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The Bengal Legislative Assembly (Members' Emoluments) (Amendment) Act, 2023

West Bengal · state statute
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Registered No. WB/SC-247 	 No. WB(Part-II)/2024/SAR-2 
Oh e 
Ica Iltata ttyttt 
Extraordinary 
Published by Authority 
PHALGUNA 25] 	 FRIDAY, MARCH 15, 2024 	 [SAKA 1945 
PART IIIβ€”Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 317-L.-15th March, 2024.β€”The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:β€” 
West Bengal Act XV of 2023 
THE BENGAL LEGISLATIVE ASSEMBLY (MEMBERS' EMOLUMENTS) 
(AMENDMENT) ACT, 2023. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 15th March, 2024.] 
Short title and 
commencement. 
An Act to amend the Bengal Legislative Assembly (Members' Emoluments) Act, 1937. 
WHEREAS it is expedient to amend the Bengal Legislative Assembly (Members' 
Emoluments) Act, 1937, for the purpose and in the manner hereinafter appearing; 
It is hereby enacted in the Seventy-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the Bengal Legislative Assembly (Members' 
Emoluments) (Amendment) Act, 2023. 
Ben. Act II of 
1937. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 15, 2024 [PART III 
Amendment of 
section 3 of Ben. 
Act II of 1937. 
The Bengal Legislative Assembly (Members' Emoluments) 
(Amendment) Act, 2023. 
(Section 2.) 
(2) It shall come into force with effect from the first day of November, 2023. 
2. In section 3 of the Bengal Legislative Assembly (Members' Emoluments) Act, 
1937, for the words "ten thousand rupees", the words "fifty thousand rupees" shall 
be substituted. 
    
By order of the Governor, 
PRADIP KUMAR PANJA, 
Pr. Secy. to the Govt of West Bengal, 
Law Department. 
Published by Law Department, Government of West Bengal and 
Printed at Saraswaty Press Ltd.(Govemment of West Bengal Enterprise), Kolkata 700 056. 

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