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The West Bengal Appropriation Act, 1990

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act V of 1990 
THE WEST BENGAL APPROPRIATION 
ACT, 1990. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 1990.] 
[31st March, 1990.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 1990. 
WIMREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West Bengal 
for the services and purposes of the year ending on the thirty-first day of 
March, 1990; 
It is hereby enacted in the Forty-first Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the West Bengal Appropriation Act, Short title. 
1990. 
2. From and out of the Consolidated Fund of West Bengal there may Issue of 
be paid and applied sums not exceeding those specified in column 3 of the Rs. 412,17, 
38,324 out 
Schedule amounting in the aggregate to the sum of rupees four hundred of the 
and twelve crores seventeen lakhs thirty-eight thousand three hundred Consoli- 
dated Fund 
and twenty-four towards defraying the several charges which will come in of West 
course of payment during the year ending on the thirty-first day of Bengal for 
the year 
March, 1990 in respect of the services and purposes specified in column 1989-90. 
2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for tion. 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1990. 
43 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 	 . . 44,07,000 40,000 44,47,000 
Serial 
2 2012—Governor 	 . . .. 8,92,000 8,92,000 
3 2013—Council of Ministers 	 . . 2,00,000 .. 2,00,000 
4 2014—Administration of Justice 	 . . 3,65,09,000 1,20,81,000 4,85,90,000 
5 2015—Elections 	 . . 10,56,25,000 3,828 10,56,28,828 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 	 .. 11,39,000 11,39,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
7 2029—Land Revenue 	 .. 6,54,46,000 .. 6,54,46,000 
REVENUE ACCOUNT 
A-General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registration 2,06,44,000 . 	. 2,06,44,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. . . 1,42,000 . 	. 1,42,000 
44 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(iii)—Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 	 .. 98,59,000 .. 98,59,000 
11 2040—Sales Tax 	 .. 2,25,60,000 .. 2,25,60,000 
12 2041—Taxes on Vehicles 	 .. 18,27,000 .. 18,27,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 	 .. 96,85,000 96,85,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 .. 16,59,000 .. 16,59,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 	 .. . 	. 4,61,62,000 4,61,62,000 
(d) Administrative Services 
Serial 
17 2051—Public Service Commission 	 .. . 	. 28,02,000 28,02,000 
18 2052—Secretariat—General Services .. 2,46,01,000 765 2,46,01,765 
19 2053—District Administration 	 .. 2,26,84,000 .. 2,26,84,000 
20 and 2054—Treasury 	 Accounts 
Administration. 	 .. 3,18,02,000 .. 3,18,02,000 
21 2055—Police 	 .. 34,73,53,000 8,500 34,73,61,500 
22 2056—Jails 	 .. 1,47,36,000 .. 1,47,36,000 
24 2058—Stationery and Printing 	 . . 1,38,92,000 1,38,92,000 
_ 2059—Public Works 	 .. 4,53,67,000 8,84,000 4,62,51,000 
(Public Works Under Functional 
Heads) 
25 B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture (Buildings) 	 . . 4,00,000 2,80,692 6,80,692 
45 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 5,84,62,000 41,48,000 6,26,10,000 
Capital Outlay on Public Works Under 
Functional Heads 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
25 Health) (Buildings). 	 .. . 	. 16,82,182 16,82,182 
4211—Capital Outlay on Family Welfare 
(Buildings). . 	. 4,36,500 4,36,500 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay of Housing 
(Buildings). 	 .. 6,51,28,000 .. 6,51,28,000 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 	 . . .. _ 
21,000 21,000 
Total 	 .. 16,93,57,000 74,52,374 17,68,09,374 
46 
The West Bengal Appropriation Act, 1990. 
V of 1990.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 	 . . . 	. 30,000 30,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 11,38,84,000 1,45,905 11,40,29,905 
REVENUE ACCOUNT 
A—General Services 
(a) Pensions and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits 	 . . 12,08,00,000 . 	. 12,08,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . . 	. 5153,562 5,53,562 
30 
2203—Technical Education 	 . . . 	. 5,100 5,100 
Total . 	. 5,58,662 5,58,662 
REVENUE ACCOUNT 
13—Social Services 
(a) Education, Sports, Art and Culture 
31 2204—Sports and Youth Services 19,10,000 79,362 19,89,362 
47 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
32 2210—Medical and Public Health 
(Excluding Public Health). 	 . . 27,73,69,000 . 	. 27,73,69,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health 
(Public Health). 	 . . 7,79,30,000 . 	. 7,79,30,000 
34 2211—Family Welfare 	 .. 6,96,78,000 . 	. 6,96,78,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
35 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 . . 2,91,66,000 . 	. 2,91,66,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 2216—Housing 4,10,00,000 3,06,000 4,13,06,000 
Capital Expenditure Outside the 
Revenue Account 
36 B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 	 . . 39,30,000 1,82,000 41,12,000 
Total 	 .. 4,49,30,000 4,88,000 4,54,18,000 
48 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
37 
38 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 	 .. 
F—Loans and Advances 
6217—Loans for Urban Development.. 
	
Total 	 .. 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
	
2220—Information and Publicity 	 .. 
Rs. 
76,22,50,000 
. 	. 
5,91,91,000 
Rs. 
.. 
2,06,250 
.. 
Rs. 
76,22,50,000 
2,06,250 
5,91,91,000 
82,14,41,000 2,06,250 82,16,47,250 
60,59,000 60,59,000 
49 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs.  Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 	 . . 2,25,62,000 . 	. 2,25,62,000 
(g) Social Welfare and Nutrition 
40 2235—Social Security and Welfare 
(Rehabilitation). 	 . . 4,46,60,000 . 	. 4,46,60,000 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 88,46,000 . 	. 88,46,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
41 
(c) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 90,50,000 . 	. 90,50,000 
F-Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 . . 6,16,000 . 	. 6,16,000 
Total 	 . . 1,85,12,000 . 	. 1,85,12,000 
50 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 4,40,17,000 1,700 4,40,18,700 
44 2245—Relief 	 Natural on account on 
Calamities. 	 .. 2,17,13,000 .. 2,17,13,000 
(h) Others 
45 2251—Secretariat—Social Services 79,44,000 3,000 79,47,000 
— 2252—Other Social Services 	 .. 5,28,000 .. 5,28,000 
Capital Expenditure Outside the 
46 Revenue Account 
B—Capital Account of Social Services 
4250—Capital Outlay on Other 
Social Services. 	 .. 1,00,000 .. 1,00,000 
Total 	 .. 6,28,000 .. 6,28,000 
i 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2401—Crop Husbandry 	 .. 4,95,10,000 .. 4,95,10,000 
47 F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 	 .. 3,35,20,000 .. 3,35,20,000 
Total 	 .. 8,30,30,000 .. 8,30,30,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
48 2402—Soil and Water Conservation 	 . . 70,21,000 .. 70,21,000 
51 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
51 
52 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activites 
2403—Animal Husbandry 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404 	 Dairy Development 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 .. 
F—Loans and Advances 
Rs. 
3,76,41,000 
3,51,83,000 
3,72,000 
7,00,000 
Rs. 
82,626 
21,00,000 
.. 
Rs. 
3,76,41,000 
3,52,65,626 
24,72,000 
7,00,000 6405—Loans for Fisheries 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Excluding Zoological Park and 
Lloyd Botanic Garden, Darjeeling).. . 
10,72,000 21,00,000 31,72,000 
5,64,93,000 99,567 5,65,92,56-,  
52 
The West Bengal Appropriation Act, 1990. 
V of 1990.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 	 2407—Plantations 	 .. 32,18,000 32,18,000 
53 F—Loans and Advances 
6407—Loans for Plantations 	 . . 77,00,000 . 	. 77,00,000 
Total 1,09,18,000 . 	. 1,09,18,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
54 2408—Food, Storage and Warehousing 1,90,89,000 1,90,89,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
55 2415—Agricultural Research and 
Education. 	 .. 46,33,000 1 ,74 ,000 48,07,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
57 2425—Co-operation 	 . . 56,84,000 . 	. 56,84,000 
53 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
58 2435—Other Agricultural Programmes 35,00,000 .. 35,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 .. 7,28,96,000 .. 7,28,96,000 
60 2505—Rural Employment 	 .. 6,00,96,000 .. 6,00,96,000 
61 2506—Land Reforms 	 .. 2,37,93,000 .. 2,37,93,000 
62 2515—Other Rural Development 
Programmes (Panchayati Raj). 	 .. 4,44,23,000 .. 4,44,23,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
_ 2515—Other Rural Development 
Programmes (Community Develop- 
ment). 	 .. 4,56,40,000 15,000 4,56,55,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
63 Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Commu- 
_ nity Development). 	 .. 4,99,000 .. 4,99,000 
Total 	 .. 4,61,39,000 15,000 4,61,54,000 
54 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
64 
65 
66 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 	 .. 
Rs. 
7,84,71,000 
63,55,000 
3,25,23,000 
. 	. 
Rs. 
.. 
.. 
16,47,000 
66,000 
Rs. 
7,84,71,000 
63,55,000 
3,41,70,000 
66,000 
Total 	 .. 3,25,23,000 17,13,000 3,42,36,000 
55 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 .. 5,97,65,000 .. 5,97,65,000 
2705—Command Area Development .. 10,45,000 10,45,000 
Capital Expenditure Outside the 
Revenue Account 
67 C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor 
_ 	 Irrigation. 1,99,000 33,000 2,32,000 
Total 	 .. 6,10,09,000 33,000 6,10,42,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
— 	 2711—Flood Control 	 .. 3,54,92,000 1,30,000 3,56,22,000 
Capital Expenditure Outside the 
Revenue Account 
C-Capital Account or Economic 
68 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood 
Control Projects. 	 . .. 11,59,000 11,59,000 
Total 	 .. 3,54,92,000 12,89,000 3,67,81,000 
56 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 	 .. 82,000 .. 82,000 
(f) Industry and Minerals 
73 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 .. 3,35,34,000 .. 3,35,34,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
— 2852—Industries (Closed and Sick 
Industries). 	 .. 6,23,000 .. 6,23,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4858—Capital Outlay on Engineering 
74 Industries (Closed and Sick 
Industries). 	 .. 12,35,00,000 .. 12,35,00,000 
F—Loans and Advances 
6857—Loans for Chemical and Pharma-
ceutical Industries (Closed and Sick 
Industries). 	 .. 6,39,000 .. 6,39,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 .. 2,13,19,000 .. 2,13,19,000 
6860—Loans for Consumer Industries 
_ (Closed and Sick Industries). 	 .. 6,49,42,000 .. 6,49,42,000 
Total 	 .. 21,10,23,000 .. 21,10,23,000 
57 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 2,84,24,000 . 	. 2,84,24,000 
76 2853—Non-Ferrous, Mining and 
Metallurgical Industries. 	 .. 18,81,000 . 	. 18,81,000 
(g) Transport 
77 3051—Ports and Lighthouses 	 .. 14,86,000 . 	. 14,86,000 
78 3053—Civil Aviation 	 .. 31,000 . 	. 31,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
— 	 3054—Roads and Bridges 	 . . 4,89,11,000 18,000 4,89,29,000 
Capital Expenditure Outside the 
Revenue Account 
C-Capital Account of Economic 
79 Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges. 	 . . — 4,85,22,000 5,11,875 4,90,33,875 
9,74,33,000 5,29,875 9,79,62,875 Total 	 .. 
58 
The West Bengal Appropriation Act, 1990. 
V of 1990.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
_ 3055—Road Transport 	 .. 2,44,95,000 7,00,000 2,51,95,000 
3056—Inland Water Transport 	 .. 71,000 .. 71,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
80 Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 	 .. 2,50,00,000 .. 2,50,00,000 
5056—Capital Outlay on Inland Water 
_ 	 Transport. 1,09,00,000 1,54,910 1,10,54,910 
Total 	 .. 6,04,66,000 8,54,910 6,13,20,910 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 .. 21,000 .. 21,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 1,15,22,000 .. 1,15,22,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
84 5452—Capital Outlay on Tourism 	 .. 30,00,000 .. 30,00,000 
59 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454—Census, Surveys and Statistics .. 83,96,000 .. 83,96,000 
86 3456—Civil Supplies 	 .. 22.44,000 .. 22,44,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 7,000 .. 7,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 	 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 	 .. 28,51,000 .. 28,51,000 
C—Economic Services 
89 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life (Zoological 
Park and Lloyd Botanic Garden, 
_ 	 Darjeeling). 	 .. 58,000 .. 58,000 
Total 	 .. 29,09,000 .. 29,09,000 
60 
The West Bengal Appropriation Act, 1990. 
V of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
D—Grants-in-aid and Contribution 
90 3604—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj) 3,44,00,000 .. 3,44,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
— 4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 	 .. 34,52,000 .. 34,52,000 
F—Loans 	 Advances and 
6401—Loans for Crop Husbandry 
(Public Undertakings). 	 .. 3,00,00,000 .. 3,00,00,000 
92 6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 	 .. . 	 84,52,000 .. 84,52,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 80,00,000 .. 80,00,000 
6860—Loans for Consumer Industries  
(Public Undertakings). 	 .. 60,00,000 .. 60,00,000 
Total 	 .. 5,59,04,000 .. 5,59,04,000 
61 
The West Bengal Appropriation Act, 1990. 
[West Ben. Act V of 1990.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
95 
96 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minarals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries). 	 . . 
F—Loans and Advance 
6857—Loans for Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
_ 	 Closed and Sick Industries). 	 . . 
	
Total 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
	
6875-Loans for Other Industries 	 . . 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
Sick Industries). 	 . . 
	
Total 	 .. 
	
Grand Total 	 .. 
Rs. 
2,49,43,000 
1,00,000 
2,92,00,000 
Rs. 
95,000 
. 	. 
. 	. 
Rs. 
2,50,38,000 
1,00,000 
2,92,00,000 
5,42,43,000 95,000 5,43,38,000 
30,00,000 
8,10,00,000 
. 	. 
. 	. 
30,00,000 
8,10,00,000 
8,40,00,000 .. 8,40,00,000 
4,04,37,97,000 7,79,41,324 4,12,17,38,324 
62 

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