The West Bengal Appropriation ( Vote On Account ) Act, 1993

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act III of 1993 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 1993. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 31st March, 1993.] 
[31st March, 1993.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of a part of the year ending on the thirty-first day of 
March, 1994. 
WHEREAS it is expedient to authorise payment and appropriation 
of certain sums from and out of the Consolidated Fund of West Bengal 
for the services and purposes of a part of the year ending on the thirty-
first day of March, 1994; 
It is hereby enacted in the Forty-fourth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote Short title. 
on Account) Act, 1993. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in 
column 3 of the Schedule amounting in the aggregate to the sum of 
rupees three thousand five hundred forty-three crores fifty-one lakhs and 
two thousand towards defraying the several charges which will come 
in course of payment during the year ending on the thirty-first day of 
March, 1994, in respect of the services and purposes specified in column 
2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1994. 
Issue of Rs. 
35,43,5102,000 
out of the 
Consoli-
dated Fund 
of West 
Bengal for 
the year 
1993-94. 
Appropria-
tion. 
19 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Rs. Rs. Rs. 
1 2011—State Legislature 1,47,00,000 1,00,000 1,48,00,000 Serial 2 
3 
2012—Govemor 
2013—Council of Ministers 38,00,000 
34,00,000 34,00,000 
38,00,000 4 2014—Administration of Justice 10,31,00,000 Z69,00,000 13,00,00,000 5 2015—Elections 5,34,02,000 2,000 5,34,04,000 
(b) Fiscal Services 
(i) Collection of Taxes on 
Income and Expenditure 
6 2020—Collection of Taxes on 
Income and Expenditure. 79,00,000 1,000 79,01,000 
(ii) Collection of Taxes on 
Property and Capital 
Transactions 
2029—Land Revenue 30,06,00,000 34,000 30,06,34,000 
Capital Expenditure Outside the 
Revenue Account 
7 C—Capital Account of Economic 
Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 37,00,000 37,00,000 
Total 30,43,00,000 34,000 30,43,34,000 
20 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 	 . . 5,46,00,000 5,46,00,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. .. 7,00,000 7,00,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 4,95,00,000 4,95,00,000 
1 	I 2040—Sales Tax 7,22,00,000 7,22,00,000 
12 2041—Taxes on Vehicles 	 .. 1,19,00,000 1,19,00,00 
13 2045—Other Taxes and Duties on 
Commodities and Services. 2,72,00,000 2,72,00,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 .. 1,35,00,000 1,35,00,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 19,00,000 3,82,31,00,000 3,82,50,00,000 
(d) Administrative Services 
Serial 17 2051—Public Service Commission 	 . . 71,00,000 71,00,000 
18 2052—Secretariat—General Services .. 7,69,00,000 7,69,00,000 
19 2053—District Administration 7,61,00,000 7,61,00,000 
20 and 2054—Treasury 	 Accounts 
Administration. 5,12,00,000 5,12,00,000 
21 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
21 2055—Police 1,26,41,00,000 1,26,41,00,000 
22 2056—Jails 8,29,00,000 8,29,00,000 
24 2058—Stationery 	 Printing and 3,75,00,000 3,75,00,000 
_ 2059—Public Works 35,82,00,000 72,00,000 36,54,00,000 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art 
and Culture 
2202—General Education (Buildings) .. 24,000 24,000 
2205—Art and Culture (Buildings) 	 . . 14,00,000 14,00,000 
25 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 17,000 17,000 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2216—Housing (Buildings) 1,69,00,000 1,69,00,000 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(Buildings). 10,000 - 10,000 
22 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 39,000 39,000 
(h) Others 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 .. 5,000 5,00C 
2403—Animal Husbandry (Buildings) 7,000 7,00C 
2404—Dairy Development (Buildings) 4,000 4,00C 
2406—Forestry and Wild Life 
(Buildings). 	 .. 4,000 4,00C 
2408—Food, Storage and Warehousing 
(Buildings). 39,000 39,00( 
(f) Industry and Minerals 
25 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 5,000 5,00( 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 8,00,000 8,00,00( 
(j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works. 3,82,00,000 3,00,000 3,85,00,001  
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and 
Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 3,57,00,000 3,57,00,00 
23 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 4,58,00,000 4,58,00,000 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan) 
(Buildings). 	 .. 78,00,000 78,00,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 4,00,000 4,00,000 
4211—Capital Outlay on Family Welfare 
(Buildings). 1,37,00,000 1,37,00,000 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
4216—Capital Outlay on Housing 
25 (Buildings). 82,00,000 82,00,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 10,000 10,000 
(h) Others 
4250 	 Capital Outlay on Other Social 
Services (Buildings). 4,00,000 4,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 38,00,000 38,00,000 
4404 	 Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings) (Buildings). 10,00,000 10,00,000 
24 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
HI of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 .. 15,00,000 15,00,000 
(f) Capital Account of Industry 
and Minerals 
25 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 8,00,000 8,00,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan) (Buildings). 	 . . 17,000 17,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 24,000 24,000 
Total 53,48,05,000 75,00,000 54,23,05,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 6,28,00,000 6,28,00,000 
27 2070—Other Admini strative Services 
(Excluding Fire Protection and 
Control). 22,07,00,000 22,07,00,000 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous 
General Services 
28  2071Pension and Other Retirement 
Benefits. 85,08,00,000 38,000 85,08,38,000 
29 2075—Miscellaneous General Services 1,90,00,000 1,90,00,00C 
25 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B---Social Services 
(a) Education, Sports, Art and 
_ Culture 
2202—General Education 6,29,80,00,000 6,29,80,00,000 
2203—Technical Education 11,45,00,000 11,45,00,000 
2205—Art and Culture. 2,17,00,000 . 2,17,00,000 
30 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
_ 6202—Loans for Education, Sports, 
Art and Culture. 11,00,000 11,00,000 
Total 6,43,53,00,000 6,43,53,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
31 and 10,77,00,000 10,77,00,000 2201 	 Sports 	 Youth Services 
(b) Health and Family Welfare 
— 2210—Medical and Public Health 
(Excluding Public Health). 1,20,21,00,000 1,20,21,00,000 
Capital Expenditure Outside the 
32 Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210 	 Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 12;00,000 12,00,000 
Total 1,20,33,00,000 1,20,33,00,000 
26 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
Ill of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Numbet/ 
Sums not exceeding 
Services and purposes. Voted by the Charged on the Total. Serial 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health 
(Public Health). 21,53,00,000 21,53,00,000 
34 2211—Family Welfare 	 .. 19,46,00,000 19,46,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 25,55,00,000 25,55,00,000 
35 F—Loans 	 Advances and 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
_ 	 Air and Water Pollution). 6,00,000 6,00,000 
Total 25,61,00,000 25,61,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 	 2216—Housing 6,96,00,000 18,000 6,96,18,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 4,59,00,000 4,59,00,000 
F—Loans and Advances 
6216—Loans for Housing 9,00,000 9,00,000 
Total I 1,64,00,000 18,000 11,64,18,000 
27 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Service& 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 63,36,00,000 63,36,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development.  15,00,000 15,00,000 
F—Loans and Advances 
_ 6217. Loans for Urban Development.. 6,74,00,000 6,74,00,000 
Total 70,25,00,000 70,25,00,000 
REVENUE ACCOUNT 
-B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 	 .. 4,80,00,000 4,80,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 5,00,000 5,00,000 
F—Loans 	 Advances and 
6220—Loans for Information and 
Publicity. 56,00,000 56,00,000 
Total 5,41,00,000 5,41,00,000 
28 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
13—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 	 .. 12,09,00,000 12,09,00,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 9,39,00,000 67,00,000 10,06,00,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 20,00,000 20,00,000 
— 
9,59,00,000 67,00,000 10,26,00,000 Total 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education (Tribal 
Areas Sub-Plan). 2,57,00,000 2,57,00,000 
2204—Sports and Youth Services 
(Tribal Areas Sub-Plan). 3,00,000 3,00,001 
(b) Health and Family Welfare 
41 2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 38,00,000 38,00,00( 
2210—Medical and Public Health 
(Public Health) (Tribal Areas 
Sub-Plan). 8,00,000 8,00,00( 
29 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 52,00,000 52,00,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes. 34,75,00,000 34,75,00,000 
(g) Social Welfare and Nutrition 
41 2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 10,00,000 10,00,000 
2250—Other Social Services 
(Tribal Areas Sub-Plan). 1,000 1,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 59,00,000 59,00,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 . . 16,00,000 16,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 	 . . 5,00,000 5,00,000 
2405—Fisheries (Tribal Areas 
Sub-Plan). 16,00,000 16,00,000 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 . 1,22,00,000 1,22,00,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 1,00,000 1,00,000 
30 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
HI of 1993.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
2425—Co-operation (Tribal Areas 
Sub-Plan). 5,00,000 5,00,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 2,00,000 2,00,000 
(b) Rural Development 
2501—Rural Development (Tribal 
Areas Sub-Plan). 32,00,000 32,00,000 
(c) Special Areas Programmes 
2515—Other Rural Development 
Programmes (Community 
Development) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 1,84,00,000 1,84,00,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 25,00,000 25,00,000 
11 (f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 22,00,000 22,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Walfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 2,75,00,000 2,75,00,000 
(h) Others 
4250—Capital Account of Other Social 
Services (Tribal Areas Sub-Plan). 	 . . 1,000 1,00C 
31 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activitites 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 	 . . 1,00,000 1,00,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 7,00,000 7,00,000 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal Areas 
Sub-Plan). 2,00,000 2,00,000 
41 (d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor 
Irrigation (Tribal Areas Sub-Plan). . . 38,00,000 38,00,000 
4705—Capital Outlay on Command 
Area Development (Tribal Areas 
Sub-Plan). 2,00,000 2,00,000 
(1) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 	 . . 84,00,000 84,00,000 
32 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 .. 15,00,000 15,00,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 	 .. 1,000 1,000 
41 6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 2,00,000 2,00,000 
6575—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 1,00,000 1,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 
Total 47,62,03,000 47,62,03,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 32,19,00,000 32,19,00,000 
43 2236—Nutrition 2,78,00,000 2,78,00,000 
44 2245—Relief 	 account of Natural on 
Calamities. 48,00,00,000 48,00,00,000 
(h) Others 
45 2251—Secretariat Social Services 2,95,00,000 2,95,00,000 
REVENUE ACCOUNT 
B—Social Services 
_ (h) Others 
2250—Other Social Services 1,55,00,000 1,55,00,000 
Capital Expenditure Outside the 
Revenue Account 
46 B—Capital Account of Social Services 
4250—Capital Outlay on Other Social 
Services. 1,75,00,000 1,75,00,000 
F—Loans and Advances 
6250—Loans for Other Social Services _ 17,00,000 17,00,000 
Total 3,47,00,000 3,47,00,000 
33 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
- Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 32,54,00,000 32,54,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
47 4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings). 14,00,000 14,00,000 
F—Loans 	 Advances and 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 4,47,00,000 4,47,00,000 
Total 37,15,00,000 37,15,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 	 . . 3,59,00,000 3,59,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
48 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and 
Water Conservation. 2,00,000 2,00,000 
Total 3,61,00,000 3,61,00,000 
34 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
- 
_ 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 
Rs. 
15,46,00,000 
24,00,000 
Rs. Rs. 
15,46,00,000 
24,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4404—Capital Outlay on Dairy 
15,70,00,000 15,70,00,000 
25,65,00,000 
34,00,000 
1,00,000 25.66,00,000 
34,00,000 
Development (Excluding Public 
Undertakings). 
Total 25,99,00,000 1,00,000 26,00,00,000 
35 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activitites 
- 2405—Fisheries 8,27,00,000 8,27,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 76,00,000 76,00,000 
F—Loans 	 Advances and 
_ 6405—Loans for Fisheries 1,01,00,000 1,01,00,000 
Total 10,04,00,000 10,04,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 20,43,00,000 20,43,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
- Wild Life. 7,00,000 7,00,000 
Total 20,50,00,000 20,50,00,000 
36 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
53 
54 
_ 
_ 
_ 
REVENUE ACCOUNT 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations .. 
F—Loans 	 Advances and 
Rs. 
20,00,000 
37,00,000 
Rs. Rs. 
20,00,000 
37,00,000 6407—Loans for Plantations 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
57,00,000 57,00,000 
10,81,00,000 
18,67,00,000 5,000 
10,81,00,000 
18,67,05,000 
and Warehousing (Excluding Public 
Undertakings). 
Total 29,48,00,000 5,000 29,48,05,000 
37 
The West Bengal Appropriation (Vote on Account) Act, 1991 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
and 2415—Agricultural Research 
Education. 8,19,00,000 8,19,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
55 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 1,90,000 1,90,000 
Total 8,20,90,000 8,20,90,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425—Co-operation 8,61,00,000 8,61,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 2,39,00,000 2,39,00,000 
F—Loans 	 Advances and 
6425—Loans for Co-operation 3,77,00,000 3,77,00,000 
Total 14,77,00,000 14,77,00,000 
38 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 10,65,00,000 10,65,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
_ Agricultural Programmes. 11,00,000 11,00,000 
Total 10,76,00,000 10,76,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 13,18,00,000 13,18,00,000 
60 1,99,63,00,000 1,99,63,00,000 2505—Rural Employment 
61 2506—Land Reforms 5,23,00,000 
— 
5,23,00,000 
2515—Other Rural Development 
Programmes (Panchayati Raj). 51,36,00,000 51,36,00,000 
D—Grants-in-Aid and Contributions 
and 3604—Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 4,50,00,000 2,000 4,50,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6515—Loans for Other Rural Develop- 
ment Programmes (Panchayati Raj). 1,00,000 1,00,000 
Total 55,87,00,000 2,000 55,87,02,000 
39 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Progra- 
mmes (Community Development). . . 13,61,00,000 13,61,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Rural 
63 Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Commu- 
nity Development). 20,00,000 20,00,000 
F—Loans and Advances 
6515—Loans for Other Rural Develop-
ment Programmes (Community Deve- 
- 	 lopment). 7,00,000 7,00,000 
Total 13,88,00,000 13,88,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Area Programme 
2551—Hill Areas 18,09,00,000 18,09,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
57 (c) Capital Account of Special Areas 
Programmes 
4551—Capital Outlay on Hill Areas 	 . . 17,00,000 17,00,000 
F—Loans and Advances 
6551—Loans for Hill Areas 54,00,000 54,00,000 
Total 18,80,00,000 18,80,00,000 
40 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
— 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special Areas 
Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major 	 Medium 
Rs. 
5,48,00,000 
10,00,000 
Rs. Rs. 
5,48,00,000 
10,00,000 
5,58,00,000 5,58,00,000 
19,50,00,000 
74,70,000 
19,50,00,000 
74,70,000 
and 	 Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
470I—Capital Outlay on Major and 
Medium Irrigation. 
Total 20,24,70,000 20,24,70,000 
41 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
- 	 2702—Minor Irrigation 27,93,00,000 27,93,00,000 
2705—Command Area Development . . 36,00,000 36,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irrigation 7,84,00,000 7,84,00,000 
4705—Capital Outlay on Command 
Area Development. 62,00,000 62,00,000 
Total 36,75,00,000 36,75,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
- 	 2711—Flood Control 12,63,00,000 34,000 12,63,34,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood Control 
Projects. - 9,17,00,000 9,17,00,00( 
Total 21,80,00,000 34,000 21,80,34,00( 
42 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 	 .. 23,00,00,000 23,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 20,00,00,000 20,00,00,000 
F—Loans 	 Advances and 
6801—Loans for Power Projects 46,50,00,000 46,50,00,000 
6860—Loans for Consumer Industries 50,00,000 50,00,000 
Total 	 .. 90,00,00,000 90,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 31,00,000 31,00,000 
(0 Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 20,20,00,000 20,20,00,000 
Capital Expenditure Outside the 
Revenue Account 
73 C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 1,74,00,000 1,74,00,000 
43 
The West Bengal Appropriation (Vote on Account) Act, 1993 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
F—Loans 	 Advances and 
6851—Loans for Village and Small 
73 Industries (Excluding Public 
_ Undertakings). 1,29,00,000 1,29,00,000 
Total 23,23,00,000 23,23,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
— 2852—Industries (Closed and Sick 
Industries). 15,00,000 15,00,000 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 62,00,000 62,00,000 
74 4860 	 Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 24,00,000 24,00,000 
4875—Capital Outlay on Other 
Industries (Closed and Sick Industries). 12,00,000 12,00,000 
F—Loans and Advances 
6857—Loans foi -  Chemical and 
Pharmaceutical Industries (Closed 
and Sick Industries). 82,00,000 82,00,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 3,44,00,000 3,44,00,000 
6860—Loans for Consumer Industries 
— (Closed and Sick Industries). 4,47,00,000 4,47,00,000 
Total 9,86,00,000 9,86,00,000 
44 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(I) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries). 7,91,00,000 7,91,00,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 47,00,000 47,00,000 
(g) Transport 
77 3051—Ports and Lighthouses 29,00,000 29,00,000 
78 3053—Civil Aviation 18,00,000 18,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
— 3054—Roads and Bridges 26,46,00,000 26,46,00,000 
Capital Expenditure Outside 
the Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
on 	 and 5054—Capital Outlay 	 Roads 
Bridges. _ 24,00,00,000 24,00,00,000 
Total 50,46,00,000 50,46,00,000 
45 
The West Bengal Appropriation (Vote on Account) Act, 1993 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
23,48,00,000 23,48,00,000 3055—Road Transport 
3056—Inland Water Transport - 	 6,00,000 6,00,000 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 1,38,00,000 1,38,00,000 
5056—Capital Outlay on Inland Water 
Transport. 	 . . 89,00,000 89,00,000 
F—Loans 	 Advances and 
_ 7055—Loans for Road Transport 7,81,00,000 7,81,00,000 
Total 	 . . 33,62,00,000 33,62,00,000 
' Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) Transport 
F—Loans 	 Advances and 
81 7075—Loans for Other Transport 
Services. 18,55,00,000 18,55,00,000 
46 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 2,00,000 2,00,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 5,11,00,000 5,11,00,000 
3452—Tourism 1,39,00,000 1,39,00,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 7,00,000 7,00,000 
Total 1,46,00,000 1,46,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
`25 3454—Census, Surveys and Statistics .. 1,30,00,000 1,30,00,000 
86 3456—Civil Supplies 66,00,000 66,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic . 
Services 
(j) Capital Account of General 
Economic Services — 5465—Investment in General Financial 
and Trading Institutions. 	 .. 20,00,000 20,00,000 
87 F—Loans 	 Advances and 
7465—Loans for General Financial and 
_ Trading Institutions. 70,00,000 70,00,000 
Total 90,00,000 -90,00,000 
47 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 1,00,00,000 1,00,00,000 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 98,00,000 98,00,000 
D—Grants-in-Aid and Contributions 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 	 ' 
Raj). 62,92,00,000 3,00,000 62,95,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
— 	 4408—Capital Outlay 	 Food, Storage on 
and Warehousing (Public Under- 
takings). 9,00,000 9,00,000 
92 
(f) Capital Account of Industry 
and Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 1,00,000 1,00,000 
4860—Capital Outlay on Consumer 
Industries (Public Undertakings). 2,00,000 2,00,000 
48 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
I 
• 
2 3 
Demand 
Numbed 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Public Undertakings). 6,84,00,000 6,84,00,000 
6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
92 Undertakings). 3,31,00,000 3,31,00,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 . . 2,93,00,000 2,93,00,000 
6860—Loans for Consumer Industries 
_ 	 (Public Undertakings). 3,31,00,000 3,31,00,000 
Total 16,51,00,000 16,51,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
_ 4856—Capital Outlay on Petrochemical 
Industries (Excluding Public Under- 
takings). 10,00,00,000 10,00,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings). 17,00,000 17,00,000 
93 4885—Other Capital Outlay on Indus-
tries and Minerals (Excluding Public 
Undertakings). 3,62,00,000 3,62,00,000 
F—Loans 	 Advances and 
6885—Loans for Other Industries and 
Minerals (Excluding Public Under- 
takings). 4,00,000 . 4,00,000 
— 
Total 13,83,00,000 13,83,00,000 
49 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and- Minerals 
4859—Capital Outlay on Telecommu- 
nication and Electronic Industries. 	 . . 1,34,00,000 1,34,00,000 
94 F—Loans 	 Advances and 
6859—Loans for Telecommunication 
and Electronic Industries. 1,00,00,000 1,00,00,000 
Total 2,34,00,000 2,34,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals _ 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Underta- 
kings and Closed and Sick Industries). 1,75,00,000 2,00,000 1,77,00,000 
F—Loans 	 Advances and 
6857—Loans for Chemical and Pharma- 
95 ceutical Industries (Excluding Public• 
Undertakings and Closed and Sick 
Industries). 5,00,000 5,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings 
and Closed and Sick Industries). 4,02,00,000 4.02,00,000 
Total 5,82,00,000 2,00,000 5,84,00,000 
50 
The West Bengal Appropriation (Vote on Account) Act, 1993. 
III of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
96 
97 
Serial 
98 
99 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
Rs. 
51,00,000 
2,79,00,000 
Rs. Rs. 
51,00,000 
2,79,00,000 
_ 6875—Loans for Other Industries 	 . . 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
Industries). 
Total 
C—Capital Account of Economic 
Services 
(1) Capital Account of Industry 
and Minerals 
4885—Capital Outlay on Industry and 
Minerals (Excluding Public Under-
takings and Closed and Sick Industries). 
E—Public Debt 
6003 InternalDebt of the State 
Government. 
6004—Loans and Advances from 
_ 	 Central Government. 
Total 
F—Loand and Advances 
3,30,00,000 3,30,00,000 
7,00,000 7,00,000 
6,16,57,00,000 
1,16,35,00,000 
6,16,57,00,000 
1,16,35,00,000 
7,32,92,00,000 7,32,92,00,000 
15,67,00,000 
1,75,00,000 
15,67,00,000 
1,75,00,000 
7610—Loans to Government Servants etc. 
7615—Miscellaneous Loans 
Total 
Grand Total 	 .. 
17,42,00,000 17,42,00,000 
24,23,03,68,000 11,20,47,34,000 35,43,51,02,000 
51 

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