LexThe West Bengal Appropriation Act, 1982
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LEGISLATIVE DEPARTMENT West Bengal Act II of 1982 THE WEST BENGAL APPROPRIATION ACT, 1982. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 23rd March, 1982.] [23rd March, 1982.] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1982. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1982; It is hereby enacted in the Thirty-third Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation Act, 1982. Short title. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees six hundred and forty-two crores thirty-eight lakhs thirty-eight thousand three hundred and sixty-six towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1982, in respect of the services and purposes specified in column 2 of the Schedule. Issue of Rs. 6,42,38,38,366 out of the Consolidated Fund of West Bengal for the year 1981-82. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for lion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1982. 25 The West Bengal Appropriation Act, 1982. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 1 Serial 2 REVENUE ACCOUNT A—General Services (a) Organs of State 211—State Legislatures 212—Governor Rs. Rs. 3,500 5,40,000 Rs. 3,500 5,40,000 3 213—Council of Ministers 81,000 81,000 4 214—Administration of Justice 43,79,000 43,79,000 5 215—Elections 2,81,000 2,81,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 220—Collection of Taxes on Income and Expenditure. 2,71,000 2,71,000 (ii) Collection of Taxes on Property and Capital Transactions 7 229—Land Revenue 11,000 11,000 8 230—Stamps and Registration . . 76,73,000 76,73,000 (iii) Collection of Taxes on Commo- dities and Services 10 239—State Excise 15,71,000 15,71,000 12 241—Taxes on Vehicles 7,57,000 7,57,000 13 245—Other Taxes and Duties on Commodities and Services. 34,37,000 34,37,000 26 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (c) Interest Payment and Servicing of Debt 16 249—Interest Payments . . . 15,49,58,000 15,49,58,000 (d) Administrative Services Serial 17 251—Public Service Commission . . 8,36,000 8,36,000 18 252—Secretariat—General Services . . 70,24,000 70,24,000 19 253—District Administration 58,41,000 58,41,000 20 and 254—Treasury Accounts Administration. 15,25,000 . . 15,25,000 21 255—Police . 16,68,66,000 8,61,000 16,77,27,000 22 256—Jails . . 1,98,31,000 1,98,31,000 24 and . 44,10,000 . . 44,10,000 258—Stationery Printing 259—Public Works . . 12,000 12,000 (Public Works under Functional heads) B—Social and Community Services 277—Education (Excluding Sports and Youth Welfare) (Buildings). 15,585 15,585 Capital Expenditure 25 Outside the Revenue Account (Capital Outlay on Public Works under Functional Heads) B—Capital Account of Social and Community Services 480—Capital Outlay on Medical (Buildings). .. . . 40,722 40,722 Total . . 68,307 68,307 27 The West Bengal Appropriation Act, 1982. [West Ben. Act - (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 260—Fire Protection and Control . . 40,41,000 40,41,000 27 265—Other Administrative Services . . 1,76,35,000 . . 1,76,35,000 (e) Pensions and Miscellaneous General Services 28 266—Pension and Other Retirement Benefits. . . 7,41,90,000 10,000 7,42,00,000 30 268—Miscellaneous General Services . . 1,941 1,941 B—Social and Community Services 31 276—Secretariat—Social and Community Services. 22,17,000 . . 22,17,000 32 277—Education (Sports) 2,50,64,000 . . 2,50,64,000 33 277—Education (Youth Welfare) . . 52,60,000 52,60,000 34 277—Education (Excluding Sports and Youth Welfare). . . 54,60,12,000 . . 54,60,12,000 36 280—Medical . . 7,34,39,000 6,04,126 7,40,43,126 37 281—Family Welfare . . 1,01,91,000 . . 1,01,91,000 - 282—Public Health, Sanitation and Water Supply. 47,87,000 53,887 48,40,887 Capital Expenditure Outside the 38 Revenue Account F—Loans and Advances 682—Loans for Public Health, - Sanitation and Water Supply. 3,70,00,000 3,70,00,000 Total . . 4,17,87,000 53,887 4,18,40,887 28 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account B—Capital Account of Social and Community Services 39 483—Capital Outlay on Housing . . . 2,00,000 2,00,000 REVENUE ACCOUNT B—Social and Community Services 284—Urban Development . . 3,20,56,000 . . 3,20,56,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 40 Community Services on 484—Capital Outlay Urban Development. . . 10,00,000 . . 10,00,000 F—Loans and Advances — 684—Loans for Urban Development . . 1,14,00,000 . 1,14,00,000 Total . . 4,44,56,000 4,44,56,000 REVENUE ACCOUNT B—Social and Community Services 41 285—Information and Publicity . . 13,79,000 . . 13,79,000 42 287—Labour and Employment . . 21,14,000 . . 21,14,000 43 288-Social Security and Welfare (Civil Supplies). 4,43,000 . 4,43,000 29 The West Bengal Appropriation Act, 1982. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 288—Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). . . 3,19,36,000 . . 3,19,36,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and Community Services 45 488—Capital Outlay on Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). . 1,56,00,000 . 1,56,00,000 F—Loans and Advances 688—Loans for Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 1,80,000 . 1,80,000 Total 4,77,16,000 4,77,16,000 REVENUE ACCOUNT B—Social and Community Services 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). . . 2,47,40,000 2,47,40,000 Capital Expenditure Outside the 46 Revenue Account F-Loans and Advances 688—Loans for Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Dis- placed Persons and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 2,00,000 2,00,000 Total 2,49,40,000 2,49,40,000 30 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 47 289—Relief Natural on account of Calamities. 14,39,53,000 11,707 14,39,64,707 295—Other Social and Community Services. 56,55,000 56,55,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 48 Community Services 495—Capital Outlay on Other Social and Community Services. 2,53,000 2,53,000 F—Loans and Advances 695—Loans for Other Social and Community Services. 10,00,000 10,00,000 Total . . 69,08,000 . . 69,08,000 REVENUE ACCOUNT C—Economic Services (a) General Economic Services 49 296 Secretariat—Economic Services . . 12,65,000 . . 12,65,000 50 298—Co-operation 9,82,41,000 54,300 9,82,95,300 51 304—Other General Economic Services 20,93,000 . . 20,93,000 (b) Agriculture and Allied Services 305—Agriculture 1 1,48,548 1,48,549 Capital Expenditure Outside the 52 Revenue Account F—Loans and Advances 705—Loans for Agriculture (Excluding Public Undertakings). 2,61,07,000 . . 2,61,07,000 Total 2,61,07,001 1,48,548 2,62,55,549 31 The West Bengal Appropriation Act, 1982. [West Ben. Act (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 53 54 55 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 306—Minor Irrigation . - Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 509—Capital Outlay on Food REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 1'. 310—Animal Husbandry Rs. . Rs. 3,36,082 Rs 3,36,082 1 11,000 11,001 86,94,000 23,05,000 .. 5,214 86,99,214 23,05,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 510—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). Total 1,09,99,000 5,214 1,10,04,214 32 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 56 311—Dairy Development 1,30,59,000 1,79,138 1,32,38,138 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 58 313—Forest 1,82,32,000 1,82,32,000 314—Community Development (Panchayat). . . 1,76,73,657 8,000 1,76,81,657 Capital Expenditure Outside the 59 Revenue Account F—Loans and Advances 714—Loans for Community Develop- ment (Panchayat). 1,32,20,000 . . 1,32,20,000 Total 3,08,93,657 8,000 3,09,01,657 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 60 314—Community Development (Excluding Panchayat). 1,32,20,000 1,32,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Econnomic Services (c) Capital Account of Industry and Minerals 61 526—Capital Outlay on Consumer Industries (Closed and Sick Industries). 3,34,15,000 3,34,15,000 33 The West Bengal Appropriation Act, 1982. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 62 63 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Excluding Public Undertakings and Closed and Sick Industries). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 520 Capital Outlay on Industrial Research and Development (Exclud- ing Public Undertakings and Closed and Sick Industries). F—Loans and Advances 720—Loans for Industrial Research and Development (Excluding Closed and Sick Industries). Rs. 2,02,17,000 72,000 1,63,83,000 Rs. 25,834 1,51,000 . . Rs. 2,02,42,834 2,23,000 1,63,83,000 Total 3,66,72,000 1,76,834 3,68,48,834 C-Capital Account of Economic Services (c) Capital Account of Industry and Minerals 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 26,68,000 26,68,000 34 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 64 328—Mines and Minerals . . 1,55,000 1,55,000 (d) Water and Power Development 332—Multipurpose River Projects 29,77,000 . . 29,77,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 66 (d) Capital Account of Water and Power Development 532—Capital Outlay on Multipurpose River Projects. . . 3,86,36,000 3,86,36,000 533—Capital Outlay on Irrigation, Navigation, Drainage and Flood — Control Projects. . . 1,16,634 1,16,634 Total . . 4,16,13,000 1,16,634 4,17,29,634 REVENUE ACCOUNT C—Economic Services (d) Water and Power Development 67 334—Power Projects . . 91,29,000 91,29,000 (e) Transport and Communications 68 335—Ports, Lighthouses and Shipping. . 2,48,000 . . 2,48,000 69 _ 336—Civil Aviation . . 70,000 . . 70,000 2,02,532 2,02,532 337—Roads and Bridges . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 70 Services (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges. . . 11,956 11,956 Total 2,14,488 2,14,488 35 The West Bengal Appropriation Act, 1982. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 71 72 74 76 REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 338—Road and Water Transport Services. . . Capital Expenditure Outside the Revenue Account F—Loans and Advances 738—Loans for Road and Water Transport Services. . Total . . REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 339—Tourism . . D—Grants-in-aid and Contributions 363—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayat). . . Capital Expenditure Outside the Revenue Account F—Loans and Advances 705—Loans for Agriculture (Public Undertakings). . Rs. 3,38,64,000 75,00,001 Rs. . . Rs. 3,38,64,000 75,00,001 4,13,64,001 . . 4,13,64,001 1,11,000 8,33,00,000 1,99,90,000 1,11,000 8,33,00,000 1,99,90,000 36 The West Bengal Appropriation Act, 1982. II of 1982.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 80 82 Serial 83 84 86 C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 526—Capital Outlay on Consumer Indus- tries (Excluding Public Undertakings and Closed and Sick Industries). . . F—Loans and Advances 726—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). Total C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 530—Investments in Industrial Financial Institutions (Excluding Public Undertakings). E—Public Debt 603—Internal Debt of the State Government. 604—Loans and Advances from the _ Central Government. Total F—Loans and Advances 767—Miscellaneous Loans . . H—Transfer to Contingency Fund 769—Appropriation to Contingency Fund. Grand Total . . Rs. 1,79,00,000 20,00,000 Rs. 1,00,00,000 Rs. 1,79,00,000 1,20,00,000 1,99,00,000 1,00,00,000 2,99,00,000 57,25,000 57,25,000 . . 3,14,99,22,000 1,14,73,45,000 3,14,99,22,000 1,14,73,45,000 . 4,29,72,67,000 4,29,72,67,000 30,00,000 15,00,00,000 30,00,000 15,00,00,000 1,95,71,61,660 4,46,66,76,706 6,42,38,38,366 37