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The West Bengal Appropriation ( Excess Expenditure, 2003-04, 2004-05 And 2005-06 ) Act, 2012

West Bengal · state statute
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Registered No. WB/SC-247 	 No. WB(Part-111)/2012/SAR-22 
 
liGnitattat ehgettt 
Extraordinary 
Published by Authority 
JYAISTHA 8] 	 TUESDAY, MAY 29, 2012 	 [SAKA 1934 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 721-L. 	 29th May, 2012.—The following Act of the West Bengal Legislature, having been assented to by the 
Governor, is hereby published for general information:— 
West Bengal Act XII of 2012 
THE WEST BENGAL APPROPRIATION (EXCESS EXPENDITURE, 
2003-04, 2004-05 AND 2005-06) ACT, 2012. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 29th May, 2012.] 
An Act to regularise payment and appropriation of certain further sums from and 
out of the Consolidated Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 2004, the year ending on the thirty-first day of 
March, 2005 and the year ending on the thirty-first day of March, 2006. 
It is hereby enacted in the Sixty-third Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation (Excess Expenditure, 
2003-04, 2004-05 and 2005-06) Act, 2012. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MAY 29, 2012 	 [PART HI 
Issue of Rs. 
10734,01,84,837, 
Rs. 
4767,14,12,258, 
and 
Rs. 260,64,47,218 
out of the 
Consolidated Fund 
of West Bengal 
respectively, for 
the services and 
purposes of the 
year 2003-2004, 
the year 2004-
2005 and the year 
2005-2006. 
The West Bengal Appropriation (Excess Expenditure, 
2003-04, 2004-05 and 2005-06) Act, 2012. 
(Sections 2, 3.) 
2. From and out of the Consolidated Fund of West Bengal, 
(1) sums not exceeding those specified in column 3 of Schedule I amounting 
in the aggregate to the sum of rupees ten thousand seven hundred thirty-
four crore one lakh eighty-four thousand eight hundred and thirty-seven, 
(2) sums not exceeding those specified in column 3 of Schedule II amounting 
in the aggregate to the sum of rupees four thousand seven hundred sixty-
seven crore fourteen lakh twelve thousand two hundred and fifty-eight, 
(3) sums not exceeding those specified in column 3 of Schedule III amounting 
in the aggregate to the sum of rupees two hundred sixty crore sixty- 
four lakh fourty-seven thousand two hundred and eighteen, 
are authorised for payment and application towards defraying the several charges 
which are incurred during— 
(i) the year ending on the thirty-fast day of March, 2004, 
(ii) the year ending on the thirty-first day of March, 2005, and 
(iii) the year ending on the thirty-first day of March, 2006, 
respectively, in respect of the services and purposes specified in column 2 of each 
such Schedule and which were in excess of the amounts granted for the services and 
purposes of the respective year. 
Appropriation. 3. The sums authorised for payment and appropriation from and out of the 
Consolidated Fund of West Bengal by this Act, shall be deemed to have been 
respectively appropriated for the services and purposes expressed in Schedules I, II 
and III in relation to the year ending on the thirty-first day of March, 2004, the year 
ending on the thirty-first day of March, 2005, and the year ending on the thirty-first 
day of March, 2006. 
PART III] 
	
THE KOLKATA GAZETTE, EXTRAORDINARY, MAY 29, 2012 	 3 
The West Bengal Appropriation (Excess Expenditure, 
2003-04, 2004-05 and 2005-06) Act, 2012. 
(Schedule I.) 
SCHEDULE I 
[See sections 2 and 3.] 
Excess Expenditure 2003-04 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
5 6004 	 Loans & Advances from the Central Govt. 	 . . 4,26,015 4,26,015 
7 2225—Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 12,82,26,368 12,82,26,368 
2852—Industries 54,73,57,313 54,73,57,313 
9 
2049—Interest Payment ... 13,75,904 13,75,904 
Total Grant No. 9 54,73,57,313 13,75,904 54,87,33,217 
16 2215—Water Supply and Sanitation 3,03,88,523 ... 3,03,88,523 
18 6003—Internal Debt of the State Government ... 10507,13,87,908 10507,13,87,908 
27 6004—Loans & Advances from the Central Govt. ... 9,376 9,376 
28 6004 	 Loans & Advances from the Central Govt. ... 240 240 
29 6860—Loans for Consumer Industries 13,92,45,418 ... 13,92,45,418 
31 2251—Secretariat—Social Services 45,65,576 ... 45,65,576 
36 2049—Interest Payment ... 87,85,81,969 87,85,81,969 
37 6217—Loans for Urban Development 1,68,00,000 ... 1,68,00,000 
43 6003—Internal Debt 	 the State Government of ... 1,49,408 1,49,408 
45 2049—Interest Payment ... 121 121 
4401—Capital Outlay on Crop Husbandry 26,80,139 ... 26,80,139 
47 
24,71,67,000 24,71,67,000 2049—Interest Payment 
Total Grant No. 47 26,80,139 24,71,67,000 24,98,17,139 
51 6405—Loans for Fisheries 12,88,60,643 ... 12,88,60,643 
54 6217—Loans for Urban Development 9,90,82,158 9,90,82,158 
55 4702—Capital Outlay on Minor Irrigation 77,95,267 77,95,267 
56 2235—Social Security and Welfare 3,60,85,491 3,60,85,491 
Grand Total: 114,10,86,896 10619,90,97,941 10734,01,84,837 
4 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MAY 29, 2012 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 
2003-04, 2004-05 and 2005-06) Act, 2012. 
(Schedule II.) 
SCHEDULE II 
[See sections 2 and 3.] 
Excess Expenditure 2004-05 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
1 2011—State Legislature ... 4,07,753 4,07,753 
6 6003—Internal Debt of the State Government ... 30,28,72,200 30,28,72,200 
8 2425—Co-operation 1,57,93,140 1,57,93,140 
2071—Pensions and Miscellaneous 131,98,42,813 131,98,42,813 
18 General Services. 
6003—Internal Debt 	 State Government of the 4466,94,17,134 4466,94,17,134 
Total Grant No. 18 131,98,42,813 4466,94,17,134 4598,92,59,947 
2405—Fisheries 2,26,73,218 ... 2,26,73,218 
20 
• 2049—Interest Payment ... 5,14,67,507 5,14,67,507 
Total Grant No. 20 2,26,73,218 5,14,67,507 7,41,40,725 
21 2408—Food, Storage and Warehousing 600 600 
24 2211—Family Welfare ... 2,33,934 2,33,934 
25 3054—Roads and Bridges 89,20,96,896 ... 89,20,96,896 
29 6858—Loans for Engineering Industries 2,20,13,199 ... 2,20,13,199 
36 2049—Interest Payment ... 76,84,210 76,84,210 
48 2575—Other Special Areas Programmes 7,45,659 7,45,659 
53 3055—Road Transport 32,10,98,054 32,10,98,054 
56 2235—So aLial Security and Welfare 4,50,65,941 4,50,65,941 
Grand Total: 263,93,28,920 4503,20,83,338 4767,14,12,258 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MAY 29, 2012 	 5 
The West Bengal Appropriation (Excess Expenditure, 
2003-04, 2004-05 and 2005-06) Act, 2012. 
(Schedule III.) 
SCHEDULE III 
[See sections 2 and 3.] 
Excess Expenditure 2005-06 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
6 
7 
9 
11 
12 
18 
20 
. 
[ 
30 
38 
43 
44 
45 
50 
52 
53 
c_. 
54 
4404 	 Capital Outlay 	 Dairy Development on 
Rs. 
1,27,63,683 
... 
Rs. 
... 
30,78,94,500 
Rs. 
1,27,63,683 
30,78,94,500 6003—Internal Debt of the State Government 
Total Grant No. 6 
4225—Capital Outlay on Welfare of Scheduled 
Castes, Scheduled Tribes and Other Backward 
Classes 
2852—Industries 
4851—Capital Outlay on Village and Small Industries 
6004—Loans 	 Advances from Central Government and 
1,27,63,683 30,78,94,500 32,06,58,183 
21,69,405 
31,77,22,423 
4,94,95,700 
... 
... 
... 
... 
4,04,648 
94,72,76,315 
21,69,405 
31,77,22,423 
4,94,95,700 
4,04,648 
94,72,76,315 6004—Loans and Advances from Central Government 
2405—Fisheries 
4405—Capital Outlay on Fisheries 
Total Grant No. 20 
2220—Information and Publicity 
4235—Capital Outlay on S5ocial Security and Welfare 
6003—Internal Debt of the State Government 
6858—Loans for Engineering Industries 
2215—Water Supply and Sanitation 
2575—Other Special Areas Programme 
3452—Tourism 
5055—Capital Outlay on Road Transport 
5056 	 Capital Outlay on Inland Water Transport 
5075—Capital Outlay on Other Transport Services 
7055—Loans for Road Transport 
7056—Loans for Inland Water Transport 
Total Grant No. 53 
6217—Loans for Urban Development 
Grand Total: 
28,35,402 
24,72,010 
... 28,35,402 
24,72,010 
53,07,412 ... 53,07,412 
1,13,69,757 
20,000 
... 
5,25,39,914 
2,90,74,696 
2,78,44,063 
2,75,68,883 
49,75,76,000 
3,82,00,000 
13,78,00,000 
12,24,00,000 
91,66,457 
... 
... 
12,19,435 
... 
... 
... 
... 
... 
... 
... 
... 
1,13,69,757 
20,000 
12,19,435 
5,25,39,914 
2,90,74,696 
2,78,44,063 
2,75,68,883 
49,75,76,000 
3,82,00,000 
13,78,00,000 
12,24,00,000 
91,66,457 
80,51,42,457 ... 80,51,42,457 
86,33,927 ... 86,33,927 
134,96,52,320 125,67,94,898 260,64,47,218 
By order of the Governor, 
B. K. SRIVASTAVA, 
Secy.-in-charge to the Govt of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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