The West Bengal Appropriation ( No. 2 ) Act, 1959

GOVERNMENT :OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act IV of 1959 
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 
1959. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 30th March, 1959.] 
[30th March, 1959.] 
.1n Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1959. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the_ service of the 
year ending on the thirty-first day of March, 1959; 
It is hereby enacted in the .  Tenth Year of the Republici 
of India, by the Legislature of West Bengal, as follows 	 • 
1. This Act May be called the West Bengal Appro- Short title. 
priation (No. 2) Act, 1959. 
 
2. From and out of the Consolidated Fund of West . Issue of 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in I 
Rupees558 
lott Of eit 
the aggregate to the sum of rupees thirteen &ores, fifty- : Consolida-
five .lakhs, eighty-six thousand and eight hundred and sixty_ ted F
e
und 
eight. towards defraying the several charges which will come oL nW
ga
slt for  
in course of payment during the year ending on the thirty- the y ear 
first .day of March, 1959, in respect of the services and 1958-59. 
purposes specified in column 2 of the Schedule.  
Appropri-
ation. 3. The sums authorised to be paid and applied froni 
and out of the Consolidated Fund of West Bengal by this 
Act shall be appropriated for the services and purposeS 
• expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1959. 
"Price—Indian, 12 nP.; English, 3d. 
The West 13e7igeil Appropriation, (No. 2) dot, 1049. 
'West Ben. Act 
(;11fAL1171:TfiE:''' 
(See sections .2 and 3.) 
'I 	 3 
Sinus not exceeding 
Grant 
No. 
Services and purposes. Voted 
by the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
1 .4-Taxes on Income other than 	 12,100 
Corporation Tax arid Estate 
Duty. 
3 8—State Excise Duties 	 J,08,000 
4 6—Stamps 	 1,12,000 
5 10—Forest 	 4,59,000 
6 .•11 —Registration 	 1;28,000 
, 
10 17-4uterest on Irrigation Works 
(Conimercial). 
Rs. 
900 
20,000 
Rs. 
13,000 
1,08,000 
1,72,000 
1,59,000 
1,28,000 
20,000 
Rs. 
18 10111ter Revenue " EXPenditure 
financed front Ordinary Reve-
nues. 
51A-L—Interest on Capital Outlay 
on Multipurpose River Schemes. 
51B—Other Revenue Expenditure 
Connected With Multipurpose 
River Schemes. 
, 
8fiA.—Capital Outlay on Multipur-
ose River Schemes_ outside the 
Ovoime Account. 
g,1-8;000 
2,18,000 	
1117,80,000 
12;15;000 
34,000 
1,03,13,000 
12,15,000 
2,18,000 
34,000 
1,03,13,000 
Total—Grant No. 11 	 I 	 1,15,62,000 
• - 14 25—General Administration 
15 27—Administration of Justice 
16 	 28—Jails and Convict Settlements 
17 29—Police  
6,54,000 
2,27,000 
13,96,000 
3,99,000 
6,65,000 
2,31,000 
13,96,000 
4,18,000 
_u,qoq 
4,000 
19,000 
• 
The West Bengal Appropriation (No. 2) Act, 19.59. 	 3 
V of 1959.] 
(Schedule.) 
Sums not exceeding 
Grant 
No. 
Total. Services and purposes. Charged 
on the 
Consolidated 
Fund. 
Total. Rs. 
18 30—Ports and Pilotage 
Rs. 	 19 	 36—Scientific Departments 
13,000 
20 37—Education 
1,08,000 	 21 38—Medical 
1,72,000 
23 40—Agriculture—Agriculture . 
4,59,000 
28,000 	 26 42—Co-operation 
20,000 
29 43—Industries—Cinchona 
9,000 
30 47—Miscellaneous Departments 
—Fire Services. 
15,000 
94,500 
1,57,000 
1,000 
35,53,000 
6,39,000 
59,36,000 
4,66,000 
4,54,300 
22,32,000 
16,23,700 
5,38,20,000 
2,94,000 
73,28,000 
31 47—Miscellaneous Departments—
Excluding Fire Services. 
	
8,000 	 32 -50—Civil Works 	 .. 
	
4,000 	 33 54—Famine 
36 	 56—Stationery and Printing .. 
3,000 
37 57—Miscellaneous—Contributions 46,900 
1,57,000 
1,000 
35,53,000 
6,39,568 
9,000 
59,36,000 
4,66,000 
4,54,300 
22,32,000 
17,18,200 
5,38,20,000 
2,94,000 
73,73,900 
57—Miscellaneous—Other Mis-
cellaneous Expenditure. 
000 	 38 82—Capital Account of Other 
State Works outside the 000 	 Revenue Account. 
3,50,900 3,50,900 
1,23,86,000 1,23,86,600 
Total—Grant No. 38 1,27,36,900 1,27,36,900 
The West Bengal Appropriation.. (No. 2) Act, 1959. 
[West Ben. Act IV of 1959: - 
09chedidej 
Sums not exceeding 
Grant 
No. 
Services and purposes. Voted 
by the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
18,00 ,0 
2,74,80,000 
22—Interest on Debt and other 
obligations—Expenditure on 
displaced persons. 
Loans and Advances by State 
Government—Loans and Ad-
vances under Community 
Development Project. 
63—Extraordinary Charges in 
India. 
81—capital Account of Civil 
Works Outside the Revenue 
Account. 
Rs. 
1,00,000 
Rs. 
•1,00,000 
.6,00,000 
17,000 
11,000 
6,00,000 
17,000 
11,000 
Rs. 
39 
40 
41 
44 
17,25,000 
8,55,000 
XLVIA—Receipts from the Road 	 17,25,000 and Water Transport Schemes—
Working Expenses. 
82B—Capital Outlay on Road 
and Water Transport Schemes 
outside the Revenue Account. 
8,55,000 
25,80,000 Total—Grant No. 45 	
25,80,000 
46 - 85A—Capital Outlay on State) 
Schemes of Government 
Trading. 
48 Loans and Advances by State 	 2,74,80,000 Government. 
18,000 
Grand Total 	 13,50,18,000 5,68,868 13,55,86,868 
- WBGP-59/60-3A-5M- 	 - -- - _ 

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