The West Bengal Appropriation ( Excess Expenditure, 1961-62 And 1962-63 ) Act, 1969

tion (Excess Expenditure, 1961-62 and 1962-63) Act, 1969. 
1. This Act may be called the West Bengal Appropria- Short title. 
GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XX of 1969 
THE WEST BENGAL APPROPRIATION (EXCESS EXPEN-
DITURE, 1961-62 AND 1962-63) ACT, 1969. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 23rd August, 1969.] 
[23rd August, 190.] 
An Act to regularise payment and appropriation of certain 
further swims from and out of the Consolidated- Fund of 
West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1962 and the 
year ending on the thirty-first day ,  of March, 196.3. 
It is hereby enacted in the Twentieth Year of the Republic 
. of India, by the Legislature of West Bengal., as follows 
2. From and out of the Consolidated Fund of West Issue of 
Bengal,— 	 _ 	 Rs. 2,54, 
43,342 and 
(1) sums not exceeding those specified in column 3 of Rs. 3, 25, 
Schedule I amounting in the aggregate.- to the 98,273 out 
sum of of rupees two crores, fifty-four lak -hs-, forty- of the 
solidated three thousand, three hundred and forty-two, and Fund of 
(2) sums not exceeding those specified in column. 3 of Bengal ' 
Schedule II _amounting in th.e.:.. aggregate to the respecti- 
sum  of rupees three crores, -tWenty-five i akhs,  vely for 
the Beryl- ninety-eight thousand, two hundred, and seventy- ces and 
three, 	 . 	 . 	 purposes of 
the year 
are authorised for payment and application toward.s defray- 1961-62 
ing the several charges which were incurred during._ 	 and the 
year (i) the year ending on the thirty-first day of March, 1962-63. 
1962 and 
(ii) the year ending on- th'e thirty-first day of March, 
1963, 
respectively, in respect of the services and Purposes specified 
in column 2 of each such Schedule and which were in excess 
of the amounts granted for the services and purposes of the 
respective year. 
Price '15 PI 
Appro-
priation. 
2 The West Bengal Appropriation (Excess Expenditure, 1961-
62 and 1962-63) Act, 1969. 
[West Ben. Act 
(Section 3 and Schedule I.) 
3. The,  sums authorised for payment and application 
from and out. of the Consolidated Fund of West Bengal by 
this Act shall be deemed to have been respectively appro-
priated for the services and purposes expressed in Schedules 
I and II in relation to the year ending on the thirty-first 
day of March, 1962 and the year ending on the thirty-first 
day of March, 1963, 
. SCHEDULE I. 
(See sections 2 and 3.) 
1 2 -  3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total, 
5 
12 
10—Forest 
22—Interest on Debt and other obligations 
Es. Rs. 
17,236 
7,81,178 
Rs. 
17,236 
7,81,178 
14 25—General Administration 	 .. 	 • • 11,62,653 11,62,653 
16 28—Jails 61,902 61,902 
18 30—Ports and Pilotage 50,578 50,578 
20 37—Education 1,08,17,414 1,08,17,414 
21 38—Medical 59,66,402 59,66,402 
30 46—Labour and Employment 5,51,634 5,51,634 
34 47—Miscellaneous 	 Departments—Exclud- 
ing 	 Fire 	 Services 	 and 	 Welfare 	 of 
11,75,860 11,75,860 
Scheduled Tribes, etc. 
35 50—Civil Works 	 .. 11,94,698 11,94,698 
38 55—Superannuation 	 Allowances 	 and 59,035 59,035 
Pensions. 
39 56—Stationery and Printing .. 1,63,492 1,63,492 
46 17—Miseollaneoue—Contributions 3,74,584 3,74,584 
42 57—Miscellaneous—Expenditure 	 on 	 dis- 
placed persons. 
30,66,676 30,66,676 
Grand Total 2,46,44,928 7,98,414 2,54,43,342 
The West Bengal Appropriation. (Excess Expencliture, lgel- 	 3 
62 and 1962-63) Act, 1969. 
XX of 1969.] 
(Sshedule .41.) 
SCHEDULE II. 
(See sections 2 and 3.) 
1 2 3 
Sums not exceeding 
Grant 
No. 
Services and purposes. Voted by 
the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total. 
Rs. 
4,08,355  
Rs. 
1,364 
33,64,712 
15,145 
73,645 
Rs. 
1,364 
1,02,212 
33,64,712 
4,08,355 
2,14,414 
85,866 
2 
7 
9 
11 
12 
13 
1,02,212  
1,99,269. 
].2,221  
9—Land Revenue 
14—Stamps 
16—Interest on Debt and other obligations 
18—Parliament and State Legislatures 	 .. 
19—General Administration 	 . 
21—Administration of Justice 
16 26—Miscellaneous Departments—Fire Ser- 
vices. 
4,530 4,530 
17 26—Miscellaneous Departments—Excluding 11,870 11,870 
Fire Services. 
19 28—Education 1,68,74,363  1,68,74,363 
20 29—Medical 59,28,071 - 59,2S,071 
37—Community 	 Development 	 Projects, 
National Extension Service and Local 
1 
29 
Development Works. }- 	 8,56,182 8,56,182 
109—Capital Outlay on Other Works— 
Community 	 Development 	 Projects, 
National Extension Service and Local 
Development Works. 
37 65.—Pensions 	 and 	 other 	 Retirement 9,67,516 9,67,516 
Benefits. 
43 71—Miscellaneous—Expenditure 	 on Dis- 
placed persons. 
30,65,532 30,65,532 
45A 78A—Expenditure 	 connected 	 with 	 the - 	 7,13,286 7,13,286 
National Emergency, 1962. 
raael Total 2,91,43,407 34,54,866 3,p,98,273 
virBehr 69176-46491..-4M 

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