The Indian Civil Service ( Bengal) Loans Prohibition Regulation ( Repealing) Act, 2022

Registered No. WB/SC-247 	 No. WB(Part-III)/2022/SAR-14 
1,Kulkata Gayttt 
*141 01 
Extraordinary 
Published by Authority 
AGRAHAYANA 7] 
	 MONDAY, NOVEMBER 28, 2022 	 [SAKA 1944 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 1153-L.-28th November, 2022.—The following Act of the West Bengal Legislature, having been assented to 
by the Governor, is hereby published for general information:— 
West Bengal Act XIV of 2022 
THE INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION 
REGULATION (REPEALING) ACT, 2022. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 28th November, 2022.] 
Short title and 
commencement. 
An Act to repeal the Indian Civil Service (Bengal) Loans Prohibition Regulation, 
1793. 
WHEREAS it is expedient to repeal the Indian Civil Service (Bengal) Loans Prohibition 
Regulation, 1793; 
It is hereby enacted in the Seventy-third Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the Indian Civil Service (Bengal) Loans Prohibition 
Regulation (Repealing) Act, 2022. 
Ben. Regulation 
XXXVIII of 1793. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, NOVEMBER 28, 2022 	 [PART III 
The Indian Civil Service (Bengal) Loans Prohibition 
Regulation (Repealing) Act, 2022. 
(Sections 2, 3.) 
Repeal of Ben. 
Regulation 
XXXVIII of 1793. 
Saving. 
(2) It shall come into force on such date as the State Government may, by 
notification in the Official Gazette, appoint. 
2. The Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793, is 
hereby repealed. 
3. Notwithstanding such repeal as mentioned in section 2, anything done or any 
action taken under the Indian Civil Service (Bengal) Loans Prohibition Regulation, 
1793, shall be deemed to have been validity done or taken. 
    
By order of the Governor, 
PRADIP KUMAR PANJA, 
Secy. to the Govt. of West Bengal, 
Law Department. 
Published by Law Department, Government of West Bengal and 
Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056. 

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