The West Bengal Appropriation ( Vote On Account ) Act, 1992

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act III of 1992 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 1992. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 31st March, 1992.] 
[31st March, 1992.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of a part of the year ending on the thirty-first day of 
March, 1993. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of a part of the year ending on the thirty-first day of 
March, 1993; 
It is hereby enacted in the Forty-third Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on Short title. 
Account) Act, 1992. 
2. From and out of the Consolidated Fund of West Bengal there may Issue of Rs. 
22,43,36,37,000 
be paid and applied sums not exceeding those specified in column 3 of the out of the 
Schedule amounting in the aggregate to the sum of rupees two thousand Consoli- 
d 
two hundred forty-three crores thirty-six lakhs and thirty-seven thousand 	 ated 
of West
Fu nd 
 
towards defraying the several charges which will come in course of Bengal for 
payment during the year ending on the thirty-first day of March, 1993, in the year 
1992-93. 
respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of WestBengal by this Act shall be appropriated for the 
services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1993. 
tion. 
23 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Rs. Rs, Rs. 
1 2011—State Legislature 96,12,000 73,000 96,85,000 
Serial 2 2012—Governor 24,03,000 24,03,000 
3 2013—Council of Ministers 26,82,000 . 	. 26,82,000 
2014—Administration of Justice 7,25,94,000 1,85,49,000 9,11,43,000 
2015—Elections 2,21,38,000 1,000 2,21,39,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020 	 Collection of Taxes on Income 
and Expenditure. 58,75,000 1,000 58,76,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 23,21,71,000 25,000 23,21,96,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 26,58,000 26,58,000 
Total 23,48,29,000 25,000 23,48,54,000 
24 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 3,83,46,000 3,83,46,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 4,91,000 4,91,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 3,36,11,000 3,36,11,000 
11 2040—Sales Tax 5,15,25,000 5,15,25,000 
12 2041—Taxes on Vehi -les 85,85,000 85,85,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 1,95,37,000 1,95,37,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services  97,32,000 97,32,000 
(c) Interest Payment and 
Servicing of Debt 
16 2049—Interest Payments 10,50,000 2,42,37,73,000 2,42,48,23,000 
(d) Administrative Services 
Serial 
17 2051—Public Service Commission 	 . . 46,03,000 46,03,000 
18 2052—Secretariat—General Services .. 5,71,49,000 5,71,49,00C 
19 2053—District Administration 	 .. 5,56,65,000 5,56,65,00C 
20 2054—Treasuryand Accounts 
Administration. 3,56,54,000 3,56,54,000 
21 2055—Police 87,23,63,000 87,23,63,000 
22 2056—Jails 6,04,03,000 6,04,03,000 
24 2058—Stationery 	 Printing and 2,59,25,000 2,59,25,000 
25 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2059—Public Works 25,10,34,000 53,17,000 25,63,51,000 
(Public Works under Functional Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Buildings) . . 17,000 17,000 
2205—Art and Culture (Buildings) 	 .. 17,00,000 17,00,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 10,000 10,000 
25 (c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 1,18,35,000 1,18,35,000 
(P Labour and Labour Welfare 
2230—Labour and Employment 
(Buildings). 5,000 5,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 28,000 28,000 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 .. 3,000 3,000 
2403—Animal Husbandry (Buildings). . 4,000 4,000 
26 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
HI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
, 	 2,000 2,000 2404—Dairy Development (Buildings). . 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Buildings). 2,000 2,000 
2408—Food, Storage and Warehousing 
(Buildings). 29,000 29,000 
(f) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). . 	 4,000 4,000 
2853—Non-Ferrous Mining and 
25 Metallurgical Industries (Buildings). 17,50,000 17,50,000 
(j) General Economic Services 
3475—Other General Economic Services 
(Buildings). 50,000 50,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 4,24,94,000 2,00,000 4,26,94,000 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 4,19,98,000 4,19,98,000 
27 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 4,62,59,000 4,62,59,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 1,92,000 1,92,000 
4211—Capital Outlay on Family Welfare 
(Buildings). 4,44,11,000 4,44,11,000 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 56,18,000 56,18,000 
25 (d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings).  , 3,00,000 3,00,00( 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 17,50,000 17,50,00( 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Buildings). 44,88,000 44,88,00( 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 2,50,000 2,50,00( 
28 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
4404—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 11,25,000 11,25,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 15,42,000 15,42,000 
.(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
(Panchayati Raj) (Buildings). 2,63,000 2,63,000 
25 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 7,67,000 7,67,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas 
Sub41an) (Buildings). 13,000 13,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries) ( Buildings). 33,000 33,000 
Total 45,79,76,000 55,17,000 46,34,93,000 
29 
The West Bengal Appropriation (Vote on Account) Act, 1992 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 4,25,20,000 4,25,20,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 15,56,00,000 15,56,00,000 
REVENUE ACCOUNT 
A—General Services 
(a) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 54,27,00,000 25,000 54,27,25,000 
29 2075—Miscellaneous General Services 1,41,00,000 1,41,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 4,32,55,00,000 4,32,55,00,000 
2203—Technical Education 7,62,00,000 7,62,00,000 
2205—Art 	 Culture and 1,91,00,000 1,91,00,000 
30 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and • 
6202—Loans for Education, Sports, Art 
and Culture. 8,00,000 8,00,000 
Total 4,42,16,00,000 4,42,16,00,000 
30 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
HI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
32 
33 
34 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
and 	 .. 
Rs. 
5,30,00,000 
Rs. Rs. 
5,30,00,000 2204—Sports 	 Youth Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
_ 	 Health). 
Total 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Public Health). 
2211—Family Welfare 
85,66,00,000 
13,00,000 
85,66,00,000 
13,00,000 
85,79,00,000 85,79,00,000 
15,55,00,000 
14,90,00,000 
15,55,00,000 
14,90,00,000 
31 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative • Consolidated 
- Assembly. Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 22,70,00,000 22,70,00,000 
Capital Expenditure Outside the 
35 Revenue Account 
F—Loans 	 Advances and 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 5,00,000 5,00,000 
Total 22,75,00,000 22,75,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 4,69,00,000 13,000 4,69,13,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 3,59,00,000 3,59,00,000 
F—Loans and Advances 
6216—Loans for Housing 17,00,000 17,00,000 
Total 8,45,00,000 13,000 8,45,13,000 
32 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
— 	 2217—Urban Development 41,87,00,000 41,87,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 90,00,000 90,00,000 
F—Loans and Advances 
6217—Loans for Urban Development.. 6,51,00,000 6,51,00,000 
Total 49,28,00,000 49,28,00,000 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
— 	 2220—Information and Publicity 3,65,00,000 3,65,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity. 6,00,000 6,00,000 
F—Loans and Advances 
6220—Loans for Information and 
_ 	 Publicity. 44,00,000 44,00,000 
Total 4,15,00,000 4,15,00,000 
33 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial. 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs, 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 8,82,00,000 8,82,00,000 
(g) Social Welfare and Nutrition 
— 2235—Social Security and Welfare 
(Rehabilitation). 8,33,00,000 50,00,000 8,83,00,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation) 15,00,000 15,00,000 
Total 8,48,00,000 50,00,000 8,98,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
— 2202—General Education (Tribal Areas 
Sub-Plan). 2,72,00,000 2,72,00,000 
and 	 Services 2204—Sports 	 Youth 
(Tribal Areas Sub-Plan) 2,50,000 2,50,000 
(b) Health and Family Welfare 
41 
2210—Medical and Public Health 
(Excluding Public Health) 
(Tribal Areas Sub-Plan). 40,00,000 40,00,000 
2210—Medical and Public Health 
(Public Health) (Tribal Areas 
Sub-Plan). 8,00,000 8,00,000 
34 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 52,50,000 52,50,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes. 22,72,00,000 22,72,00,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 11,00,000 11,00,000 
41 2250—Other Social Services (Tribal 
Areas Sub-Plan). 1,000 1,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 64,20,000 64,20,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 16,25,000 16,25,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 10,00,000 10,00,000 
2405—Fisheries (Tribal Areas Sub-Plan) 16,00,000 16,00,000 
2406—Forestry and Wild Life (Exclud-
ing Zoological Park and Lloyd 
Botanic Garden, Darjeeling) 
(Tribal Areas Sub-Plan). 1,49,50,000 1,49,50,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 1,10,000 1,10,000 
2425—Co-operation (Tribal Areas Sub- 
Plan). 8,60,000 8,60,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 1,25,000 1,25,000 
35 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Rural Development 
2501—Special Programme for Rural 
Development (Tribal Areas Sub-Plan). 26,00,000 26,00,000 
(c) Special Areas Programmes 
2515—Other Rural Development Pro-
grammes (Community Development) 
(Tribal Areas Sub-Plan). 75,000 75,000 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 1,47,00,000 1,47,00,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 31,25,000 31,25,000 
41 (f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 22,70,000 22,70,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210 	 Capital Outlay on Medical' and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan). 18,10,000 18,10,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 2,36,75,000 2,36,75,000 
36 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(h) Others 
4250—Capital Account of Other Social 
Services (Tribal Areas Sub-Plan). 1,000 1,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public Under- ' 
takings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 3,80,000 3,80,000 
4435—Capital Outlay on Other Agri-
cultural Programmes (Tribal Areas 
Sub-Plan). 1,50,000 1,50,000 
(d) Capital Account of Irrigation and 
41 Flood Control 
4702—Capital Outlay on Minor Irriga- 
tion (Tribal Areas Sub-Plan). 49,00,000 49,00,000 
4705—Capital Outlay on Command 
Area Development (Tribal Areas 
Sub-Plan). 3,15,000 3,15,000 
(0 Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan).  45,000 45,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 1,01,62,000 1,01,62,000 
37 
The West Bengal Appropriation (Vote on Account) Act, 1992 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund, 
Total. 
Rs. Rs. Rs. 
F—Loans 	 Advances and 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 10,61,000 10,61,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 1,000 1,000 
6425—Loans for Co-operation (Tribal 
41 Areas Sub-Plan). 1,40,000 1,40,000 
6575—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 75,000 75,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
_ 	 takings) (Tribal Areas Sub-Plan). 65,000 65,000 
Total 	 .. 35,81,41,000 35,81,41,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 23,38,81,000 23,38,81,000 
43 2236—Nutrition 1,70,50,000 1,70,50,000 
44 2245—Relief 	 Natural on account of 
Calamities. 20,00,00,000 20,00,00,000 
(h) Others 
45 2251—Secretariat—Social Services 	 .. 2,00,77,000 2,00,77,000 
- 2250 	 Other Social Services 91,95,000 91,95,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social 
Services 
46 4250 	 Capital Outlay on Other Social . 
Services. 1,35,72,000 1,35,72,000 
F—Loans and Advances 
6250—Loans for Other Social Services 21,75,000 21,75,000 
- 	 Total 2,49,42,000 2,49,42,000 
38 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the . Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 27,06,00,000 27,06,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
47 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings). 20,40,000 20,40,000 
F—Loans 	 Advances and 
6401—Loans for Crop Husbandry 
— (thicluding Public Undertakings). 3,40,00,000 3,40,00,000 
Total 30,66,40,000 30,66,40,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2402—Soil and Water Conservation 	 . . 2,98,50,000 2,98,50,000 
Capital Expenditure Outside the 
Revenue Account 
48 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and 
— Water Conservation. 1,40,000 1,40,000 
Total 2,99,90,000 2,99,90,000 
39 
The West Bengal Appropriation (Vote on Account) Act, 1992 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 11,42,00,000 11,42,00,000 2403—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
49 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public.  
— Undertakings). 22,41,000 22,41,000 
Total 	 . 11,64,41,000 11,64,41,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2404—Dairy Development 17,20,90,000 30,000 17,21,20,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
50 
(a) Capital Account of Agriculture 
and Allied Activities 
4404 	 Capital Outlay 	 Dairy on 
Development (Excluding Public 
Undertakings). 49,50,000 49,50,000 
F—Loans and Advance 
6404—Loans for Dairy Development 
(Excluding Public Undertakings). _ 2,50,000 2,50,000 
Total 17,72,90,000 30,000 17,73,20,000 
40 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
2405—Fisheries 6,76,61,000 6,76,61,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 41,75,000 41,75,000 
F—Loans 	 Advances and 
6405—Loans for Fisheries 57,75,000 57,75,000 
Total 	 . 7,76,11,000 7,76,11,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2406—Forestry and Wild Life (Excluding 
Zoological Park and Lloyd Botanic 
Craden, Darjeeling). 14,70,65,000 14,70,65,000 
Capital Expenditure Outside the 
Revenue Account 
52 CI—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406 	 Capital Outlay on Forestry and 
Wild Life. 11,25,000 11,25,000 
Total 14,81,90,000 14,81,90,000 
41 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations 2,62,25,000 2,62,25,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
53 Services 
(a) Capital Account of Agriculture 
and Allied Activitiess 
4407—Capital Outlay on Plantations .. 7,50,000 7,50,000 
F—Loans 	 Advances and 
_ 6407—Loans for Plantations 30,00,000 30,00,000 
Total 2,99,75,000 2,99,75,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
and 7,33,25,000 7,33,25,000 2408—Food, Storage 	 Warehousing 
Capital Expenditure Outside the 
Revenue Account 	 • 
C—Capital Account of Economic 
54 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay 	 Food, Storage on 
and Warehousing (Excluding Public 
_ Undertakings). 15,08,30,000 4,000 15,08,34,000 
Total 22,41,55,000 4,000 22,41,59,000 
42 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
HI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
,... (a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 5,36,00,000 5,36,00,000 
Capital Expenditure Outside the 
Revenue Account 
55 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
— Research and Education. 1,50,000 1,50,000 
Total 5,37,50,000 5,37,50,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2425—Co-operation 7,16,90,000 7,16,90,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
57 (a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 1,82,00,000 1,82,00,000 
F—Loans and Advances 
— 6425—Loans for Co-operation 2,95,00,000 2,95,00,000 
Total 11,93,90,000 11,93,90,000 
43 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 	 , 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 2435—Other Agricultural Programmes.. 9,21,94,000 9,21,94,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 17,75,000 17,75,000 
Total 9,39,69,000 9,39,69,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 9,75,05,000 9,75,05,000 
60 60,37,65,000 60,37,65,000 2505—Rural Employment 
2506—Land Reforms - 	 61 4,49,40,000 4,49,40,000 
2515—Other Rural Development 
Programmes (Panchayati Raj). 23,60,64,000 23,60,64,000 
D—Grants-in-Aid and Contributions 
and 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 1,52,50,000 1,000 1,52,51,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6515—Loans for Other Rural 
Development Programmes 
_ (Panchayati Raj). 25,000 25,000 
Total 25,13,39,000 1,000 25,13,40,000 
44 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
2 3 
Demand 
Number/  
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Development). 935,00,000 9,75,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
63 (b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
(Community Development). 18,75,000 18,75,000 
F—Loans and Advances 
6515—Loans for Other Rural 
Development Programmes 
_ (Community Development). 5,00,000 5,00,000 
Total 9,98,75,000 9,98,75,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (c) Special Areas Programmes 
2551—Hill Areas 13,42,00,000 13,42,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
64 Services 
(c) Capital Account of Special 
Areas Programmes 
4551—Capital Outlay on Hill Areas 11,25,000 11,25,000 
F—Loans 	 Advances and 
6551—Loans for Hill Areas — 31,25,000 31,25,000 
Total 	 . 13,84,50,000 13,84,50,000 
45 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
_ 
— 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other 
' Special Areas Programmes. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Mediutii Irrigation. 
Total 
Rs. 
5,66,27,000 
17,62,000 
Rs. Rs. 
5,66,27,000 
17,62,000 
5,83,89,000 5,83,89,000 
14,23,10,000 
49,82,20,000 
14,23,10,000 
, 	 49,82,20,000 
64,05,30,000 64,05,30,000 
46 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
111 of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
— 2702—Minor Irrigation 20,59,30,000 20,59,30,000 
2705—Command Area Development . . 28,50,000 28,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 8,50,10,000 8,50,10,000 
4705—Capital Outlay on Command 
Area Development. 68,40,000 68,40,000 
Total 30,06,30,000 30,06,30,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
— 2711—Flood Control  9,01,25,000 25,000 9,01,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
471I—Capital Outlay on Flood 
_ Control Projects. 9,94,25,000 9,94,25,000 
Total 18,95,50,000 25,000 18,95,75,000 
47 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
— 2801—Power 10,72,10,000 10,72,10,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
69 Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 20,00,00,000 20,00,00,000 
F—Loans 	 Advances and 
6801—Loans for Power Projects 	 . . 23,87,50,000 23,87,50,000 
_ 6860—Loans for Consumer Industries 25,00,000 25,00,000 
Total 54,84,60,000 54,84,60,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources 
of Energy. 26,90,000 26,90,000 
(0 Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 16,56,50,000 16,56,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
73 and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding 
Public Undertakings). 1,65,50,000 1,65,50,000 
F—Loans 	 Advances and 
6851—Loans for Village and Small 
Industries (Excluding Public 
— Undertakings). 1,21,00,000 1,21,00,000 
Total 19,43,00,000 19,43,00,000 
48 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Services and purposes. Voted by the Charged on the Total. Serial 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
— 2852—Industries (Closed and Sick 
Industries). 12,05,000 12,05,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 35,00,000 35,00,000 
4860—Capital Outlay on Consumer 
74 Industries (Closed and Sick Industries). 32,50,000 32,50,000 
4875—Capital Outlay on Other Industries 
(Closed and Sick Industries). 15,00,000 15,00,000 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed 
and Sick Industries). 38,75,000 38,75,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 2,78,00,000 2,78,00,000 
6860—Loans for Consumer Industries 
_ (Closed and Sick Industries). 3,58,50,000 3,58,50,000 
Total 7,69,80,000 7,69,80,000 
REVENUE ACCOUNT 
C—Economic Services 
(1) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries). 6,66,00,000 6,66,00,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 32,80,000 32,80,000 
(g) Transport 
77 3051—Ports and Lighthouses 21,59,000 21,59,000 
78 3053—Civil Aviation 15,10,000 15,10,000 
49 
The West Bengal Appropriation (Vote on Account) Act, 1992 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
— and 18,44,67,000 18,44,67,000 3054—Roads 	 Bridges 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
— Bridges. 18,65,15,000 18,65,15,000 
Total 37,09,82,000 37,09,82,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
— 3055—Road Transport 17,50,30,000 17,50,30,000 
3056—Inland Water Transport 	 . . 4,85,000 4,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 1,47,50,000 1,47,50,000 
5056—Capital Outlay on Inland Water 
Transport. 1,13,00,000 1,13,00,000 
F—Loans and Advances 
7055—Loans for Road Transport 8,23,75,000 8,23,75,000 
Total 28,39,40,000 28,39,40,000 
50 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 14,17,75,000 14,17,75,000 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 .. 91,000 91,000 
(1) General Economic Services 
83 3451—Secretariat—Economic Services 3,67,40,000 3,67,40,000 
— 	 3452—Tourism 96,90,000 96,90,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
_ 	 5452—Capital Outlay on Tourism 2,50,000 2,50,00C 
Total 99,40,000 99,40,00C 
51 
The West Bengal Appropriation (Vote on Account) Act, 1992 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454—Census, Surveys and Statistics .. 1,01,70,000 1,01,70,000 
86 3456 	 Civil Supplies 47,10,000 47,10,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 3,00,000 3,00,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
_ Trading Institutions. 78,75,000 78,75,000 
Total 81,75,000 81,75,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic 
Services. 70,00,000 70,00,000 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 69,60,000 69,60,000 
C—Economic Services 
89 (a) Agriculture and Allied Activities 
_ 
2406—Forestry and Wild Life (Zoolo-
gical Park and Lloyd Botanic Garden, 
Darjeeling). 30,25,000 30,25,000 
Total 99,85,000 99,85,000 
52 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
D—Grants-in-Aid and Contributions 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 40,10,00,000 1,93,000 40,11,93,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
— 	 4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under- 
takings). 7,50,000 7,50,000 
(1) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 32,00,000 32,00,000 
4860—Capital Outlay on Consumer 
Industries (Public Undertakings). 7,65,000 7,65,000 
92 F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Public Undertakings). 5,12,50,000 5,12,50,000 
6857—Loans for Chemical and Pharma-
ceutical Industries (Public 
Undertakings). 2,22,90,000 2,22,90,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 2,43,75,000 2,43,75,000 
6860—Loans for Consumer Industries 
_ 	 (Public Undertakings). 2,01,25,000 2,01,25,000 
Total 12,27,55,000 12,27,55,000 
53 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 10,70,00,000 10,70,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 24,75,000 24,75,000 
93 4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
Undertakings). 6,15,50,000 6,15,50,000 
F—Loans 	 Advances and 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 3,75,000 3,75,000 
Total 17,14,00,000 17,14,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommu- 
nication and Electronic Industries. 2,62,50,000 2,62,50,000 94 F—Loans and Advances 
6859—Loans for Telecommunication 
and Electronic Industries. 1,50,00,000 1,50,00,000 
Total 4,12,50,000 4,12,50,000 
54 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
III of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 87,50,000 90,000 88,40,000 
F—Loans and Advances 
95 6857—Loans for Chemical and Pharma- 
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 3,75,000 3,75,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 3,42,26,000 3,42,25,000 
Total 4,33,50,000 90,000 4,34,40,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans 	 Advances and 
6875—Loans for Other Industries 40,25,000 40,25,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
Industries). 2,02,00,000 2,02,00,000 
Total 2,42,25,000 2,42,25,000 
55 
The West Bengal Appropriation (Vote on Account) Act, 1992. 
[West Ben. Act III of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
 Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
Serial 
98 
99 
C—Capital Account of Economic 
Services 
(1) Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
E—Public Debt 
6003—Internal Debt of the State 
Government. 
6001 	 Loans and Advances from Central 
Government. 
Total 
F—Loans 	 Advances and 
Rs. 
13,75,000 
Rs. Rs. 
13,75,000 
2,38,29,00,000 
73,71,27,000 
2,38,29,00,000 
73,71,27,000 
3,12,00,27,000 3,12,00,27,000 
10,00,00,000 
2,50,15,000 
10,00,00,000 
2,50,15,000 
7610—Loans to Government Servants etc. 
7615—Miscellaneous Loans 
Total 
Grand Total 	 .. 
12,50,15,000 12,50,15,000 
16,85,32,84,000 5,58,03,53;000 22,43,36,37,000 
56 

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