The west bengal appropriation (no. 3) act, 1953

        
       
  
-” West Bengal Act XXVIII of 1953. . THE WEST BENGAL APPROPRIATIGN (No. 3) ACT, © 7 
[Passed by the West Benga Legislature.] ee eee aa 
[Assent of the Governor was first published in the Calcutta Gazette, ' . - : Retraordinary, of the 19th December, 1953.) . : * 
An Act to authorise payment and appropriation af certain Do | : further sums. from and out of the Consolidated Fund of - "oT . West Bengal for the service of the year ending on. the oe Sos shinty-jirst day of March; 1954. 
WHEREAS it is expedient to authorise appropriation of certain further-sums from and out of the ‘Consolidated Fund of West Bengal for the service of the _.| Year ending’ on the thirty-first day of March, 1954; ‘ Coed '- " It is. hereby enacted’ as follows:— , 7 TA _ 1 This Act may be called the Short title, tien (No. 3) Act, 1953, Oo 
-- 2, From and out of thé Consolidated Fund.. of .. West 
payment and 
West Bengal Appropria- 
Issue of 
    
   
      
those specified in column 3 of the Schedule: amounting 
Bengal there may be paid and applied sums not exceeding” 
      
   
    
   
Rupees’ 
in 13,9156, 
  
  
    
    
  
  
  
  
  
          
    
OOF out oF 
  
  
  
    
        
coed | | «the aggregate .to the sum. of Rupees. thirteen crores, ninety- the'Con- . 3 one lakhs, fifty-six thowsand and one towards defraying solidated re the several charges which will come in course of payment Fund of nd Ry et 3: > Vest - . during the year ending on ‘the thirty-first day of March, Bengal for... ca HE 1954, in respect of the services specified in column 2 of the theyear 2°: Hi - Schedule. . . 1958-64, of 
‘@ «The sums authorised to be paid and applied from Appropria. .." . Sh - and out of the Consolidated Fund of West Bengal by: this tion. ve Ah . Act shall be appropriated for the services and purposes . HE expressed in the Schedule in relation to the year ending on ee i the thirty-first day of March, 1954. . po . ' He 
SCHEDULE. 7 
(See sections 2-and_,3.) 
. 
ae 
° Sums not exceeding | : 
Services and purposes, oo, ° ” . Voted by the | Charge on - | 
Legislative | the Consolida- | Total. ‘ 
Assembly. ted Fund. : 
i : Rs. RBs. Bs. 
2 | Land Revenue 14,60,000 14,60,000 |} 80-—Ports and Pilotage 96,000 96,0 | 38=Medical 9,68,000 9,68;000 | 89-Public Health 20,00,000 20,00,000 40-—Apricultnre—Agriculture fF — 2521,65,000 - 2,211,55,000, . | 4l—Veterinary : 2,50,000 2,650,000 
Cartied over ~ | 269,29,000 } | 2,69,29;000, ° 
. ’ Price—Indian, annas. 2; English, 3d. 2- ei iat 
1 . ‘ . my : - . \ , > 
oe + ‘ eo Tee ; - 
        
   
          
(Schedhile.) 
- The West Bengal bproptigtion: (Me CA 3) At, -195%,, 
[West Ben: Act XXVIII of 1953. i. 
     
  
  
  
   
  
      
Sins not exceeding : 
  
_-| Voted by the | A 
  
          
   
           
    
    
     
  
    
       
  
     
    
        
   
  
  
  
  
  
  
  
      
‘Charge « on 
* Legislative | the Consolida- Totel. 
Assembly. ted Fund. , OF 
: Bs. : Rs. . Rs. . 
:. | 2,69,29,000.| 2,69,29,000 . ° 
“ig Capital Outlay’ “on Blectricity 11,17, 000 | 4 . 11,17,000 
. ‘Seberes met out of Revenue. wen * . 
: Tudustriat | “0,00,000 30,00,000 ‘Develépnient -: outside the | , . 
‘Revenue Account. - / . 
z pital Ouilay : on Bleotricity - 4,23,000 7 . 7,23,000 
“Schemes .“ dutside . the | oe us . 
Ravenus Account. / ‘ 
“L, Votal Grant No. 26 48,40,000. . 48,40,000 
9,50,000 * 9,50,000 ‘ 
~ | _ 1,60,00;000 | . 1,60,00,000 . 
| |. 67—Misccllansous—Miscellansous 50,00,000 | . _ 80,00,000 
| '85A:—Capital Outlay on Schemes of 11. . ‘ 1 
fe : State Trading J] . 
‘| Public Debt—Floating Debt a | 8,00,00;000 8,00,00,000° 
; Loans and Advances bearing Interest |." 54,37,000 54,37,000 
- Total "5,91,56,001 | 8,00,00,000 | 13,91,56,001 
  
      
’ - 
_ Ben, Act 
” VI of 1914, 
  
    
THE WEST 
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Medical Act, 
January, 198 
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