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The West Bengal. Appropriation ( No. 2 ) Act, 1953

West Bengal · state statute
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1 2 3 
Sums not exceeding 
Voted 
by the 
Legislative 
Assembly, 
Charged 
on the 
Consolidated 
Fund. 
Grant 
No. 
Services and purposes. 
Total. 
11 
20 
29 
30 32 
36 
37 
43 
22—Interest on Debt and other oblige-
tione. 
38—Medical 	 .. 
50—Civil Works 
54—Famine 	 .. 
54B—Privy Purses and Allowances of Indian Rulers. 
82—Capital Account of other State 
Works outside the Revenue Account— 
Expenditure on displaced persons. 
63—Extraordinary Charges in India .. 
Loans and Advances bearing interest .. 
Rs. 
34,12,900 
6,000 
90,46,000 
14,82,000 
Rs. 
4,86,000 
1,900 
5,49,000 
34,13,000 
6,000 
5,000 
90,60,000 14,82,000 
Rs. 
4,86,000 
1,900 
5,49,000 
100 
. . 
5,000 
14,000 
Total 1,39,46,900 10,56,000 1,50,02,900 
West Bengal Act XII of 1953 
THE WEST BENGAL. APPROPRIATION (NO. 2) 
ACT, 1953. 
[Passed by the West Bengal Legislature.) 
[Assent of the Governor was first published in the Calcutta Gazette, Extra. 
ordinary, of the 31st March, 1953.] 
An Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1953. 
WHER.EAs it is expedient to authorise payment and appro-
priation of certain further sums from and out of the Consoli-
dated Fund of West Bengal for the service of the year ending 
on the thirty-first day of March, 1953 ; 
It is hereby enacted as follows :- 
1. This Act may be called the West Bengal Appropria-
tion (No. 2) Act, 1953. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in the 
aggregate to the sum of rupees one crore, fifty lakhs, two 
thousand and nine hundred towards defraying the several 
charges which will come in course of payment during the year 
ending on the thirty-first day of March, 1953, in respect of 
the services specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and 
out of the Consolidated Fund of West Bengal by this Act shall 
be appropriated for the services and purposes expressed in the 
Schedule in relation to the year ending on the thirty-first day 
of March, 1953. 
Short title. 
Issue of 
Rupees 
1,50,02,900 
out of the 
Consoli-
dated 
Fund of 
West 
Bengal for 
the year 
1952-53. 
Appropria-
tion. 
SCHEDULE. 
(See sections 2 and 3.) 
Price—Indian, anna 1; English, 2d. 
WBGP-5314-696A-5M 

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