The west bengal appropriation act, 1958

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act II of 1958 
THE . WEST BENGAL APPROPRIATION ACT, 1958. 
[Passed by the West Bengal Legislature.] 
[Assent of the Gcrrernor  was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1958.1 
[29th March, 1958.] 
to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1958. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal f or the service of the 
year ending on the thirty-first day of March, 1958; 
It is hereby enacted in the Ninth Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1.. This Act may be -  called the West Bengal Sh ort thi s, Appropriation Act, 1958 .  
2. From and out of the Consolidated Fund of West Issue of Bengal there may be paid and applied sums not exceeding uR,72.1.77.74-1  - 
those specified in column 3 of the Schedule amounting in out of the 
the aggregate to the sum of rupees fifteen crone, twenty-one Ounsaida ,  laths, seventy-seven thousand and seven hundred and one 7we Fund 
inwards defraying e several charges which will come in 	 k r  course of payment &sin g  Mu year ending on the thirty-first the year 
day of March, 1958, in rep of of the services specified in - 195958. column 2 of the Schedule. 
3. The sums authorised to be paid and applied From Appropria. 	 _ 
and out of the Consolidated Fund of West Bengal by this saa. 
Act shall be appropriated for the services and purposps 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1968. 
"cE—Indion, 12 uP.; English, 3d - 	 , 
Vie Tres( Bengal Appropriation Act, 1958. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 8.) 
1 2 3 
Sums not exceeding 
Grant Services and purposes. Voted Charged 
No. by the on the Total. 
Legislative Consolidated 
Assembly. Fund. 
Rs. Re. 
1 4—Taxes on Income other than Corpora- 
tion Tax and Estate Duty. 
3,600 2,400 6,000 
2 7—Land Revenue 4,200 4 200 
3 8—State Excise Duties 1,41,300 100 1,41,400 
5 10—Forest 	 .. 17,000 47,000 
8 13—Other Taxes and Duties 2,10,000 2,400 2,12,100 
34,000 34,000 AVE—Irrigation—Working expenses .. 
18—Other Revenue Expenditure financed 
from Ordinary Revenues. 
35,06,000 35,06,000 
51B—Other Revenue Expenditure con- 
fleeted with Multipurpose 	 River 
7,72,000 7,72,000 
105 Schemes. 
GSA—Construction of Irrigation, Naviga- I 
Con, Embankment and Drainage 
Works (Non-Commercial). 
80A—Capital 	 Outlay on Multipurpose 41,00,000 41,00,000 
, River Schemes outside the Revenue 
Account. 
Total Grant No 10 84,12,001 84,12,001 .  
13 25—General Administration 3,50,000 1,50,000 5,00,000 
14 27—Administration of Justice . . 73,000 '73,000 
18 28—Jaile and Convict Settlements 3,52,000 3,52,000 
10 29—Police 	 .. 4 44,04,000 100 44,04,100 
17 30—Ports and Pilotage 3, 0,000 3,70,000 
18 86—Scientific Departments 2,000 2,000 
19 37—Education .. 1,09,88,000 , 00 1,09,89,200 
n. _ .  
(Schedule.)..  
Sums not exceeding 
Grant Services and purposes. Voted Charged 
/To. by the on the Total  
Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
22 40—Agriculture—Agriculture 200 200 . 	 _ 
25 43—Indostries—Industriets 9,800 9,300 
30 47—Miscellaneous 	 Departments—Fire 3,11,000 .. 3,11,000 
Services. 
31 47—Miscellaneous 	 Departments—Ex. 
eluding Fire Services. 
11,69,000 11,69,000 
50—Civil Works 	 .. . . 2,21,000 2,31,000 
30 64—Famine 	 .. 	 .. 86,06,000 86,96,000 
35 55—Superannuation Allowances 	 and 7,58,000 7,68,000 
Pensions. 
38 57—Miscellaneous—Contributions  31,69,000 .. 31,69,000 
42 63—Extraordinary charges in India 27,80,400 16,500 27,96,900 
44 80A—Capital Outlay on Multipurpose 4,63,75,000 - 	 .. 4,63,75,000 
River Schemes outside the Revenue 
Account—Damodar Valley Project. 
45 81—Capital Account of 	 Civil Works 
outside the Ravenna Account. 
37,000 37,000 
XLVIA—Receipts from Road and Water 20,49,000 7,87,000 28,36,000 
Transport 	 Schemes—Working 
Expenses. 
46'  
82E—Capital Outlay on Road and Water 13,38,000 13,38,000 
Transport 	 Schemes 	 outside 	 the 
Revenue Account. 
Total Grant No. 46 33,87,000 7,87,000 41,74,000 
85A—Capital Outlay on State Schemes of 4,23,17,000 ' 	 7,000 4,23,24,000 
- 	 Government Trading. 
Public Debt 1,66,24,000 1,66,24,000 
u Grand Total 	 .. 13,42,42,301 1,79,85,400 21,77,701 

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