The West Bengal Appropriation ( Vote On Account ) Act, 1991
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act II of 1991 THE WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1991. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 28th March, 1991.] [28th March, 1991.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1992. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1992. It is hereby enacted in the Forty-second Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (Vote Short tle. on Account) Act, 1991. Issue of Rs. 27,6932,84,CC0 out of the Consoli- dated Fund of West Bengal for the year 1991-92. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees two thousand seven hundred and sixtynine crores thirtytwo lakhs and eightyfour thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty- first day of March, 1992, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1992. Appropria- tion. 17 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs, Rs. 1 2011—State Legislatures 1,13,12,000 96,000 1,14,08,000 Serial 2 2012—Governor 31,06,000 31,06,000 3 2013—Council of Ministers 33,60,000 33,60,000 4 2014—Administration Justice of 9,32,89,000 2,10,30,000 11,43,19,000 5 2015—Elections 40,15,85,000 2,000 40,15,87,000 (b) Fiscal Services i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 70,15,000 1,000 70,16,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 29,55,87,000 2,44,000 29,58,31,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. 35,44,000 35,44,000 Total 29,91,31,000 2,44,000 29,93,75,000 18 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched de.) I 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registration 4,47,40,000 4,47,40,000 9 2035—Collection of other Taxes on Property and Capital Transactions. .. 5,57,000 5,57,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise 3,72,66,000 3,72,66,000 11 2040—Sales Tax 5,82,79,000 5,82,79,000 12 2041—Taxes on Vehicles 1,15,93,000 1,15,93,000 13 2045—Other Taxes and Duties on Commodities and Services. 2,52,00,000 2,52,00,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services .. 1,15,81,000 1,15,81,000 (c) Interest Payment and Servicing of Debt 16 2049—Interest Payments 24,50,000 2,74,82,62,000 2,75,07,12,000 (d) Administrative Services Serial 17 2051—Public Service Commission . . 57,21,000 57,21,000 18 2052—Secretariat—General Services .. 6,58,76,000 6,58,76,000 19 2053—District Administration 6,54,04,000 6,54,04,000 20 and 2054—Treasury Accounts Administration. 4,58,42,000 4,58,42,000 21 2055—Police 1,10,73,16,000 1,000 1,10,73,17,000 22 2056—Jails 6,84,47,000 6,84,47,000 24 2058—Stationery Printing and 3,09,94.000 3,09,94,000 19 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 2059—Public Works 30,11,32,000 54,14,000 30,65,46,000 (Public Works Under Functional Heads) B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Buildings) . . 20,000 20,000 2205—Art Culture 27,54,000 27,54,000 and (Buildings) (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Buildings). 12,000 12,000 25 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) 1,35,54,000 1,35,54,000 (f) Labour and Labour Welfare 2230—Labour and Employment (Buildings). 5,000 5,000 (g) Social Welfare and Nutrition 2235—Social Scurity and Welfare (Social Welfare) (Buildings). 34,000 34,000 C—Economic Services (e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) .. 3,000 3,000 20 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) I 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 2403—Animal Husbandry (Buildings) 3,000 3,000 2404—Dairy Development (Buildings) 2,000 2,000 2406—Forestry and Wild Life (Zoological Park and Lloyd Botanic Gardan, Darjeeling) (Buildings). 1,000 1,000 2408—Food, Storage and Warehousing (Buildings). 34,000 34,000 (1) Industry and Minerals 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 4,000 4,000 25 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 21,84,000 21,84,000 (j) General Economic Services 3475—Other General Economic Services (Buildings). 67,000 67,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 4,87,32,000 9,34,000 4,96,66,000 Capital Outlay on Public Works under Functional Heads B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art And Culture (Buildings). 5,62,27,000 5,62,27,000 21 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). 6,72,04,000 6,72,04,000 4210—Capital Outaly on Medical and Public Health (Public Health) 3,00,000 3,00,000 (Buildings). 4211—Capital Outlay on Family Welfare (Buildings). . 5,11,34,000 5,11,34,000 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing (Buildings). . . 2,08,47,000 2,08,47,000 (d) Information and Broadcasting 4220—Capital Outlay on Information 25 and Publicity (Buildings). . . 4,00,000 4,00,000 (h) Others 4250—Capital Outlay on Other Social Services (Buildings). 4,75,000 4,75,00C C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). 69,84,000 69,84,000 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-plan) (Buildings). . . 5,67,000 5,67,00( 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). .. 17,34,000 17,34,00( 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). 21,12,000 21,12,000 22 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Panchayati Raj) (Buildings). . . 3,50,000 3,50,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public 25 Undertakings) (Buildings). . . 15,72 000 15,72,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan) (Buildings). .. 17,000 17,000 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Under- takings and Closed and Sick Industries) (Buildings). 34,000 34,000 — Total .. 57,84,98,000 63,48,000 58,48,46,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070 Other Administrative Services (Fire Protection and Control). 5,08,60,000 5,08,60,000 27 2070—Other Administrative Services (Excluding Fire Protection and Control). 20,45,52,000 20,45,52,000 23 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched tie.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Pensions and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. 66,49,05,000 49,000 66,49,54,000 29 2075—Miscellaneous General Services 1,87,08,000 1,87,08,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture _ 2202—General Education 5,56,65,11,000 5,56,65,11,000 2203—Technical Education 9,41,83,000 9,41,83,000 2205—Art Culture and 2,06,02,000 2,06,02,000 30 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art _ and Culture. 10,04,000 10,04,000 Total 5,68,23,00,000 5,68,23,00,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 31 2201 Sports and Youth Services . . 6,34,77,000 6,34,77,000 24 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched de.) 1 2 3 Demand Numbed Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 32 33 34 35 _ — — (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health). Total REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health (Public Health). 2211—Family Welfare (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). .. Capital Expenditure Outside the Revenue Account F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). Rs. 1,03,89,18,000 16,67,000 Rs. Rs. 1,03,89,18,000 16,67,000 1,04,05,85,000 1,04,05,85,000 19,31,84,000 18,04,36,000 19,31,84,000 18,04,36,000 30,50,31,000 1,05,34,000 30,50,31,000 1,05,34,000 Total 31,55,65,000 31,55,65,000 25 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Schell tie.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Assembly. Consolidated Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social -Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing 5,85,91,000 18,000 5,86,09,000 Capital Expenditure, Outside the Revenue Account B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 4,58,67,000 4,58,67,000 F—Loans and Advances 6216—Loans for Housing 27,00,000 27,00,000 Total 10,71,58,000 18,000 10,71,76,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2217—Urban Development 60,60,87,000 60,60,87,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. 2,21,00,000 2,21,00,000 F—Loans and Advances 6217—Loans for Urban Development.. 9,94,00,000 9,94,00,000 Total . . 72,75,87,000 72,75,87,000 26 The West Bengal Appropriation (Vote on Account) Act, 1991. H of 1991.] (Schad de.) 1 2 3 Demand Nu nber/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 38 39 40 _ _ _ REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting 2220—Information and Publicity Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity. . F—Loans and Advances 6220—Loans for Information and Publicity. Total REVENUE ACCOUNT B—Social Services (0 Labour and Labour Welfare 2230—Labour and Employment Rs. 4,48,96,000 7,87,000 57,00,000 Rs. Rs. 4,48,96,000 7,87,000 57,00,000 5,13,83,000 5,13,83,000 11,56,49,000 11,56,49,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). Capital Expenditure Outside the Revenue Account F—Loans Advances and 11,70,80,000 20,00,000 66,67,000 12,37,47,000 20,00,000 6235—Loans for Social Security and Welfare (Rehabilitation). Total 11,90,80,000 66,67,000 12,57,47,000 27 0 The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Assembly. Consolidated Fund. 'Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture _ 2202—General Education (Tribal Areas Sub-Plan). 4,09,75,000 4,09,75,00( 2201 Sports and Youth Services (Tribal Areas Sub-Plan). 4,34,000 4,34,00( (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 54,24,000 54,24,00 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 11,17,000 11,17,00 41 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 70,00,000 70,00,0C (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and. Other Backward Classes. . . 28,00,64,000 28,00,64,0( (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 13,00,000 13,00,0 28 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). .. 82,27,000 82,27,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . 20,67,000 20,67,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). 15,34,000 15,34,000 2404—Dairy Development (Tribal Areas Sub-Plan). . 21,00,000 21,00,000 2406—Forestry and Wild Life (Excluding Zoological Park and Lloyd Botanic Garden, Darjeeling) (Tribal Areas Sub-Plan). 1,93,34,000 1,93,34,000 and 2408—Food, Storage Warehousing (Tribal Areas Sub-Plan). .. 41 1,46,000 1,46,000 2425—Co-operation (Tribal Areas Sub-Plan). 10,24,000 10,24,000 2435—Other Agricultural Programmes Tribal Areas Sub-Plan). 1,67,000 1,67,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 34,67,000 34,67,000 (c) Special Areas Programmes 2515—Other Rural Development Programmes (Community Development) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 2,03,30,000 2,03,30,000 29 The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 44,51,000 44,51,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 30,22,000 30,22,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). .. 18,00,000 18,00,000 41 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 3,04,92,000 3,04,92,000 C—Capital Account of Economic Services (a) Capital Account of Agricultural and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,34,000 1,34,000 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). 5,12,000 5,12,000 4435—Capital Outlay on other Agricultural Programmes (Tribal Areas Sub-Plan). 2,00,000 2,00,000 30 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched de.) I 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irriga- tion (Tribal Areas Sub-Plan). .. 53,96,000 53,96,000 4705—Capital Outlay on Command Areas Development (Tribal Areas Sub-Plan). 3,50,000 3,50,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village 'and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub- • • Plan). 60,000 60,000 (g) Capital Account of Transport 41 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). .. 1,25,34,000 1,25,34,000 F—Loans Advances and 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. .. 14,14,000 14,14,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). 1,58,000 1,58,000 6575—Loans for Other Special Areas Programme (Tribal Areas Sub-Plan). 1,00,000 1,00,000 6851—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). .. 84,000 84,000 _ Total 45,55,17,000 45,55,17,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). 27,88,77,000 27,88,77,000 43 2236—Nutrition 2,21,54,000 2,21,54,000 31 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 44 2245—Relief Natural on account of Calamities. 26,66,67,000 26,66,67,000 (h) Others 45 2251—Secretariat—Social Services . . 2,35,86,00 2,35,86,000 2250—Other Social Services 1,30,91,000 1,30,91,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 46 4250—Capital Outlay on Other Social Services. 1,88,14,000 1,88,14,000 F—Loans Advances and 6250—Loans for Other Social Services 28,88,000 28,88,000 Total 3,47,93,000 3,47,93,000 REVENUE ACCOUNT C—Economic Services _ (a) Agriculture and Allied Activities 2401—Crop Husbandry 28,16,41,000 28,16,41,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Agriculture and Allied Activities 47 4401—Capital Outlay on Crop Husbandry (Excluding Public Under- takings). 19,84,000 19,84,000 F—Loans Advances and 6401—Loans for Crop Husbandry _ (Excluding Public Undertakings). 4,00,00,000 4,00,00,000 Total 32,36,25,000 32,36,25,000 32 The West Bengal Appropriation (Vote on Account) Act, 1991. H of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 48 49 _ — _ REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities Rs. 3,79,48,000 1,17,000 Rs. Rs. 3,79,48,000 1,17,000 3,80,65,000 3,80,65,000 13,88,14,000 40,05,000 13,88,14,000 40,05,000 2403—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings). Total 14,28,19,000 14,28,19,000 33 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404—Dairy Development 20,07,36,000 34,000 20,07,70,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 50 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings). 51,34,000 51,34,000 F—Loans and Advances 6404—Loans for Dairy Development (Excluding Public Undertakings). . . 5,00,000 5,00,000 Total 20,63,70,000 34,000 20,64,04.000 'REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries 7,51,24,000 7,51,24,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 51 (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries 54,34,000 54,34,00( F—Loans and Advances 6405—Loans for Fisheries 68,34,000 68,34,00( Total 8,73,92,000 8,73,92,00( 34 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2406—Forestry and Wild Life (Exclud- ing Zoological Park and Lloyd Botanic Garden, Darjeeling). 17,59,96,000 17,59,96,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 52 Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and _ Wild Life. 17,00,000 17,00,000 Total 17,76,96,000 17,76,96,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2407—Plantations 3,39,98,000 3,39,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 53 (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations .. 8,34,000 8,34,000 F—Loans and Advances 6407—Loans for Plantations 38,34,000 38,34,000 Total 3,86,66,000 3,86,66,000 35 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) I 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. _ 54 55 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities Research and — 2415—Agricultural Rs. 9,27,49,00 16,67,37,000 Rs. 5,000 9,27,49,00 16,67,42,000 25,94,86,000 5,000 25,94,91,000 7,02,11,000 2,00,000 7,02,11,000 2,00,000 Education. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education. Total 7,04,11,000 7,04,11,000 36 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2425—Co-operation 6,80,00,000 6,80,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 57 (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation 245,31,000 2,45,31,000 F—Loans Advances and _ 6425—Loans for Co-operation 3,70,66,000 3,70,66,000 Total 12,95,97,000 12,95,97,000 REVENUE ACCOUNT C—Economic Services — (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 22,95,00,000 22,95,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 58 Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes. 23,67,000 23,67,000 Total 23,18,67,000 23,18,67,000 37 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Numbed Sums not exceeding Services and purposes. Voted by the Charged on the Total. Serial Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development. 12,43,87,000 12,43,87,000 60 2505—Rural Employment 80,44,30,000 80,44,30,000 2506—Land Reforms 61 5,34,23,000 5,34,23,000 2515—Other Rural Development Programmes (Panchayati Raj). . . 26,81,29,00 26,81,29,000 D—Grants4n-aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj 62 Institutions (Panchayati Raj). . . 1,90,00,000 1,000 1,90,01,000 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6515—Loans for Other Rural Develop- _ ment Programmes (Panchayati Raj). 34,000 34,000 Total 28,71,63,000 1,000 28,71,64,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Pro- grammes (Community Development). 12,16,08,000 12,16,08,000 Capital Expenditure Outside the Revenue Account C—Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Commu- nity Development). 22,00,000 22,00,000 Total 12,38,08,000 12,38,08,000 38 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged-on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas 16,08,73,000 16,08,73,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 64 Services (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas . . 15,00,000 15,00,000 F—Loans and Advances — 6551—Loans for Hill Areas 38,34,000 38,34,000 Total 16,62,07,000 16,62,07,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes — 2575—Other Special Areas Programmes 7,03,26,000 7,03,26,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 65 Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas Programmes. 23,49,000 23,49,000 Total 7,26,75,000 7,26,75,000 39 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) I 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation . . 17,29,48,000 17,29,48,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and _ Medium Irrigation. 66,94,25,000 66,94,25,000 Total 84,23,73,000 * 84,23,73,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Major Irrigation 27,80,51,000 27,80,51,000 2705—Command Area Development .. 35,34,000 35,34,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 67 Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Major Irrigation. 9,83,53,000 9,83,53,000 4705—Capital Outlay on Command . _ Area Development. 77,84,000 77,84,000 Total 38,77,22,000 38,77,22,000 40 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control — 2711—Flood Control 11,37,17,000 34,000 11,37,51,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 68 Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control _ Projects. 12,95,34,000 12,95,34,000 Total 24,32,51,000 34,000 24,32,85,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power 20,82,67,000 20,82,67,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 69 Services (e) Capital Account of Energy 4801—Capital Outlay on Power Projects 72,93,67,000 72,93,67,000 F—Loans Advances and 6801—Loans for Power Projects 24,58,67,000 24,58,67,000 _ 6860—Loans for Consumer Industries 33,34,000 33,34,000 Total 1,18,68,35,000 1,18,68,35,000 41 The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Seri al Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. .. 29,17,000 29,17,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). 23,01,30,000 23,01,30,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 73 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 2,24,17,000 2,24,17,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public _ Undertakings). 1,61,84,000 1,61,84,000 Total 26,87,31,000 26,87,31,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals — 2852—Industries (Closed and Sick Industries). .. 13,36,000 13,36,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 74 Services (f) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 41,34,000 41,34,00C 42 The West Bengal Appropriation (Vote on Account) Act, 1991. 11 of 1991.] (Sched Ile.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 4860—Capital Outlay on Consumer Industries (Closed and Sick Industries). 32,00,000 32,00,000 4875—Capital Outlay on Other Indus- tries (Closed and Sick Industries). .. 26,67,000 26,67,000 74 F—Loans Advances and 6857—Loans for Chemical and Pharma- ceutical Industries (Closed and Sick Industries). .. 80,12,000 80,12,000 6858—Loans for Engineering Industries (Closed and Sick Industries). 3,51,42,000 3,51,42,000 6860—Loans for Consumer Industries (Closed and Sick Industries). 5,59,80,000 5,59,80,000 Total 11,04,71,000 11,04,71,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 8,06,81,000 8,06,81,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 38,64,000 38,64,000 (g) Transport 77 3051—Ports and Lighthouses 26,52,000 26,52,000 78 3053—Civil Aviation 18,30,000 18,30,000 REVENUE ACCOUNT C—Economic Services _ (g) Transport 3054—Roads and Bridges 31,29,71,000 31,29,71,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5054 Capital Outlay on Roads and Bridges. 20,14,00,000 20,14,00,000 Total 51,43,71,000 51,43,71,000 43 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Numbed Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport — 3055—Road Transport 15,63,70,000 15,63,70,000 3056—Inland Water Transport 8,85,000 8,85,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 80 Services (g) Capital Account of Transport 5055—Capital Outlay on Road Transport 1,85,00,000 1,85,00,000 5056—Capital Outlay on Inland Water Transport. 1,23,34,000 1,23,34,000 F—Loans and Advances _ 7055—Loans for Road Transport 11,10,00,000 11,10,00,000 Total 29,90,89,000 29,90,89,000 Capital Expenditure Outside the Revenue Account C—Economic Services (g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. 7,54,34,000 7,54,34,00( 44 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Sched ale.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research 1,11,000 1,11,000 (j) General Economic Services 83 3451—Secretariat—Economic Services 4,68,73,000 4,68,73,000 — 3452—Tourism .. 1,29,66,000 1,29,66,000 Capital Expenditure Outside the Revenue Account 84 C—Capital Account of Economic Services (j) Capital Account of General Economic Services _ 5452—Capital Outlay on Tourism 3,67,000 3,67,000 Total 1,33,33,000 1,33,33,000 REVENUE ACCOUNT C—Economic Services a) General Economic Services 85 3454—Census, Surveys and Statistics.. 1,59,91,000 1,59,91,000 86 3456—Civil Supplies .. 56,52,000 56,52,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General 87 Economic Services 5465—Investments in General Financial and Trading Institutions. 50,67,000 50,67,000 F—Loans Advances and 7465—Loans for General Financial and — Trading Institutions. 15,00,000 15,00,000 Total 65,67,000 65,67,000 45 The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 88 89 90 _ REVENUE ACCOUNT C—Economic Services (j) General Economic Services 3475—Other General Economic Services B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). C—Economic _Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Zoological Park and Lloyd Botanic Garden, Darjeeling). .. Total D—Grants-in-aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). Rs. 85,39,000 Rs. Rs. 85,39,000 59,67,000 36,84,000 59,67,000 36,84,000 96,51,000 96,51,000 51,22,29,000 2,58,000 51,24,87,000 46 The West Bengal Appropriation (Vote on Account) Act, 1991. II of 1991.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Public Undertakings). .. 3,34,000 3,34,000 4408—Capital Outlay Food, Storage on and Warehousing (Public Under- takings). 5,34,000 5,34,000 (f) Capital Account of Industry and Minerals 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). 1,67,000 1,67,000 92 4860—Capital Outlay on Consumer Industries (Public Undertakings). .. 6,34,000 6,34,000 F—Loans and Advances 6401—Loans for Crop Husbandry (Public Undertakings). 6,00,00,000 6,00,00,000 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). 3,36,67,000 3,36,67,000 6858—Loans for Engineering Industries (Public Undertakings). 2,75,00,000 2,75,00,000 6860—Loans for Consumer Industries _ (Public Undertakings). 1,48,34,000 1,48,34,000 Total 13,76,70,000 13,76,70,000 47 The West Bengal Appropriation (Vote on Account) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services _ (1) Capital Account of Industry and Minerals 4856—Capital Outlay on Petro-Chemical Industries (Excluding Public Undertakings). 14,26,67,000 14,26,67,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). 30,00,000 30,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). 7,79,00,000 7,79,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Undertakings). 1,45,00,000 1,45,00,000 — Total 23,80,67,000 23,80,67,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industries and Minerals — 4859—Capital Outlay on Telecommuni- cation and Electronics Industries .. 2,83,34,000 2,83,34,000 94 F—Loans and Advances 6859—Loans for Telecommunication and Electronics Industries. 1,50,00,000 1,50,00,000 Total 4,33,34,000 4,33,34,000 48 The West Bengal Appropriation (Vote on Account) Act, 1991. H of 1991.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industries and Minerals — 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). 2,16,67,000 1,17000 2,17,84,000 F—Loans and Advances 95 6857—Loans for Chemical and Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). 3,34,000 3,34,000 6860—Loans for Consumer Industries (Excluding Public Undertakings and — Closed and Sick Industries). 4,29,34,000 4,29,34,000 Total 6,49,35,000 1,17,000 6,50,52,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans and Advances 6875—Loans for Other Industries 45,34,000 45,34,000 96 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick Industries). 4,00,00,000 4,00,00,000 Total 4,45.34,000 4,45,34,000 49 The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act II of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 97 Serial 98 99 _ C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Industries). E—Public Debt 6003—Internal Debt of the State Government 6004—Loans and Advances from Central Government Total F—Loans Advances and Rs. 12,67,000 . . Rs. 1,77,81,38,000 87,93,13,000 Rs. 12,67,000 1,77,81,38,000 87,93,13,000 2,65,74,51,000 2,65,74,51,000 15,00,00,000 20,000 15,00,00,000 20,000 7610—Loans to Govenment Servants etc. 7615—Miscellaneous Loans Total Grand Total .. 15,00,20,000 15,00,20,000 22,24,38,39,000 5,44,94,45,000 27,69,32,84,000 50
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