LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The West Bengal Appropriation Act, 1966

West Bengal · state statute
Open in Lexace · Ask the AI about this act
West Bengal Act VIII of 1966 
THE WEST BENGAL APPROPRIATION ACT, 1966. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 29th March, 1966.] 
[29th March, 1966.] 
An Act to authorise payment and appropriation of certain 
sums from and out of the Consolidated Fund of 
West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1967. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain sums from and out of the Consoli-
dated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 1967; 
It is hereby enacted in the Seventeenth Year of the 
Republic of India, by the Legislature of West Bengal, as 
follows :- 
1. This Act may be called the West Bengal Appropria- Short 
tion Act, 1966. 	 title. 
2. From and out of the Consolidated Fund of West Issue of 
Bengal, there may be paid and applied sums not exceeding Rs.4,79.48, 
the aggregate to the sum of rupees four hundred and in I:)°°°±. 
those specified in column 3 of the Schedule amounting 
seventy-nine 	 crores, forty-eight lakhs and 	 forty-five Consolidai 
thousand towards defraying the several charges which will ted Fund 
come in course of payment during the year ending on the of West  
thirty-first day of March, 1967, in respect of the services Bengal  for the and purposes specified in column 2 of the Schedule. 	 year 1966.67. 
3. The sums authorised to be paid and applied from Appro. 
and out of the Consolidated Fund of West Bengal by this priation. 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1967. 
1 
	
68,35,000 	
68,36,000 
	
11,75,000 	
11,75,000 
	
44,77,000 	
44,78,000 
	
19,49,000 	 19,49,000 
	
20,53,000 	 20,53,000 
	
38,79,000 	
38,79,000 
The West Bengal Appropriation Act, 196g. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
2 	
3 
Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
A—Collection of Taxes, Duties and Other 
Principal Revenues. 
4—Taxes on Income other than Corpo-
ration Tax. 
7,51,000 	 1,000 	 7,52,000 
9—Land Revenue 
J—Contributions and Miscellaneous Ad- 
justments. 
76—Other Miscellaneous Compensa-
tions and Assignments. 
2. AA—Capital Account of Compensation 
on the abolition of Zamindari System 
outside the Revenue Account. 
92—Payment of compensation to Land-
holders, etc., on the abolition of 
the Zamindari System. 
}- 9,03,13,000 	 5,00,000 	 9,08,13,000 
Total—Grant No. 2 • 9,03,13,000 5,00,000 9,08,13,000 
A—Collection of Taxes, Duties and Other 
Principal Revenues. 
10—State Excise Duties .. 
11—Taxes on Vehicles 
12—Sales Tax .. 
13—Other Taxes and Duties 
14—Stamps 
15—Registration Foes 
B—Debt Services. 
16—Interest on Debt and other obliga-
tions. 
17—Appropriation for Reduction or 
Avoidance of Debt. 
3 
4 
6 
7 
8 
9 
10 
 
The West Bengal Appropriation Act, 1966. 	 a 
VIII of 1 968.] 
(Schedule.) 
3 
Sums not exceeding 
Services and purposes. Charged on 
the 
Consolidated 
Fund. 
Total. 
Rs. Rs. 
C—Administrative Services. 
18—Parliament, State/Union Territory 
Legislature. 
19—General Administration 
21—Administration of Justice 
22—Jails 
23—Police 
26—Miscellaneous Departments—Fire 
Services. 
26—Miscellaneous 	 Departments— 
Excluding Fire Services. 
D—Social and Developmental Services. 
27—Scientific Departments 
28—Education .. 
29—Medical .. 
30—Public Health 
12 
13 
14 
15 
16 
17 
82,19,000 
5,01,72,000 
1,37,82,000 
1,53,12,000 
15,07,49,000 
66,75,000 
4,57,05,000 
77,000 
37,74,82,000 
13,70,23,000 
7,08,29,000 
73,000 
10,000 
2,000 
1 
Grant 
No. 
11 
13,19,000 
45,89,000 
31—Agriculture—Agriculture 
DD—Capital Account of Social and 
Developmental Services outside the 
Revenue Account. 
95—Capital Outlay on Schemes of Agri. 
cultural Improvement and 
Research. 
Total—Grant No. 22 .. 
18,18,43,00 1,000 
18,18,43,000 1,000 18,18,44,000 
82,92,000 
5,14,91,000 
1,83,71,000 
1,53,12,000 
15,07,59,000 
66,75,000 
4,57,07,000 
77,000 
37,74,82,000 
13,70,23,000 
7,08,29,000 
18,18,44,000 
18 
19 
20 
21 
22 
Ili' The West Bengal Appropriation Act, 1966. 
[West Ben. Act 
(Schedule.) 
2 3 
Sums not exceeding 
Services and purposes. 
Voted by 
the 
Legislative 
Assembly. 
Total. 
Charged on 
the 
Consolidated 
Fund. 
Rs. Rs. Rs. 
D—Social and Developmental Services. 
31—Agriculture—I+ isheries 94,74,000 94,74,000 
33—Animal Husbandry 
II—Miscellaneous Capital Account 
outside the Revenue Account. 7,41,07,000 7,41,07,000 
124—Capital Outlay on Schemes of 
Government Trading—Greater 
Calcutta Milk Supply Scheme. 
Total--Grant No. 24 .. 
D—Social and Developmental Services. 
34—Co-operation 
7,41,07,000 7,41,07,000 
DD—Capital Account of Social and 
Developmental Services outside the 
Revenue Account. 94,93,000 94,93,000 
95A—Capital Outlay on Consumer Co-
operatives. 
Total—Grant No. 25 . 94,93,000 94,93,000 
D—Social and Developmental Services. 
35—Industries—Industries 
DD—Capital Account of Social and 
Developmental Services outside the 
Revenue Account. 1,99,000 4,89,52,000 
96—Capital Outlay on Industrial and 
Economic Development. 
Total—Grant No. 26 . 
4,87,53,000 
4,87,53,000 1,99,000 4,89,52,006 
The West Bengal Appropriation Act, 1966. 
VIII of 1966.] 
(Sch,edule) 
1 	 2 	
3 
Sums not exceeding 
Grant 
No. 
Services and purposes. 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
  
D—Social and Developmental Services. 
35—Industries—Cottage Industries 
DD—Capital Account of Social and 
Developmental Services outside the 
Revenue Account. 
96—Capital Outlay on Industrial and 
Economic Development—Cottage 
Industries. 
 
Rs. Rs. Rs. 
      
      
271 
 
2,23,58,000 
 
2,23,58,000 
28 
 
Total—Grant No. 27 .. 
D—Social and Developmental Services. 
35—Industries—Cinchona , , 
B—Debt Services. 
 
2,23,58,000 
35,39,000 
 
2,23,58,000 
35,39,000 
  
16—Interest on Debt and other obliga-
tions—Community Development 
Projects, National Extension 
Service and Local Development 
Works. 
D—Social and Developmental Services. 
37—Community Development Projects, 
National Extension Service and 
Local Development Works. 
1 
  
29 
FF—Capital Account of Public works 
(including Roads) and Schemes of 
Miscellaneous Public Improvement 
outside the Revenue Account. 
109—Capital Outlay on Other Works—
Community Development Projects, 
National Extension Service and 
Local Development Works. 
Public Debt. 
Loans for Community Development 
Projects, National Extension Service 
and Local Development Works. 
Loans and Advances by State; Union 
Territory Governments. 
Loans and Advances under Community 
Development Projects, National Ex-
tension Service and Local Develop-
ment Works. 
4,53,13,000 74,49,000 5,27,62,000 
Total—Grant No. 29 4,53,13,000 74,49,000 5,27,62,000 
[West Ben. Act 
(Schedule.) 
1 	 2 	 3 
,,,memeemotramenim 
Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
D—Social and Developmental Services. 
38—Labour and Employment 4,38,65,000.. 4,38,65,000 
39—Miscellaneous Social and 	 Develop- 
mental Organisations—Welfare of 
1,82,62,000 1,000 1,82,63,000 
Scheduled Tribes and Castes and 
Other Backward classes. 
39—Miscellaneous Social and Develop- 
mental 	 Organisations—Excluding 
97,76,000• • 97,76,000 
Welfare of Scheduled Tribes and 
Castes and Other Backward classes. 
E—Multipurpose River Schemes, Irriga-
tion and Electricity Schemes. 
42—Multipurpose River Schemes -1 
43—Irrigation, 	 Navigation, 	 Embank- 
ment 	 and 	 Drainage 	 Works 
(Commercial). 
44—Irrigation, 	 Navigation, 	 Embank- 
ment and Drainage Works (Non-Com-
mercial). 
EE—Capital Account 	 of 	 Multipurpose 
River Schemes, Irrigation and 	Elec- 
tricity Schemes outside the Revenue 
Account. 
13,6585,000 13,65,85,000 .. 
98—Capital Outlay on Multipurpose 
River Schemes. 
99—Capital Outlay on Irrigation, Navi-
gation, Embankment and Drain-
age Works (Commercial). ... 
100—Capital Outlay on Irrigation, Navi-
gation, Embankment and Drain- 
age Works (Non-Commercial). 1 
Total—Grant No. 33 	 .. 13,65,85,000 • • 13,65,85,000 
Grant 
No. 
30 
31 
32 
33 
6 	 The West Bengal Appropriation Act, 1966. 
The West Bengal Appropriation Act, 196g. 
VIII Of 1966.] 
(Schedule.) 
2 3 
	 j Sums not exceeding 
Grant Services and purposes. 
No. Voted by 
the 
Charged on 
the Total. 
Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F--Public Works (including Roads) and  - 
Schemes 	 of 	 Miscellaneous 	 Public 
Improvements. 
34 50—Public Works 	 .. 	 .. 19,95,45,000 11,62,000 20,07,07,000 
- 1 
51A—Greater 	 Calcutta 	 Development 
Scheme. 
FF—Capital Account of Public Works 
35 i(includi ng    p  
	
ren  d 
Improvements
i 	Schemes o Roads)    
Public 
	
outside the 	 Revenue 	 Account. 
	
106-A—Capital 	 Outlay 	 on 	 Greater 
Calcutta Development Scheme. 
Miscellaneous 
 3,24,00,00 .. 3,24,00,000 
Total—Grant No. 35 	 .. 3,24,00,000 ... 3,24,00,000 
G—Transport 	 and 	 Communications 
(Other than Roads). 
36 53—Ports and Pilotage 	 .. 	 .. 
r 57—Road and Water Transport Schemes 
14,06,000 .. 14,06,000 
37 GG—Capital Account of Transport and 65,69,000 3,21,000 68,90,000 
Communications (Other than Roads) 
outside the Revenue Account. 
114—Capital Outlay on Road and Water 
Transport Schemes. 
Total—Grant No. 37 	 .. 65,69,000 3,21,000 68,90,000 
 
— - 
The West:Bengal Appropriation Act, 2966. 
[West Gen. Act 
(Schedule.) 
AN.A..5946 
2 3 
Sums not exceeding 
Grant 
No. Services and purposes. Voted by 
the 
Legislative 
Assembly. 
Total. 
Charged on 
the 
Consolidated 
Fund. 
Rs. Rs. Rs. 
38 
I — Miscellaneous. 
64—Famine Relief 2,66,43,000 2,66,43,000 
65—Pensions and Other Retirement benefits. 
39 II—Miscellaneous Capital Account out-
side the Revenue Account. 
120—Payments of Commuted Value of Pensions. 
2,14,11,000 3,87,000 }2,10,24,000 
Total—Grant No. 39 .. 2,10,24,000 3,87,000 2,14,11,000 
1—Miscellaneous. 
40 67—Privy Purses and Allowances of 
Indian Rulers. 
41 68—Stationery and Printing 
42 	 70—Forest 	 . • 
43 71—Miscellaneous—Contributions 
1,51,000 1,51,000 
1,01,72,000 
2,65,14,000 
2,49,04,000 
1,01,72,000 
2,65,14,000 
9,66,000 2,58,70,000 
71—Miscellaneous—Other Miscellaneous 
Expenditure. 
FF—Capital Account of Public Works 
(including Roads) and Schemes of 
Miscellaneous Public Improvements 
outside the Revenue Account. 
109—Capital Outlay on Other Works .. 
11,65,000 }12,90,65,000 13,02,30,000 
Total—Grant No. 44 .. 12,90,65,000 11,65,000 13,02,30,000 
The West Bengal Appropriation Act, 1966, 	 0 
VIII 1966.] 
(Schedule.) 
1 
Granti  ‘T  
902. 
2 3 
Services 	 and 	 purposes. 
Sums 	 not 	 ex ceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
8—Debt 	 Services. 
16—Interest on Debt and Other Obliga- 
	
tions—Expenditure on 	 displaced 
persons. 
I—Miscellaneous. 
71—Miscellaneous—Expenditure on dis-
placed persons. 
FF—Capital Account of Public Works 
(including 	 Roads) 	 and 	 Schemes 	 of 
Miscellaneous 	 Public 	 Improvements 
Rs. Rs. Rs. 
45 outside the Revenue Account. } 5,51,59,000 84,80,000 5,86,39,000' 
109—Capital Outlay on Other Works-- 
Expenditure on displaced persons. 
Public Debt. 
Loans for displaced persons 
Loans 	 and 	 Advances 	 by 	 State/Union 
Territory Governments. 
Loans and Advances to displaced persons 
Total—Grant No. 45 	 .. 5,51,59,000 34,80,000 5,86,39,000 
K—Extraordinary 	 items. 
46 78—Pre-partition payments 1,000 1,000 
47 78A—Expenditure connected with the 5,10,99,000 5,10,99,000' 
National Emergency. 
EE—Capital Account of 	 Multipurpose 
River Schemes, Irrigation and Electri- 
city 	 Schemes 	 outside 	 the 	 Revenue 
Account. 
48 f 98—Capital 	 Outlay 	 on 	 Multipurpose 9,54,23,000 9,54,23,000' 
River Schemes—Damodar Valley 
Project. 
• F—Capital Account of 	 Public 	 Works 
(including 	 Roads) and 	 Schemes 	 of 
Miscellaneous 	 Public 	 Improvements 
outside the Revenue Account. 
49 	 1103—Capital Outlay on Public Works 11,39,66,000 51,000 11,40,17,000 
1 2 3 
Grant 
No. 
Services and purposes. 
Rs. Rs. 
20,000 1,48,66,39,000 
II—Miscellaneous Capital Account 
outside the Revenue Account. 
124—Capital Outlay on Schemes of 
Government Trading. 
Public Debt. 
Permanent Debt 
Floating Debt 
Loans from Central Government (exclu-
ding loans for Community Develop-
ment Projects, etc., and displaced 
persons). 
Other Loans 
.50 
43,56,71,000 43,56,71,000 
Total—Grant No. 51 .. 
Loans and Advances by State/Union 
Territory Governments. 
Loans and Advances by State/Union 
Territory Governments. 
52 
43,56,71,000 
20,62,48,000 
Grand Total .. 71,11,12,000 4,79.48,45.000 
-WBG-66/7.162A-5111 
Charged on 
the 
Consolidated 
Fund. 
Total. 
511 
10 	 The West Bengal Appropriation: Act, 1966. 
[West Ben. Act VIII of 1966.] 
(Schedule.) 
Sums not exceeding 

‹ Prev All West Bengal acts Next ›