LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The West Bengal Appropriation Act, 1980

West Bengal · state statute
Open in Lexace · Ask the AI about this act
GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act X of 1980 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1980. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1980.] 
[29th March, 1980.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1980. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1980; 
It is hereby enacted in the Thirty-first Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1980. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees five 
hundred twelve crores fifty-five thousand five hundred and sixty-eight 
towards defraying the several charges which will come in course of 
payment during the year ending on the thirty-first day of March, 1980, 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
Issue of Rs. 
5,12,00,55,568 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 1979-80. 
3. The sums authorised to be paid and applied from and out of the Appropriation. 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1980. 
47 
The West Bengal Appropriation (No. 2) Act, 1980. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 211—State Legislatures 6,11,000 6,11,000 
Serial 
2 212—Govemor 1,81,000 1,81,000 
3 213—Council of Ministers 1,46,000 5,840 1,51,840 
4 214—Administration of Justice 38,02,000 2,03,000 40,05,000 
5 215—Elections 6,55,00,000 6,55,00,000 
04 Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220 	 Collection of Taxes on Income and 
Expenditure. 20,03,500 20,03,500 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 11,50,000 11,50,000 
(iii) Collection of Taxes on Commo- 
dities and Services 
10 239—State Excise 10,05,000 10,05,000 
11 240—Sales Tax 14,61,000 14,61,000 
13 245 	 Other Taxes and Duties on 
Commodities and Services. 6,16,000 6,16,000 
(iv) Other Fiscal Services 
14 247—Other Fiscal Services 4,22,000 4,22,000 
48 
The West Bengal Appropriation (No. 2) Act, 1980. 
X of 1980.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(c) Interest Payment and Servicing 
of Debt 
16 249—Interest Payments 2,11,78,000 2,11,78,000 
(d) Administrative Services 
Serial 
17 251—Public Service Commission 5,50,000 5,50,000 
18 252—Secretariat—General Services 39,34,000 39,34,000 
19 253—District Administration 2,50,000 2,50,000 
21 255—Police 3,29,59,000 3,29,59,000 
24 258—Stationery and Printing 61,29,000 61,29,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
459—Capital Outlay on Public Works . . 17,000 17,000 
(Capital Outlay on Public Works 
under Functional heads) 
25 B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 
(Buildings). 9,08,000 9,08,000 
Total 9,25,000 9,25,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 36,084 36,084 
27 265—Other Administrative Services 13,58,000 1,51,289 15,09,289 
49 
The West Bengal Appropriation (No. 2) Act, 1980. 
[West Ben. Act 
(Scheel) le.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not xceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
benefits. 1,75,49,000 1,75,49,000 
B---Social and Community Services 
31 276—Secretariat—Social and Community 
Services. 13,91,000 82,650 14,73,650 
32 277—Education (Sports) 99,000 99,000 
33 277—Education (Youth Welfare) 24,25;000 20,817 24,45,817 
277—Education (Excluding Sports and 
Youth Welfare). 
278—Art 	 Culture and 
1,38,04,000 596 1,38,04,596 
12,36,000 12,36,000 
Capital Expenditure Outside the 
34 Revenue Account 
F—Loans 	 Advances and 
677—Loans for Education, Art and 
Culture (Excluding Sports and 
Youth Welfare). 5,00,000 5,00,000 
Total 1,55,40,000 596 1,55,40,596 
REVENUE ACCOUNT 
B—Social and Community Services 
36 280—Medical 4,242 4,242 
281—Family Welfare 28,00,000 28,00,000 
Capital Expenditure Outside the 
Revenue Account 
37 B—Capital Account of Social and 
Community Services 
481—Capital Outlay on Family 
Welfare. 5,50,000 5,50,000 
Total 33,50,000 33,50,000 
50 
The West Bengal Appropriation (No. 2) Act, 1980. 
X of 1980.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
38 
40 
41 
44 
46 
47 
REVENUE ACCOUNT 
B—Social and Community Services 
282—Public Health, Sanitation and 
Water Supply. 
284—Urban Development 
285—Information and Publicity 
Rs. 
84,09,000 
1,58,27,000 
Rs. 
27,958 
Rs. 
84,09,000 
1,58,54,958 
95,000 
2,323 2,323 
95,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
685—Loans for Information and 
Publicity. 
Total 
REVENUE ACCOUNT 
B—Social and Community Services 
288—Social Security and Welfare (Relief 
and Rehabilitation of Displaced 
Persons and Repatriates). 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 
289—Relief on account of Natural 
Calamities. 
95,000 2,323 97,323 
2,48,49,000 
4,29,44,000 
I 
2,48,49,00C 
4,29,44,00C 
51 
The West Bengal Appropriation (No. 2) Act, 1980. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
48 
52 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
695—Loans for Other Social and 
Community Services. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
305—Agriculture 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 
F—Loans and Advances 
705—Loans for Agriculture (Excluding 
Public Undertakings). 
Total 
Rs. 
I 
Rs. Rs. 
1 
6,04,10,000 
6,27,628 
8,000 
6,27,628 
8,000 
6,04,10,000 
6,04,10,000 6,35,628 6,10,45,628 
52 
The West Bengal Appropriation (No. 2) Act, 1980. 
X of 1980.1 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
54 509—Capital Outlay on Food 1,54,000 1,54,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
55 310—Animal Husbandry 35,966 35,966 
311—Dairy Development 75,22,000 75,22,000 
Capital Expenditure Outside the 
Revenue Account 
56 C—Capital Account of Economic 
Services 
(6) Capital Account of Agriculture 
and Allied Services 
511—Capital Outlay on Dairy Develop- 
ment (Excluding Public Undertakings). 11,50,000 11,50,000 
Total 86,72,000 86,72,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
58 313—Forest 91,45,000 7,100 91,52,100 
60 314—Community Development (Exclu- 
ding Panchayat). 40,42,000 3,134 40,45,134 
53 
The West Bengal Appropriation (No. 2) Act, 1980. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
722—Loans for Machinery and Enginee-
ring Industries (Closed and Sick 
Industries). 1,62,45,000 1,62,45,000 
61 723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Closed and 
Sick Industries). 30,01,000 30,01,000 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 2,30,20,000 11,373 2,30,31,373 
Total 4,22,66,000 11,373 4,22,77,373 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industries and Minerals 
320—Industries (Excluding Public Under- 
takings and Closed and Sick Industries. 12,88,001 12,88,001 
Capital Expenditure Outside the 
Revenue Account 
62 F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 3,23,62,000 3,23,62,000 
Total 3,36,50,001 3,36,50,001 
54 
The West Bengal Appropriation (No. 2) Act, 1980. 
X of 1980.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
63 321—Village and Small Industries 
(Excluding Public Undertakings). 	 .. 39,68,000 39,68,000 
(e) Transport and Communications 
68 335—Ports, Lighthouses and Shipping 77,000 77,000 
69 336—Civil Aviation 26,000 26,000 
337—Roads and Bridges 2,70,719 2,70,719 
Capital Expenditure Outside the 
Revenue Account 
70 C—Capital Account of Economic 
Services 
(e) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
Bridges. 1,20,346 1,20,346 
Total 3,91,065 3,91,065 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
338—Road and Water Transport Services 97,31,000 97,31,000 
Capital Expenditure Outside the 
Revenue Account 
7] F—Loans 	 Advances and 
738—Loans for Road and Water 
Transport Services. 3,69,00,000 3,69,00,000 
Total 4,66,31,000 4,66,31,000 
55 
The West Bengal Appropriation (No. 2) Act, 1980. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Serial Services and purposes. 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
72 339—Tourism 94,000 94,000 
D—Grants-in-aid and Contributions 
74 363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). 	 .. 5,77,95,000 5,77,95,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
75 500—Investments in General Financial 
and Trading Institutions. 7,75,000 7,75,000 
(c) Capital Account of Industry 
and Minerals 
82 530—Investments in Industrial Financial 
Institutions (Excluding Public 
Undertakings). 60,00,000 60,00,000 
56 
The West Bengal Appropriation (No. 2) Act, 1980. 
X of 1980.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
E—Public Debt 
603—Internal Debt of the State 
Rs. Rs. 
Serial Government. 3,99,55,44,000 3,99,55,44,000 
83 604 	 Loans and Advances from the 
Central Government. 54,18,29,000 54,18,29,000 
Total 4,53,73,73,000 4,53,73,73,000 
F—Loans 	 Advances and 
766—Loans to Government Servants etc. 2,82,00,000 2,82,00,000 
84 [ 
767—Miscellaneous Loans 25,00,000 25,00,000 
Total 3,07,00,000 3,07,00,000 
Grand Total 	 .. 55,80,75,502 4,56,19,80,066 5,12,00,55,568 
57 

‹ Prev All West Bengal acts Next ›