LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The West Bengal Appropriation ( No. 2 ) Act, 1986

West Bengal · state statute
Open in Lexace · Ask the AI about this act
GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XII of 1986 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1986. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 16th May, 1986.] 
[16th May, 1986.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 1987. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of the year ending on the thirty-first day of March, 
1987; 
It is hereby enacted in the Thirty-seventh Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1986. 
West Ben. 
Act Ill of 
1986. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate [inclusive of the sums specified in 
column 3 of the Schedule to the West Bengal Appropriation (Vote on 
Account) Act, 1986] to the sum of rupees forty hundred and fifteen crores 
twenty-seven Iakhs and seventy-three thousand towards defraying the 
several charges which will come in course of payment during the year 
ending on the thirty-first day of March, 1987, in respect of the services and 
purposes specified in column 2 of the Schedule. 
Issue of Rs. 
40,15,27,73,000 
out of the 
Consolidated 
Fund of West 
Bengalfor 
the year 
1986-87. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for Lion.  
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1987. 
81 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3). 
I 2 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 211—State Legislatures 1,96,25,000 2,15,000 1,98,40,000 
Serial 	 2 212—Governor 40,92,000 40,92,000 
3 213—Council of Ministers 43,85,000 43,85,000 
4 214—Administration of Justice 	 .. 13,00,79,000 2,67,44,000 15,68,23,000 
5 215—Elections 3,18,77,000 .. 3,18,77,000 
(b) Fiscal Services 
(1) Collection of Taxes on Income and 
Expenditure 
6 220 	 Collection of Taxes on Income 
and Expenditure. 85,11,000 2,000 85,13,000 
(ii) Collection of Taxes on Property 
and Capital Transactions . 
229—Land Revenue 34,53,52,000 1,00,000 34,54,52,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(a) Capital Account of General 
Economic Services 
504—Capital Outlay on Other General 
Economic Services. 1,10,30,000 1,10,30,000 
Total 35,63,82,000 1,00,000 35,64,82,000 
82 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Numbed 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 6,48,93,000 6,48,93,000 
9 235—Collection of Other Taxes on 
Property and Capital Transactions. 7,43,000 7,43,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 239—State Excise 6,26,83,000 6,26,83,00C 
11 240—Sales Tax 6,82,80,000 6,82,80,00C 
12 241—Taxes on Vehicles 1,24,11,000 1,24,11,00C 
13 245—Other Taxes and Duties on 
Commodities and Services. 4,10,29,000 4,10,29,00( 
(iv) Other Fiscal Services 
14 247—Other Fiscal Services 1,80,60,000 1,80,60,00( 
(c) Interest Payment and Servicing 
of Debt 
16 249—Interest Payments 60,65,000 3,40,27,77,000 3,40,88,42,00C 
(d) Administrative Services 
Serial 	17 251—Public Service Commission 75,46,000 75,40,000 
18 252—Secretariat—General Services 	 .. 9,69,94,000 9,69,94,00( 
19 253—District Administration 10,11,02,000 10,11,02,00( 
20 254—Treasury and Accounts 
Administration. 6,24,73,000 6,24,73,00( 
21 255—Police 1,60,57,04,000 1,60,57,04,00( 
22 256—Jails 9,98,16,000 9,98,16,00( 
24 258—Stationery and Printing 6,12,17,000 6,12,17,00( 
83 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
259—Public Works 	 . . 46,23,67,000 81,83,000 47,05,50,000 
(Public Works under Functional 
heads) 
B—Social and Community Services 
277—Education (Excluding Sports and 
Youth Welfare) (Buildings). 70,000 70,000 
278—Art and Culture (Buildings) 	 . . 1,50,000 1,50,000 
280—Medical (Buildings) 	 . . 2,40,000 . 2,40,000 
282—Public Health, Sanitation and Water 
Supply (Excluding Prevention of Air 
and Water Pollution and Sewerage 
and Water Supply) (Buildings). 	 . . 20,00,000 . 	. 20,00,000 
283—Housing (Buildings) 3,53,29,000 . 	. 3,53,29,000 
287—Labour and Employment 
25 (Buildings). 	 . . 15,000 . 15,000 
295—Other Social and Community 
Services (Zoological and Public 
Gardens) (Buildings). 2,000 . 	. 2,000 
C—Economic Services 
(a) General Economic Services 
304 	 Other General Economic Services 
(Buildings). 7,00,000 7,00,000 
(b) Agriculture and Allied Services 
305—Agriculture (Buildings) 8,000 8,000 
309—Food (Buildings) 1,05,000 . 	. 1,05,000 
310—Animal Husbandry (Buildings) . . 7,000 7,000 
311—Dairy Development (Buildings) . . 5,000 . 5,000 
84 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Industry and Minerals 
320—Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries) (Buildings). 	 .. 4,15,000 . 	. 4,15,000 
328—Mines and Minerals (Buildings). . 7,00,000 . 	. 7,00,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
459—Capital Outlay on Public Works 12,90,21,000 12,90,21,000 
(Capital Outlay on Public Works under 
Functional heads) 
B—Capital Account of Social and 
25 Community Services 
477—Capital Outlay on Education, Art 
and Culture (Sports) (Buildings). 	 . . 5,00,000 . 	. 5,00,000 
477—Capital Outlay on Education, Art 
and Culture (Youth Welfare) 
(Buildings). 	 . . 17,00,000 . 	. 17,00,000 
477—Capital Outlay on Education, Art 
and Culture (Excluding Sports and 
Youth Welfare) (Buildings). 	 . . 1,79,00,000 . 	. 1,79,00,000 
480—Capital Outlay on Medical 
(Buildings). 	 . 12,67,50,000 12,67,50,000 
481—Capital Outlay on Family 
Welfare (Buildings). 	 . . 55,20,000 . 	. 55,20,000 
482—Capital Outlay on Public Health, 
Sanitation and Water Supply 
(Buildings). 	 . . 7,00,000 . 	. 7,00,000 
85 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
483—Capital Outlay on Housing 
(Buildings). 	 .. 22,42,28,000 22,42,28,000 
485—Capital Outlay on Information and 
Publicity (Buildings). 	 .. 38,10,000 38,10,000 
495—Capital Outlay on Other Social 
and Community Services (Buildings). 7,00,000 7,00,000 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
509—Capital Outlay on Food (Buildings) 56,15,000 56,15,000 
510—Capital Outlay on Animal 
25 Husbandry (Excluding Public 
Undertakings) (Buildings). 37.00.000 37.00,000 
511—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 30,00,000 30,00,000 
514: Outlay on Community --Capital 
Development (Panchayat) (Buildings). 25,00,000 25,00,000 
514—Capital Outlay on Community 
Development (Excluding Panchayat) 
(Buildings). 9,75,000 9,75,000 
(c) Capital Account of Industry and 
Minerals 
520—Capital Outlay on Industrial 
Research and Development (Excluding 
Public Undertakings and Closed 
and Sick Industries) (Buildings). 1,00,000 1,00,000 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 87.00,000 87,00.000 
Total 1,03.75,32,000 81,83,000 1,04.57,15,000 
86 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 6,89,92,000 6,89,92,000 
27 265—Other Administrative Services 	 .. 27,31,22,000 27,31,22,000 
(c) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. 68,90,68,000 21,51,000 69,12,19,000 
30 268—Miscellaneous General Services .. 8,48,35,000 8,48,35,000 
B—Social and Community Services 
31 276—Secretariat—Social and 
Community Services. 3,61,05,000 3,61,05,000 
32 277—Education (Sports) 4,90,96,000 4,90,96,000 
33 277—Education (Youth Welfare) 7,01,95,000 7,01,95,000 
B—Social and Community Services 
277—Education (Excluding Sports and 
Youth Welfare). 6,32,46,50,000 6,32,46,50,000 
278—Art and Culture 2,80,40,000 2,80,40,000 
34 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances  
677—Loans for Education, Art and 
Culture (Excluding Sports and 
_ 	 Youth Welfare). 30,10,000 30,10,000 
Total 	 .. 6,35,57,00,000 . 	. 6,35,57,00,000 
87 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
I  2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
35 279—Scientific Services and Research 27,000 27,000 
280—Medical 1,68,32,58,000 . 	. 1,68,32,58,000 
Capital Expenditure Outside the 
36 Revenue Account 
B—Capital Account of Social and 
Community Services 
480 	 Capital Outlay on Medical 	 . . 20,00,000 20,00,000 
Total 1,68,52,58,000 1,68,52,58,000 
REVENUE ACCOUNT 
B—Social and Community Services 
37 281—Family Welfare 	 . . 26,53,95,000 . 	. 26,53,95,000 
38 282—Public Health, Sanitation and 
Water Supply (Excluding Prevention 
of Air and Water Pollution and 
Sewerage and Water Supply). 	 . . 27,92,22,000 27,92,22,000 
283—Housing 	 . . 11,56,31,000 22,000 11,56,53,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
39 Community Services 
483—Capital Outlay on Housing 8,24,44,000 8,24,44,000 
F—Loans and Advances 
683—Loans for Housing 1,53,00,000 . 	. 1,53,00,000 
Total 	 . 21,33,75,000 22,000 21,33,97,000 
88 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
1,03,38,90,000 1,03,38,90,000 284—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
40 Community Services 
481 	 Capital Outlay 	 Urban on 
Development. 1,34,00,000 1,34,00,000 
F—Loans and Advances 
. 	. 25,21,00,000 25,21,00,000 684—Loans for Urban Development 
Total 1,29,93,90,000 1,29,93,90,000 
REVENUE ACCOUNT 
B—Social and Community Servic,es 
285—Information and Publicity 6,53,27,000 6,53,27.000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
4I 
485—Capital Outlay on lnformationand 
Publicity. 30,12,000 30,12,000 
F—Loans and Advances 
685—Loans for Information and 
Publicity. 22,00,000 22,00,000 
Total 7,05,39,000 7,05,39,000 
89 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
42 287-Labour and Employment 	 . 13,67,66,000 . 	. 13,67,66,000 
43 288—Social Security and Welfare 
(Civil Supplies). 69,55,000 69,55,000 
288—Social Security and Welfare 
(Relief and Rehabilitation of 
Displaced Persons and Repatriates). 10,04,50,000 12,05,000 10,16,55,000 
Capital Expenditure Outside the 
44 Revenue Account 
F—Loans and Advances 
688—Loans for Security and Welfare 
(Relief and Rehabilitation of 
Displaced Persons). 60,00,000 60,00,000 
Total 10,64,50,000 12,05,000 10,76,55,000 
REVENUE ACCOUNT 
B—Social and Community Services 
277—Education (Youth Welfare) (Tribal 
Areas Sub-Plan). 16,00,000 16,00,000 
277-Education (Excluding Sports and 
Youth Welfare) (Tribal Areas 
45 Sub-Plan). 3,77,36,000 3,77,36,000 
280—Medical (Tribal Areas Sub-Plan) 36,20,000 36,20,000 
282—Public Health, Sanitation and 
Water Supply (Sewerage and Water 
Supply) (Tribal Areas Sub-Plan). 	 . . 31,00,000 31,00,00C 
90 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes). 47,40,47,000 . 	. 47,40,47,000 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, etc.) (Tribal Areas 
Sub-Plan). 43,85,000 43,85,000 
C—Economic Services 
(a) General Economic Services 
298—Co-operation (Tribal Areas 
Sub-Plan). 30,48,000 30,48,000 
45 (b) Agriculture and Allied Services 
305—Agriculture (Tribal Areas Sub-Plan) 2,35,85,000 2,35,85,000 
306—Minor Irrigation (Tribal Areas 
Sub-Plan). 62,46,000 62,46,000 
307—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 42,75,000 42,75,000 
308—Area Development (Tribal Areas 
Sub-Plan). 1,77,50,000 1,77,50,000 
310—Animal Husbandry (Tribal Areas 
Sub-Plan). 27,30,000 27,30,000 
3I2—Fisheries (Tribal Areas Sub-Plan) 38,00,000 . 38,00,000 
3I3—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling) (Tribal Areas 
Sub-Plan). 2,36,60,000 2,36,60,000 
91 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. • Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 31,32,000 31,32,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 
(Buildings) (Tribal Areas Sub-Plan). 57,00,000 57,00,000 
488—Capital Outlay on Social Security 
and Welfare (Welfare of Scheduled 
45 Castes, Scheduled Tribes and Other 
Backward Classes). 6,98,30,000 6,98,30,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 12,96,000 12,96,000 
(b) Capital Account of Agriculture 
and Allied Services 
505-Capital Outlay on Agriculture 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 11,50,000 11,50,000 
506—Capital Outlay on Minor Irrigation, 
Soil Conservation and Area Develop- 
ment (Tribal Areas Sub-Plan). 1,00,62,000 1,00,62,000 
92 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
510—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 6,50,000 6,50,000 
(c) Capital Account of Industry and 
Minerals 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings) (Tribal 
Areas Sub-Plan). 10,00,000 . 10,00,000 
(e) Capital Account of Transport and 
Communications 
45 537--Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 86,40,000 86,40,000 
F—Loans and Advances 
688—Loans for Social Security and 
Welfare (Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes). 10,00,000 10,00,000 
(Tribal 698—Loans for Co-operation 
Areas Sub-Plan). 2,30,000 2,30,000 
705—Loans for Agriculture (Excluding 
Public Undertaking) (Tribal Areas 
Sub-Plan). 2,00,000 2,00,000 
72I—Loans for Village and Small 
industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 	 . . 2,22,000 2,22,000 
Total 71,26,94,000 71,26,94,000 
93 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
46 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 89,16,16,000 89,16,16,000 
47 289—Relief 	 of Natural on account 
Calamities. 11,87,50,000 11,87,50,000 
295—Other Social and Community 
Services (Excluding Zoological and 
Public Gardens). 3,04,91,000 3,04,91,000 
Capital Expenditure Outside the 
Revenue Account 
48 B—Capital Account of Social and 
Community Services 
495—Capital Outlay on Other Social 
and Community Services. 	 . 43,23,000 43,23,000 
F—Loans and Advances 
695—Loans for Other Social and 
Community Services. 80,00,000 .. 80,00,000 
Total 4,28,14,000 4,28,14,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services 6,92,31,000 6,92,31,000 
94 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
298—Co-operation 23,92,17,000 23,92,17,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
50 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation . . 12,56,44,000 12,56,44,000 
F—Loans and Advances.  
698—Loans for Co-operation 17,02,18,000 17,02,18,000 
Total 53,50,79,000 53,50,79,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
5] 304—Other General Economic Services 2,85,52,000 2,85,52,000 
(b) Agriculture and Allied Services 
305—Agriculture 78,26,60,000 14,000 78,26,74,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 	 . . 1,52,80,000 1,52,80,000 
95 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F—Loans and Advances 
52 705—Loans for Agriculture (Excluding 
Public Undertakings). 5,51,00,000 5,51,00,000 
Total 85,30,40,000 14,000 85,30,54,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
306—Minor Irrigation 	 . 42,66,11,000 . 42,66,11,000 
307—Soil and Water Conservation 5,54,17,000 . 5,54,17,000 
308—Area Development 38,15,34,000 . 	. 38,15,34,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
53 Services 
(b) Capital Account of Agriculture 
and Allied Services 
506—Capital Outlay on Minor Irrigation, 
Soil Conservation and Area 
Development. 17,22,23,000 17,22,23,000 
F—Loans and Advances 
706—Loans for Minor Irrigation, Soil 
Conservation and Area Development. 60,50,000 60,50,000 
Total 1,04,18,35,000 1,04,18,35,000 
96 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
- 	 309—Food 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
- 	 509—Capital Outlay on Food 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
310—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Service 
510—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 	 . 
Total 
Rs. 
12,98,74,000 
21,01,10,000 
Rs. 
10,000 
Rs. 
12,98,74,000 
21,01,20,000 
33,99,84,000 10,000 33,99,94,000 
21,82,95,000 
1,78,15,000 
. 	. 21,82,95,000 
1,78,15,000 
23,61,10,000 . 	. 23,61,10,000 
97 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
56 
57 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
31 1—Dairy Development 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
51I—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings). 
F—Loans and Advances 
711—Loans for Dairy Development 
(Excluding Public Undertakings). 	 . . 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
312—Fisheries 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
Rs. 
38,44,00,000 
1,30,00,000 
20,00,000 
Rs. Rs. 
38,44,00,000 
1,30,00,000 
20,00,000 
39,94,00,000 39,94,00,000 
10,98,11,000 10,98,11,000 
98 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
57 
58 
(b) Capital Account of Agriculture 
and Allied Services 
512—Capital Outlay on Fisheries 
F—Loans and Advances 
_ 	 712—Loans for Fisheries 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
3I3—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
513—Capital Outlay on Forest 
Total 
Rs. 
65,00,000. 
30,50,000 
Rs. 
. 	. 
Rs. 
65,00,000 
30,50,000 
11,93,61,000 11,93,61,000 
22,54,26,000 
25,00,000 
22,54,26,000 
25,00,000 
22,79,26,000 .  22,79,26,000 
99 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
314—Community Development 
(Panchayat). 	 . . 31,89,96,000 31,89,96,000 
D—Grants-in-aid and Contributions 
59 
363—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Panchayat). 2,20,00,000 2,000 2,20,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
714—Loans for Community Develop- 
ment (Panchayat). 10,000 10,000 
Total 34,10,06,000 2,000 34,10,08,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
314—Community Development 
(Excluding Panchayat). 87,83,50,000 87,83,50,000 
Capital Expenditure Outside the 
Revenue Account 
60 C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
514—Capital Outlay 	 Community on 
Development (Excluding Panchayat). 15,25,000 15,25,000 
Total 87,98,75,000 87,98,75,000 
100 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Closed and Sick 
Industries). 20,44,000 . 	. 20,44,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 1,99,19,000 1,99,19,000 
61 526—Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 67,62,000 67,62,000 
529—Capital Outlay on Other Industries 
(Closed and Sick Industries). 38,69,000 38,69,000 
F—Loans and Advances 
722—Loans for Machinery and 
Engineering Industries (Closed and 
Sick Industries). 3,66,02,000 3,66,02,000 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Closed and 
Sick Industries). 98,19,000 98,19,000 
726—Loans for Consumer Industries 
_ 	 (Closed and Sick Industries). 5,91,93,000 5,91,93,000 
Total 13,82,08,000 13,82,08,000 
101 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Excluding Public Un-
dertakings and Closed and Sick 
Industries). 17,26,45,000 7,000 17,26,52,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
62 520—Capital Outlay on Industrial 
Research and Development (Excluding 
Public Undertakings and Closed and 
Sick Industries). 	 . . 3,26,05,000 3,26,05,000 
525—Capital Outlay on Tele-commu- 
nication and Electronic Industries. 4,00,00,000 4,00,00,000 
F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 	 . . 13,65,00,000 13,65,00,000 
Total 38,17,50,000 7,000 38,17,57,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
r 	 321—Village and Small Industries 
63 1 	 (Excluding Public Undertakings). 14,40,73,000 14,40,73,000 
102 
The West Bengal Appropriation (No. 2) Act, 1986. 
• 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
63 
64 
66 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
52I—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans and Advances 
721—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 	 . 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
328—Mines and Minerals 
(d) Water and Power Development 
332—Multipurpose River Projects 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 	 .. 
Rs. 
1,77,00,000 
1,57,60,000 
Rs. Rs. 
1,77,00,000 
1,57,60,000 
17,75,33,000 .. 17,75,33,000 
55,48,000 55,48,000 
16,80,49,000 
32,72,59,000 1,00,000 
16,80,49,000 
32,73,59,000 
103 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Water and 
66 Power Development 	 • 
532—Capital Outlay on Multipurpose 
River Projects. 86,27,53,000 . 	. 86,27,53,000 
533—Capital Outlay on Irrigation, 
Navigation, Drainage and Flood 
_ 	 Control Projects. 21,70,00,000 21,70,00,000 
Total 1,57,50,61,000 1,00,000 1,57,51,61,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
334—Power Projects . 	. 20,00,00,000 . 	. 20,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Water and 
Power Development 
534—Capital Outlay on Power Projects 50,00,000 50,00,000 
F—Loans and Advances 
734—Loans for Power Projects 57,19,50,000 57,19,50,000 
Total 77,69,50,000 77,69,50,000 
104 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
. Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
68 335—Ports, Lighthouses and Shipping 54,48,000 54,48,000 
69 336—Civil Aviation 29,83,000 29.83,000 
337—Roads and Bridges 35,75,04,000 . 35,75,04,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
70 (e) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges. 25,30,10,000 25,30,10.000 
F—Loans and Advances  
737—Loans for Roads and Bridges 36,45,00,000 36,45,00.000 
Total 97,50,14,000 97,50,14,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
338—Road and Water Transport 
Services. 35,41,22,000 35,41,22,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
71 (e) Capital Account of Transport and 
Communications 
538—Capital Outlay on Road and 
Water Transport. 	 - 3,13,00,000 3,13,00,000 
F—Loans and Advances 
738—Loans for Road and Water 
Transport Services. 	 . 26,54,00,000 . 	. 26,54,00,000 
Total 65,08,22,000 65,08,22,000 
105 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
72 339—Tourism 2,27,43,000 2,27,43,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
73 544 	 Capital Outlay on Other Transport 
and Communication Services. 10,00,000 10,00,00( 
REVENUE ACCOUNT 
D—Grants-in-aid and Contributions 
74 363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). . . 73,74,05,000 7,98,000 73.82,03,00( 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
- 500—Investments in General Financial 
and Trading Institutions. 75,75,000 75,75,001 
75 F—Loans and Advances 
700—Loans to General Financial and 
_ 	 Trading Institutions. 10,00,000 10,00,00 
Total 85,75,000 85,75,00 
106 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Public Undertakings).. 20,000 20,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(h) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Public Undertakings). 30,00,000 30,00,000 
(c) Capital Account of Industry and 
Minerals 
76 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Public Undertakings). 30,00,000 30,00,000 
526—Capital Outlay on Consumer 
Industries (Public Undertakings). 2,30,98,000 2,30,98,000 
F—Loans and Advances 
705—Loans for Agriculture (Public 
Undertakings). 6,00,00,000 . 	. 6,00,00,000 
722—Loans for Machinery and 
Engineering Industries (Public 
Undertakings). 3,00,00,000 3,00,00,000 
723—Loans for Petroleum Chemical 
and Fertiliser Industries (Public 
Undertakings). 1,75,05,000 1,75,05,000 
726—Loans for Consumer Industries 
(Public Undertakings). 3,20,00,000 3,20,00,000 
Total 16,86,23,000 16,86,23,000 
107 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Service 
282—Public Health, Sanitation and 
Water Supply (Prevention of Air and 
Water Pollution). 71,20,000 71,20,000 
295—Other Social and Community 
Services (Zoological and Public 
77 Gardens). 47,88,000 47,88,000 
C—Economic Services 
(b) Agriculture and Allied Services 
313—Forest (Lloyd Botanic Garden, 
Darjeeling). 16,22,000 16,22,000 
Total 1,35,30,000 1,35,30,000 
B—Social and Community Services 
282—Public Health, Sanitation and 
Water Supply (Sewerage and Water 
Supply). 	 .. 47,95,30,000 . 	. 47,95,30,000 
Capital Expenditure Outside the 
78 Revenue Account 
F—Loans and Advances 
682—Loans for Public Health, Sanitation 
and Water Supply. 3,51,00,000 .. 3,51,00,000 
Total 51,46,30,000 51,46,30,000 
108 
The West Bengal Appropriation (No. 2) Act, 1986. 
XII of 1986.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes, 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
81 
82 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Excluding Public Undertakings). 	 .. 
F—Loans and Advances 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 
Total 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
526—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries). 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 
Total 
Rs. 
4,50,00,000 
6,00,000 
Rs. Rs. 
4,50,00,000 
6,00,000 
. 4,56,00,000. 4,56,00,000 
2,53,50,000 
95,00,000 
2,53,50,000 
95,00,000 
3,48,50,000 3,48,50,000 
109 
The West Bengal Appropriation (No. 2) Act, 1986. 
[West Ben. Act XII of 1986.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
84 
serial 85 
86 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
530—Investments in Industrial Financial 
Institutions (Excluding Public 
Undertakings). 
F—Loans and Advances 
730—Loans to Industrial Financial 
Institutions (Excluding Public 
Undertakings). 
Total 
E—Public Debt 
603—Internal Debt of the State 
Government. 
604—Loans 	 Advances from and 	 the 
Rs. 
2,95,00,000 
10,00,000 
Rs. Rs. 
2,95,00,000 
10,00,000 
3,05,00,000 3,05,00,000 
5,22,53,72,000 
2,62,79,76,000 
5,22,53,72,000 
2,62,79,76,000 Central Government. 	 . . 
Total 
F—Loans and Advances 
766—Loans to Government Servants, etc. 
767—Miscellaneous Loans 
7,85,33,48,000 7,85,33„48,000 
16,10,00,000 
60,000 
16,10,00,000 
60,000 _ 
Total 
Grand Total 	 . 
16,10,60,000 16,10,60,000 
28,84,54,57,000 11,30,73,16,000 40,15,27,73,000 
110 

‹ Prev All West Bengal acts Next ›