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The West Bengal Appropriation ( No. 2 ) Act, 1996

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act XVII of 1996 
THE WEST BENGAL APPROPRIATION (NO. 2) 
ACT, 1996. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 26th July, 1996.] 
[26th July, 1996.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1997. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first day of 
March, 1997; 
It is hereby enacted in the Forty-seventh Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1996. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate [inclusive of the sums 
specified in column 3 of the Schedule to the West Bengal Appropriation 
(Vote-on-Account) Act, 1996] to the sum of rupees fourteen thousand 
three hundred fifty-two crores six lakhs and fifteen thousand towards 
defraying the several charges which will come in course of payment 
during the year ending on the thirty-first day of March, 1997, in respect 
of the services and purposes specified in column 2 of the Schedule. 
Issue of 
Rs. 1,4352,06, 
15,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 1996-97. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for don. 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1997. 
177 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 	 .. 6,78,55,000 7,50,000 6,86,05,000 
Serial 2 2012—Governor 	 .. . 	. 1,51,00,000 1,51,00,000 
3 2013—Council of Ministers 	 .. 1,85,85,000 . 	. 1,85,85,000 
4 2014—Administration of Justice 	 .. 51,64,35,000 15,78,00,000 67,42,35,000 
5 2015—Elections 	 .. 49,81,05,000 5,000 49,81,10,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income and 
Expenditure. 	 .. 3,36,51,000 2,000 3,36,53,000 
(ii) Collection of Taxes on Property and 
Capital Transactions 
— 	 2029—Land Revenue 	 .. 1,51,34,97,000 1,00,000 1,51,35,97,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
_ 	 Economic Services. 63,30,000 63,30,000 
Total 	 . . 1,51,98,27,000 1,00,000 1,51,99,27,000 
178 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
3 2 1 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the 	 Charged on the 
Number. 	 Legislative 	 Consolidated 	 Total. 
Assembly. 	 Fund. 
Sums not exceeding 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2030—Stamps and Registration 
2035—Collection of Other Taxes on 
Property and Capital Transactions. . . 
(iii) Collection of Taxes on Commo- 
dities and Services 
2039—State Excise 
2040—Taxes on Sales, Trade etc. 
2041—Taxes on Vehicles 
2045 	 Other Taxes and Duties on 
Commodities and Services. 
(iv) Other Fiscal Services 
2047—Other Fiscal Services 
8 
9 
10 
11 
12 
13 
14 
Rs. 
26,29,95,000 
25,00,000 
23,51,45,000 
38,30,40,000 
4,91,75,000 
11,25,35,000 
6,83,60,000 
26,29,95,000 
25,00,000 
23,51,45,000 
38,30,40,000 
4,91,75,000 
11,25,35,000 
6,83,60,000 
(c) Interest Payment and Servicing 
of Debt 
16 	 2049—Interest Payments 	 35,00,000 20,06,49,25,000 20,06,84,25,000 
(d) Administrative Services 
Serial 17 	 2051—Public Service Commission 	 2,96,75,000 	 2,96,75,000 
18 	 2052—Secretariat—General Services 	 34,40,15,000 	 34,40,15,000 
19 	 2053—District Administration 	 33,25,60,000 	 33,25,60,000 
20 2054—Treasury and Accounts 
Administration. 	 24,43,00,000 	 24,43,00,000 
21 2055—Police 	 5,54,03,20,000 	 5,54,03,20,000 
22 2056—Jails 	 35,12,40,000 	 35,12,40,000 
24 	 2058—Stationery and Printing 	 12,69,70,000 	 12,69,70,000 
Rs. Rs. 
179 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2059—Public Works 	 . . 1,53,08,55,000 2,58,45,000 1,55,67,00,000 
Public Works under Functional Heads 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture (Buildings) 	 . . 60,50,000 . 	. 60,50,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 	 . . 6,50,00,000 . 	. 6,50,00,000 
(h) Others 
C—Economic Services 
(f) Industry and Minerals 
2853—Non-Ferrous Mining and 
25 Metallurgical Industries (Buildings). 9,50,000 . 	. 9,50,000 
(j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 42,76,15,000 8,00,000 42,84,15,000 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and 
Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings)... 17,96,00,00(1 .. 17,96,00,000 
180 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 33,62,00,000 . 33,62,00,000 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan) 
(Buildings). 	 . . 1,08,00,000 .. 1,08,00,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 	 . . 12,00,000 . 	. 12,00,000 
4211—Capital Outlay on Family Welfare 
(Buildings). 6,00,000 . 	. 6,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 	 . . 17,58,80,000 17,58,80,000 
25 (d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 	 . . 3,60,000 .. 3,60,000 
(g) Social Welfare and Nutrition 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 	 . . 10,00,000 .. 10,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture' 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 60,90,000 . 	. 60,90,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 . . 2,22,41,000 2,22,41,000 
181 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
25 Undertakings) (Buildings). 	 . . 34,00,000 34,00,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan) (Buildings). 5,000 . 	. 5,000 
Total 	 . . 2,76,78,46,000 2,66,45,000 2,79,44,91,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 	 .. 43,97,50,000 .. 43,97,50,000 
27 2070 	 Other Administrative Services 
(Excluding Fire Protection and 
Control). 	 . . 85,31,25,000 85,31,25,000 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 	 . . 5,88,92,85,000 1,15,000 5,88,94,00,000 
29 2075—Miscellaneous General Services 5,91,55,000 .. 5,91,55,000 
182 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
3 2 
Demand 
	 Sums not exceeding 
Number/ 
Serial 	 Services and purposes. 	 Voted by the 	 Charged on the 
Number. 	 Legislative 	 Consolidated 	 Total. 
Assembly. 	 Fund. 
Rs. Rs. 
22,92,27,11,000 
58,36,90,000 
10,19,60,000 
Rs. 
22,92,27,11,000 
58,36,90,000 
10,19,60,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education 
2203—Technical Education 
2205—Art and Culture 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
30 
6202—Loans for Education, Sports, Art 
and Culture. 	 5,10,000 	 5,10,000 
23,60,88,71,000 Total 23,60,88,71,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
31 	 2204—Sports and Youth Services 	 29,22,45,000 	 .29,22,45,000 
  
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 
	
5,19,87,00,000 	 5,19,87,00,000 
	
50,00,000 	 50,00,000 
	
5,20,37,00,000 	 5,20,37,00,000 
32 
 
  
Total 
    
183 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health 
(Public Health). 	 . . 85,49,60,000 . 	. 85,49,60,000 
34 2211—Family Welfare 	 . . 77,09,77,000 . 	. 77,09,77,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
- 	 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 .. 1,66,65,57,000 . 1,66,65,57,000 
35 F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
_ 	 Air and Water Pollution). 	 . . 1,10,50,000 . 	. 1,10,50,000 
Total 	 . . 1,67,76,07,000 . 	. 1,67,76,07,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
- 	 2216—Housing 	 . . 25,60,18,000 1,02,000 25,61,20,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216 	 Capital Outlay on Housing 	 . . 34,64,75,000 . 	. 34,64,75,000 
F—Loans and Advances 
- 	 6216—Loans for Housing 	 . . 2,50,00,000 . 	. 2,50,00,000 
Total 	 . . 62,74,93,000 1,02,000 62,75,95,000 
184 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
- 2217—Urban Development 	 .. 2,96,09,00,000 2,96,09,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 	 . . 1,40,00,000 . 	. 1,40,00,000 
F—Loans and Advances 
_ 	 6217—Loans for Urban Development .. 71,35,00,000 . 	. 71,35,00,000 
Total 	 . . 3,68,84,00,000 . 3,68,84,00,000 
REVENUE ACCOUNT 
B—Social Services 
_ (d) Information and Broadcasting 
2220—Information and Publicity 	 .. 19,89,50,000 . 	. 19,89,50,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 	 .. 35,93,000 . 	. 35.93,000 
F—Loans and Advances 
6220—Loans for Information and 
- 	 Publicity. 	 .. 90,00,000 . 	. 90,00,000 
Total 	 .. 21,15,43,000 . 	. 21,15,43,000 
185 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 	 . . 42,12,70,000 . 	. 42,12,70,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 	 . . 41,37,30,000 1.50,00,000 42,87,30,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
- 	 Welfare (Rehabilitation). 	 . . 5,00,000 . 	. 5,00,000 
Total 	 . . 41,42,30,000 1,50,00,000 42,92,30,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 	 . . 7,98,40,000 7,98,40,000 
2204—Sports & Youth Services (Tribal 
Areas Sub-Plan). 	 . . 20,00.000 20,00,000 
41 (b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 	 . . 2,53,70,000 2,53,70,000 
2210—Medical and Public Health 
(Public Health) (Tribal Area Sub- 
Plan). 	 . . 48,00,000 . 	. 48,00,000 
186 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
4,03,30,000 4,03,30,000 
1,33,29,64,000 1,33,29,64,000 
14,79,000 14,79,000 
30,00,000 30,00,000 
1,000 1,000 
1,35,00,000 1,35,00,000 
51,00,000 51,00,000 
1,10,80,000 1,10,80,000 
58,20,000 58,20,000 
12,24,00,000 12,24,00,000 
1,50,000 1,50,000 
15,26,000 15,26,000 
8,00,000 8,00,000 
41 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas Sub-
Plan). 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 
2236—Nutrition 
2250 	 Other Social Services (Tribal 
Areas Sub-Plan). 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 	 . . 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 . . 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 
2405—Fisheries (Tribal Areas Sub-Plan) 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 
2425—Co-operation (Tribal Areas 
Sub-Plan). 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 
187 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(b) Rural Development 
2501—Special Programmes for Rural 
Development (Tribal Areas Sub-Plan). 7,41,25,000 . 	. 7,41,25,000 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 65,00,000 . 	. 65,00,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal 
Areas Sub-Plan). 	 . . 34,94,000 . 	. 34,94,000 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
41 (Tribal Areas Sub-Plan). 	 . . 88,45,000 . 88,45,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 4,24,70,000 4,24,70,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Tribal Areas Sub-Plan). 	 . . 3,000 . 	. 3,000 
188 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 2,00,000 . 2,00,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 	 . . 27,11,000 • . 27,11,000 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal 
Areas Sub-Plan). 	 . . 10,00,000 . 	. 10,00,000 
(d) Capital Account of Irrigation and 
41 Flood Control 
4702—Capital Outlay on Minor Irrigation 
(Tribal Areas Sub-Plan). 	 . . 2,99,84,000 2,99,84,000 
4705—Capital Outlay on Command Area 
Development (Tribal Areas Sub-Plan). 4,50,000 . 	. 4,50,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,63,000 . 	. 1,63,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 	 . . 6,80,00,000 . 	. 6,80,00,000 
189 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 .. 70,00,000 .. 70,00,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). .. 2,000 . 	. 2,000 
41 6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). . . 4,73,000 . 	. 4,73,000 
6575—Loans for Other Special Areas 
Programmes (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 2,00,000 2,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 2,47,000 .. 2,47,000 
Total 	 . . 1,89,60,27,000 . 	. 1,89,60,27,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 1,43,37,51,000 . 	. 1,43,37,51,000 
43 2236—Nutrition 	 . . 14,14,00,000 . 	. 14,14,00,000 
44 2245—Relief on account of Natural 
Calamities. 1,04,26,00,000 . 	. 1,04,26,00,000 
(h) Others 
45 2251—Secretariat—Social Services 	 . . 13,09,10,000 13.09,10,00C 
190 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
18,32,05,000 18,32,05,000 
3,30,47,000 3,30,47,000 
22,23,000 22,23,000 
21,84,75,000 21,84,75,000 
92,03,80,000 92,03,80,000 
56,50,000 56,50,000 
1,00,00,000 1,00,00,000 
93,60,30,000 93,60,30,000 
47 
46 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
2250—Other Social Services 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
4250—Capital Outlay on Other Social 
Services. 
F—Loans and Advances 
6250—Loans for Other Social Services 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied 
Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings). 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 
Total 
191 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
48 
49 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 2402—Soil and Water Conservation 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation. _ 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 2403—Animal Husbandry 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
_ 	 Undertakings). 	 . . 
Total 	 . . 
Rs. 
16,72,36,000 
5,00,000 
Rs. 
• 
. 	. 
. 
Rs. 
16,72,36,000 
5,00,000 
16,77,36,000 . 	. 16,77,36,000 
69,53,08,000 
2,98,00,000 
. 	. 
. 	. 
69,53,08,000 
2,98,00,000 
72,51,08,000 . 	. 72,51,08,000 
192 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Services and purposes. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4404—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings). 
Voted by the 
Legislative 
Assembly. 
Rs. 
99,74,37,000 
2,51,00,000 
50 
Rs. 
Total. 
Rs. 
99,74,37,000 
2,51,00,000 
Total 1,02,25,37,000 1,02,25,37,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4405—Capital Outlay on Fisheries 
F—Loans and Advances 
6405—Loans for Fisheries 
Total 
51 
40,12,90,000 
2,90,00,000 
6,08,00,000 
49,10,90,000 
40,12,90,000 
2,90,00,000 
6,08,00,000 
49,10,90,000 
193 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
2 3 
Services and purposes. 
Demand 
Number/ 
Seri al 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4406—Capital Outlay on Forestry and 
Wild Life. 
52 
Rs. 
40,00,000 
Rs. 
98,80,35,000 
20,00,000 
98,40,35,000 
20,00,000 
Rs. 
Total 98,60,35,000 40,00,000 99,00,35,000 
REVENUE ACCOUNT 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4407—Capital Outlay on Plantations . 
F—Loans and Advances 
6405—Loans for Plantations 
Total 	 . 
53 
2,34,00,000 
89,00,000 
1,45,00,000 
89,00,000 
1,45,00,000 
2,34,00,000 
194 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
54 
55 
— 
_ 
_ 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 	 . . 
Total 	 . . 
Rs. 
51,36,30,000 
25,70,00,000 
Rs. 
. 	. 
50,000 
Rs. 
51,36,30,000 
25,70,50,000 
77,06,30,000 50,000 77,06,80,000 
32,55,55,000 
8,00,000 
	
. 	. 
	
. 	. 
32,55,55,000 
8,00,000 
32,63,55,000 . 32,63,55,000 
195 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2425—Co-operation 32,07,55,000 . 	. 32,07,55,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation 9,05,24,000 . 	. 9,05,24,000 
F—Loans and Advances 
_ 6425—Loans for Co-operation 	 .. 5,64,66,000 5,64,66,000 
Total 	 . . 46,77,45,000 . . 46,77,45,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 10,26,35,000 10,25,35,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4435—Capital Outlay on Other 
— Agricultural Programmes. 	 . . 42,00,000 . 	. 42,00,000 
Total 	 . . 10,68,35,000 . 	. 10,68,35,000 
196 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 19961 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 .. 47,43,75,000 . 	. 47,43,75,000 
60 2505—Rural Employment 	 .. 3,69,53,89,000 .. 3,69,53,89,000 
61 2506—Land Reforms 	 .. 17,44,75,000 .. 17,44,75,000 
— 	 2515—Other Rural Development 
Programmes (Panchayati Raj). 1,93,21,00,000 . 	. 1,93,21,00,000 
D—Grants-in-Aid and Contributions 
3601 	 Compensation and Assignments to 
Local Bodies and Panchayati Raj 
62  Institutions (Panchayati Raj). 	 .. 10,75,00,000 2,000 10,75,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Develop- 
_ 	 ment Programmes (Panchayati Raj). 1,00,000 .. 1,00,000 
Total 	 . . 2,03,97,00,000 2,000 2,03,97,02,000 
197 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
_ (b) Rural Development 
2515—Other Rural Development Progra- 
mmes (Community Development). 55,99,50,000 . 	. 55,99,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Rural 
63 Development 
4515—Capital Outlay on Other Rural 
Deirelopment Programmes (Community 
Development). 	 . . 66,00,000 . 	. 66,00,000 
F—Loans and Advances 
6515—Loans for Other Rural Develop-
ment Programmes (Community 
_ Development). 	 . . 19,00,000 . 	. 19,00,000 
Total 	 . . . 	 56,84,50,000 . 	. 56,84,50,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Spcial Areas Programmes 
2551—Hill Areas 	 . . 99.41,39,000 . 	. 99,41,39,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
64 (c) Capital Account of Special 
Areas Programmes 
4551—Capital Outlay on Hill Areas 	 . . 89,00,000 . 	. 89,00,000 
F—Loans and Advances 
_ 6551—Loans for Hill Areas 	 .. 2,36,00,000 . 	. 2,36,00,000 
Total 	 . . 1,02,66,39,000 . 	. 1,02,66,39,000 
198 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
_ 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 	 . . 
Total 	 . . 
Rs. 
52,03,60,000 
20,25,00,000 
Rs. 
.. 
Rs. 
52,03,60,000 
20,25,00,000 
72,28,60,000 .. 72,28,60,000 
79,48,09,000 
2,66,00,75,000 
. 	. 
. 	. 
79,48,09,000 
. 
2,66,00,75,000 
3,45,48,84,000 . 	. 3,45,48,84,000 
199 
The West Bengal Appropriation (No. 2) Act, 1996. 
[%Vest Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
— 2702—Minor Irrigation 	 . . 1,19,41,02,000 . 1,19,41,02,000 
2705—Command Area Development . . 2,00,00,000 . 	. 2,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 51,61,70,000 . 	. 51,61,70,000 
4705—Capital Outlay on Command Area 
Development. 70,50,000 . 	. 70,50,000 
Total 	 . . 1,73,73,22,000 . 	. 1,73,73,22,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (d) Irrigation and Flood Control 
2711—Flood Control 47,80,16,000 1,00,000 47,81,16,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 - 	 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
_ Projects. 65,75,00,000 . 	. 65,75,00,000 
Total 	 . . 1,13,55,16,000 1,00,000 1,13,56,16,000 
200 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
- 2801—Power 	 . . 57,00,00,000 . 	. 57,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
69 Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 2,16,00,00,000 2,16,00,00,000 
6801—Loans for Power Projects 	 . . 8,98,75,00,000 . 8,98,75,00,000 
_ 6860—Loans for Consumer Industries . . 1,00,00,000 1,00,00,000 
Total 11,72,75,00,000 . 	. 11,72,75,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 	 .. 1,12,50,000 . 	. 1,12,50,000 
(f) Industry and Minerals 
- 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 83,46,77,000 83,46,77,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
73 Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . . 4,14,51,000 . 	 . 4,14,51,000 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
_ Undertakings). 	 . . 16,39,18,000 . 	. 16,39,18,000 
Total 	 . . 1,04,00,46,000 .. 1,04,00,46,000 
201 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 	 . . 74,20,000 74,20,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick 
Industries). 50,00,000 .. 50,00,000 
74 
4860—Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 	 . . 70,00,000 . 	. 70,00,000 
4875—Capital Outlay on Other 
Industries (Closed and Sick Industries). 30,00,000 30,00,000 . 	. 
F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 .. 18,15,00,000 30,50,000 18,45,50,000 
6860—Loans for Consumer Industries 
_ (Closed and Sick Industries). 	 . . 22,22,00,000 . 	. 22,22,00,000 
Total 	 . . 42,61,20,000 30,50,000 42,91,70,000 
202 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Serial Services and purposes. 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed & Sick 
Industries). 	 .. 38,09,45,000 . 	. 38,09,45,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 	 . . 2,20,85,000 .. 2,20,85,000 
(g) Transport 
77 3051—Ports and Lighthouses 1,45,00,000 .. 1,45,00,000 
78 3053—Civil Aviation 	 .. 36,72,000 36,72,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 . . 90,76,85,000 . 	. 90,76,85,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
on 	 and 5054—Capital Outlay 	 Raods 
_ Bridges. 	 . . 1,40,45,00,000 .. 1,40,45,00,000 
Total 	 . . 2,31,21,85,000 .. 2,31,21,85,000 
203 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Serial 
Number. 
Number/  
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
_ 3055—Road Transport 1,05,70,00,000 . 	. 1,05,70,00,000 
3056—Inland Water Transport 	 . . 23,35,000 . 	. 23,35,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 	 . . 2,80,00,000 . 	. 2,80,00,000 
5056—Capital Outlay on Inland Water 
Transport. 	 .. 3,85,00,000 . 	. 3,85,00,000 
F—Loans and Advances 
_ 7055—Loans for Road Transport 	 . . 34,70,00,000 . 	. 34,70,00,000 
Total 	 . . 1,47,28,35,000 . 	. 1,47,28,35,000 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 	 . . 22,40,00,000 . 	. 22,40,00,000 
204 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 . . 4,80,000 . 	. 4,80,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 22,03,96,000 . 	. 22,03,96,000 
_ 3452—Tourism 	 .. 5,79,95,000 . 	. 5,79,95,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of 
Economic Services 
(j) Capital Account of General 
Economic Services 
___ 5452—Capital Outlay on Tourism 	 . . 10,00,000 . 	. 10,00,000 
Total 	 . . 5,89,95,000 . 	. 5,89,95,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454—Census, Surveys 	 Statistics and 	 . . 5,60,70,000 . 	. 5,60,70,000 
86 3456—Civil Supplies 	 . . 3,93,31,000 . 	. 3,93,31,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
(j) Capital Account of General 
_ Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 	 . . 7,50,000 . 	. 7,50,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
— Trading Institutions. 	 . . 2,60,00,000 2,60,00,000 
Total 	 . . 2,67,50,000 . 	. 2,67,50,000 
205 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 4,30,40,000 .. 4,30,40,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 	 . . 13,11,00,000 13,11,00,000 
D—Grants-in-Aid and Contributions 
90 and 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 2,10,51,81,000 8,44,000 2,10,60,25,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
_ Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under- 
takings). 	 . . 30,00,000 . 	. 30,00,000 
F—Loans and Advances 
6857—Loans for Chemical and Pharma-
ceutical Industries (Public Under- 
92 takings). 	 .. 12,86,00,000 12,86,00,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 .. 14,75,00,000 14,75,00,000 
6860—Loans for Consumer Industries 
_ 	 (Public Undertakings). 	 . . 2,65,00,000 . 	. 2,65,00,000 
Total 	 . . 30,56,00,000 . 	. 30,56,00,000 
206 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
(f) Capital Account of Industry 
and Minerals _ 4856 	 Capital Outlay on Petrochemical 
Industries (Excluding Public Under- 
takings). 66,00,00,000 .. 66,00,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings). 	 . . 1,18,00,000 .. 1,18,00,000 
93 4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
Undertakings). 	 . . 23,59,00,000 .. 23,59,00,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public Under- 
_ 	 takings). 	 . . 4,70,00,000 . 	. 4,70,00,000 
Total 	 . . 95,47,00,000 . 	. 95,47,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
(f) Capital Account of Industry 
and Minerals _ 
4859 	 Capital Outlay on Telecommunica- 
tion and Electronic Industries. 	 . . 10,50,00,000 . 	. 10,50,00,000 
94 F—Loans and Advances 
.6859—Loans for Telecommunication and 
_ 	 Electronic Industries. 	 . . 4,50,00,000 . 	. 4,50,00,000 
Total 	 . . 15,00,00,000 . 	. 15,00,00,000 
207 
The West Bengal Appropriation (No. 2) Act, 1996. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
(f) Capital Account of Industry 
and Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under-
takings and Closed and Sick 
Industries). 	 . . 2,75,00,000 3,50,000 2,78,50,000 
F—Loans and Advances 
95 6857—Loans for Chemical and Pharma-
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). ..  .. , . 	. 35,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
_ 	 Closed and Sick Industries), 	 . . 18,04,00,000 . 	. 18,04,00,000 
Total 21,14,00,000 3,50,000 21,17,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
• F—Loans and Advances 
6875—Loans for Other Industries 
(Excluding Closed and Sick 
96 Industries). 	 . . 2,70,00,000 . 	. 2,70,00,000 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
_ 	 Sick Industries). 	 . . 10,20,00,000 . 	. 10,20,00,000 
Total 	 . . 12,90,00,000 12,90,00,000 
208 
The West Bengal Appropriation (No. 2) Act, 1996. 
XVII of 1996.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
C—Capital Account of 
Economic Services 
(f) Capital Account of Industry 
and Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Rs. Rs. Rs. 
Industries). 1,33,50,000 1,33,50,000 
E—Public Debt 
6003—Internal Debt of the State 
Government. 12,23,58,00,000 12,23,58,00,000 
98 
[
Serial 
6004—Loans and Advances from Central 
Government. 3,85,53,25,000 3,85,53,25,000 
Total 16,09,11,25,000 16,09,11,25,000 
F—Loans and Advances 
7610—Loans to Government Servants etc. 60,00,00,000 60,00,00,000 
99 [ 
7615—Miscellaneous Loans 2,25,00,000 2,25,00,000 
Total 62,25,00,000 62,25,00,000 
Grand Total 	 . . 1,07,11,08,75,000 36,40,97,40,000 1,43,52,06,15,000 
209 

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