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The West Bengal Appropriation Act, 1960

West Bengal · state statute
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West Bengal Act VII of 1960 
THE WEST BENGAL APPROPRIATION ACT, 1960. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1960.] 
[29th March, 1960.] 
An Act to authorise payment and appropriation of certain 
sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending 
on the thirty-first day of March, 1961. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services ana 
purposes of the year ending on the thirty-first day of March, 
1961; 
It is hereby enacted in the Eleventh Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appro- y bort title. 
priation Act, 1960. 
2. From and out of the Consolidated Fund of West lesu"f 
Bengal, there may be paid and applied sums not exceeding L(.57 66e5815,  
those specified in column 3 of the Schedule amounting in ooi out • 
the aggregate to the sum of rupees one hundred and fifty- of the 
ZojasFoulidad  one crores, sixty-five lakhs, fifteen thousand and one towards 
defraying the several charges which will come in coarse of of west 
payment during the year ending on the thirty-first day of Bengal for 
March, 1961, in respect of the services and purposes specified the year  
in column 2 of the Schedule. 	 1960-61.  
3. The sums authorised to be paid and applied from Appropria.  
and out of the Consolidated Fund of West Bengal by this tion. 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1961. 
2 	 The West Bengal Appropriation Act, 1960. 
[West Ben. Act 
(Schedule.) 
SCHEDULE 
(See sections 2 and 3.) 
2 3 
(rant 
No. Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
A—Direct Demand on the Revenue. 
4—Taxes on income other than Corpora-
tion Tax and Estate Duty. 
7—Land Revenue 
Rs. 
5,95,000 
Rs. 
2,000 
Rs. 
5,97,000 
AA—Principal 	 Revenue 	 Heads—Forest 
and other Capital Accounts outside the 
Revenue Account. 5,94,65,000 1,000 5,94,66,000 
65—Payment of Compensation to Land- 
holders, etc. 	 on the abolition of the 
Zaminclat y eystem. 
Total— Grstnt No. 2 5,94,65,000 1,000 5,94,66,000 
A—Direct Demand on the Revenue. 
3 8—State Excise Duties 44,89,000 44,89,000 
4 9—Stamps 	 • • 9 70 000 9,70,000 
a 10—Forest 1,28,97,000 1,28,97,000 
6 11—Registration 24,23,000 24,23,000 
7 12—Taxes on Vehicles 4,50,000 4,50,000 
8 
12A—Sales Tax 25,77,000 •• 25,77,000 
13—Other Taxes and Duties 12,95,000 12,95,000 
C—Revenue Account of Irrigation, Navi- 
gation, 	 Embankment and Drainage 
Works. 
10 17—Interest on Irrigation Works (Com-
mercial). 
20,99,000 20,99,000 
••••••,•••••••, 
The West Bengal Appropriation, Act, 1960. 	 3 
VII of 1960.] 
(Schedule.) 
2 3 1 
Sums not exceeding 
Grant 
No. Services and purposes. Voted by the 
Legislative 
Assembly. 
Chwed on 
the Consoli- 
dated Fund. 
Re. 
86,61,000 
Total. 
Rs. 
7,82,75,000 
f XVII—Irrigation—Working Expenses 
18—Other Revenue expenditure finan-
ced from Ordinary Revenues. 
H—Civil Works and Miscellaneous Public 
Improvements. 
51A—Interest on Capital Outlay on 
Multipurpose River Schemes. 
51B—Other Revenue Expenditure con- 
nected with Multipurpose 	 River 
Schemes. 
CC—Capital Account of Irrigation, Navi-
gation, Embankment and Drainage 
Works outside the Revenue Account. 
68—Construction of Irrigation, Naviga-
tion, Embankment and Drainage 
Works (Commercial). 
68A—Construction of Irrigation, Navi-
gation, Embankment and Drainage 
Works (Non-Commercial). 
H—Capital Account of Civil Works and 
Miscellaneous Public Improvements 
outside the Revenue Account. 
80A—Capital Outlay on Multipurpose 
River Schemes outside the Revenue 
Account. 
Rs. 
6,96,14,000 
J 
Total—Grant No. 11 6,96,14,000 86,61,000 7,82,75,000 
E-Debt Services. 
22—Interest on Debt and other obliga-
tions. 
23—Appropriation for Reduction or 
Avoidance of Debt. 
1,080 4,55,14,000 
2,49,40,000 
4,55,13,000 
2,49,40,000 
12 
13 
4 
	
The West Bengal Appropriation, Act, 1960. 
[West Ben. Act 
(Schedule.) 
1 	 2 	 3 
Sums not exceeding 
Grant 
No. Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. 
F—Civil Administration. 
14 25—General Administration 
15 27—Administration of Justice 
16 28—Jails 
17 29—Police 
18 30—Ports and Pilotage 
19 36—Scientific Departments 
20 37—Education 	 . , 
21 38—Medical 
22 39—Public Health 
Rs. 
3,50,98,000 
1,21,20,000 
1,04,08,000 
8,09,87,000 
11,83,000 
75,000 
13,76,69,000 
6,60,62,000 
3,76,12,000 
3,39,28,000 
89,85,000 
1,04,08,000 
8,09,87,000 
11,83,000 
75,000 
13,75,69,000 
6,60,62,000 
3,76,12,000 
11,70,000 
31,35,000 
23 
40—Agriculture—Agriculture 
FF—Civil Administration—Capital 
Account outside the Revenue Account. 
71—Capital Outlay on schemes of Agri-
cultural Improvement and Research 
outside the Revenue Account. 
4,86,23,000 4,86,23,000 
Total—Grant No. 23 	 4,86,23,000 4,86,23,000 
F—Civil Administration. 
24 40--Agriculture 	 Fisheries 
25 	 41—Animal Husbandry 
26 42—Co-operation 
36,95,000 
1,47,38,000 
65,58,000 
36,95,000 
1,47,38,000 
65,58,000 
The West Bengal Appropriation Act, 1,060. 
VJI of 1960.3 
(Schedule.) 
1 	 2 	 3 
Sums not exceeding 
Grant 
No. 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
43—Industries—Industries 
H—Civil Works and Miscellaneous Public 
Improvements. 
XLI—Receipts from Electricity Schemes 
—Working expenses. 
FF—Civil Administration—Capital 
Account outside the Revenue Account. 
72—Capital Outlay on Industrial 
Development outside the Revenue 
Account. 
271 
I. 
Rs. 
25,000 
Rs. 
1,34.23 000 1,33,98,000 
Rs. 
Total—Grant No. 27 	 1,33,98,000 25,000 	
1,34,23,000 
F—Civil Administration. 
43—Industries—Cottage Industries 
F F—Civil Administration—Capital 
Account outside the Revenue Account. - 1,99,05,000 
72—Capital Outlay on Industrial De-
velopment outside the Revenue 
Account—Cottage Industries. 
1,99,05,000 
Total—Grant No. 28 	 1,99,05,000 1,99,05,000 
F—Civil Administration. 
43—Industries—Cinchona 	 33,76,000 
47—Miscellaneous Departments— 39,83,000 
Fire Services. 
47—Miscellaneous 	 Departments— 
Excluding Fire Services. 
47—Miscellaneous Departments—Wel- 1,34,77,000 
fare of Scheduled Tribes and Castes 
and other Backward Classes. 
33 47—Miscellaneous Departments— 50,37,000 
Excluding Fire Services and Welfare 
of Scheduled Tribes and Castes and 
other Backward Classes. 
29 
30 
31 
32 
33,76,000 
39,83,000 
1,34,77,000 
I- 
50,37,000 
6 	 The West Bengal Appropriation Act, 1960. 
[West Ben. Act 
(Schedule.) 
2 3 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
H—Civil Works and Miscellaneous 
Public Improvements. 
50—Civil Works 
J-Miscellaneous. 
54—Famine 
54B—Privy Purses and Allowances of 
Indian Rulers. 
Rs. 
15,46,000 
Rs. 
4,54,65,000 
2,68,40,000 
1,69,000 
Rs. 
4,70,11,000 
2,68,40,000 
1,69,000 
55—Superannuation allowances and 
pensions. 
JJ—Miscellaneous Capital Account out-
side the Revenue Account. 
83—Payments of commuted value of pen-
sions. 
2,20,000 1,64,59,000 1,62,39,000 
Total—Grant No. 37 1,62,39,000 2,20,000 1,64,59,000 
J-Miscellaneous. 
56—Stationery and Printing 
57—Miscellaneous—Contributions 
79,50,000 
1,90,64,000 
79,50,000 
8,78,000 	 1,99,42,000 
57—Miscellaneous—Other 	 Miscellan- 
eous Expenditure. 
JJ— Miscellaneous 	 Capital 	 Account 
outside the Revenue Account. 
,82—Capital Account of other. State 
works outside the Revenue Account. 
Total—Grant No. 40 
1I12,74,27,000 
I 
i 12,74,27,000 
1,000 12,74,28,000 
1,000 12,74,28,000 
1 
Grant 
34 
35 
36 
371 
38 
39 
40 
The West Bengal Appropriation Act, 1960. 
VIII of 1960.] 
(Schedule.) 
1 3 
S111:118 not exceeding 
2 
Grant 
No. 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. 
E—Debt Services. 
22—Interest on Debt and other obliga-
tions—Expenditure on displaced per-
sons. 
J--Miscellaneous. 
57—Miscellaneous—Expenditure on dis-
placed persons. 
JJ—Miscellaneous Capital Account out- 
side the Revenue Account. 
r 
41-! 
Rs. 
19,27,000 5,74,34,000 
J 
82—Capital Account of other State Works 
outside the Revenue Account—
Expenditure on displaced persons. 
Public Debt. 
Loans for displaced persons 
Loans and Advances by State Govern- 
ment. 
Loans and Advances to displaced per-
sons. 
Total—Grant No. 41 
5,9 3,61,000 
5,74,34,000 19,27,000 5,93031,000 
The West Bengal Appropriation Act, 1960. 
[West Ben. Ad 
(Schedule.) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
42 
43 
44' 
45 
46 
E—Debt Services. 
22—Interest on Debt and other obliga- 
tions—Community 	 Development 
Projects. 
M—Extraordinary items. 
63B—Community Development Projects, 
National 	 Extension 	 Service 	 and 
Local Development Works. 
JJ—Miscellaneous Capital Account out- 
side the Revenue Account. 
82—Capital Account of other 	 State 
Works outside the Revenue Account—
Community Development Projects, 
Public Debt. 	 . 
Loans for Community Development Pro-
jects. 
Loans and Advances by State Govern- 
ment. 
Loans and Advances under Community 
-Development Projects,  
Total—Grant No. 42 	 .. 
M—Extraordinary items. 
63—Extraordinary charges in India 	 .. 
64C—Pre-partition Payments 	 .. 
HH—Capital Account of Civil Works and 
Miscellaneous 	 Public 	 Improvements 
outside the Revenue Account. 
80A—Capital Outlay 	 on Multipurpose 
River Schemes outside the Revenue 
Account—Damodar Valley Project. 
81—Capital Account of Civil Works out- 
'side the Revenue Account. 
Rs. 
-4,74,86,000 
Rs. 
31,09,000 
Rs. 
5,05,95,000 
4,74,86,000 31,09,000 5,05,95,000 
2,16,09,000 
6,50,000 
5,75,55,000 
9,12,99,000 
.. 
.. 
1,56,000 
2,16,09,000 
6,50,000 
5,75,55,000 
9,14,55,000 
...,..-----...... 
1 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
I 
47 
L 
48 
49/ 
( 
_ 
f 
d —Miscellaneous. 
XLVIA—Receipts from Road and Water 
Transport Schemes—Working 	 expen- 
ses. 
JJ—Miscellaneous Capital Account out- 
side the Revenue Account. 
82B--Capital Outlay on Road and Water 
Transport Schemes outside the Re- 
Rs. 
1 
4,36,77,000 
i  
Rs. 
25,98,000 
Rs. 
4,60,75,000 
I Floating 
venue Account. 
	
Total—Grant No. 47 	 .. 
85A—Capital Outlay on Schemes of 
Government Trading. 
Public Debt. 
	 Debt  
Loans from Union Government (exclud- 
ing loans for displaced persons and 
Community Development Projects). 
Other loans 
	
Total—Grant No. 49 	 .. 
Loans and Advances by State Government. 
Loans and Advances by State Govern- 
snout:  
	
Grand Total 	 .. 
_ 
4,36,77,000 23,98,000 4,60,75,000 
1 .. 
I 
i- 	 . . 
J 
10,82,48,000 10,82,48,000 
10,82,48,000 10,82,48,000 
8,52,47,000 .. 89  529 	 A 47 000 
1,31,20,36,001 0,44,79,000 1,51,65,15,001 

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