The West Bengal Appropriation Act, 1967

GOVERNMENT OF WEST BENGAL 
Lsgislativa paparttnent 
West Bengal Act II of 1967 
THE WEST BENGAL APPROPRIATION ACT, 1967. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first publis'aed in the daleutta Gazette, Extra-
ordinary, of the 28th March, 1967.] 
[28th March, 1967.j 
An Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund 
of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1967. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 
1967; 
It is hereby enacted in the Eighteenth Year of the 
Republic of India, by the Legislature of West Bengal, as 
follows:- 
1. This Act may be called the West Bengal Appropria- Short title. tion Act, 1967. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 	 of the Schedule amounting in 
the aggregate to the slim of rupees nineteen crores, forty-
five lakhs, forty-nine thousand and four hundred and one 
towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first 
day of March, 1967, in respect of the services and purposes 
specified in column 2 of the Schedule. 
3 The sums authorised to be paid and applied from 
and out of the Consolidated Fund of West Bengal by this 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1967. 
Price—Indian, 25P, per copy 
Issue of 
Rupees 
19,45,49,401 out 
of the Consoli-
dated Fund of 
West Lengal 
for the gyear 
1966-67. 
Approprist 
1 
Grant 
No. 
1 
2 
3 
4 
7 
9 
10 
11 
12 
13 
14 
15 
16 
17 
19 
'20 
21 
22 
2 	 The West Bengal Appropriation Act, 1967. 
[West Ben. Act 
(Schedule.) 
SCHEDULE, 
(See sections 2 and 3.) 
2 3 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consolidat- 
ed Fund. 
Total. Services and purposes. 
Rs. Rs. 
4—Taxes on income—other than Cor-
poration Tax. 
9—Land Revenue 
10—State Excise Duties 
11—Taxes on Vehicles 
14—Stamps 
15—Registration Fees .. 
16—Interest on Debt and Other Obli-
gations. 
17—Appropriation for Reduction or 
Avoidance of Del ,t 
18—Parliament, State) Union Terri-
tory Legislatures. 
19—General Administration 
21—Administration of Justice 
22—Jails 
23—Police 
26—Miscellaneous Departments—Fire 
Services. 
26—MiscellaneousDepartments — Ex .  
eluding Fire Services. 
28—Education 
29—Medical 
30—Public Health 
31—Agriculture—Agriculture 
95—Capital Outlay on Schemes of 
Agricultural Improvement and 
Research. 
61,000 
76,56,000 
59,45,000 
	
80,000 	 80,000 
2,67,000 
70,000 
90,000 
5,52,000 li  
	
2,34,52,000 	 2,34,52,000 
4,000 
3,36,000 	 3,36,000 
18.651 	 15,70,651 
	
1,82.000 j 	 29,32,000 
	
2,12,000 	 5,60,000 
34,43,000 
	
83,300 	 83,300 
1,26,000 
	
27,000 	 27,000 
	
36,000 	 36,000• 
	
6,57 	 76,56,657 
	
587 	 59,45,58 
1,26,00,00 
2,67,000 
70,000 
90,000 
5,52,000 
4,000 
15,52,000 
27,50,000 
3,48,000 
34,43,000 
1,26,000 
1 1,25,39,000 
Rs. 
II of 1967.1 
	 The West Bengal Appropriation Act, 1967. 	 3 
(Schedule.) 
ir-ASJ-30 .  
1 2 3 
Sums not exceeding 
Grant Services and purposes. Voted by Charged 
No. the on the Total. 
Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
23 .. 17,442 17,442 31—Agriculture—Fisheries 	 . . 
24 124—Capital Outlay on Schemes of 1,18,68,000 28,513 1,18,96,513 
Government 	 Trading—Greater 
Calcutta Milk Supply Scheme. 
26 96—Capital Outlay on Industrial and 1 1 
Economic Development. 
28 35—Industries—Cinchona 	 .. 4,50,000 .. 4,50,000 
i- 	 16—Interest on debt and other obliga- 
tions—Community Development 1 
I 	 Projects, 	 National 	 Extension 
Service and Local Development 
Works. 1,59,000 .. 1,59,000 
29 
Public Debt—Loans for Community 
Development Projects, National 
Extension 	 Service 	 and 	 Local 
(. 	 Development Works. 
38—Labour and Employment .. . 	. 30 170 170 
50—Public Works 	 .. 	 . . 31 2,14,000 2,14,000 
36 53—Ports and Pilotage .. 5. ;82,000• • 5,82,000 
37 57—Road 	 and 	 Water 	 Transport . • 30,000 30,000 
Schemes. 
38 64—Famine Relief 	 .. 	 • • 
65—Pensions and Other Retirement .. 
8,36,20,000 2,080 8,36,22,080 
39 60,000 60,000 
Benefits. 
11 68—Stationery and Printing 	 .. 2,97,000 .. 2,97,000 
42 70—Forest .. . 	. 15,000 15,000 
13 71—Miscellaneous—Contributions 7,20,000 7,20,000 
r 	 71—Miscellaneous — Irrecoverable 
loans to displaced persons written 
off. 
45 109—Capital 	 Outlay 	 on 	 Other 21,15,000 90,33,000 1,11,48,000 
Works—Expenditure on displaced 
persons. 
Public Debt—Loans 	 for displaced 
l 	 persons. 
46 78—Pre-partition 	 payments 	 .. 8,000 8,000 .. 
49 103—Capital 	 Outlay 	 on 	 Public 8,87,000 8,8 ^,000 
Works. 
51 Public 	 Debt—Loans from Central .. 2,46,12,000 2,46,12,000 
Government (excluding loans for 
Community 	 Development 	 Pro- 
jects, etc., and displaced persons). 
Total 	 .. 13,50,02,001 5,9,5,47,400 19,45,491014 
WBGP-67/8-6848A-5M 
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