The West Bengal Appropriation Act, 1952

West Bengal Act I of 1952 
THE WEST BENGAL APPROPRIATION ACT, 1952. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1952.] 
An Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal to the service of the year ending on the 
thirty-first day of March, 1952. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal to the service of the year 
ending on the thirty-first day of March, 1952; 
It is hereby enacted as follows :- 
1. This Act may be called the West Bengal Appropria- Short title. tion Act, 1952. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums nor exceeding 
those specified in column 3 of the Schedule amounting in the 
aggregate to the sum of rupees seventeen crores ninety-
four Iakhs and eighty thousand towards defraying the several 
charges which will come in course of payment during the 
year ending on the thirty-first day of March, 1952, in respect 
of the services specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and 
out of the Consolidated Fund of West Bengal by this Act 
shall be appropriated for the services and purposes expressed 
in the Schedule in relation to the year ending on the thirty-
first day of March, 1952. 
SCHEDULE. 
(See sections 2 and 3.) 
Issue of Rs. 
17,94,80,000 
out of the 
Consoli-
dated 
Fund of 
West Ben-
gal for the 
year 
1951-52. 
Appropria-
tion. 
1 2 3 
Grant 
No. Services and purposes. 
• 
Si  ms  not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
0 
51A—Interest on Capital Outlay on 
Multipurpose River Schemes. 
51B—Other Revenue Expenditure 
connected 	 with 	 Multipurpose 
River Schemes. 
Total Grant No. 10 
Rs. 
1,49,000 
Ra. 
1,27,000 
Rs. 
1,27,000 
1,49,000 
1,49,000 1,27,00GL 2,76,000 
Price—Indian, annas 2 ; English, 3d. 
Rs. 
2,74,000 
42,19,000 
1,46,000 
20,000 
1,35,000 
2,71,000 
10,000 
Rs. 
2,74,000 
1,000 
20,000 
1,35,000 
1,39,000 
4,16,000 
1,60,000 
4,16,000 
Rs. _ 
42,18,000 
1,46,000 
2,71,000 
10,000 
42 
1 	 2 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Grant 
No. 
Services and purposes. 
Total. 
11 	 22—Interest on Debt and other 
obligations. 
16 29—Police 
17 	 30—Ports and Pi'otage 
25 XLI—Receipts from Electricity 
Schemes—Working Ex:ienses. 
29 50—Civil Works 
30 54—Famine 
31 	 MA—Territorial and Political Pen- 
sions. 
I  65—Superannuation Allowances and 
Pensions. 
32 
55A—Commutation of pensions 
financed from Ordinary Revenues. 
21,000 
Total Grant No. 32 
33 	 56—Stationery and Printing 
36 63—Extraordinary Charges in India 
39 85A—Capital Outlay on Schemes of 
State Trading. 
5,55,000 
6,27,000 
65,51,000 
3,53,55,000 
21,000 5,76,000 
5,27,000 
65.71 000 
3,53,55,000 
20,000 
Floating Debt 
Loans from Union Government . 
Total Grant No. 42 
Grand Total 4,77,82,000 
13,00,00,000 
11,00,000 
13,11,00,000 
13,16,98,000 
13,00,00,000 
11,00,000 
13,11,00,000 
-- 	 The West Bengal Appropriation Act, 1952. 
[West Ben. Act 1 of 1952.] 
( Schedule.) 
WBGP-52/3-685A-5M 

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