48 
49 
50 
REVENUE ACCOUNT 
B—Social and Community Services 
295—Other Social and Community 
Services. 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
495—Capital Outlay on Other Social and 
Community Services. 
F—Loans and Advances 
695—Loans for Other Social and 
_ 	 Community Services. 	 .. 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
296—Secretariat—Economic Services . . 
298—Co-operation . 	. 
Rs. 
58,17,000 
3,08,000 
11,00,000 
Rs. 
.. 
.. 
Rs. 
58,17,000 
3,08,000 
11,00,000 
72,25,000 .. 72,25,000 
1,38,168 1,38,168 
2,01,13,000 
54,300 54,300 
2,01,13,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
698—Loans for Co-operation 
Total 	 . . 2,01,13,000 54,300 2,01,67,300 
67 
The West Bengal Appropriation Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
51 304—Other General Economic Services 2,21,000 2,21,000 
(b) Agriculture and Allied Services 
52 305—Agriculture 	 . .. 2,71,357 2,71,357 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
53 5,28,35,000 5,28,35,000 306—Minor Irrigation 
_ 
309—Food 	 .. 4,22,05,000 .. 4,22,05,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
54 Services 
(b) Capital Account of Agriculture 
and Allied Services 
509—Capital Outlay on Food 	 . 18,00,000 .. 18,00,000 
Total 	 .. 4,40,05,000 4,40,05,000 
68 
The West Bengal Appropriation Act, 1983. 
IX of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—General Services 
(b) Agriculture and Allied Services 
55 310—Animal Husbandry . 	. 4,000 4,000 
56 311—Dairy Development 	 . . 2,11,16,000 10,000 2,11,26,000 
58 313—Forest 63,63,000 . 	. 63,63,000 
59 311 	 Community Development 
(Panchayat). 	 . . 3,10,74,000 . 	. 3,10,74,000 
60 314—Community Development 
(Excluding Panchayat). . 	. 2,104 2,104 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 	 . 73,00,000 73,00,000 
61 526—Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 1,39,50,000 . 	. 1,39,50,000 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 1,30,000 11,373 1,41,373 
Total 	 . . 2,13,80,000 11,373 2,13,91,373 
69 
The West Bengal Appropriation Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 28,24,000 .. 28,24,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
62 and Minerals 
520—Capital Outlay on Industrial 
Research and Development (Excluding 
Public Undertakings and Closed and 
Sick Industries). 5,000 . 	. 5,000 
F—Loans and Advances 
720—Loans for Industrial Research 
and Development (Excluding Closed 
and Sick Industries). 3,45,38,000 .. 3,45,38,000 
Total 3,73,67,000 .. 3,73,67,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals _ 321—Village and Small Industries 
(Excluding Public Undertakings). 	 .. 37,32,000 37,32,000 
Capital Expenditure Outside the 
63 Revenue Account 
F—Loans and Advances 
721—Loans for Village and Small 
Industries (Excluding Public Under- 
takings). 13,00,000 .. 13,00,000 
Total 50,32,000 50,32,000 
70 
The West Bengal Appropriation Act, 1983. 
IX of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
64 
66 
67 
70 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
328—Mines and Minerals 	 .. 
(d) Water and Power Development 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 	 .. 
533—Capital Outlay on Irrigation, 
Navigation, Drainage and Flood 
Control Projects. 	 .. 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
334—Power Projects .. 
Rs. 
47,000 
Rs. 
.. 
Rs. 
47,000 
2,35,33,000 
	
. 	. 
	
. 	. 
1,000 
10,55,000 
2,35,33,000 
1,000 
10,55,000 
2,35,33,000 10,56,000 2,45,89,000 
2,60,00,000 2,60,00,000 
(e) Transport and Communications 
337—Roads and Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges. 	 . . 
Total 	 . . 
23,82,000 .. 
26,41,788 
23,82,000 
26,41,788 
23,82,000 26,41,788 50,23,788 
71 
The West Bengal Appropriation Act, 1983. 
[West Ben. Act IX of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
71 338 	 Road and Water Transport 
Services. 1,96,45,000 1,96,45,000 
72 339—Tourism 37.000 37,000 
D—Grants-in-aid and Contributions 
74 363—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). 	 .. 7,39,01,000 7,39,01,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
80 726—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 59,00,000 59,00,000 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
82 530—Investments in Industrial 
Financial Institutions (Excluding 
Public Undertakings). 16,25,000 16,25,000 
E—Public Debt 
603—Internal Debt of the State 
Government. 2,99,75,82,000 2,99,75,82,000 
Serial 
83 604—Loans 	 Advances from the and 
Central Government. . . 	. 67,89,02,000 67,89,02,000 
Total 3,67,64,84,000 3,67,64,84,000 
Grand Total 	 .. 1,59,36,68,600 3,68,29,75,688 5,27,66,44,288 
72 

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