LexThe West Bengal Appropriation ( No. 2 ) Act, 2001
West Bengal · state statute
Open in Lexace · Ask the AI about this actO GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act XIV of 20011 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 2001. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 27th July, 2001.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2002. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2002; It is hereby enacted in the Fifty-second Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 2001. 2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote on Account) Act, 2001] to the sum of rupees thirty-three thousand two hundred forty-nine crores six Iakhs forty-three thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2002, in respect of the services and purposes specified in column 2 of the Schedule. 'For proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 27th July, 2001. Issue of Rs. 33,24905M= out of the Consolidated Fund of West Bengal for the year 2001-2002. 119 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Section 3.) Appropria- tion. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2002. 120 The West Bengal Appropriation (No. 2) Act, 2001. (IV of 2001.] (Schedule.) SCHEDULE (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 2011—State Legislature 18,38,42,000 22,38,000 18,60,80,000 ierial 2 2012—Governor 2,92,04,000 2,92,04,000 3 2013—Council of Ministers 4,49,40,000 . . 4,49,40,000 4 2014—Administration of Justice 115,12,52,000 31,88,52,000 147,01,04,000 5 2015—Elections 75,41,00,000 75,41,00,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 8,06,63,000 8,06,63,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 276,82,98,000 276,82,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. . . 7,40,95,000 7,40,95,000 Total 284,23,93,000 284,23,93,000 121 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registrations . . 44,80,11,000 . . 44,80,11,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 49,64,000 . . 49,64,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise . . 39,41,00,000 . . 39,41,00,000 11 2040—Taxes on Sales, Trade, etc. . . 82,08,20,000 82,08,20,000 12 2041—Taxes on Vehicles . . 10,16,80,000 10,16,80,000 13 2045—Other Taxes and Duties on Commodities and Services. 7,10,55,000 7,10,55,000 ' (iv) Other Fiscal Services 14 2047—Other Fiscal Services . . 18,39,23,000 . 18,39,23,000 (c) Interest Payment and Servicing of Debt Serial 15 2048—Appropriation for Reduction or Avoidance of Debt. . . 96,00,00,000 96,00,00,000 16 2049—Interest Payments 65,00,000 6737,85,69,000 6738,50,69,000 (d) Administrative Services Serial 17 2051—Public Service Commission . . . . 6,46,50,000 6,46,50,000 18 2052—Secretariat—General Services . . 77,52,00,000 . . 77,52,00,000 19 2053—District Administration . . 67,52,67,000 . . 67,52,67,000 20 2054—Treasury and Accounts Administration. . . 57,63,92,000 _ 57,63,92,000 21 2055—Police . . 1009,70,41,000 . . 1009,70,41,000 22 2056—Jails . . 75,73,82,000 . . 75,73,82,000 24 2058—Stationery and Printing . . 19,61,49,000 . . 19,61,49,000 122 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charied on the Consolidated Fund. Total. Rs. *s. Rs. - 2059—Public Works . . 302,21,23,000 3,14,31,000 305,35,54,000 B—Social Services (a) Education, Sports, Art and Culture . 2205—Art and Culture (Buildings) . . 20,50,000 . . 20,50,000 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) . . 11,76,38,000 . . 11,76,38,000 C—Economic Services (f) Industry and Minerals 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 5,00,000 . . 5,00,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 25 4059—Capital Outlay on Public Works 81,36,33,000 8,82,000 81,45,15,000 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). 14,67,91,000 . 14.67,91,000 (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). 161,32,30,000 . 161,32,30,000 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). . . 20,00,000 . . 20,00,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). . . 65,00,000 65,00,000 4211—Capital Outlay on Family Welfare (Buildings). . 4,63,000 4,63,000 123 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (c) Water Supply, Sanitation, Housing and Urban Development 4216 Capital Outlay on Housing (Buildings). . . 15,63,00,000 . . 15,63,00,000 (d) Information and Broadcasting 4220—Capital Outlay on Informaton and Publicity (Buildings). . . 82,62,000 . . 82,62,000 (h) Others 4250—Capital Outlay on Other Social Services (Buildings). . _ 30,00,000 30,00,000 C—Capital Account of Economic Services 25 (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). .. 35,00,000 . . 35,00,000 4401 Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). . . 55,00,000 . 55,00,000 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). . . 96,00,000 . . 96,00,000 4425—Capital Outlay on Co-operation (Buildings). . . 12,00,000 12,00,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public _ Undertakings) (Buildings). . . 9,40,000 . . 9,40,000 Total . 591,32,30,000 3,23,13,000 594,55,43,000 124 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070 Other Administrative Services (Fire Protection and Control). . . 72,15,55,000 . . 72,15,55,000 2070—Other Administrative Services (Excluding Fire Protection and Control). 179,04,37,000 .. 179,04,37,000 Capital Expenditure Outside the Revenue Account 27 A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services (Excluding Fire Protection and Control). . . 10,22,00,000 . . 10,22,00,000 Total . . 189,26,37,000 . . 189,26,37,000 REVENUE ACCOUNT A—General Services (e) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. . . 1678,63,85,000 1,15,000 1678,65,00,000 29 2075—Miscellaneous General Services 25,08,33,000 . . 25,08,33,000 B—Social Services (a) Education, Sports, Art and Culture 2202—General Education . . 4068,72,46,000 . . 4068,72,46,000 2203—Technical Education . . 78,11,80,000 . . 78,11,80,000 2205—Art and Culture . . 15,16,78,000 . . 15,16,78,000 Capital Expenditure Outside the Revenue Account 30 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. . . 80,58,00,000 . . 80,58,00,000 F—Loans and Advances 6202—Loans for Education, Sports, Art _ and Culture. . . 5,00,000 . . 5,00,000 Total . . 4242,64,04,000 . . 4242,64,04,000 125 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ _ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 31 2204 Sports and Youth Services . . 68,91,69,000 68,91,69,000 (b) Health and Family Welfare - 2210—Medical and Public Health (Excluding Public Health). . . 1145,89,94,000 . . 1145,89,94,000 Capital Expenditure Outside the Revenue Account 32 B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public _ Health). . . 52,55,00,000 52,55,00,000 Total . . 1198,44,94,000 . . 1198,44,94,000 REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). . . 170,78,50,000 . . 170,78,50,000 34 2211—Family Welfare . . 143,09,39,000 . . 143,09,39,000 (0 Water Supply, Sanitation, Housing _ • and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 364,54,76,000 . . 364,54,76,000 Capital Expenditure Outside the Revenue Account 35 B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4215—Capital Outlay on Water Supply ' and Sanitation (Excluding Prevention of Air and Water Pollution). . . 17,27,00,000 .. 17,27,00,000 Total . . 381,81,76,000 . . 381,81,76,000 126 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing . . 47,38,73,000 1,07,000 47,39,80,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216 Capital Outlay on Housing . . 40,35,56,000 . . 40,35,56,000 F—Loans and Advances 6216—Loans for Housing . . 3,05,00,000 . . 3,05,00,000 Total . . 90,79,29,000 1,07,000 90,80,36,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2217—Urban Development . . 1047,79,92,000 . . 1047,79,92,000 Capital Expenditure .Outside the Revenue Account B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. . . 2,29,00,000 . . 2,29,00,000 F—Loans and Advances 6217—Loans for Urban Development 44,27,00,000 . . 44,27,00,000 Total . . 1094,35,92,000 . . 1094,35,92,000 127 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting 2220—Information and Publicity . . 43,85,03,000 . . 43,85,03,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity. . . 41,80,000 . . 41,80,000 F—Loans and Advances 6220—Loans for Information and _ Publicity. . . 42,70,000 . 42,70,000 Total . . 44,69,53,000 . . 44,69,53,000 REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 39 2230—Labour and Employment . . 76,98,07,000 . . 76,98,07,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). . . 34,05,24,000 12,60,00,000 46,65,24,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social 40 Services (g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Rehabilitation). . . 11,50,00,000 . . 11,50,00,000 F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). . . 5,00,000 . . 5,00,000 Total . . 45,60,24,000 12,60,00,000 58,20,24,000 128 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services _ (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan). . . 12,20,61,000 . . 12,20,61,000 2204—Sports and Youth Services (Tribal Areas Sub-Plan). . . 63,00,000 . . 63,00,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). . . 5,95,09,000 5,95,09,000 2210—Medical and Fublic Health (Public Health) (Tribal Areas Sub-Plan). . . 27,95,000 .. 27,95,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas 41 Sub-Plan). . . 15,40,00,000 . . 15,40,00,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 181,30,91,000 . . 181,30,91,000 (f) Labour and Labour Welfare 2230—Labour and Employment (Tribal Areas Sub-Plan). . . . . . . . . (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). . . 41,77,000 .. 41,77,000 2236—Nutrition (Tribal Areas Sub-Plan). .. . . . . . 2250—Other Social Services (Tribal Areas Sub-Plan). . . 3,000 .. 3,000 129 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 . . 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 2,78,26,000 2,78,26,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). .. 37,20,000 .. 37,20,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 49,94,000 . . 49,94,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). . . 2,14,58,000 . . 2,14,58,000 2404—Dairy Development (Tribal Areas Sub-Plan). . . 1,00,000 1,00,000 2405—Fisheries (Tribal Areas Sub-Plan). . . . . . . 41 (a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Tribal Areas Sub-Plan). . . 11,61,97,000 11,61,97,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). . . 1,50,000 1,50,000 . . 2425—Co-operation (Tribal Areas Sub-Plan). . . 34,55,000 .. 34,55,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). . . 1,50,000 .. 1,50,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 25,00,000 25,00,000 . . (c) Special Areas Programmes 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). . . 13,49,29,000 . . 13,49,29,000 130 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.1 (Schedule-) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Assembly. Consolidated Fund. Rs. Rs. Rs. (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 17,93,000 .. 17,93,000 (t) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 42,83,000 .. 42,83,000 2852—Industries (Food and Beverages) (Tribal Areas Sub-Plan). . . 6,00,000 . - 6,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Schedule Tribes and Other Backward Classes 41 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . 42,54,00,000 . . 42,54,00,000 (h) Others 4250—Capital Outlay on Other Social Services (Tribal Areas Sub-Plan). . . 6,000 . . 6,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). 7,44,000 7,44,000 . . 4435—Capital Outlay on Other Agricultural Programmes (Tribal Areas Sub-Plan). .. 74,00,000 . . 74,00,000 131 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 93,48,000 . . 93,48,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). 35,83,000 35,83,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . . . . . . . . . (g) Capital Account of Transport 41 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 13,45,00,000 . . 13,45,00,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 22,50,000 . . 22,50,000 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). . . 3,000 . . 3,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). . . 4,84,000 . . 4,84,000 6851—Loans for Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . . . . . . . Total .. 306,78,09,000 . . 306,78,09,000 132 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) I 2 3 Demand Number/ Sums not exceeding Services and purposes. Voted by the Charged on the Total. Serial Number. Legislative Consolidated Assembly. Fund. • Rs. Rs. Rs. REVENUE ACCOUNT B--Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). . . 399,16,79,000 . . 399,16,79,000 Capital Expenditure Outside the Revenue Account 42 B—Capital Account of Social Services (g) Capital Account of Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Social Welfare). . . 9,23,00,000 9,23,00,000 Total . . 408,39,79,000 . . 408,39,79,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 43 2236—Nutrition . . 81,88,93,000 . . 81,88,93,000 44 2245—Relief on account of Natural Calamities. . . 287,32,00,000 . . 287,32,00,000 (10 Others 45 2251—Secretariat—Social Services . . 64,36,70,000 . . 64,36,70,000 (g) Social Welfare and Nutrition 2250—Other Social Services . . 28,52,47,000 . . 28,52,47,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 46 (1) Others 4250—Capital Outlay on Other Social Services. 4,29,94,000 . . 4,29,94,000 F—Loans and Advances 6250—Loans for Other Social Services 5,97,000 . . 5,97,000 Total . . 32,88,38,000 . . 32,88,38,000 133 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 2 3 Demand Number/ Serial Number. Services and purposes. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops). Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops). F—Loans and Advances 6401—Loans for Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops). Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. Total . . Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 200,32,35,000 200,32,35,000 1,92,00,000 1,92,00,000 202,24,35,000 202,24,35,000 32,63,89,000 32,63,89,000 10,00,000 10,00,000 32,73,89,000 32,73,89,000 47 48 134 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 49 50 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2403—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public _ Undertakings). . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404—Dairy Development . . Rs. 155,47,15,000 2,98,00,000 Rs. . . . . Rs. 155,47,15,000 2,98,00,000 158,45,15,000 . . 158,45,15,000 157,27,78,000 3,85,00,000 Revenue Account . . . . 157,27,78,000 3,85,00,000 Capital Expenditure Outside the C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings). . . Total . . 161,12,78,000 . . 161,12,78,000 135 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries . . 65,76,84,000 . . 65,76,84,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 51 Services (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries . . 26,06,00,000 . . 26,06,00,000 F—Loans and Advances 6405—Loans for Fisheries . . 14,11,00.000 . . 14,11,00,000 Total . . 105,93,84,000 . . 105,93,84,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life . . 179,55,65,000 42,90,000 179,98,55,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 52 Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and - Wild Life. 1,00,000 1,00,000 Total . . 179,56,65,000 42.90,000 179,99,55,000 136 The West Bengal Appropriation (No. 2) Act, 2001. IN/ of 2001.] (Schedule.) i 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 53 54 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations . . F—Loans and Advances 6407—Loans for Plantations . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . F—Loans and Advances 6408—Loans for Food, Storage and _ Warehousing. - . Total . . Rs. 2,50,00,000 2,00,00,000 Rs. . . . . Rs. 2,50,00,000 2,00,00,000 4,50,00,000 . . 4,50,00,000 99,69,56,000 92,98,00,000 . . . . . . • • 99,69,56,000 92,98,00,000 . - 192,67,56,000 . . 192,67,56,000 137 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education. . . 62,20,72,000 . . 62,20,72,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 55 Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). . . 30,00,000 . . 30,00,000 Total . . 62,50,72,000 . . 62,50,72,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Horticulture and Vegetable Crops). . . 9,94,37,000 9,94,37,000 (f) Industry and Minerals 2852—Industries (Foods and Beverages) 14,17,70,000 . . 14,17,70,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 56 Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Horticulture and Vegetable Crops). . . 6,00,000 . . 6,00,000 F—Loans and Advances 6860—Loans for Consumer Industries (Foods and Beverages). . . 33,50,000 . . 33,50,000 Total . . 24,51,57,000 . . 24,51,57,000 138 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2425—Co-operation 51,39,35,000 51,39,35,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 57 Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation.. 17,00,74,000 17,00,74,000 F—Loans and Advances - 6425—Loans for Co-operation . . 10,27,60,000 10,27,60,000 Total 78,67,69,000 78,67,69,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2435—Other Agricultural Programmes 14,71,99,000 14,71,99,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 58 Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other _ Agricultural Programmes. . . 2,00,000 . . 2,00,000 Total . . 14,73,99,000 . . - 14,73,99,000 139 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development. . . 25,91,20,000 . . 25,91,20,000 60 2505—Rural Employment . . 211,34,98,000 . . 211,34,98,000 61 2506—Land Reforms . . 15,41,96,000 . . 15,41,96,000 2515—Other Rural Development Programmes (Panchayati Raj). . . 699,86,60,000 . . 699,86,60,000 D—Grants-in-Aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj 62 Institutions (Panchayati Raj). . . 19,22,00,000 2,000 19,22,02,000 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6515—Loans for Other Rural Develop- ment Programmes (Panchayati Raj). . . 1,00,000 . . 1,00,000 Total . . 719,09,60,000 2,000 719,09,62,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). . . 105,69,55,000 . . 105,69,55,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). . . 72,00,000 . . 72,00,000 F—Loans and Advances 6515—Loans for Other Rural Develop- ment Programmes (Community Development). . . 19,00,000 . . 19,00,000 Total . . 106,60,55,000 106,60,55,000 140 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services _ (c) Special Areas Programmes 2551—Hill Areas . . 185,42,54,000 . . 185,42,54,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services . 64 (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas . . 1,50,00,000 . . 1,50,00,000 F—Loans and Advances _ 6551—Loans for Hill Areas . 3,35,43,000 . . 3,35,43,000 Total . . 190,27,97,000 . . 190,27,97,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2575—Other Special Areas Programmes 174,05,81,000 . . 174,05,81,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 65 Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special - Areas Programmes. . . 29,00,00,000 . . 29,00,00,000 Total . . 203,05,81,000 . . 203,05,81,000 141 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control - 2701—Major and Medium Irrigation . . 159,85,61,000 159,85,61,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and Medium Irrigation. . . 164,50,00,000 . . 164,50,00,000 Total . . 324,35,61,000 . . 324,35,61,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation . . 277,14,11,000 . . 277,14,11,000 2705—Command Area Development . . 4,89,83,000 . . 4,89,83,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 67 (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation. . . 105,22,08,000 105,22,08,000 4705—Capital Outlay on Command - Area Development. . . 7,70,17,000 . . 7,70,17,000 Total . . 394,96,19,000 394,96,19,000 142 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. - Legislative Assembly. Consolidated Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control . . 120,01,39,000 5,00,000 120,06,39,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 68 Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. . . 329,26,00,000 329,26,00,000 Total . . 449,27,39,000 5,00,000 449,32,39,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power . . 53,50,00,000 . . 53,50,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Energy 69 4801—Capital Outlay on Power Projects. . . 270,00,00,000 270,00,00,000 F—Loans and Advances 6801—Loans for Power Projects . . 1191,50,00,000 . . 1191,50,00,000 6860 Loans for Consumer Industries. . . 6,00,00,000 . . 6,00,00,000 Total . . 1521,00,00,000 . . 1521,00,00,000 143 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the \ Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. . . 3,30,00,000 .. 3,30,00,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 117,12,98,000 . . 117,12,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 73 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). . . 19,83,29,000 . . 19,83,29,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). . . 10,21,77,000 . . 10,21,77,000 6860—Loans for Consumer Industries (Village and — Small Industries). . . 21,16,53,000 . 21,16,53,000 Total . . 168,34,57,000 . . 168,34,57,000 144 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Scheel de.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Assembly. Consolidated Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals — 2852—Industries (Closed and Sick Industries). . . 1,18,50,000 . . 1,18,50,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). . . 55,00,000 . . 55,00,000 74 4860—Capital Outlay on Consumer Industries (Closed and Sick Industries). . . 58,00,000 . . 58,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). . . 60,00,000 . . 60,00,000 4885—Capital Outlay on Industries and Minerals (Closed and Sick Industries). . . 1,00,00,000 . . 1,00,00,000 F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). . . 9,00,00,000 . . 9,00,00,000 6860—Loans for Consumer Industries _ (Closed and Sick Industries). . . 6,50,00,000 . . 6,50,00,000 Total . . 19,41,50,000 . . 19,41,50,000 145 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 3 Demand Number/ Serial Number. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). REVENUE ACCOUNT C—Economic Services (g) Transport 3054—Roads and Bridges Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges. Total . . Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs_ Rs. Rs. 144,91,28,000 144,91,28,000 3,57,33,000 3,57,33,000 2,30,35,000 2,30,35,000 1,02,44,000 1,02,44,000 185,55,76,000 185,55,76,000 943,97,91,000 943,97,91,000 1129,53,67,000 1129,53,67,000 Services and purposes. 76 2853—Non-Ferrous Mining and Metallurgical Industries. (g) Transport 77 3051—Ports and Lighthouses 78 3053—Civil Aviation 79 2 146 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Sched tie.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport — 3055—Road Transport . . 219,56,25,000 . . 219,56,25,000 3056—Inland Water Transport . . 21,55,000 21,55,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 80 5055—Capital Outlay on Road Transport. . . 177,87,00,000 177,87,00,000 5056—Capital Outlay on Inland Water Transport. 1,50,00,000 . . 1,50,00,000 5075—Capital Outlay on Other Transport Services. . . 24,00,00,000 . . 24,00,00,000 F—Loans and Advances _ 7055—Loans for Road Transport . . 38,50,00,000 . . 38,50,00,000 Total . . 461,64,80,000 . . 461,64,80,000 C—Economic Services (g) Transport F—Loans and Advances SI 7075—Loans for Other Transport Services. .. 6,00,00,000 . . 6,00,00,00C 147 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research . . 1,89,09,000 .. 1,89,09,000 (j) General Economic Services 83 3451—Secretariat—Economic Services 41,89,88,000 . 41,89,88,000 — 3452—Tourism . . 13,91,03,000 . . 13,91,03,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 84 Services (j) Capital Account of General Economic Services 5452—Capital Outlay on Tourism . . 4,63,00,000 .. 4,63,00,000 Total . . 18,54,03,000 . . 18,54,03,000 REVENUE ACCOUNT C—Economic Services - (j) General Economic Services 85 3451 Census, Surveys and Statistics 11,26,90,000 . . 11,26,90,000 86 3456—Civil Supplies . . 10,33,12,000 . . 10,33,12,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services — 5465—Investments in General Financial and Trading Institutions. .. 8,25,00,000 . . 8,25,00,000 87 F—Loans and Advances 7465—Loans for General Financial — and Trading Institutions. . . 4,80,00,000 . . 4,80,00,000 Total . . 13,05,00,000 . . 13,05,00,000 148 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services 7,76,91,000 . . 7,76,91,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . 47,88,09,000 . . 47,88,09,000 D--Grants-in-Aid and Contributions 90 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . 240,28,64,000 8,44,000 240,37,08,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Public Undertakings). . . 5.00.000 . . 5,00,000 (g) Capital Account of Transport 5075—Capital Outlay on Other Transport Services (Public Undertakings). . . 4,00,00,000 . . 4,00,00,000 92 F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). . . 16,40,00,000 . . 16,40,00,000 6858—Loans for Engineering Industries (Public Undertakings). . . 41,99,50,000 30,50,000 42,30,00,000 6860—Loans for Consumer Industries _ (Public Undertakings). . . 32,70,00,000 . . 32,70,00,000 Total . . 95,14,50,000 30,50,000 95,45,00,000 149 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 3 Number/ Serial Number. Demand - Services and purposes. Sums not exceeding Voted by the - Legislative Assembly. Charged on the Consolidated Fund. Total. - Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals — 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). 63,14,70,000 . . 63,14,70,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). . . . . . . . . 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). . 50,62,00,000 . . 50,62,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public _ Undertakings). . . 10,00,000 . . 10,00,000 Total . . 113,86,70,000 . . 113,86,70,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals — 4859—Capital Outlay on Telecommu- nication and Electronic Industries. . . 15,00,00,000 . . 15,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication — and Electronic Industries. . . 5,25,00,000 . . 5,25,00,000 Total . . 20,25,00,000 . . . 20,25,00,000 150 The West Bengal Appropriation (No. 2) Act, 2001. XIV of 2001.] (Schedule.) 1 2 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 95 96 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (t) Capital Account of Industry and Minerals — 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). .. 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). - . . Total . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans and Advances — 6875—Loans for Other Industries (Excluding Closed and Sick Industries). . . 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick _ Industries). . . Total . . Rs. 4,87,00,000 16,45,30,000 30,00,000 31,88,00,000 Rs. . . . . . . Rs. 4,87,00,000 16,45,30,000 30,00,000 31,88,00,000 53,50,30,000 . . 53,50,30,000 4,17,60,000 8,00,00,000 . . . 4,17,60,000 8,00,00,000 12,17,60,000 . . 12,17,60,000 151 The West Bengal Appropriation (No. 2) Act, 2001. [West Ben. Act (Schedule.) 1 2 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 97 >erial 98 99 _ _ _ C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Industries). . . E—Public Debt 6003—Internal Debt of the State Government. . . 6004 Loans and Advances from Central Government. . . Total . . Rs. 80,00,000 Rs. . . Rs. 80,00,000 . . . . 4067,18,00,000 839,29,54,000 4067,18,00,000 839,29,54,000 . . 4906,47,54,000 4906,47,54,000 F—Loans and Advances 7610—Loans to Government Servants etc. . . 7615—Miscellaneous Loans . . 120,00,00,000 10,00,00,000
Excerpt shown. Open the full act in Lexace.