LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The West Bengal Appropriation Act, 2005

West Bengal · state statute
Open in Lexace · Ask the AI about this act
Registered No. WB/SC-247 	
No. WB(Part-III)/2005/SAR-6 
otkata cpette 
Extraordinary Extraordinary 
Published by Authority 
CAITRA 10] 	
THURSDAY, MARCH 31, 2005 	 [SAKA 1927 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 479-L.-31st March, 2005.--The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act III of 2005 
THE WEST BENGAL APPROPRIATION ACT, 2005. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 31st March, 2005.] 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the 
year ending on the thirty-first day of March, 2005. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2005; 
It is hereby enacted in the Fifty-sixth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
- 
Short title. 	
1. This Act may be called the West Bengal Appropriation Act, 2005. 
41%, .  •  Jr 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Sections 2, 3.) 
Issue of Rs. 
2680,43,02,001 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2004-2005. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees two thousand six hundred eighty crore forty-
three lakh two thousand and one towards defraying the several charges which will 
come in course of payment during the year ending on the thirty-first day of March, 
2005, in respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2005. 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 3 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
SCHEDULE. 
[See sections 2 and 3.] 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislatures 9,50,000 . 	. 9,50,000 
Serial 	 2 2012—Governor 	 . . . 	. 14,23,000 14,23,000 
C—Economic Services 
(a) Agriculture and Allied Services - 
2403—Animal Husbandry 10,30,99,000 10,30,99,000 
2404—Dairy Development 	 . . 1,19,14,000 . 	. 1,19,14,000 
6 (b) Rural Development 
2515—Other Rural Development Programmes 	 . . 9,46,000 . 	. 9,46,000 
(j) General Economic Services 
_ 	 3451—Secretariat—Economic Services 67,000 . 	. 67,000 
Total 	 . . 11,60,26,000 11,60,26,000 
B—Social Services 
(e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 	 — 
2225—Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 90,37,48,000 . 	. 90,37,48,000 
(h) Others 
2251—Secretariat—Social Services 	 . . 4,64,000 . 	. 4,64,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, Scheduled 7 Tribes and Other Backward Classes 
4225—Capital Outlay on Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward Classes. 	 . . 7,73,79,000 . 	. 7,73,79,000 
E—Public Debt 
6003—Internal Debt of the State Government 	 . . . 	. 17,50,000 17,50,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward Classes 	 . . 1,80,00,000 . 	. 1,80,00,000 
• 
Total 	 . . 99,95,91,000 17,50,000 100,13,41,000 
4 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation 	 . . 1,27,29,000 . 	. 1,27,29,000 
8 E—Public Debt 
6003—Internal Debt of the State Government 	 . . . 	. 80,50,000 80,50,000 
F—Loans and Advances 
6425—Loans for Co-operation 	 . . 
_ 
5,87,65,000 . 	. 5,87,65,000 
Total 	 . . 7,14,94,000 80,50,000 7,95,44,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 1,74,52,000 1,74,52,000 
9 F—Loans and Advances 
6885—Loans for Other Industries and 	 Minerals 	 . . 91,00,000 . 	. 91,00,000 
Total 	 . . 91,00,000 1,74,52,000 2,65,52,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
10 3456—Civil Supplies 	 . . . 	. 2,01,000 2,01,000 
(f) Industry and Minerals 
2851—Village and Small Industries 	 . . 13,84,04,000 . 	. 13,84,04,000 
(j) General Economic Services 
11 3451—Secretariat—Economic Services 	 . . 7,40,000 . 	. 7,40,000 
F—Loans and Advances 
6860—Loans for Consumer Industries 	 . . 1,46,87,000 . 	. 1,46,87,000 
Total 	 . . 15,38,31,000 . 	. 15,38,31,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 5 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
— 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT  
C—Economic Services 
(b) Rural Development 
2505—Rural Employment 	 . . 59,62,00,000 . 	. 59,62,00,000 
(c) Special Areas Programmes 
12 
2575—Other Special Areas Programmes 	 . . 25,84,05,000 . 	. 25,84,05,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 	 . . . 	. 72,000 72,000 
Total 	 . . 85,46,05,000 72,000 85,46,77,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . 33,73,22,000 . 	. 33,73,22,000 
2203—Technical Education 	 . . 9,04,61,000 . 	. 9,04,61,000 
13 2204—Sports and Youth Services 	 . . 22,69,000 . 	. 22,69,000 
2205—Art and Culture 	 . . 2,29,24,000 . 	. 2,29,24,000 
(h) Others 
2251—Secretariat—Social Services 	 . . 46,000 . 	. 46,000 
Total 	 . . 45,30,22,000 . 	. 45,30,22,000 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . 7,54,37,000 . 	. 7,54,37,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 1,54,90,000 . 	. 1,54,90,000 
14 (h) Others 
2251—Secretariat—Social Services 	 . . 10,000 . 	. 10,000 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Programmes 	 . . 54,43,000 . 	. 54,43,000 
Total 9,63,80,000 . 	. 9,63,80,000 
6 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
B—Social Services 
(a) Education, Sports, Art and Culture 
15 2202—General Education 	 . . 240,99,66,000 . 	. 240,99,66,000 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
221'5—Water Supply and Sanitation 40,05,000 . 	. 40,05,000 
(h) Others 
2251—Secretariat—Social Services 	 . . 3,40,000 . 	. 3,40,000 
16 C—Economic Services 
(i) Science, Technology and Environment 
3425—Other Scientific Research 	 . . 35,000 . 	. 35,000 
3435—Ecology and Environment 2,00,00,000 . 	. 2,00,00,000 
Total 2,43,80,000 . 	. 2,43,80,000 
A—General Services 
(b) Fiscal Services 
(iii) Collection of Taxes on Property and 
Capital Transactions 
2030—Stamps and Registration 	 . . 2,57,13,000 . 	. 2,57,13,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 22,05,89,000 22,05,89,000 
(d) Administrative Services 
2054—Treasury and Accounts Administration 	 . . 1,79,85,000 1,79,85,000 
(e) Pensions and Miscellaneous General Services 
18 2071—Pensions and Other Retirement Benefits 	 . . 218,61,61,000 . 	. 218,61,61,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 16,40,000 16,40,000 
(h) Others 
2250—Other Social Services 	 . . 42,50,00,000 42,50,00,000 
F—Loans and Advances 
_ 	 7610—Loans to Government Servants etc. 	 . . 6,00,00,000 6,00,00,000 
Total 	 . . 271,64,99,000 22,05,89,000 293,70,88,000 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	
7 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 
2070—Other Administrative Services 
Rs. 
2,13,000 
2,01,39,000 
Rs. Rs. 
2,13,000 
2,01,39,000 
Capital Expenditure Outside the 
19 Revenue Account 
A—Capital Account of General Services 
4070—Capital Outlay on Other Administrative 
Services. 3,00,00,000 3,00,00,000 
Total 5,03,52,000 5,03,52,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2405—Fisheries 7,10,63,000 7,10,63,000 
20 E—Public Debt 
6003—Internal Debt of the State Government 1,73,20,000 1,73,20,000 
Total 7,10,63,000 1,73,20,000 8,83,83,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 8,77,47,000 8,77,47,000 
21 C—Economic Services 
(a) Agriculture and Allied Services 
2408—Food, Storage and Warehousing 3,06,000 3,06,000 
Total 8,77,47,000 3,06,000 8,80,53,000 
2401—Crop Husbandry 1,56,95,000 1,56,95,000 
22 (j) General Economic Services 
3451—Secretariat—Economic Services 6,49,000 6,49,000 
Total 1,63,44,000 1,63,44,000 
8 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(a) Agriculture and Allied Services 
23 2406—Forestry and Wild Life 	 . . 4,49,14,000 . 	. 4,49,14,000 
B—Social Services 
(b) Health and Family Welfare 
- 	 2210—Medical and Public Health 	 . . 40,63,09,000 2,30,000 40,65,39,000 
24 
_ 	 2211—Family Welfare 	 . . 9,23,44,000 . 	. 9,23,44,000 
Total 	 . . 49,86,53,000 2,30,000 49,88,83,000 
A—General Services 
(d) Administrative Services 
_ 
2059—Public Works 	 . . 4,19,37,000 70,88,000 4,90,25,000 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges .. . 	. 3,04,000 3,04,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works .. . 	. 61,000 61,000 
25 B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public Health .. 14,42,000 14,42,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing. .. . 	. 4,62,000 4,62,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and Bridges.. 20,00,000 1,18,76,000 1,38,76,000 
Total 	 . . 4,39,37,000 2,12,33,000 6,51,70,000 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 9 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
2015—Elections 	 . . 17,17,98,000 . 	. 17,17,98,000 
(d) Administrative Services 
2055—Police 	 . . 139,43,88,000 . 	. 139,43,88,000 
2070—Other Administrative Services 	 . . 42,65,80,000 . 	. 42,65,80,000 
C—Economic Services 
27 (c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . . 3,67,98,000 . 	. 3,67,98,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of.Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 . . 7,06,37,000 . 	. 7,06,37,000 
Total 	 . . 210,02,01,000 . 	. 210,02,01,000 
B—Capital Account of Social Services . 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 6,78,05,000 . 	. 6,78,05,000 
28 E—Public Debt 
6003—Internal Debt of the State Government 	 . . . 	. 45,00,000 45,00,000 
Total 	 . . 6,78,05,000 45,00,000 7,23,05,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries 4,99,000 . 	. 4,99,000 
29 E—Public Debt 
6004—Loans 	 Advances from . 	. 60,00,000 60,00,000 and 	 the Central Government 
Total 	 . . 4,99,000 60,00,000 64,99,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
30 4220—Capital Outlay on Information and Publicity 	 . . 1,97,00,000 . 	. 1,97,00,000 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
2251—Secretariat—Social Services 	 . . - 	 4,22,45,000 . 	. 4,22,45,000 
Capital EXpenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
31 (f) Capital Account of Industry and Minerals 
4859—Capital Outlay on Tele-communication and 
Electronics Industries. 9,80,00,000 . 	. 9,80,00,000 
F—Loans and Advances 
6859—Loans for Tele-communication and Electronics 
Industries. 	 . . 3,45,00,000 . 	. 3,45,00,000 
Total 17,47,45,000 . 	. 17,47,45,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 30,50,000 . 	. 30,50,000 
2711—Flood Control 	 . . 2,71,07,000 . 	. 2,71,07,000 
Capital Expenditure Outside the Revenue Account 
32 C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and Medium Irrigation 8,74,33,000 9,53,000 8,83,86,000 
4711—Capital Outlay on Flood Control Projects 	 . . _ 47,31,14,000 1,46,00,000 48,77,14,000 
Total 	 . . 59,07,04,000 1,55,53,000 60,62,57,000 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 11 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
33 2056—Jails 16,46,00,000 . 	. 16,46,00,000 
(a) Organs of State 
2014—Administration of Justice 	 . . 23,84,40,000 52,41,000 24,36,81,000 
34 (d) Administrative Services 
2052—Secretariat—General Services 	 . . . 	. 1,14,000 1,14,000 
Total 	 . . 23,84,40,000 53,55,000 24,37,95,000 
(a) Organs of State 
2014—Administration of Justice 	 . . 6,00,000 . 6,00,000 
B—Social Services 
(b) Health and Family Welfare 
35 2210—Medical and Public Health 1,24,88,000 54,12,000 1,79,00,000 
• t) Labour and Labour Welfare 
2230—Labour and Employment 	 . . 18,74,000 . 	. 18,74,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 40,27,96,000 . 	. 40,27,96,000 
Total 	 . . 41,77,58,000 54,12,000 42,31,70,000 
A—General Services 
(b) Fiscal Services 
(ii) Collection fo Taxes on Property and 
Capital Transactions 
2029—Land Revenue 	 . . 49,15,000 49,15,000 
(c) Interest Payment and Servicing of Debt 
36 2049—Interest Payments 	 . .  7,00,000 86,00,000 93,00,000 
(d) Administrative Services 
2053—District Administration 2,14,000 . 	. 2,14,000 
12 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
• 
Total. 
Rs. Rs. Rs. 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2216—Housing 	 . . 6,79,000 . 	. 6,79,000 
36 C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 	 . . 11,65,000 . 	. 11,65,000 
(b) Rural Development 
2506—Land Reforms 	 . . 55,93,000 . 	. 55,93,000 
Total 	 . . 1,32,66,000 86,00,000 2,18,66,000 
A—General Services 
(d) Administrative Services 
37 2052—Secretariat—General Services 	 . . 7,38,000 . 	. 7,38,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 68,00,000 68,00,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2217—Urban Development 	 . . 8,52,000 . 	. 8,52,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 76,66,00,000 . 	. 76,66,00,000 
C—Economic Services 
(b) Rural Development 
40 2501—Special Programmes for Rural Development . . 3,07,71,000 25,95,000 3,33,66,000 
2505—Rural Employment 	 . . 46,22,80,000 . 	. 46,22,80,000 
2515—Other Rural Development Programmes 	 . . 44,86,83,000 1,00,000 44,87,83,000 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . . 12,84,75,000 . 	. 12,84,75,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(d) Capital Account of Rural Development 
4515—Capital Outlay on Other Rural Development 
Programmes. 	 . . 50,000 . 	. 50,000 
Total 	 . . 183,77,11,000 94,95,000 184,72,06,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 13 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Se'rial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
41 2052—Secretariat—General Services 	 . . 6,45,000 . 	. 6,45,000 
42 2070—Other Administrative Services 	 . . 17,22,000 . 17,22,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 1,98,00,000 1,98,00,000 
C—Economic Services 
(e) Energy 
43 2801—Power 96,03,78,000 . 	. 96,03,78,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 	 . . 1 . 	. 1 
Total 	 . . 96,03,78,001 1,98,00,000 98,01,78,001 
(f) Industry and Minerals 
2852—Industries 	 . . 38,86,18,000 . 	. 38,86,18,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 77,000 . 	. 77,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
44 (f) Capital Account of Industry and Minerals 
4857—Capital Outlay on Chemical and Pharmaceutical 
Industries. 	 . 455,74,00,000 . 	. 455,74,00,000 
4858—Capital Outlay on Engineering Industries 	 . . 386,00,00,000 . 	. 386,00,00,000 
F—Loans and Advances 
6857—Loans for Chemical and Pharmaceutical 
Industries. 	 • • • • • • • • 
Total 	 . . 880,60,95,000 . 	. 880,60,95,000 
14 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation 	 . . 14,38,10,000 14,38,10,000 
(h) Others 
2251—Secretariat—Social Services 	 . . 8,11,000 . 	. 8,11,000 
45 Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
_ 	 4215—Capital Outlay on Water Supply and Sanitation 22,18,32,000 . 	. 22,18,32,000 
Total 	 . . 36,64,53,000 . 	. 36,64,53,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
46 2235—Social Security and Welfare 	 . . 2,54,60,000 74,25,000 3,28,85,000 
(a) Education, Sports, Art and Culture 
49 2204—Sports and Youth Services 	 . . 16,01,32,000 16,01,32,000 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . . 1,00,32,000 . 	. 1,00,32,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
50 (c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 . . 19,50,00,000 . 	. 19,50,00,000 
Total 	 . . 20,50,32,000 . 	. 20,50,32,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 15 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 	 . . 54,73,00,000 54,73,00,000 
5075—Capital Outlay on Other Transport Services 	 . . 19,50,00,000 . 	. 19,50,00,000 
53 F—Loans and Advances 
7055—Loans for Road Transport 	 . . 5,63,00,000 . 5,63,00,000 
7056—Loans for Inland Water Transport 	 . . 25,00,000 . 	. 25,00,000 
Total 	 . . 80,11,00,000 . 	. 80,11,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing, and 
Urban Development 
2217—Urban Development 	 . . 6,03,76,000 . 	. 6,03,76,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
54 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 	 . . 15,74,000 . 	. 15,74,000 
F—Loans and Advances 
6217—Loans for Urban Development 	 . . 1,00,00,000 . 	. 1,00,00,000 
Total 	 . . 7,19,50,000 . 	. 7,19,50,000 
16 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2005 	 [PART III 
The West Bengal Appropriation Act, 2005. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 . . 12,80,000 5,000 12,85,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 3,95,000 . 	. 3,95,000 
55 Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
_ 	 4702—Capital Outlay on Minor Irrigation 	 . . . 	. 3,06,000 3,06,000 
Total 	 . . 16,75,000 3,11,000 19,86,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 42,15,55,000 . 	. 42,15,55,000 
2236—Nutrition 	 . . 25,62,00,000 . 	. 25,62,00,000 
(h) Others 
2251—Secretatriat—Social Services 	 . . 15,000 . 	. 15,000 
56 Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security and 
Welfare. 	 . . 97,92,000 . 	. 97,92,000 
Total 	 . . 68,75,62,000 . 	. 68,75,62,000 
Grand Total 	 . . 2643,32,25,001 37,10,77,000 2680,43,02,001 
By order of the Governor, 
MD. HESAMUDDIN, 
Secretary-in-charge to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

‹ Prev All West Bengal acts Next ›