The West Bengal Appropriation Act, 1986

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act II of 1986 
THE WEST BENGAL APPROPRIATION 
ACT, 1986. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1986.] 
[29th March, 1986.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1986. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1986; 
It is hereby enacted in the Thirty-seventh Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, 1986. 
2: From and out of the Consolidated Found of West Bengal there 
may he paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees six 
hundred and twelve crores thirty-six lakhs three thousand six hundred and 
seventy-six towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first day of March, 
1986 in respect of the services and purposes specified in column 2 of the 
Schedule. 
Short title. 
Issue of Rs. 
6,12,26,03,676 
out of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1985-86. 
17 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Section 3.) 
Appro-
priation. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1986. 
18 
The West Bengal Appropriation Act, 1986. 
11 of 1986.] 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Oitans of State 
I 211—State Legislatures 20,12,000 10,000 20,22,000 
Serial 2 212—Governor 	 .. . 	. 3,27,000 3,27,000 
3 213—Council of Ministers 4,20,000 .. 4,20,000 
4 214—Administration of Justice 1,45,21,000 10,20,000 1,55,41,000 
5 215—Elections 1,44,34,000 1,44,34,000 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
_ 229—Land Revenue 	 . 50,000 50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(a) Capital Account of General 
Economic Services 
504—Capital Outlay 	 Other General on 
_ 	 Economic Services. 3,00,000 3,00,000 
Total 3,00,000 50,000 3,50,000 
19 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 6,37,000 6,37,000 
9 235—Collection of Other Taxes on 
Property and Capital Transactions. 	 .. 1,06,000 1,06,000 
(iii) Collection of Taxes on Commo- 
dities and Services 
10 239—State Excise 43,03,000 43,03,000 
13 245—Other Taxes and Duties on 
Commodities and Services. 44,74,000 44,74,000 
(c) Interest Payment and Servicing 
of Debt 
Serial 15 248—Appropriation for reduction or 
avoidance of debt. 35,00,000 35,00,000 
(d) Administrative Services . 
Serial 	17 251—Public Service Commission 3,83,000 3.83,000 
18 252—Secretariat—General Services 72,11,000 1,27,000 73,38,000 
19 253—District Administration 50,93,000 .. 50,93,000 
21 255—Police 9,24,71,000 6,81,439 9,31,52,439 
22 256—Jails 23,82,000 23,82,000 
24 258—Stationery and Printing 30,58,000 30,58,000 
20 
The West Bengal Appropriation Act, 1986. 
II of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. • Fund. 
Rs. Rs. Rs. 
259—Public Works 4,86,01,000 10,60,302 4,96,61,302 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
459—Capital Outlay on Public Works . . 9,24,258 9,24,258 
25 
(Capital Outlay on Public Works under 
Functional Heads) 
B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 
(Buildings). 11,88,211 11,88,211 
481—Capital Outlay on Family Welfare 
(Buildings). 53,990 53,990 
Total 	 . . 4,86,01,000 32,26,761 5,18,27,761 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260 	 Fire Protection and Control 32,95,000 1,278 32,96,278 
27 265—Other Administrative Services 	 .. 1,68,47,000 1,68,47,000 
(e) Pensions and Miscellaneous 
General Services 
28 266-Pensions and Other Retirement 
Benefits. 10,84,75,000 10,84,75,000 
21 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
34 
36 
37 
39 
B—Social and Community Services 
276—Secretariat—Social and Community 
Services. 	 .. 
277—Education (Excluding Sports and 
Youth Welfare). 	 .. 
278—Art and Culture 
Total 	 . . 
280—Medical 	 . . 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
_ 480—Capital Outlay on Medical 	 .. 
Total 	 . . 
REVENUE ACCOUNT 
B—Social and Community Services 
281—Family Welfare 	 .. 
283—Housing 
Capital Expenditure Outside the 
. 	 Revenue Account 
B—Capital Account of Social and 
Community Services 
483—Capital Outlay on Housing 
Total 	 . '. 
Rs. 
26,28,000 
Rs. Rs. 
26,28,000 
47,17,24,000 
29,71,000 
1,64,536 
.. 
47,18,88,536 
29,71,000 
47,46,95,000 1,64,536 47,48,59,536 
' 
32,938 
2,991 
32,938 
2.991 
35,929 35,929 
37,18,000 37,18,000 
2,14,35,000 
1,57,07,000 4,36,233 
2,14,35,000 
1,61,43.233 
3,71,42,000 4,36,233 3,75,78,233 
22 
The West Bengal Appropriation Act, 1986. 
II of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
40 
41 
42 
44 
REVENUE ACCOUNT 
B—Social and Community Services 
Rs. 
13,09,50,000 
Rs. Rs. 
13,09,50,000 284—Urban Development 
285—Information and Publicity 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
485—Capital Outlay on Information and 
Publicity. 
F—Loans and Advances 
685—Loans for Information and Publicity 
Total 	 . 
REVENUE ACCOUNT. 
B—Social and Community Services 
287—Labour and Employment 	 . . 
288—Social Security and Welfare (Relief 
and Rehabilitation of Displaced Persons 
and Repatriates). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
688—Loans for Social Security and 	 . 
Welfare (Relief and Rehabilitation of 
Displaced Persons). 
Total 
91,79,000 
15,25,000 
50,000 
91,79,000 
15,25,000 
50,000 
1,07,54,000 1,07,54,000 
1,04,86,000 1,04,86,000 
10,00,000 
13,14,261 13,14,261 
10,00,000 
10,00,000 13,14,261 23,14,261 
23 
The West Bengal Appropriation. Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
45 
46 
REVENUE ACCOUNT 
B—Social and Community Services 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, 
Scheduled Tribes and 
Other Backward Classes). 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings) 
_ 	 (Tribal Areas Sub-Plan). 	 . 
Total 	 . . 
REVENUE ACCOUNT 
B—Social and Community Services 
_ 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes. Scheduled Tribes 
and Other Backward Classes). 
Capital Expenditure Outside the 
Revenue Account 
F-Loans and Advances 
688—Loans for Social Security and 
Welfare (Excluding Civil Supplies, 
Relief and Rehabilitation of Displaced 
Persons and Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 
Total 	 . . 
Rs. 
1,85,27,000 
Rs. 
1,29,829 
Rs. 
1,85,27,000 
1,29,829 
1,85,27,000 1,29,829 1,86,56,829 
4,04,31,000 
3,45,000 
97,074 4,05,28,074 
3,45,000. 
4,07,76,000 97,074 4,08,73,074 
24 
The West Bengal Appropriation Act, 1986. 
II of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
47 289—Relief on account of Natural 
Calamities. 8,59,03,000 8,59,03,000 
48 295—Other Social and Community 
Services (Excluding Zoological and 
Public Gardens). 32,71,000 32,71,000 
C—Economic Services 
(a) General Economic Services 
50 298—Co-operation 54,300 54,300 
51 304—Other General Economic Services 43,000 .. 43,000 
REVENUE ACCOUNT 
C—Economic Services 
(h) Agriculture and Allied Services 
305—Agriculture 16,63,000 14,000 16,77,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
( b) Capital Account of Agriculture and 
Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 3,73,709 3,73,709 
Total 16,63,000 3,87,709 20,50,709 
25 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
53 
54 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
Rs. Rs. 
1,17,387 
/0,896 
Rs. 
1,17,387 
10,896 
306—Minor Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture and 
Allied Services 
506—Capital Outlay on Minor Irrigation, 
Soil Conservation and Area 
Development. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services _ 
309—Food 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture and 
Allied Services 
509—Capital Outlay on Food 
Total 	 . . 
Total . . 1,28,283 1,28,283 
32,39,000 
12,985 
32,39,000 
12,985 
32,39,000 12,985 32,51,985 
26 
The West Bengal Appropriation Act, 1986. 
II of 1986.] 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
56 311—Dairy Development 97,000 97,000 
57 3I2—Fisheries 36,48,000 36,48,000 
314—Community Development 
(Panchayat). 1,51,62,000 1,51,62,000 
D—Grants-in-aid and Contributions 
59 
363—Compensation and Assignment to 
Local Bodies and Panchayati Raj 
_ 	 Institutions (Panchayat) 8,00,000 8,00,000 
Total 	 .. 1,59,62,000 1,59,62,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
60 714—Loans for Community Development 
(Excluding Panchayat). 16,75,000 16.75,000 
C—Capital Account of Economic Services 
(c) Capital Account of Industry and 
Minerals 
522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 28,60,000 28,60,000 
F—Loans and Advances 
61 726—Loans for Consumer Industries 
(Closed and Sick Industries). 86,90,000 86,90,000 
730—Loans for Industrial Financial 
_ 	 Institutions (Closed and Sick Industries). 1,10,00,000 1,10,00,000 
Total 	 . 2,25,50,000 2,25,50,000 
27 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs.  
REVENUE ACCOUNT 
C—Economic Services 
_ 	 (c) Industry and Minerals 
320—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . 1,27,44,000 1,27,14,000 
Capital Expenditure Outside the, 
Revenue Account 
62 
F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 5,64,91,000 5,64,91,000 
Total 	 .. 6,92,05,000 6,92,05,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
64 328—Mines and Minerals 5,68,000 5,68,000 
_ 
(d) Water and Power DeVelopment 
332—Multipurpose River Projects 2,12,84,000 2,12,84,000 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 49,26,000 49,26,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
66 Services 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 1,20,20,000 1,03,000 1,21,23.000 
533—Capital Outlay on Irrigation, 
Navigation. Drainage and Flood 
Control Projects. 8,11,220 8,11,220 
Total 3,82,30,000 9,14,220 3,91.44,220 
28 
The West Bengal Appropriation Act, 1986. 
II of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
67 
68 
70 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
Rs. 
6,00,00,000 
21,45,00,000 
Rs. Rs. 
6,00,00,000 
21,45,00,000 
334—Power Projects .. 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
734—Loans for Power Projects 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
tet Transport and Communications 
335—Ports. Lighthouses and Shipping 
— 	 337—Roads and Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
le) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges. 
F—Loans and Advances 
737—Loans for Roads and Bridges 
27,45,00,000 27,45,00,000 
36,000 36,000 
56,43,000 
55,01,000 
14,25,00,000 
52,860 
29,33,533 
56,95.860 
84,34,533 
14,25,00,000 
Total 15,36,44,000 29,86,393 15,66,30,393 
29 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
71 
74 
76 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
— 338—Road and Water Transport Services 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
538—Capital Outlay on Road and 
_ 	 Water Transport Services. 
Total 
REVENUE ACCOUNT 
D—Grant-in-aid and Contributions 
363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 	 - 
(c) Capital Account of Industry and 
Minerals 
526—Capital Outlay on Consumer 
Industries (Public Undertakings). 
Rs. 
25,23,000 
Rs. 
1,28,946 
Rs. 
25,23,000 
1,28,946 
25,23,000 1,28,946 26,51,946 
3,75,50,000 
11,36,23,000 
20,000 3,75,70,00C 
11,36,23,00( 
30 
The West Bengal Appropriation Act, 1986. 
I of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
77 
78 
81 
82 
REVENUE ACCOUNT 
B—Social and Community Services 
282—Public Health, Sanitation and 
Water Supply (Prevention of Air and 
Water Pollution). 
295—Other Social and Community 
Services (Zoological and Public 
Gardens). 
Total 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
682—Loans for Public Health, Sanitation 
and Water Supply. 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Excluding Public Undertakings). 
526—Capital Outlay on Consumer 
Industries (Excluding Public Underta-
kings and Closed and Sick Industries). 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Excluding Public Undertakings and 
_ 	 Closed and Sick Industries). 
Total 
Rs. 
8,17,000 
6,68,000 
Rs. Rs. 
8,17,000 
6,68,000 
14,85,000 14,85,000 
6,03,05,000 
3,42,00,000 
6,03,05,000 
3,42,00.000 
43,49,000 
50,00,000 
43,49,000 
50,00,000 
93,49,000 93,49,000 
31 
The West Bengal Appropriation Act, 1986. 
[West Ben. Act II of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
84 
Serial 
85 
86 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
_ 530—Investments in Industrial Financial 
Institutions (Excluding Public 
Undertakings). 
F--Loans and Advances 
730—Loans to Industrial Financial 
Institutions (Excluding Public 
Undertakings). 
Total 	 . . 
E—Public Debt 
603—Internal Debt of the State 
Government. 
604—Loans and Advances from the 
Rs. 
1,42,36,000 
2,27,63,500 
Rs. Rs. 
1,42,36,000 
2,27,63,500 
3,69,99,500 3,69,99,500 
. 	. 
3,53,30,03,000 
53,33,79,000 
3,53,30,03,000 
53,33,79,000 Central Government. 
Total 
F—Loans and Advances 
766—Loans to Government Servants, etc. 
Grand Total 	 .. 
4,06,63,82,000 4,06,63,82,000 
1,15,00,000 1,15,00,000 
2,04,10,84,500 4,08,25,19,176 6,12,36,03,676 
32 

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