The West Bengal Appropriation Act, 2004

Registered No. WB/SC-247 	 _ 	 No. 'WB(Part-III)/2004/SAR-2 
Mbe 
°Ikeda 
4b. 
zoette 
Extraordinary 
Published by Authority 
CAITRA 9] 	 MONDAY, MARCH 29, 2004 	 [SAKA 1926 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 582-L.-29th March, 2004.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act II of 2004 
THE WEST BENGAL APPROPRIATION ACT, 2004. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkaka Gazette, 
Extraordinary, of the 29th March, 2004.] 
Short title. 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the 
year ending on the thirty-first day of March, 2004. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of a part of the year ending on the thirty-first day of March, 2004; 
It is hereby enacted in the Fifty-fifth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. This Act may be .called the West Bengal Appropriation Act, 2004. 
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 [PART III 
The West Bengal Appropriation Act, 2004. 
(Sections 2, 3.) 
Issue of Rs. 
5211,08,25,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2003-2004. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees five thousand two hundred eleven crore eight 
lakh and twenty-five thousand towards defraying the several charges which will come 
in course of payment during the year ending on the thirty-first day of March, 2004, 
in respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2004. 
2 
PART HI] 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 3 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
SCHEDULE. 
[See sections 2 and 3.] 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding . 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Serial 	 2 2012—Governor .. . 	. 6,58,000 6,58,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4 4435—Capital Outlay on Other Agriculture Programmes 75,81,000 . 	. 75,81,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments .. . 	. 1,000 1,000 
B—Social Services 
(e) Welfare of SC, ST and OBC Classes 
2225—Welfare of Schedulde Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 1,84,30,000 24,000 1,84,54,000 
(h) Others 
7 2251—Secretariat—Social Services .. 2,03,000 . 	. 2,03,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 
4225—Capital Outlay on Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward Classes. 	 . . 1,10,38,000 . 	. 1,10,38,000 
Total 	 . . 2,96,71,000 25,000 2,96,96,000 
4 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 [PART III 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Serial 
Number. 
Number/  
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
_ 
2049—Interest Payments 	 . . . 	. 1,15,000 1,15,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2425—Co-operation 	 . . 2,77,83,000 . 	. 2,77,83,000 
8 
(b) Rural Development 
2515—Other Rural Development Programmes 	 . . 3,68,70,000 . 	. 3,68,70,000 
E—Public Debt 
6004 	 Loans and Advances from the Central 
_ 	 Government. 	 . . . 	. 1,000 1,000 
Total 	 . . 6,46,53,000 1,16,000 6,47,69,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
_ 
2049—Interest Payments 	 . . 	. 1,24,24,000 1,24,24,000 
(d) Administrative Services 
2058—Stationery and Printing 	 . . . 	. 62,65,000 62,65,000 
9 
F—Loans and Advances 
6860—Loans for Consumer Industries 	 . . 10,62,92,000 . 	. 10,62,92,000 
_ 	 6885—Loans for Other Industries and Minerals 	 . . 13,28,00,000 . 	. 13,28,00,000 
Total 	 . . 23,90,92,000 1,86,89,000 25,77,81,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 5 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
10 
11 
12 
17 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
_ 
3456—Civil Supplies 	 . . 
3475—Other General Economic Services 
Total 	 . . 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
4851—Capital Outlay on Village and Small Industries 
F—Loans and Advances 
_ 	 6860—Loans for Consumer Industries 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2505—Rural Employment 	 . . 
A—General Services 
(b) Fiscal Services 
(iii) Collection of Taxes on Commodities 
and Services 
2039—State Excise 	 . . 
Rs. 
1,54,82,000 
46,89,000 .. 
Rs. 
. 	. 
Rs. 
1,54,82,000 
46,89,000 
2,01,71,000 . 	. 2,01,71,000 
48, 24, 000 
2,35,00,000 
. 	. 
. 	. 
48,24,000 
2,35,00,000 
2,83,24,000 . 	. 2,83,24,000 
23,37,32,000 
2,47,80,000 
. 	. 
. 	. 
23,37,32,000 
2,47,80,000 
6 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 [PART III 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on Serial Services and purposes. 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
E—Public Debt 
6003—Internal Debt of the State Government.. . 	. 515,65,68,000 515,65,68,000 
6004—Loans and Advances from the Central 
Government. .. . 	. 3022,00,00,000 3022,00,00,000 
18 
F—Loans and Advances 
7610—Loans to Government Servants etc. 	 . . 9,50,00,000 . 	. 9,50,00,000 
Total 9,50,00,000 3537,65,68,000 3547,15,68,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
20 4405—Capital Outlay on Fisheries 	 . . 1,77,55,000 . 	. 1,77,55,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
_ 
2210—Medical and Public Health . 	. 1,04,000 1,04,000 
2211—Family Welfare 	 . . 19,37,77,000 . 	. 19,37,77,000 
Capital Expenditure Outside the 
24 Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210 	 Capital Outlay on Medical and Public Health. . 8,01,65,000 . 	. 8,01,65,000 
Total 	 . . 27,39,42,000 1,04,000 27,40,46,000 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
25 on 	 and . 	. 26,63,000 26,63,000 5054—Capital Outlay 	 Roads 	 Bridges.. 
THE KOLKATA GAZFTTE, EXTRAORDINARY, MARCH 29, 2004 	 7 PART Ill] 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
3 2 1 
Demand 	 Sums not exceeding 
Number/ 
Serial 	 Services and purposes. 	 Voted by the. 	 Charged on 
Number. 	 Legislative 	 the Consoli- 	 Total. 
Assembly. 	 dated Fund. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2055—Police 
E—Public Debt 
Rs. 
28,62,000 28,62,000 
Rs. Rs. 
27 
6004—Loans and Advances from the Central 
Government. 32,40,000 32,40,000 
Total 61,02,000 
F—Loans and Advances 
29 	 6860—Loans for Consumer Industries 	 3,11,55,000 	 3,11,55,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture 	 2,24,48,000 
30 	 (d) Information and Broadcasting 
2220—Information and Publicity 	 1,88,00,000 
4,12,48,000 
C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
31 	 2,30,23,000 
(h) Others 
2251—Secretariat—Social Services 
Capital Expenditure Outside the Revenue Account 
Total 
2,24,48,000 
4,08,11,000 
1,83,63,000 
2,30,23,000 
4,37,000 
4,37,000 
61,02,000 
32 
4701—Capital Outlay on Major and Medium 
Irrigation. 
4711—Capital Outlay on Flood Control Projects 
Total 
1,16,000 
91,76,000 
92,92,000 
1,16,000 
91,76,000 
92,92,000 
8 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 [PART Ill 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Del-nand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Chdrged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
Rs. Rs. Rs. 
33 2056—Jails 3,68,02,000 3,68,02,000 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 86,00,000 86,00,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 14,89,32,000 14,89,32,000 
35 Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(h) Others 
4250 	 Capital Outlay on Other Social Services 4,00,000 4,00,000 
Total 14,93,32,000 86,00,000 15,79,32,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
38 2235—Social Security and Welfare 40,20,000 40,20,000 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
39 2217—Urban Development 107,60,52,000 . 107,60,52,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 9 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative • 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
40 
C—Economic Services 
(b) Rural Development 
2505—Rural Employment 
2515—Other Rural Development programmes 
Rs. 
86,43,92,000 
115,02,74,000 
Rs. Rs. 
86,43,92,000 
115,02,74,000 
Total 201,46,66,000 201,46,66,000 
A—General Services 
(d) Administrative Services 
42 2052—Secretariat—General Services 47,03,000 47,03,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 1,37,000 1,37,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
43 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 136,84,00,000 136,84,00,000 
F—Loans and Advances 
6801—Loans for Power Projects 855,66,00,000 855,66,00,000 
Total 992,50,00,000 1,37,000 992,51,37,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries 70,74,89,000 70,74,89,000 
44 F—Loans and Advances 
6857—Loans for Chemical and Pharmaceutical Industries 62,75,000 62,75,000 
Total 71,37,64,000 71,37,64,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 29, 2004 	 [PART III 
The West Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
45 
47 
49 
50 
_ 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 	 . . 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments .. 
B—Social Services 
(a) Education, Sports, Art and Culture 
2204—Sports and Youth Services 	 . . 
(h) Others 
2251—Secretariat—Social Services 
Total 	 . . 
Rs. 
41,40,43,000 
. 	. 
Rs. 
. 	. 
12,65,17,000 
Rs. 
41,40,43,000 
12,65,17,000 
23,91,80,000 
13,25,000 
. 	. 
. 	. 
23,91,80,000 
13,25,000 
24,05,05,000 . 	. 24,05,05,000 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes. 	 . . 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 . . 
9,44,05,000 
5,69,20,000 
. 	. 
. 	. 
9,44,05,000 
5,69,20,000 
Total 	 . . 15,13,25,000 . 	. 15,13,25,000 
PART 	 THE KOLKATA GAZE I'm, EXTRAORDINARY, MARCH 29, 2004 	 11 
The West. Bengal Appropriation Act, 2004. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
51 
53 
54 
55 
56 
B—Capital Account of Social Services 
(h) Others 
4250 
	
	 Capital Outlay on Other Social Services 	 . . 
F—Loans and Advances 
7075—Loans for Other Transport Services 
6217—Loans for Urban Development 	 . . 
C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 	 . . 
4705—Capital Outlay on Command Area Development 
	
Total 	 . . 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2236—Nutrition 	 . . 
	
Grand Total 	 . . 
Rs. 
58,07,000 
. 	. 
45,34,000 
Rs. 
. 	. 
4,71,000 
. 	. 
Rs. 
58,07,000 
4,71,000 
45,34,000 
8,16,40,000 
1,24,50,000 
. 	. 
• . 
8,16,40,000 
1,24,50,000 
9,40,90,000 . 	. 9,40,90,000 
59,61,13,000 . 	. 59,61,13,000 
1656,04,46,000 3555,03,79,000 5211,08,25,000 
By order of the Governor, 
MD. HESAMUDDIN, 
Secy.-in-charge to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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